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A-1 ENGINEERING CO Vs. STATE OF MAHARASHTRA
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March 18, 1963 |
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ABDUL KADAR SALEH MOHOMED Vs. STATE OF MAHARASHTRA
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August 21, 1963 |
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ABDULLA ALIMOHAMED Vs. UNION OF INDIA
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August 7, 1963 |
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ANINHA D'COSTA Vs. PARVATIBAI M. THAKUR
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July 29, 1963 |
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BABULAL ONKARMAL AND CO Vs. STATE OF BOMBAY
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April 4, 1963 |
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BANSILAL ABIRCHAND FIRM R B Vs. COMMISSIONER OF INCOME TAX
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July 25, 1963 |
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BHAUSA HANMANTSA PAWAR Vs. STATE OF MAHARASHTRA
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December 18, 1963 |
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BOMBAY CYCLE STORES CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
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July 24, 1963 |
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BOMBAY MUNICIPAL CORPORATION Vs. MOTICHAND HIRACHAND
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April 9, 1963 |
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C K IYPUNNY Vs. R N KULKARNI
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August 12, 1963 |
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CHANDRABHAN NAGOJI JICHKAR Vs. AMRITRAO HARBAJI KOTAMKAR
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February 21, 1963 |
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CHELLARAM KISHANDAS Vs. STATE OF MAHARASHTRA
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April 5, 1963 |
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CHENAJI KALIAJI Vs. MUNICIPAL BOROUGH DHULIA
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February 7, 1963 |
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CHHOTELAL VERMA Vs. CORPORATION OF THE CITY OF NAGPUR
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September 3, 1963 |
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COMMISSIONER OF SALES TAX Vs. HINDOOSTAN SPINNING AND WEAVING COMPANY LIMITED
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April 24, 1963 |
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COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. ARUN ELECTRICS
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April 27, 1963 |
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COMMISSIONER OF WEALTH TAX Vs. INDIAN STANDARD METAL COMPANY LIMITED
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April 8, 1963 |
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COMMISSIONER OF WEALTH TAX Vs. STANDARD MILLS COMPANY LIMITED
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April 15, 1963 |
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DAGADU NARAYAN KALE Vs. UTTAMCHAND PANALAL DUDHEDIA
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February 20, 1963 |
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DATTATRAYA NARAYAN PATIL Vs. DATTATRAYA KRISHNAJI KHANVILKAR
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September 2, 1963 |
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DHANWATAY M D Vs. COMMISSIONER OF INCOME TAX
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July 23, 1963 |
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EASTERN MACHINERY TRADING CO Vs. STATE OF MAHARASHTRA
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July 9, 1963 |
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EKNATH DAYARAM WANI Vs. KISHORDAS THAKURDAS SHETH
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January 29, 1963 |
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FAIJU MAHADEO CHANDEKAR Vs. CIVIL JUDGE JUNIOR DIVISION HINGANGHAT
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May 4, 1963 |
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GANESHSINHA DOMANSINGHA HAJARI Vs. COMMISSIONER, NAGPUR DIVISION
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March 7, 1963 |
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GEORGE FERNANDES Vs. STATE OF MAHARASHTRA
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October 1, 1963 |
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GOPAL RAMJI DHENGE Vs. RETURNING OFFICER, LAKHANI ELECTORAL DIVISION
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October 15, 1963 |
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GOPAL SITARAM MAHASHABDE Vs. STATE
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July 3, 1963 |
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HANS GEORGE Vs. STATE OF MAHARASHTRA
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December 10, 1963 |
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HANUTMAL ASRAM MANDHA Vs. NATHU VENKOBA
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April 19, 1963 |
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HARIBHAU GOVINDRAO Vs. MAHARASHTRA STATE BOMBAY
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April 11, 1963 |
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HASAN NURANI MALAK Vs. S.M. ISMAIL
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August 9, 1963 |
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HIRALAL GULABCHAND SHAH Vs. KESHAVLAL PAREKH
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July 5, 1963 |
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HOTEL MAZDOOR SABHA Vs. N J ALVARES
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August 22, 1963 |
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I S LULLA Vs. H R SYIEM, ASST COLLECTOR OF CUSTOMS
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September 26, 1963 |
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ICCHALAL SUKHADEO Vs. STATE OF MAHARASHTRA
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February 13, 1963 |
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INDIAN COFFEE WORKERS CO OPERATIVE STORES LTD Vs. BACHOOBAI COWASJEE BHANJEESHAW
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November 15, 1963 |
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INVESTA MACHINE TOOLS AND ENGINEERING COMPANY LTD Vs. ITS WORKMEN
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April 29, 1963 |
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IYPUNNY C K Vs. MADHUSUDAN MILLS
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August 12, 1963 |
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J P SHARMA Vs. PHALTON SUGAR WORKS LTD
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March 13, 1963 |
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JAGMOHANDAS GOKALDAS Vs. COMMISSIONER OF WEALTH TAX
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April 22, 1963 |
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JAMNABAI PURSHOTTAM ASAR Vs. STATE OF MAHARASHTRA
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November 8, 1963 |
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JUBILEE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
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May 3, 1963 |
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KAMANI ENGINEERING CORPORATION LTD Vs. SOCIETE DE TRACTION ET DELECTRICITE SOCIETE ANONYME
|
July 10, 1963 |
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KEKI ARDESHIR MASTER Vs. KOTWAL A G
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December 4, 1963 |
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KHANCHAND POKARDAS Vs. HARUMAL D VARMA
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March 20, 1963 |
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KISHNU GHANSHYAM Vs. MAROTI MUKUNDA
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January 16, 1963 |
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LAKHIRAM RAMDAS Vs. VIDYUT CABLE AND RUBBER INDUSTRIES
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March 27, 1963 |
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LAXMIKANT BHASKAR SABNIS Vs. VINAYAKRO DEORAO DESHMUKH
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September 25, 1963 |
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LAXMINARAYAN R RATHI Vs. INCOME TAX OFFICER
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May 2, 1963 |
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MADHAVRAO TATYASAHEB GHATGE Vs. THE COLLECTOR
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June 19, 1963 |
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MAHENDRA BHAWANJI THAKAR Vs. S P PANDE
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March 5, 1963 |
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MAHENDRA BHAWANJI THAKAR Vs. S P PANDE
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March 6, 1963 |
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MALABAR HILL CO OPERATIVE HOUSING SOCIETY LTD Vs. K L GAUBA
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January 11, 1963 |
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MANIK SADASHIV Vs. KRISHNABAI
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September 24, 1963 |
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MOHAMED ZAFRUL ISLAM Vs. BIRENDRA LALL
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September 11, 1963 |
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MUNICIPAL CORPORATION Vs. HASHU P. ADVANI
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January 14, 1963 |
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NAMDEO CHIMNAJI TAPRE Vs. GOVINDDAS RATANLAL BHATIA
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July 11, 1963 |
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NARAYAN KRISHNAJI MARULKAR Vs. STATE OF MAHARASHTRA
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April 30, 1963 |
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NARAYANDAS KEDARNATH DAGA Vs. STATE OF MAHARASHTRA
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August 29, 1963 |
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NATIONAL MACHINERY MANUFACTURERS LTD Vs. P D VYAS
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August 6, 1963 |
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PASHABHAI PATEL AND CO PRIVATE LTD Vs. COLLECTOR OF SALES TAX MAHARASHTRA STATE
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March 18, 1963 |
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PESUMAL DHANMAL Vs. ASIATIC INSURANCE CO LTD
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April 8, 1963 |
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PHEROZE JEHANGIR DASTOOR Vs. STATE OF MAHARASHTRA
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October 14, 1963 |
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POONA ELECTRIC SUPPLY COMPANY LTD Vs. INDUSTRIAL TRIBUNAL S TAKI BILGRAMI
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December 12, 1963 |
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POTU BHAWANI Vs. UDHAO VITHOBA KHADE
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March 12, 1963 |
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RADHAKRISHNA RUNGTA Vs. INCOME TAX OFFICER SEVENTH
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March 29, 1963 |
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RAJPATI SUDAMA PANDAY Vs. TAJ MOHAMED RUSTOM KHAN
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November 14, 1963 |
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RAJPUTANA TEXTILES AGENCIES PVT LIMITED Vs. DAS GUPTA ITO EPT
|
July 15, 1963 |
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RAMBHAU GANPAT SUTAR Vs. BHAU TATYABA PATOLE
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August 30, 1963 |
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RAMCHANDRA DHONDU DALVI Vs. VITHALDAS GOKULDAS
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November 15, 1963 |
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RAMKISHORE PANDIT Vs. VIJAYABAHADURSINGH JAGTAPSINGH
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April 9, 1963 |
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RAMKRISHNA RAMNATH Vs. STATE OF MAHARASHTRA
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April 10, 1963 |
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RAMUBAI Vs. JIYARAM SHARMA
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April 24, 1963 |
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RANJIT PATIRAJ CHANBE Vs. BEHRAM SHERIAR IRANI
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February 27, 1963 |
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RAO SAHEB MOHANLAL KESHAVJI KOTHARI Vs. ROSE THERESA GONSALVES
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July 3, 1963 |
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RATNAGIRI MUNICIPAL BOROUGH Vs. SHANTARAM HARI KETKAR
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August 16, 1963 |
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ROYAL WESTERN INDIA TURF CLUB LTD Vs. MUNICIPAL COMMISSIONER
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April 15, 1963 |
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SADAWRAT SANSTHAN Vs. DEORAO ZINGUJI KHANDKE
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February 20, 1963 |
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SAKHARAM VITHOBA SALUNKHE Vs. SHANKAR BABAJI SAWANT
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June 26, 1963 |
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SATYANARAYAN SHRIVALLABH Vs. BHAGWANTRAO MAROTIRAO
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February 21, 1963 |
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SHAMSUNDER RAJKUMAR Vs. BHARAT OIL MILLS
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January 14, 1963 |
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SHANKAR DHAWAN Vs. SALES TAX OFFICER CIRCLE II NAGPUR
|
November 1, 1963 |
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SHARMA J P Vs. PHALTON SUGAR WORKS LIMITED
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March 13, 1963 |
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SHIRAMABAI Vs. KALGONDA BHIMGONDA
|
December 18, 1963 |
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SHREE MADHAV MILLS LTD Vs. Y V CHAVAN
|
October 1, 1963 |
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SHREELAL KAJARIA Vs. STATE OF MAHARASHTRA
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July 8, 1963 |
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SHRIKRISHNA NIMAJI Vs. NAMDEO BAPUJI
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February 18, 1963 |
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SHRIPAL SIDHA SWAMI MATH SANSTHAN, THROUGH WAHIWATDAR Vs. TOTARAM KRISHNAJI
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January 9, 1963 |
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STATE OF MAHARASHTRA Vs. MOHANLAL DEVICHAND SHAH
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February 4, 1963 |
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STATE OF MAHARASHTRA Vs. GHORAISHI QURESHI SAYED MOHOMED
|
July 24, 1963 |
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STATE OF MAHARASHTRA Vs. SHRINIWAS B SONI
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August 20, 1963 |
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STATE OF MAHARASHTRA Vs. PREMCHAND KUBCHAND
|
July 22, 1963 |
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STATE OF MAHARASHTRA Vs. SHESHAPPA DUDHAPPA TAMBADE
|
October 15, 1963 |
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STATE OF MAHARASHTRA Vs. SYNDICATE TRANSPORT CO P LTD
|
September 26, 1963 |
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STATE OF MAHARASHTRA Vs. BENNETT COLEMAN and CO LTD
|
August 28, 1963 |
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STATE OF MAHARASHTRA Vs. KUPPUSWAMY MURGESH ACHARYA
|
August 30, 1963 |
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STATE OF MAHARASHTRA Vs. DRUPATI SAHIJISINGH BHAWNANI
|
December 17, 1963 |
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STATE OF MAHARASHTRA Vs. MADHUKAR GOPINATH LOLGE
|
November 19, 1963 |
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STATE OF MAHARASHTRA Vs. VIJAYSINGH DINKARRAO RAJURKAR
|
August 2, 1963 |
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SULEMAN RAHIM PATHAN Vs. DATTU BABAJI PATIL
|
March 15, 1963 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. INCOME TAX OFFICER
|
April 17, 1963 |
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USHA PRINTS INDIA PRIVATE LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 4, 1963 |
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VASANT PANDURANG DEVAL Vs. STATE OF BOMBAY
|
November 27, 1963 |
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VENKATRAO VITHALRAO Vs. VITHAL SAMBHAJI
|
January 18, 1963 |
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VIMLABEN KHIMJI Vs. MANVIKAR H S
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April 11, 1963 |
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VISHVAMOHAN RAGHUVIRAPRASAD TIWARI Vs. MAHADU CHAUDHARI
|
September 6, 1963 |
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VITHALRAO RAJARAM HINGWE Vs. M K JOSHI
|
April 19, 1963 |
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VITHALRAO RAJARAM HINGWE Vs. M K JOSHI
|
March 14, 1963 |
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VITHOBA MARUTI CHAVAN Vs. S TAKI BILGRAMI
|
November 28, 1963 |
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WARANA SAHAKARI SAKHAR KARKHANA LTD Vs. M S PAI
|
July 6, 1963 |
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YUSUFALLI ESMAIL NAGREE Vs. STATE OF MAHARASHTRA
|
July 3, 1963 |
LOGIN