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ABDUL RAHAMAN D LAMBE Vs. R N KULKARNI
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July 21, 1961 |
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ABDUL REHAMAN ABDUL GAFUR Vs. E PAUL
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September 13, 1961 |
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ABDUL SAKUR DADAMIYA Vs. MARUTI BALI KOKATE
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March 8, 1961 |
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ABDUL SATTAR MOHMED HUSSEIN Vs. BADRINARAYAN BANSILAL
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January 17, 1961 |
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AGENCY Vs. ASSISTANT COLLECTOR C EX KOLHAPUR
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July 12, 1961 |
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AIR CORPORATIONS EMPLOYEES UNION Vs. D C VYAS
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August 25, 1961 |
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ALL INDIA MOTOR TRANSPORT MUTUAL INSURANCE CO LTD Vs. RAPHAEL GEORGE OF BOMBAY INDIAN INHABITANT
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December 8, 1961 |
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AMRIT BANASPATI CO. LTD Vs. J.C. ENGINEER AND CO.
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January 18, 1961 |
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ANNELIESE HUCKMANN NEE MERZ Vs. REGISTRAR OF TRADE MARKS
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January 12, 1961 |
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ARWINDLAL BHUKANDAS SHAH Vs. KHANDU JAINA PATIL
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June 16, 1961 |
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BALUBHAI GULABDAS NAVLAKHI Vs. COMMISSIONER OF INCOME TAX
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September 1, 1961 |
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BASHIR OIL MILLS Vs. STATE OF MAHARASHTRA
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April 19, 1961 |
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BIHARILAL RAMCHARAN COTTON MILLS LTD Vs. CHINA COTTON EXPORTERS
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July 17, 1961 |
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BINANI COMMERCIAL CO. LTD Vs. RAMANLAL MAGANLAL MEHTA
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May 1, 1961 |
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BIPAT BENI Vs. P D SAWARKAR
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August 5, 1961 |
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BOMBAY CHRONICAL CO PRIVATE LTD Vs. V B POTDAR
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July 31, 1961 |
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C P PICTURES LIMITED Vs. COMMISSIONER OF INCOME TAX
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October 11, 1961 |
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CENTRAL POTTERIES LTD. Vs. ASSISTANT COMMISSIONER
|
March 1, 1961 |
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CENTRAL PROVINCES SYNDICATE PRIVATE LTD Vs. COMMISSIONER OF INCOME-TAX NAGPUR
|
March 9, 1961 |
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CHATURBAI NARAINDAS Vs. H B MUNSHI DEPUTY COMMISSIONER OF SALES TAX
|
November 28, 1961 |
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CHHOTUBHAI GOPALBHAI PATEL Vs. COMMISSIONER OF INCOME TAX
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March 18, 1961 |
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CITY OF NAGPUR CORPORATION Vs. BHALCHANDRA RAMRAO SONONE
|
April 25, 1961 |
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COLLECTOR OF BOMBAY Vs. BURJOR HORMUSJI POONEGAR
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December 18, 1961 |
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COMMISSIONER OF INCOME TAX Vs. RAMNATH A PODAR
|
October 27, 1961 |
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COMMISSIONER OF INCOME TAX Vs. BOMBAY MUTUAL LIFE ASSURANCE SOCIETY LIMITED
|
October 17, 1961 |
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COMMISSIONER OF INCOME TAX Vs. HOMI MEHTA AND SONS LIMITED
|
October 5, 1961 |
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COMMISSIONER OF INCOME TAX Vs. HAZARIMAL NAGJI AND CO
|
October 6, 1961 |
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COMMISSIONER OF INCOME TAX Vs. MOHAMMAD KHALID FAQUIH AND CO
|
October 20, 1961 |
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COMMISSIONER OF INCOME TAX Vs. KOLHE M P
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October 21, 1961 |
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COMMISSIONER OF INCOME TAX Vs. FRANCESCANTO E
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October 25, 1961 |
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COMMISSIONER OF INCOME TAX Vs. WADILAL CHUNILAL
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September 27, 1961 |
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COMMISSIONER OF INCOME TAX Vs. MOGUL LINE LIMITED
|
September 9, 1961 |
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COMMISSIONER OF INCOME TAX Vs. ASIAN ASSURANCE COMPANY LIMITED
|
September 12, 1961 |
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COMMISSIONER OF INCOME-TAX BOMBAY CITY II BOMBAY Vs. S INDER SINGH GILL
|
September 27, 1961 |
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CONSOLIDATED FOODS CORPORATION Vs. BRANDON AND COMPANY PRIVATE LTD
|
April 26, 1961 |
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DAMODAR KRISHNAJI NIRGUDE Vs. COMMISSIONER OF INCOME TAX
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October 30, 1961 |
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DATTATRAYA BALIRAM NAIK Vs. RAMBHABAI
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November 16, 1961 |
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DEO SANSTHAN CHINCHWAD Vs. CHINTAMAN DHARNIDHAR DEO
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April 13, 1961 |
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DEVU RAU CHAVAN Vs. JASINGRAO NARAYANRAO GHORPADE
|
October 27, 1961 |
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DHANWATE D R Vs. COMMISSIONER OF INCOME TAX
|
March 14, 1961 |
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DHARAMPUR LEATHER CLOTH COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1961 |
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DHOOTPAPESHWAR PANVEL P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1961 |
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DHUNJISHAW PESTONJI RATANJI CASSAD Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1961 |
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DINA BALDEV PATHAK Vs. COLLECTOR OF CUSTOMS
|
March 20, 1961 |
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ELPHINSTONE SPG AND WVG MILLS CO LTD Vs. SONDHI SONS PRIVATE LTD
|
August 23, 1961 |
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EXCHANGE BANK OF INDIA AND AFRICA LTD Vs. LAXMICHAND KUVERJI SHAH
|
July 18, 1961 |
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F E HARDCASTLE AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 24, 1961 |
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FARKHUNDALI NANNHAY Vs. V B POTDAR
|
August 18, 1961 |
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GANDHI SEWA SHIKSHAN SAMITI Vs. GULAM HUSSAIN WELJI
|
September 9, 1961 |
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GANPAT SHANTARAM Vs. LINGAPPA BALAPPA GATADE
|
June 26, 1961 |
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GENERAL CONSTRUCTION AND SUPPLY CO Vs. INCOME TAX OFFICER
|
July 5, 1961 |
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GOYAL M R Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1961 |
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GULAB SINGH Vs. STATE OF MAHARASHTRA
|
December 12, 1961 |
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H H VIJAYAKUNVERBA MAHARANI OF MORVI Vs. S NARAYANAN
|
October 12, 1961 |
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HARIBAX CHOTALAL Vs. PUNAJI JANUJI THOMBE
|
March 28, 1961 |
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HARILAL HARJIVAN Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1961 |
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HASIMA LATIFI Vs. STATE OF MAHARASHTRA
|
March 14, 1961 |
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HIMCO INDIA PRIVATE LTD Vs. MARUF B M
|
August 17, 1961 |
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HINDUSTAN CONSTRUCTION CO LTD Vs. S GAITONDE INCOME-TAX OFFICER
|
February 24, 1961 |
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HIRACHAND SONU BHAVSAR Vs. MAHADEO WAMAN UPASANI
|
June 30, 1961 |
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HUKUMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 28, 1961 |
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INDER SINGH GILL S Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1961 |
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INDIAN FISHERIES PRIVATE LIMITED Vs. UNION OF INDIA
|
February 22, 1961 |
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J K CHEMICALS LTD Vs. KREBA AND CO LTD
|
February 1, 1961 |
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J L MEHTA Vs. REGISTRAR OF TRADE MARKS
|
January 11, 1961 |
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JADAVJI NARSIDAS AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1961 |
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JAGANNATH HAZARIMAL Vs. STATE OF BOMBAY
|
September 18, 1961 |
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JAINABAI HAJI RAMJAN SHAIKH Vs. BAKAJI BHAU MANDALIK
|
March 28, 1961 |
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JAIPRAKASH MANGILAL AGARWAL Vs. LILABAI
|
October 31, 1961 |
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JAIRAM PARMAR Vs. SALES TAX OFFICER NAGPUR CIRCLE II NAGPUR
|
October 27, 1961 |
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JALGAON BOROUGH MUNICIPALITY Vs. KHANDESH SPINNING AND WEAVING MILLS CO LTD
|
December 6, 1961 |
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JAMES ANDERSON Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1961 |
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JANARDHAN CHAITU KHAPRE Vs. GUNA BALKRISHNA
|
April 22, 1961 |
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JAYANTRAI AND KANAKMAL ZAMBAD Vs. HARI DAGDU
|
September 20, 1961 |
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JAYASINGRAO PIRAJI RAO Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH POONA
|
September 19, 1961 |
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JAYASINGRAO PIRAJI RAO GHATGE Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1961 |
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K SHANKAR NARAYAN Vs. S S THAKUR
|
October 4, 1961 |
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KAPUR T C Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1961 |
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KAZI GULAM MAHAMAD KAZI SHAHABUDDIN CHILMAI Vs. KERU MAHADU SHIRKA
|
June 23, 1961 |
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KESHAVJI MORARJI Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1961 |
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KHEMCHAND GORUMAL Vs. PARMANAND DEEPCHAND HINDUJA
|
September 25, 1961 |
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KHUDABADI BHAIBUND CO OPERATIVE CREDIT BANK LTD Vs. N S VERMA
|
April 4, 1961 |
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KUSUMBEN D MAHADEVIA MRS Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1961 |
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M P PATIL Vs. D R KHANNA
|
March 15, 1961 |
|
MANAGING DIRECTOR THE NATIONAL GARAGE Vs. J GONSALVES AUTOMOBILE FOREMAN
|
September 18, 1961 |
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MANALAL RIKHBAJI Vs. MOHANLAL HARILAL RATHI
|
February 3, 1961 |
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MANILAL MANEKJI PRIVATE LTD Vs. MUNICIPAL COMMITTEE MALKAPUR
|
October 26, 1961 |
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MANOHAR RAMCHANDRA SARFARE Vs. KONKAN CO OPERATIVE HOUSING SOCIETY LTD
|
August 18, 1961 |
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MISHRILAL TARACHAND LODHA Vs. STATE OF MAHARASTRA
|
April 12, 1961 |
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MOHAMMED YUSUF Vs. D
|
July 14, 1961 |
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MOTOR HOUSE GUJARAT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1961 |
|
MUNICIPAL COMMISSIONER FOR THE CITY OF BOMBAY Vs. MANEKLAL A. MEHTA
|
October 5, 1961 |
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MUNICIPAL COMMITTEE Vs. SAVATRAM RAMPRASAD MILLS CO., LTD
|
October 24, 1961 |
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MUNICIPAL CORPORATION OF THE CITY OF POONA Vs. DATTATRAYA NAGESH DEODHAR
|
April 19, 1961 |
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NAGRAJ WALCHAND JAIN Vs. G KORUTHU COLLECTOR OF C EX
|
August 14, 1961 |
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NAMDEO GOVIND Vs. MUMTAZ BEGUM
|
October 26, 1961 |
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NARAYAN DAGADU MANE Vs. BAPU MARUTI NEEL
|
March 8, 1961 |
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NATARAJAN T R Vs. STATE OF MAHARASHTRA
|
September 12, 1961 |
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NATIONAL GARAGE NAGPUR Vs. GONSALVES J
|
September 18, 1961 |
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NATIONAL MACHINERY MANUFACTURERS, LTD. Vs. VYAS (P.D.)
|
April 20, 1961 |
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NAVNIT LAL C JAVERI Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1961 |
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NEKUMAR K PORWAL Vs. MOHANLAL HARGOVINDAS
|
August 19, 1961 |
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NYALCHAND GULABCHAND WEAVING FACTORY Vs. HIMATLAL RAMESHCHANDRA
|
March 24, 1961 |
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OFFICIAL ASSIGNEE OF BOMBAY Vs. BAGRI BROTHERS LTD
|
September 22, 1961 |
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PALIRAM MATHURADAS Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1961 |
|
PARASNATH PANDE Vs. STATE OF MAHARASHTRA
|
July 7, 1961 |
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PARASNATH PANDE Vs. STATE OF MAHARASHTRA
|
July 6, 1961 |
|
PAREKH WADILAL JIWANBHAI Vs. IN RE
|
March 14, 1961 |
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PARYANIBAI Vs. BAJIRAO
|
April 7, 1961 |
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PATIL M P Vs. KHANNA D R GENERAL MANAGER CENTRAL RAILWAY
|
March 15, 1961 |
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RAMACHANDRA DHONDE DATAR Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1961 |
|
RAMANLAL C PAREKH Vs. KRISHNAMACHARI V CIT
|
February 20, 1961 |
|
RAMCHANDIRAM MIRCHANDANI Vs. INDIA UNITED MILLS LTD
|
January 30, 1961 |
|
RAMCHANDRA GOVINDA Vs. STATE OF MAHARASHTRA
|
March 1, 1961 |
|
RAMCHANDRA HARISCHANDRA Vs. TUKARAM KARU
|
September 21, 1961 |
|
RAMNIKLAL TRIBHOWANDAS Vs. AMIN V R ITO FIRST
|
February 22, 1961 |
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RAMNIWAS HANUMANBUX SOMANI Vs. VENKATARAMAN S ITO
|
March 23, 1961 |
|
RASIKLAL AMRITLAL DOSHI Vs. A NUNDY
|
February 28, 1961 |
|
ROYAL WESTERN INDIA TURF CLUB LTD Vs. MEHER M R
|
September 19, 1961 |
|
S D SHARMA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
|
September 25, 1961 |
|
S VASUDEVAN Vs. S D MITAL
|
January 18, 1961 |
|
SAVLARAM KACHAROO MHATRE Vs. YESHODABAI SAVLARAM MHATRE
|
September 4, 1961 |
|
SERENABAI MUNCHERSHAW DAVIERWALLA Vs. M.B. PANSE
|
February 28, 1961 |
|
SHANKAR NARAYAN K Vs. THAKUR S S
|
October 4, 1961 |
|
SHANKARRAO MOHITE Vs. BURJOR D ENGINEER
|
October 21, 1961 |
|
SHANTABAI MATHURDAS THAKKAR Vs. MUNICIPAL CORPORATION
|
February 23, 1961 |
|
SHANTARAM GOPALSHET NARKAR Vs. HIRABAI
|
March 22, 1961 |
|
SHIVRAJPUR SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 18, 1961 |
|
SHRIDHAR DAMODHAR MEGHARE Vs. COMMISSIONER OF NAGPUR DIVISION
|
July 25, 1961 |
|
SHRIPRAKASH SHIVRAM POTDAR Vs. STATE OF MAHARASHTRA
|
December 21, 1961 |
|
STAR TRADING CO PRIVATE LTD Vs. STATE OF BOMBAY
|
October 9, 1961 |
|
STATE Vs. VISHNU RAMCHANDRA
|
March 16, 1961 |
|
STATE Vs. SAKHARAM ANNA VANJARI
|
September 15, 1961 |
|
STATE OF MAHARASHTRA Vs. MAINABAI
|
September 28, 1961 |
|
STATE OF MAHARASHTRA Vs. BHASUSA HANMANTSA PAWAR
|
December 8, 1961 |
|
STATE OF MAHARASHTRA Vs. SHANTARAM GOVIND DOLAS
|
April 29, 1961 |
|
STATE OF MAHARASHTRA Vs. GIRDHARLAL BAJAJ
|
February 17, 1961 |
|
STATE OF MAHARASHTRA Vs. RAMJIVAN KALURAM
|
March 4, 1961 |
|
STATE OF MAHARASHTRA Vs. GULANCHAND SWARUPCHAND
|
March 13, 1961 |
|
STATE OF MAHARASHTRA Vs. BHIMSHA CHANBASAPPA KORE
|
August 18, 1961 |
|
STATE OF MAHARASHTRA Vs. ABDUL AZIZ
|
August 4, 1961 |
|
STATE OF MAHARASHTRA Vs. GANPAT
|
July 22, 1961 |
|
STATE OF MAHARASHTRA Vs. ANANTHA KRISHNAN (K.)
|
July 10, 1961 |
|
TATA LOCOMOTIVE AND ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1961 |
|
TATYA LAGAMANNA DESAI Vs. YOGABAI
|
April 19, 1961 |
|
THE COLLECTOR OF BOMBAY Vs. KHATIZABAI DHARSI SOMJI DOSSA
|
December 18, 1961 |
|
TULSIRAM RAMKISAN Vs. RAMSINGH PANNUSINGH RAGHUWANSHI
|
August 22, 1961 |
|
TULSIRAM SITARAM Vs. STATE OF MAHARASHTRA
|
October 27, 1961 |
|
VARDE V G Vs. SHINDE V P SECOND ITO
|
August 26, 1961 |
|
VASUDEVAN S Vs. MITAL S D
|
January 18, 1961 |
|
VIJAYKUNVERBA MAHARANI OF MORVI H H Vs. NARAYANAN S FIRST ETO
|
October 12, 1961 |
|
VITHAL KRISHNA JOSHI Vs. SHRIPAD SADASHIV KHANDALEKAR
|
November 22, 1961 |
|
WALCHAND NAGAR INDUSTRIES LIMITED Vs. GAITONDE V S ITO
|
August 23, 1961 |
|
WASSIAMULL ASSOMULL AND CO. Vs. GOODLUCK PICTURES
|
March 16, 1961 |
|
YESHWANTA MAHADEO DHIRDE Vs. NANDKISHORE GHANASHYAMLAL JAISWAL
|
March 3, 1961 |
|
ZAKERIA SULEMAN Vs. COLLECTOR YEOTMAL
|
September 1, 1961 |
LOGIN