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A N TENDULKAR Vs. C F MATHIAS
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August 27, 1964 |
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ABDUL MOHAMAD AGRA Vs. PETER LEO DMELLO
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January 31, 1964 |
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ADINATH TIRTHANKAR JAIN MANDIR Vs. SHANTAPPA DADA MADNAIK
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June 26, 1964 |
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AHMED ABDUL Vs. H K SEHGAL
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April 20, 1964 |
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AMARCHAND JALAN Vs. COMMISSIONER OF INCOME TAX
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March 20, 1964 |
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AMBALAL CHIMANLAL CHOKSHI Vs. STATE OF MAHARASHTRA
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September 22, 1964 |
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AMICHAND VALANJI Vs. G B KOTAK
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October 6, 1964 |
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AMRITLAL AND CO PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION AT BOMBAY
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February 6, 1964 |
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ANINHA DCOSTA Vs. PARVATIBAI M THAKUR
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November 25, 1964 |
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ATMARAM LAXMAN Vs. STATE OF MAHARASHTRA
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July 24, 1964 |
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ATMARAM MAHADEO GHOSALE Vs. STATE OF MAHARASHTRA
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February 21, 1964 |
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AWANTIKABAI DINKAR UJAGARE Vs. V.T. JAGTAP
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February 11, 1964 |
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AZAM SHAH Vs. M R TRIBUNAL
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April 18, 1964 |
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B K JOBANPUTRA Vs. B S KALEKAR
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August 28, 1964 |
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BANK SILVER COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION BOMBAY
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January 30, 1964 |
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BANOO JAL DARUWALLA Vs. JAL C DARUWALLA
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April 23, 1964 |
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BOMBAY CYCLE AND MOTOR AGENCY LIMITED Vs. COMMISSIONER OF INCOME TAX
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April 30, 1964 |
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BOMBAY GAS COMPANY LTD Vs. KULKARNI R N
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June 24, 1964 |
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BURMAH SHELL REFINERIES LIMITED Vs. RAMAN A V ITO
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March 24, 1964 |
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CHAPSIBHAI DHANJIBHAI Vs. PURSHOTTAM MOTILAL
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March 4, 1964 |
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COMMERCIAL CREDIT CORPORATION Vs. STATE OF MAHARASHTRA
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August 28, 1964 |
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COMMISSIONER OF INCOME TAX Vs. JAGANNATH NARSINGDAS
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April 9, 1964 |
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COURT RECEIVER Vs. COMMISSIONER OF INCOME TAX
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April 27, 1964 |
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DAMAYANTI G CHANDIRAMANI Vs. S VANEY
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September 16, 1964 |
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DATTATRAYA KRISHNA JANGAM Vs. JAIRAM GANESH GORE
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September 4, 1964 |
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DEOLAL SITARAM THAKRE Vs. K.M. GALAT PATIL
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February 12, 1964 |
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DEONATH DUNDHNATH MISHRA Vs. STATE OF MAHARASHTRA
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September 18, 1964 |
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DHONDU SHAMRAO POLAKHARE Vs. MAHARASHTRA REVENUE TRIBUNAL
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March 13, 1964 |
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DINKAR TUKARAM GAJARE Vs. PREMCHAND UTTAMCHAND PAGARIYA
|
October 28, 1964 |
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EKNATH SHANKAR LONKAR Vs. GORAKH KRISHNA PATIL
|
January 30, 1964 |
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FORBES FORBES CAMPBELL AND CO LTD Vs. MAHANAND SHARMA
|
August 25, 1964 |
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GANESH NARAYAN Vs. COMMISSIONER NAGPUR DIVISION NAGPURAND
|
August 10, 1964 |
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GANGABAI TOKARSY Vs. GAURISHANKAR CHHINTARMAL GUPTA
|
November 27, 1964 |
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GOPIKISHAN AGARWAL Vs. DISTRICT JUDGE, BHANDARA
|
October 6, 1964 |
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GORAKH TULJI MAHALE Vs. THE STATE OF MAHARASHTRA
|
July 28, 1964 |
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HARIBHAU Vs. MAHARASHTRA RENENUE TRIBUNAL
|
February 27, 1964 |
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HARINAGAR SUGAR MILLS LTD Vs. M W PARDHAN
|
December 14, 1964 |
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HIRA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1964 |
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HIRJI KALYANJI WADERA Vs. STATE OF MAHARASHTRA
|
July 28, 1964 |
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IN RE: THE SHOLAPUR SPINNING AND WEAVING CO. LTD. Vs.
|
April 21, 1964 |
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INDIAN HUME PIPE COMPANY LIMITED Vs. C D MOREY
|
October 14, 1964 |
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JAGANNATH SONU PARKAR Vs. STATE
|
August 10, 1964 |
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JAMNADAS Vs. COMMISSIONER OF WEALTH TAX
|
November 13, 1964 |
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JOBANPUTRA B K Vs. KALELKAR B S
|
August 28, 1964 |
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JOSEPHINE MATHEW CONCESSIO Vs. SOWR LANGDYA KINI
|
February 20, 1964 |
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KALA BHIKA BARIA Vs. STATE OF MAHARASHTRA
|
November 16, 1964 |
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KAMALABAI HARJIVANDAS PAREKA Vs. T B DESAID
|
August 7, 1964 |
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KASAMBHAI MOHAMMADBHAI Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR AND OTHERS
|
March 27, 1964 |
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KASHABA DAJI SHINDE Vs. M.V. HINGE
|
December 10, 1964 |
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KESARDEO BAIJNATH Vs. NATHMAL KISANALAL
|
October 22, 1964 |
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KEWALRAM GHANA SHYAMDAS Vs. RAM MANOHARDAS KALYANDAS
|
October 23, 1964 |
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KHANCHAND POKARDAS Vs. HARUMAL D VARMA
|
March 20, 1964 |
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KUDILAL GOVINDRAM SEKSARIA Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1964 |
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KURBAN HUSSEIN MOHAMEDALLI RANGAWALLA Vs. STATE OF MAHARASHTRA
|
December 15, 1964 |
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LAKSHMIPAT CHORARIA Vs. STATE
|
January 17, 1964 |
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LAXMAN DAMODHAR ZOTING Vs. SHAMRAO VISHWANATH JAWADE
|
September 12, 1964 |
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LAXMAN PADMA BHAGAL Vs. STATE OF MAHARASHTRA
|
December 22, 1964 |
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LAXMIBAI AND OTHERS Vs. RAMRAO MHATARJI AND OTHERS
|
October 21, 1964 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. BOMBAY MUNICIPAL CORPORATION
|
November 10, 1964 |
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M W PRADHAN Vs. PANCHAL ENGINEERING WORKS
|
August 5, 1964 |
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MADHAVRAO TATYASAHEB GHATGE Vs. COLLECTOR DISTRICT KOLHAPUR
|
August 10, 1964 |
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MADHYA PRADESH STATE CO OPERATIVE BANK LTD Vs. P D DALAL
|
November 30, 1964 |
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MAHADEO SUBHANJI ADEKAR Vs. AKAJI UNDERSA UMATHE
|
March 4, 1964 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. INDUSTRIAL TRIBUNAL BOMBAY
|
February 24, 1964 |
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MANIBHAI TULSIBHAI PATEL Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 29, 1964 |
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MATHURADAS B MOHTA Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1964 |
|
MOHAMMAD ILYAS ALVI Vs. STATE OF MAHARASTRA
|
August 7, 1964 |
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NAGPUR HOTEL OWNERS ASSOCIATION Vs. STATE OF MAHARASHTRA
|
November 10, 1964 |
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NARAYAN NATHUJI Vs. BRIJMOHAN HARIDAS AND ANOTHER
|
November 19, 1964 |
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NARAYANLAL BANSILAL Vs. VENKATRAO ANANT PAI
|
October 8, 1964 |
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NARENDRA SING BHASIN Vs. S N LIMAYA
|
September 17, 1964 |
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NARESH SHRIDHAR MIRAJKAR Vs. TARKUNDE
|
November 9, 1964 |
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NATIONAL RAYON CORPORATION LIMITED Vs. BAHMANI G R ITO
|
March 19, 1964 |
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NAVA SAMAJ LIMITED Vs. REGISTRAR OF COMPANIES
|
December 9, 1964 |
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NAVINCHANDRA JETHABHAI Vs. MOOLCHAND SADARAM GINDODIYA
|
December 11, 1964 |
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NEW ERA AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1964 |
|
POHOOMAL BROS SILK SHOP Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1964 |
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POONA ELECTRIC SUPPLY CO LTD Vs. STATE OF MAHARASHTRA
|
December 3, 1964 |
|
POPAT RAGHO PATIL Vs. DAMU SHANKAR PATIL
|
June 17, 1964 |
|
PRALHAD BAIDAS CHAUDHARI Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD DHULIA
|
October 20, 1964 |
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RAGHUVANSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1964 |
|
RAMCHANDRA NAGORAO KULLARWAR Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR AND OTHERS
|
March 19, 1964 |
|
RAMDAS CHIMNA Vs. PRALHAD DEORAO
|
March 13, 1964 |
|
RAMNIWAS KANAILAL Vs. SHENDE S P ITO
|
June 17, 1964 |
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S H MOTOR TRANSPORT CO Vs. MOTILAL
|
February 4, 1964 |
|
SADRUDDIN SULEMAN JHAVERI Vs. J H PATWARDHAN
|
July 31, 1964 |
|
SECONDARY SCHOOL CERTIFICATE EXAMINATION BOARD MAHARASHTRA STATE AT POONA Vs. PRATIBHA GANPATRAO DESHMUKH
|
April 20, 1964 |
|
SHANKARLAL DHONDIRAM Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1964 |
|
SHANTABAI Vs. VISHNUPANT ATMARAM KULKARNI
|
July 13, 1964 |
|
SHRI KESHEORAJ DEO SANSTHAN KARANJA Vs. BAPURAO DEOBA
|
February 14, 1964 |
|
SOCIETY OF SERVANTS OF GOD Vs. MAJOR HANMANTRAO NARAYANRAO JAGTAP
|
November 26, 1964 |
|
SOHANLAL PAHLADRAI VAID Vs. STATE OF MAHARASHTRA
|
February 3, 1964 |
|
STATE OF BOMBAY Vs. SHIVABALAK GAURISHANKAR DUBE
|
August 31, 1964 |
|
STATE OF MAHARASHTRA Vs. SHANKAR DNYANOBA GAMBHIRE
|
March 24, 1964 |
|
STATE OF MAHARASHTRA Vs. SHEOSHANKAR BACHHOORAM PANDE
|
February 11, 1964 |
|
STATE OF MAHARASHTRA Vs. GORAKH FULAJI MAHALE
|
July 28, 1964 |
|
STATE OF MAHARASHTRA Vs. HIRAMAN PUNJA VIDHATE
|
August 24, 1964 |
|
STATE OF MAHARASHTRA Vs. SHAVAKSHAW RATANJI DEBOO
|
September 1, 1964 |
|
THAKORAJI MAHARAJ DHARMASHALA TRUST Vs. RAM MANOHARDAS
|
October 23, 1964 |
|
TRIBUWANDAS GULABCHAND NAGPUR Vs. STATE OF MAHARASHTRA
|
August 12, 1964 |
|
VIJAYKUMAR TUKARAM Vs. GOKULCHAND SURAJMAL GAJBI
|
August 26, 1964 |
|
Y N KILLEDAR Vs. S S MALPATHAK
|
March 23, 1964 |
|
ZADBA Vs. MAHARASHTRA REVENUE TRIBUNAL
|
March 11, 1964 |
|
ZAHIRABI Vs. SHAIKH IMAM
|
January 29, 1964 |
LOGIN