REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A EBRAHIM AND COMPANY Vs. STATE OF BOMBAY	April 11, 1962
ABDUL KASSAM Vs. COMMISSIONER OF INCOME TAX	August 16, 1962
ABDUL KAYUM AHMAD Vs. DAMODHAR PAIKAJI KINHEKAR	December 6, 1962
ABDUL SATAR AHMEDBHEY Vs. STATE OF BOMBAY	January 19, 1962
ADDITIONAL COLLECTOR OF SALES TAX BOMBAY DIVISION BOMBAY Vs. MANILAL KESHAVJI	April 10, 1962
ADMINISTRATOR OF THE SHRINGERI MATH JAGATGURU SHRINGERI SHANKARACHARYA SHRI ABHINAV VIDYATIRTH SWAMIGAL Vs. CHARITY COMMISSIONER BOMBAY	December 13, 1962
AJGARALLI YUSUFALLI Vs. KACHARULAL MANEKLAL	June 13, 1962
ALL INDIA REPORTER LIMITED Vs. COMMISSIONER OF INCOME TAX	September 25, 1962
ANANDRAO KESHEORAO PANDE Vs. KRISHNAJI BALIRAM DHAPADKAR	November 19, 1962
ANNA BALGONDA PATIL Vs. VASANT RAGHUNATH KULKARNI	August 9, 1962
ASHA JAYAWANT Vs. LALSINGH	November 27, 1962
BABULAL TALAKCHAND SHAH Vs. PURSHOTTAM SHRIDHAR JOSHI	November 16, 1962
BAJIRAO BHAWANRAO Vs. BANSILAL GANESHLAL	April 10, 1962
BALKRISHNA DHARAMDAS VORA Vs. POONA MUNICIPAL CORPORATION	August 29, 1962
BALKRISHNA MARUTI DEVGAONKAR Vs. SAIDANNA SAYANNA BILLAMPALLI	July 24, 1962
BALLARPUR COLLIERIES COMPANY Vs. STATE INDUSTRIAL COURT	September 8, 1962
BANDULAL BALAPRASAD Vs. STATE OF MAHARASHTRA	January 31, 1962
BANSILAL GANGARAM Vs. COMMISSIONER OF INCOME TAX	July 19, 1962
BANSILAL KANCHHEDILAL Vs. HUKUMCHAND KHUNNELAL	July 12, 1962
BAPURAO Vs. WAMAN	March 29, 1962
BARUCHA B D Vs. COMMISSIONER OF INCOME TAX	August 27, 1962
BATU LALU Vs. P S MALVANKAR	July 11, 1962
BEGUM Vs. STATE OF MAHARASHTRA	April 12, 1962
BENNETT COLEMAN AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	July 24, 1962
BHASKARRAO CHIMAJI GARUD Vs. BHIKA BHAU HON	June 28, 1962
BHERULAL MANIKLAL KOTHARI Vs. STATE OF BOMBAY	April 19, 1962
BHOR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	June 13, 1962
BHURMAL AND MITRA MOTOR ASSOCIATION Vs. RAGHUNATH BANSILAL KASAT	August 6, 1962
BOMBAY STEAM NAVIGATION CO 1953 PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	August 9, 1962
CARONA SAHU COMPANY P LTD Vs. COLLECTOR OF SALES TAX BOMBAY STATE	April 23, 1962
CELLULOID BANGLE WORKS Vs. STATE OF BOMBAY	April 24, 1962
CHALISGAON SHRI LAXMI NARAYAN MILLS CO LTD Vs. ARMITLAL KALIDAS KANJI	December 6, 1962
CHANDRABHAGABAI UDHAORAO Vs. COMMISSIONER, NAGPUR DIVISION	March 2, 1962
CHARITY COMMISSIONER Vs. MUNICIPALITY OF TALODA	August 28, 1962
CHHAGANLAL NARANDAS Vs. COMMISSIONER OF INCOME TAX	June 27, 1962
CHINTAMANI PURUSHOTTAM NEURGAONKAR Vs. POST MASTER GENERAL CENTRAL CIRCLE NAGPUR	June 12, 1962
COLLECTOR OF SALES TAX BOMBAY STATE Vs. PARIMAL BROTHERS	April 28, 1962
COLLECTOR OF SALES TAX BOMBAY STATE Vs. JAMNADAS DHARUMAL	April 3, 1962
COMMISSIONER OF INCOME Vs. UNION CO	October 5, 1962
COMMISSIONER OF INCOME TAX Vs. NATIONAL STORAGE PRIVATE LIMITED	July 2, 1962
COMMISSIONER OF INCOME TAX Vs. MURLIDHAR JHAWAR AND PURNA GINNING AND PRESSING FACTORY	July 4, 1962
COMMISSIONER OF INCOME TAX Vs. SATHE D R	July 5, 1962
COMMISSIONER OF INCOME TAX Vs. GAMMON INDIA PRIVATE LIMITED	July 5, 1962
COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS AMERSEY	July 20, 1962
COMMISSIONER OF INCOME TAX Vs. POONA ELECTRIC SUPPLY COMPANY LIMITED	July 23, 1962
COMMISSIONER OF INCOME TAX Vs. WADIA J B	August 10, 1962
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF LADY WADIA	August 10, 1962
COMMISSIONER OF INCOME TAX Vs. BHAIDAS CURSONDAS AND CO	July 25, 1962
COMMISSIONER OF INCOME TAX Vs. IRANI K R	August 25, 1962
COMMISSIONER OF INCOME TAX Vs. HIND COMMISSION AGENTS	August 17, 1962
COMMISSIONER OF INCOME TAX Vs. CHUNILAL MANILAL PRIVATE LIMITED	August 20, 1962
COMMISSIONER OF INCOME TAX Vs. RAVI INDUSTRIES LIMITED	September 11, 1962
COMMISSIONER OF INCOME TAX Vs. PRANLAL KESURDAS	September 13, 1962
COMMISSIONER OF INCOME TAX Vs. R B RUNGTA AND CO	September 14, 1962
COMMISSIONER OF INCOME TAX Vs. DCOSTA BROTHERS	September 14, 1962
COMMISSIONER OF INCOME TAX Vs. KHANNA M M	September 7, 1962
COMMISSIONER OF INCOME TAX Vs. KASTURBAI WALCHAND TRUST	September 27, 1962
COMMISSIONER OF INCOME TAX Vs. BAI BHAGIRATHIBAI	September 28, 1962
COMMISSIONER OF INCOME TAX Vs. UNION CO OPERATIVE INSURANCE SOCIETY LIMITED	October 4, 1962
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED COMMERCIAL CORPORATION	June 16, 1962
COMMISSIONER OF INCOME TAX Vs. GAMMON INDIA PRIVATE LTD	March 5, 1962
COMMISSIONER OF SALES TAX MAHARASHTRA STATE BOMBAY Vs. FAIRDEAL CORPORATION LTD	April 26, 1962
CURRIMBHOY EBRAHIM BARONY TRUST Vs. COMMISSIONER OF INCOME-TAX BOMBAY CITY I	August 16, 1962
CURSETJI J DUBASH Vs. COMMISSIONER OF INCOME TAX	October 11, 1962
DALAL M R DR Vs. COMMISSIONER OF INCOME TAX	September 4, 1962
DASTUR DADI AND CO Vs. COMMISSIONER OF INCOME TAX	September 12, 1962
DEVYANI KANTILAL SHROFF Vs. KANTILAL GAMANLAL SHROFF	August 21, 1962
DHUN DADABHOY KAPADIA MISS Vs. COMMISSIONER OF INCOME TAX	August 24, 1962
DWARKADAS NATHAMAL Vs. VIMAL ALIAS YAMUNA	December 3, 1962
EASTERN MINING CONTRACTORS (PRIVATE) LTD. Vs. PREMIER AUTOMOBILES LIMITED	August 11, 1962
F. HOFFMAN LA ROCHE AND COMPANY LIMITED Vs. SANITEX CHEMICAL INDUSTRIES LIMITED	October 4, 1962
GAJANAN MAROTRAO BALPANDE Vs. MUNICIPAL COMMISSIONER OF THE CITY OF NAGPUR CORPORATION	April 4, 1962
GAURISHANKER KEDIA Vs. COMMISSIONER OF INCOME TAX	October 17, 1962
GODAVARI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 27, 1962
GORDHANDAS MATHURADAS MATANI Vs. COMMISSIONER OF INCOME TAX	July 18, 1962
GOVERDHAN LIMITED Vs. COMMISSIONER OF INCOME TAX	September 18, 1962
GREAVES COTTON AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 11, 1962
GREAVES COTTON AND CROMPTON PARKINSON LIMITED Vs. COMMISSIONER OF INCOME TAX	June 19, 1962
GREAVES J B Vs. COMMISSIONER OF INCOME TAX	July 17, 1962
GULAM HUSSAIN AHMEDALI Vs. TRUSTEES OF THE PORT OF TRUST BOMBAY	March 20, 1962
GURDIAL NARAINDAS AND CO Vs. COMMISSIONER OF INCOME TAX	August 9, 1962
HABIB AND SONS Vs. COMMISSIONER OF INCOME TAX	July 18, 1962
HABIB HUSSEIN Vs. COMMISSIONER OF INCOME TAX	August 7, 1962
HAJI LATIF GANI NAGPUR Vs. ABDUL RASHID SHEIKH MOHAMMAD KHAN	October 12, 1962
HARIRAM DHALUMAL KARAMCHANDANI Vs. JASOTI	June 15, 1962
HAYAT KARIM KHAN Vs. COLLECTOR AND DEPUTY CUSTODIAN EVACUEE PROPERTY SHOLAPUR	July 23, 1962
HUKUMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 22, 1962
HUSSAINBHAI MULLA FIDA HUSSAIN Vs. MOTILAL NATHULAL	July 24, 1962
IN RE: OF GAGALBHAI JUTE MILLS PVT. LTD. Vs.	March 22, 1962
IRANEE B B Vs. COMMISSIONER OF INCOME TAX	September 8, 1962
JAI KISHAN NARANG Vs. COMMISSIONER OF INCOME TAX	October 3, 1962
JOINT COMMITTEE OF ACTION Vs. COMMISSIONER OF INCOME TAX	July 13, 1962
KALYANJI UKKA AND CO Vs. COMMISSIONER OF INCOME TAX	June 26, 1962
KAMLAKAR AND COMPANY Vs. GULAMSHAFI IMAMBHAI MUSALMAN	March 26, 1962
KANAYALAL HINLAL AGARWAL Vs. TALABSHA MAGHBULSHA MUSALMAN	December 10, 1962
KEKI ARDESHIR MASTER Vs. A G KOTWAL	December 5, 1962
KESHAORAO RAMJI Vs. GUNWANTRAO ANYAJI	November 20, 1962
KESHARDEO SHRINIVAS MORARKA Vs. COMMISSIONER OF INCOME TAX	June 20, 1962
KESHAV DNYANU GORAMBEKAR Vs. DNYANU RAMA PATIL	November 23, 1962
KESHEORAO SHRAWANJI DATIR Vs. COLLECTOR	February 22, 1962
KHIMCHAND AMARCHAND Vs. COMMISSIONER OF INCOME TAX	July 6, 1962
KILLICK NIXON AND CO Vs. COMMISSIONER OF INCOME TAX	October 12, 1962
KOHINOOR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 15, 1962
KOHIYAR A J DR Vs. COMMISSIONER OF INCOME TAX	August 21, 1962
KUBAL K T AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	September 13, 1962
KWICK STATIONERY MART BOMBAY Vs. STATE OF MAHARASHTRA	April 25, 1962
LALJEE DEORAJ AND CO Vs. COMMISSIONER OF INCOME TAX	August 28, 1962
LALJI HARBAJI KOKATE Vs. MAHARASHTRA REVENUE TRIBUNAL	January 18, 1962
LAXMAN NARAYAN POKALE Vs. BLOCK DEVELOPMENT OFFICER	January 9, 1962
M R DALAL Vs. COMMISSIONER OF INCOME-TAX BOMBAY CITY II	September 6, 1962
MALJI MANILAL KAMDAR Vs. LALJI HARIDAS	January 30, 1962
MANAGER RAMKRISHNA RAMNATH BIDI FACTORY Vs. SMALL CAUSE COURT NAGPUR	August 22, 1962
MANEKLAL A. MEHTA Vs. MUNICIPAL COMMISSIONER	December 19, 1962
MANOHAR RAMCHANDRA MANEKAR Vs. G.S. SOLANKE	July 16, 1962
MANSINH SURAJSINH Vs. JAMNADAS AND BROS	November 12, 1962
MARWANJI FURDOONJI SETHNA Vs. ANGLO CUSTODIO CORREA	November 20, 1962
MATHUR ALLOY STEELS PVT LTD Vs. UNION OF INDIA	November 6, 1962
MCKENZIES LIMITED Vs. STATE OF BOMBAY	March 20, 1962
MILKHIRAM INDIA PRIVATE LTD Vs. STATE OF BOMBAY	March 28, 1962
MISHRIMAL CHHOGALAL Vs. N.B. PATEL	August 6, 1962
MOHAMED MASSI SAFI AND CO Vs. STATE OF BOMBAY	March 26, 1962
MOHANLAL CHANDANMAL SURANA Vs. MAHARASHTRA REVENUE TRIBUNAL	January 16, 1962
MOHIUDDIN SHAIKH CHAND Vs. GULAM GHOUSE GULAM JILANI	April 26, 1962
MOTILAL BAWALAL Vs. COMMISSIONER OF INCOME TAX	June 28, 1962
MULJI MANILAL KAMDAR Vs. STATE OF MAHARASHTRA	January 30, 1962
MULKRAJ BODHRAJ CHABRA Vs. NAGPUR MUNICIPAL CORPORATION NAGPUR	March 10, 1962
MUNDA CHAPLA BANJARI Vs. COMMISSIONER, NAGPUR DIVISION	March 2, 1962
MUNICIPAL COMMITTEE DHAMANGAON Vs. HIRABAI	February 20, 1962
NAMDEO CHINTAMAN MARATHE Vs. SHALIGRAM MOTIRAM BONDE	August 9, 1962
NAMDEO DIGAMBER GAIKWAD Vs. VIJAYKUMAR RAMCHANDRA SHAHA	November 15, 1962
NAMDEO SHRAWAN LOKHANDE Vs. CHOCKS CANNING AND MINING LTD	January 9, 1962
NARAYAN DOGRA SHETTY Vs. RAMCHANDRA SHIVRAM HINGNE	December 10, 1962
NARAYAN SITARAM KOKAJE Vs. SECRETARY TO THE GOVERNMENT OF THE STATE OF MAHARASHTRA	April 10, 1962
NATIONAL MOTOR COMPANY Vs. COMMISSIONER OF INCOME TAX	October 1, 1962
NAVNIT LAL C JAVERI Vs. K K SEN AAC	July 30, 1962
NEW GREAT INSURANCE CO OF INDIA LTD Vs. AKTISELSKALEET SET ASTASIATSSKE KAMPAGNI, BOMBAY	December 13, 1962
NIMBIBAI RAJIBAI ONKAR MALI Vs. RAGHO PARASHRAM MALI	August 3, 1962
ORIENT TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 29, 1962
ORMERODS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 1962
PANCHFULABAI BAPUBAO DESHMUKH Vs. MAHARASHTRA REVENUE TRIBUNAL	February 21, 1962
PARSHOTTAM MAHADEV PATHARPHOD Vs. STATE OF MAHARASHTRA	October 1, 1962
PEREIRA FAZALBHOY AND CO. Vs. RAJPUTANA COLD STORAGE AND REFRIGERATION LIMITED	June 22, 1962
PHALTON SUGAR WORKS LIMITED Vs. CHACKOO B J ITO	August 4, 1962
PIONEER SCRAP TRADERS AND EXPORTERS Vs. O G EAPEN	March 24, 1962
POKHRAJ HIRACHAND Vs. COMMISSIONER OF INCOME TAX	September 19, 1962
PRESIDENT, SWAMI VIVEKANAND ASHRAM Vs. KOLHAPUR SPORTS ASSOCIATION LIMITED	August 29, 1962
RAICHAND GULABCHAND Vs. DATTATRAYA SHANKAR MOTE	November 12, 1962
RAMABEN BHAGUBHAI PATEL Vs. HINDUSTAN ELECTRIC CO LTD	June 20, 1962
RAMASWAMY IYER AGNELLUS LAWRENCE GOPALAN Vs. UNION OF INDIA	January 24, 1962
RAMCHANDRA ANANT JOSHI Vs. JANARDAN TULSHIRAM GHUGE	August 24, 1962
RAMKRISHAN RAMNATH BIDI MANUFACTURING KAMPTEE Vs. LABOUR COURT NAGPUR	August 25, 1962
RAMKRISHNA RAMNATH BIDI MANUFACTURING KAMPTEE Vs. PRESIDING OFFICER LABOUR COURT AT NAGPUR	August 25, 1962
RAMLAL LALCHAND Vs. H G DANGE	April 2, 1962
RAMRAO LAXMIKANT SHIRKHEDKAR Vs. ACCOUNTANT GENERAL MAHARASHTRA	July 10, 1962
RAMRAO RAMCHANDRA MARATHE Vs. JAIRAM KONDAJEE MARATHE	March 19, 1962
RANJIT D UDESHI Vs. STATE OF MAHARASHTRA	February 6, 1962
RAO SAHEB MANILAL GANGARAM SINDORE Vs. WESTERN INDIA THEATRES LTD	February 8, 1962
REGISTRAR HIGH COURT A S BOMBAY Vs. S K IRANI	December 5, 1962
SAHU RUBBERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 3, 1962
SAKHARAM BAGJI NARWADE Vs. COMMISSIONER, NAGPUR DIVISION	January 24, 1962
SAKHARAM NARAYAN KHERDEKAR Vs. CITY OF NAGPUR CORPORATION	September 25, 1962
SANTUMAL Vs. ASSISTANT COMMISSIONER OF SALES TAX APPEALS EASTERN DIVISION RANGES I AND II	August 27, 1962
SARABDEO RAM DULAR SHUKLA Vs. VIPIN MANEKLAL	January 25, 1962
SAVATRAM RAMPRASAD MILLS CO LTD Vs. BALIRAM UKANDAJI	August 25, 1962
SHANTARAM DINKAR KARNIK Vs. MALTI SHANTARAM KARNIK	November 21, 1962
SHRIMANT GOVINDRAO NARAYANRAO GHORPADE Vs. COMMISSIONER OF INCOME TAX	June 21, 1962
SHROFF AND CO D D Vs. COMMISSIONER OF INCOME TAX	July 16, 1962
SIDHWA M N AGENT TO EAST AND WEST STEAMSHIP CO Vs. COMMISSIONER OF INCOME TAX	August 24, 1962
SIR CURRIMBHOY EBRAHIM BARONY TRUST Vs. COMMISSIONER OF INCOME TAX	August 13, 1962
SITALDAS D RAMCHANDANI Vs. KALELKAR B S	August 27, 1962
SITARAM MAROTI GIRNALE Vs. STATE OF MAHARASHTRA	September 21, 1962
SONUBAI Vs. SALES TAX OFFICER NAGPUR CIRCLE II	April 4, 1962
SORAB DINSHAJI DASTOOR Vs. D P R CASSAD AND BOARD OF DIRECTORS NAGPUR	July 6, 1962
SPECIAL LAND ACQUISITION OFFICER Vs. TRUSTEES OF THE PORT OF BOMBAY	February 14, 1962
SPECIAL LAND ACQUISITION OFFICER Vs. TRUSTEES OF THE PORT OF BOMBAY	February 11, 1962
SRIRAM RANGLAL Vs. BABURAO BHANDOBA ITKAR	August 13, 1962
STANDARD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 26, 1962
STATE OF BOMBAY Vs. N T ADVANI	January 29, 1962
STATE OF MAHARASHTRA Vs. RAMSINGH DESASINGH	March 1, 1962
STATE OF MAHARASHTRA Vs. NAMGONDA JAYAGONDA PATIL	October 3, 1962
STATE OF MAHARASHTRA Vs. TANBA SADASHIO KUNBI	December 14, 1962
SULEMAN FAKRUDDIN ANSARI Vs. S B KULKARNI	September 20, 1962
SUNDARABAI Vs. STATE OF MAHARASHTRA	August 16, 1962
SURATSING CHANDANMAL OSWAL Vs. GULABCHAND LACHMANDAS PARDESI	November 20, 1962
SWASTIK ROLLING SHUTTERS AND ENGINEERING WORKS Vs. TAKI BILGRAMI S	August 17, 1962
TRUSTEES OF CHATURBHUJ RAGHAVJI TRUST Vs. COMMISSIONER OF INCOME TAX	October 9, 1962
UMANATH GOPALKRISHNA PUTHLI Vs. SHAMRAO VITHAL CO-OPERATIVE BANK LTD	June 29, 1962
UNION OF INDIA Vs. MAQSOOD AHMED	February 23, 1962
UNION OF INDIA Vs. B D RATHI	April 26, 1962
UNION OF INDIA Vs. RATHI B D	April 25, 1962
USAF USMAN MUJAWAR Vs. SHRIMANT YESHWANTRAO APPASAHEB GHATAGE	February 27, 1962
UTTAMRAO RAJARAM Vs. SITARAM RAJARAM	July 16, 1962
VALLABH PITTE Vs. NARSINGDAS GOVINDRAM KALANI	September 4, 1962
VASANT PANDURANG DEVAL Vs. STATE OF BOMBAY	November 28, 1962
VASANT RAGHUNATH GOKHALE Vs. STATE OF MAHARASHTRA	July 17, 1962
VIDARBHA CO-OPERATIVE MARKETING SOCIETY LTD Vs. SALES TAX OFFICER III II DIVISION NAGPUR	August 24, 1962
VIJAYKUVERBA SAHEB OF MORVI H H MAHARANI SHRI Vs. COMMISSIONER OF INCOME TAX	October 18, 1962
VINAYAK SITARAM PATIL Vs. NAVNITRAI BHOGILAL SHAH	August 21, 1962
VISHNU AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 19, 1962
VISHWANATH NAGANATH ANDAGE Vs. MAHADEO SULTANAPPA WAGHMODE	November 15, 1962
WADIA AND SONS D P Vs. COMMISSIONER OF INCOME TAX	October 16, 1962
WALCHAND AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 4, 1962

Year 1962 of HIGH COURT OF BOMBAY

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