|
ABDUL GANI ABDUL SHAKOOR Vs. STATE OF MAHARASHTRA
|
November 10, 1960 |
|
ABDUL LATIF JUSABHAI Vs. D.R. JAODEKAR
|
February 2, 1960 |
|
ABOOBAKAR DAWOOD Vs. POTDAR V B
|
June 14, 1960 |
|
ACME PRINTING AND CONE MANUFACTURING COMPANY Vs. ITS WORKMEN
|
September 28, 1960 |
|
AGA ABBAS HAJI AMIN ANWARI Vs. HAJI MOHOMED HAJI ALI JEERAHIYAN
|
December 18, 1960 |
|
AMARNATH S NANDA Vs. STATE TRANSPORT AUTHORITY
|
February 2, 1960 |
|
AMARSINHJI MILLS LTD Vs. NAGRASHNA M N
|
January 8, 1960 |
|
AMBU KISAN VADITKE Vs. VENUBAI LIMBA
|
June 30, 1960 |
|
AMRIKSINGH SAHNY Vs. STATE OF BOMBAY
|
January 7, 1960 |
|
AMRUT SOMA KUNBI Vs. STATE OF BOMBAY
|
April 2, 1960 |
|
ANANT VISHNU KHARE Vs. STATE OF BOMBAY
|
October 18, 1960 |
|
ANANTA SHRIPATI BHORADE Vs. MEHER M R
|
January 6, 1960 |
|
ANJANABAI YESHWANT RAO Vs. YESHWANTRAO DAULATRAO DUDHE
|
February 17, 1960 |
|
APPASAHBB TULJARAM DESAT Vs. BHALCHANDRA VITHALRAO THUBE
|
October 28, 1960 |
|
ARJUNRAO BABURAO ASHTEKAR Vs. STATE OF BOMBAY
|
September 6, 1960 |
|
ASSOCIATION BANKING CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1960 |
|
AUDUMBAR GANGARAM Vs. SONUBAI AUDUMBAR
|
December 19, 1960 |
|
B M PANDIT Vs. UNION OF INDIA
|
December 23, 1960 |
|
B.S. KERKAR Vs. P.N. SHAH
|
August 11, 1960 |
|
BABURAO PANDHARINATH JAHAGIRDAR Vs. BHIKACHAND TULSIRAM MARWADI
|
January 28, 1960 |
|
BABURAO TATYAJI BHOSLE Vs. MADHO SHRIHARI ANEY
|
April 6, 1960 |
|
BALARAM ABAJI PATIL Vs. M C RAGOJIWALLA
|
March 18, 1960 |
|
BALARAM ABAJI PATIL Vs. RAGOJIWALLA M C
|
March 22, 1960 |
|
BALMUKUND RAMPRATAP Vs. DEMAJI SURYABHANJI
|
April 20, 1960 |
|
BANK OF POONA LTD Vs. NARAYANDAS SHRIMAN SOMANI
|
August 11, 1960 |
|
BANKATLAL BADRUKA Vs. STATE OF BOMBAY
|
August 19, 1960 |
|
BAPUJI DHANAJI THAKARE Vs. GANPATRAO ANYAJI GAWANDE
|
April 19, 1960 |
|
BAPURAO DHONDIBA Vs. NEROJI RAMJI
|
November 22, 1960 |
|
BHAGWAN SITARAM Vs. NAMDEO NARAYAN
|
August 8, 1960 |
|
BHAGWAN SITARAM KHASALE Vs. NAMDEO NARAYAN GORE
|
August 18, 1960 |
|
BHAGWANDAS MOTIRAM Vs. MOTIRAM RAGHO
|
February 19, 1960 |
|
BHUMANNA POSHALTY Vs. NARAYAN SADASHIV KELAPURE
|
September 1, 1960 |
|
BILASRAI JUHARMAL Vs. STATE OF MAHARASHTRA
|
December 9, 1960 |
|
BOMBAY BULLION ASSOCIATION LIMITED Vs. JIVATLAL PRATAPSI
|
January 6, 1960 |
|
BOMBAY UNION OF JOURNALISTS Vs. STATE OF BOMBAY
|
September 10, 1960 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO. OF INDIA LTD Vs. STATE OF BOMBAY
|
August 4, 1960 |
|
CENTRAL HINDUSTHAN ITALIAN TRADING CO PRIVATE LTD Vs. PITTY BROTHERS PRIVATE LTD
|
November 16, 1960 |
|
CENTRAL PROVINCES TRANSPORT SERVICES Vs. STATE TRANSPORT AUTHORITY
|
June 24, 1960 |
|
CHANDBEG MURADBEG Vs. RAJE MADHAORAO DEVIDASRAO JAHAGIRDAR
|
February 17, 1960 |
|
CHANDBI EX Vs. BANDESHA
|
June 27, 1960 |
|
CHANDBI EX Vs. BANDESHA
|
October 27, 1960 |
|
CHANDRABHAL SHIVSHANKAR BUKSH Vs. STATE OF BOMBAY
|
October 12, 1960 |
|
CHHATRASINHJI KESARISINHJI THAKORE Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1960 |
|
CHIMANLAL CHHOTALAL DESAI Vs. M G ABROL
|
June 28, 1960 |
|
CITY OF NAGPUR CORPORATION Vs. RAMCHANDRA SHREERANG RAJU
|
August 10, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. PATWARDHAN N T
|
April 26, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. KISHORESINH KALYANSINH SOLANKI
|
April 6, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. KESHAV MILLS COMPANY LIMITED
|
March 30, 1960 |
|
CONSOLIDATED FOODS CORPORATION Vs. BRANDON AND CO. PRIVATE LTD
|
August 23, 1960 |
|
COOVERJE JETHABHAI SHAH Vs. AMIR ABDULALI KACHWALA AND CO
|
September 20, 1960 |
|
D P ANAND Vs. T M THAKORE AND CO
|
August 17, 1960 |
|
DADA SAVLA YADAV Vs. VASANT ANANT SULTANE
|
January 27, 1960 |
|
DATTATRAYA BALKRISHNA KULKARNI Vs. SAKATAPRASAD MAHANAND UPADHYAYA
|
February 9, 1960 |
|
DATTATRAYA SHANKAR JOSHI Vs. DEORE (R.M.)
|
January 25, 1960 |
|
DATTATRAYA VISHNU BHIDE Vs. PADMAKAR MAHADEV GOVITRIKAR
|
September 7, 1960 |
|
DESRAJ Vs. INDIAN HUME PIPE COMPANY LTD
|
September 7, 1960 |
|
DIGAMBER PARSHWANATH JAIN MANDIR Vs. VALUBAI
|
July 25, 1960 |
|
DNYANU BABA CHOBE Vs. GULAB EKNATH BHAIS
|
July 26, 1960 |
|
EAST ASIATIC AND ALLIED COMPANIES BOMBAY Vs. SHELKE B L
|
August 24, 1960 |
|
EDWIN WILLIAM CARVELLO Vs. REGIONAL TRANSPORT AUTHORITY THANA
|
July 22, 1960 |
|
ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LTD Vs. ITS WORKMEN
|
October 26, 1960 |
|
F M POTIA Vs. DILIPSINGJI
|
September 28, 1960 |
|
FILMISTAN PRIVATE LTD Vs. ITS WORKMEN
|
November 1, 1960 |
|
FIRM "PYARCHAND KESARIMAL" Vs. THE CITY OF NAGPUR CORPORATION
|
September 7, 1960 |
|
FIRM TULSIRAM SADANAND SARDA Vs. ASSISTANT COMMISSIONER OF LABOUR NAGPUR
|
December 5, 1960 |
|
GANPAT SAMBHAJI PATIL Vs. EXTRA ASSISTANT JUDGE
|
February 27, 1960 |
|
GANPATI APPA KASAR Vs. MARUTI BALA NAGAVE
|
March 5, 1960 |
|
GANPATI APPA KASAR Vs. MARUTI BALA NAGAVE
|
March 8, 1960 |
|
GARMENT CLEANING WORKS Vs. BABULAL SHAMLAL
|
June 24, 1960 |
|
GENDALAL COTTON MILLS LTD Vs. BASANT KUMARIBAI
|
January 14, 1960 |
|
GHANASHYAM SHANKAR KIRAD Vs. POONA MUNICIPAL CORPORATION
|
January 7, 1960 |
|
GODAWARIBAI Vs. SIDDHAGOPAL
|
August 3, 1960 |
|
GULAMAHAMED TARASAHEB Vs. STATE OF BOMBAY
|
November 22, 1960 |
|
GUNAVANTIBAI NANIKRAM Vs. OFFICIAL ASSIGNEE HIGH COURT BOMBAY
|
February 10, 1960 |
|
GURUSIDDAPPA TIPANNA MUGERI Vs. MIRAJ EDUCATION SOCIETY
|
November 3, 1960 |
|
H M KASHIPAREKH Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA BARODA
|
April 2, 1960 |
|
H M KHATRI AND CO Vs. THEIR WORKMEN
|
September 10, 1960 |
|
HAMBIRRAO BHAURAO PATIL Vs. BALISHA GANPAT KAMBLE
|
February 12, 1960 |
|
HARIHAR COTTON PRESSING FACTORY Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1960 |
|
HASAN NURANI MALAK Vs. STATE OF BOMBAY
|
March 2, 1960 |
|
HIRALAL BABLISA SHROFF Vs. RAMDAS PURSHOTTAMDAS
|
September 19, 1960 |
|
HOMI J BHAJIWALA Vs. STATE OF MAHARASHTRA
|
August 8, 1960 |
|
INTERNATIONAL TYRE SERVICE PRIVATE LTD Vs. ITS WORKMEN EXCLUDING CLERICAL STAFF
|
September 17, 1960 |
|
ISMAILBHAI HAJI BAPHUBHAI NADIADWALA Vs. STATE
|
March 11, 1960 |
|
ISUBMIYA BABAMIYA SHALKHNAG Vs. VISHNU KRISHNA MARATHE
|
July 27, 1960 |
|
JAGANNATH PRABHASHANKAR JOSHI Vs. VARADKAR
|
September 9, 1960 |
|
JAIRAM LAXMANJI NIMKAR Vs. KESHARBAI SITARAMJI MAHESARI
|
July 19, 1960 |
|
JAMSHED A. IRANI Vs. BANU J. IRANI
|
December 21, 1960 |
|
JANKIBAI TUKARAM Vs. NAGPUR IMPROVEMENT TRUST NAGPUR
|
March 9, 1960 |
|
JASHWANTLAL BAPALAL Vs. NAVINCHANDRA CHANDULAL
|
March 9, 1960 |
|
JAVERCHAND TULSIDAS Vs. STATE OF BOMBAY
|
March 11, 1960 |
|
JEHANGIR BHIKAJI PANTHAKI Vs. CORPORATION OF THE CITY OF NAGPUR
|
January 12, 1960 |
|
JULIETA Vs. LILA COUTINHO
|
September 9, 1960 |
|
JULIETA Vs. LILA COUTINHO
|
September 21, 1960 |
|
K C TIWARI AND SONS Vs. COMMISSIONER OF INCOME-TAX BOMBAY
|
April 28, 1960 |
|
K T ROLLING MILLS PRIVATE LTD Vs. MEHER M R
|
February 16, 1960 |
|
KAJARIA TRADERS INDIA LTD Vs. FOREIGN IMPORT AND EXPORT ASSOCIATION
|
January 18, 1960 |
|
KAMALAKAR MAHADEV BHAGAT Vs. SCINDIA STEAM NAVIGATION CO LTD
|
August 5, 1960 |
|
KASHIBAI Vs. SCINDIA STEAM NAVIGATION CO LTD
|
August 5, 1960 |
|
KASHIPAREKH H M AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1960 |
|
KESHEO PENTAYYA TELANGI Vs. STATE
|
August 18, 1960 |
|
KHEMCHAND Vs. SHIVDANMAL AGARWAL
|
July 26, 1960 |
|
KIRLOSKAR OIL ENGINES LTD Vs. ITS WORKMEN
|
October 1, 1960 |
|
KISAN SINGH Vs. STATE OF BOMBAY
|
July 7, 1960 |
|
KISHENCHAND TOLARAM Vs. A B GHANEKAR
|
August 23, 1960 |
|
KOHLI S I Vs. B E S T UNDERTAKING
|
September 22, 1960 |
|
KRISHNA STEEL INDUSTRIES PRIVATE LTD Vs. ITS WORKMEN INCLUDING THE STAFF
|
November 22, 1960 |
|
L P JAIN Vs. NANDAKUMAR R TALIWALLA
|
July 11, 1960 |
|
LABHCHAND SHANKARLAL Vs. SHARIFABI
|
December 20, 1960 |
|
LACHIBAI SUNDERLAL AGARWAL Vs. STATE OF BOMBAY
|
August 29, 1960 |
|
LADUBHAI GOVINDJI ZAVERI Vs. T C SETH
|
February 19, 1960 |
|
LAXMAN MORESHWAR MAHURKAR Vs. BALKRISHNA JAGANNATH KINIKAR
|
July 6, 1960 |
|
LAXMAN SHIVASHANKAR Vs. SARASWATI
|
September 8, 1960 |
|
LAXMAN ZUJYA BHATKAR PATIL Vs. STATE OF BOMBAY
|
July 4, 1960 |
|
LAXMINARAYAN FATTELAL Vs. TULSIRAM PANDHARI
|
October 12, 1960 |
|
M G ABROL Vs. AMICHAND VALLAMJI
|
September 7, 1960 |
|
M/S. KRISHNANATH BALKRISHNA Vs. RAI BAHADUR SETH RAM RATAN
|
December 22, 1960 |
|
MADHUSUDAN PRABHAKAR CHITALE Vs. TRIMBAK VYANKATESH JOSHI
|
January 20, 1960 |
|
MAGANBHAI HARIBHAI PATEL Vs. MANGALDAS HARGOVINDAS SHAH
|
February 8, 1960 |
|
MAHOMED EBRAHIM MAHOMEDI Vs. ESSAK HAJI ALIMAHOMED HAJI SUMAR
|
September 15, 1960 |
|
MAHOMED TAYOOB DARUWALA Vs. STATE OF BOMBAY
|
January 21, 1960 |
|
MALBARY AND BROS Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1960 |
|
MANIKCHAND SARUPCHAND SHAH Vs. GANGADHAR SHANKAR SHETE
|
September 15, 1960 |
|
MAROTRAO GANPATRAO JADHAV Vs. STATE OF MAHARASHTRA
|
February 12, 1960 |
|
MARTAND PANDHARINATH HARKARE Vs. CHARITY COMMISSIONER, BOMBAY
|
September 28, 1960 |
|
MARTAND PANDHARINATH HARKARE Vs. CHARITY COMMISSIONER
|
September 27, 1960 |
|
MATTER OF AKOLA ELECTRIC SUPPLY COMPANY (PRIVATE) LTD; BILASRAI JUHARMAL Vs. STATE
|
December 9, 1960 |
|
MESSERS. C.J. SHETH AND CO. Vs. M.G. ABROL
|
April 12, 1960 |
|
MILL MAZDOOR SABHA BOMBAY Vs. BAXI J A
|
June 17, 1960 |
|
MOHANLAL KANAYALAL Vs. LALCHAND MOTILAL MALANI
|
September 20, 1960 |
|
MONGIBAI HARIRAM Vs. STATE OF BOMBAY
|
September 13, 1960 |
|
MORESHWAR DAMODAR URHEKAR Vs. MAHADEO RAGHUNATH TIKEKAR
|
April 13, 1960 |
|
MOTIRAM BAJIRAO Vs. STATE OF BOMBAY
|
February 26, 1960 |
|
MURLIDHAR BHILA PATIL Vs. ONKAR VYANKAT PATIL
|
July 6, 1960 |
|
MURLIDHAR NATHU CHAUDHARI Vs. NAGESHWAR VISHNU JOSHI
|
June 22, 1960 |
|
N R WADIA AND CO Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1960 |
|
NAGAPPA BALAYYA MADRASI Vs. SANGLI CITY MUNICIPALITY
|
July 11, 1960 |
|
NARAYAN LAXMAN RAO PATIL Vs. KESHAV BHIMJI
|
June 15, 1960 |
|
NARAYAN MAHASING PATEL Vs. BALIRAM BHAVDU PATIL
|
July 26, 1960 |
|
NARAYAN SHAMRAO Vs. DNYANESHWAR BALIRAM
|
March 24, 1960 |
|
NAVNITLAL RANCHHODLAL Vs. STATE OF BOMBAY
|
March 8, 1960 |
|
NEDUNGADI BANK LIMITED KOZHIKODE Vs. THEIR WORKMEN
|
January 14, 1960 |
|
PANDAPPA RACHHAPPA Vs. STATE OF BOMBAY
|
March 18, 1960 |
|
PANDURANG HARI JADHAV Vs. SHANKAR MARUTI TODKAR
|
June 30, 1960 |
|
PANDURANG SAKHARAM JADHAV Vs. NAGO HIRU GHARAT
|
August 4, 1960 |
|
PARBAT GOPAL WALEKAR Vs. DINKAR S. SHINDE
|
September 20, 1960 |
|
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1960 |
|
PHULCHAND LAXMINARAYAN Vs. INDIA UNITED MILLS LTD
|
September 19, 1960 |
|
PRAKASH CHIMANRAO YADAV Vs. BAPUSAHEB GANPATRAO YADAV
|
July 25, 1960 |
|
PRALHAD GANGADHAR JOSHI Vs. SAKHUBAI
|
March 18, 1960 |
|
PREM RATAN VOHRA Vs. M.G. PIMPUTKAR
|
December 16, 1960 |
|
PUNO VITHOBA GAOCAR Vs. PORO CUSTA GOACAR
|
February 2, 1960 |
|
PURSHOTAMDAS THAKURDAS Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1960 |
|
RADHABAI GHUBBAJI Vs. KONDBA SHIORAM
|
July 14, 1960 |
|
RAJA BAHADUR SIR BANSILAL Vs. C.R. DESAI
|
January 11, 1960 |
|
RAMBALI BHULESHWAR Vs. SALES TAX OFFICER RECOVERY I BOMBAY
|
September 27, 1960 |
|
RAMCHANDRA ANNASAHEB SHINDE Vs. DAGADU SHANKAR SHEVATE
|
March 7, 1960 |
|
RAMDAS ZINGA BANJARI Vs. ADDITIONAL COMMISSIONER
|
April 8, 1960 |
|
RAMKRINA RAMNATH SHOP Vs. UNION OF INDIA
|
January 11, 1960 |
|
RAMKRISHNA VISHNU MURTI Vs. LAXMINARAYAN CHUNILAL LAHOTI
|
August 18, 1960 |
|
RAMLAL KALURAM MISHRA Vs. CHARITY COMMISSIONER
|
December 9, 1960 |
|
RAMLANSHAN JAGESHAR Vs. BOMBAY GAS CO LTD
|
August 18, 1960 |
|
RAOJIBHAI VAGHJIBHAI PATEL Vs. KARSANBHAI RATNABHAI PATEL
|
January 15, 1960 |
|
REV. FR. FARCISUS MASCARENHAS Vs. STATE OF BOMBAY
|
March 14, 1960 |
|
S BAGLA Vs. GOVINDRAM BROS PVT LTD
|
August 10, 1960 |
|
SABASTIAN ANTONIO TEXEIRA Vs. RODOLF MINGUEL TEXEIRA
|
April 28, 1960 |
|
SADASHIV RAMCHANDRA BHALEKAR Vs. STATE OF BOMBAY
|
July 7, 1960 |
|
SAHEBRAO MADHAVRAO Vs. RANGARAO DADARAO
|
December 23, 1960 |
|
SAMARTH TRANSPORT CO PRIVATE LTD Vs. Y B CHAVAN
|
March 11, 1960 |
|
SAMPAT HAIBATI Vs. BHIKAJEE RAMCHANDRA
|
July 26, 1960 |
|
SANGLI CITY MUNICIPALITY Vs. ITS WORKMEN
|
July 12, 1960 |
|
SE SE OIL Vs. GORAKHRAM GOKALCHAND
|
September 1, 1960 |
|
SE SE OIL Vs. GORAKHRAM GOKALCHAND
|
August 30, 1960 |
|
SECRETARY, MAHAD MUNICIPALITY Vs. DIVISIONAL CONTROLLER, BOMBAY STATE ROAD TRANSPORT CORPORATION
|
September 19, 1960 |
|
SERVANTS OF INDIA SOCIETY Vs. CHARITY COMMISSIONER OF BOMBAY
|
November 8, 1960 |
|
SETH RADHAKISAN RAMNATH Vs. RAMJI LANGADU
|
March 11, 1960 |
|
SHAFIA BEGUM KOM MAHMAD SAHIB MOMIN Vs. BASHIR AHMED MAULVI MAHMED HANIF
|
December 20, 1960 |
|
SHAH RAMCHAND GOVINDJI AND CO Vs. G G NERKAR
|
February 16, 1960 |
|
SHANKARLAL JIVANRAM AGRAWAL Vs. STATE OF BOMBAY
|
August 16, 1960 |
|
SHANKARRAO SITARAMJI SATPUTE Vs. ANNAPURNABAI
|
July 29, 1960 |
|
SHANTILAL CHHOTELAL AND CO Vs. M G ABROL
|
September 1, 1960 |
|
SHANTILAL UTTAMRAM MEHTA Vs. DHANJI KANJI SHAH
|
September 12, 1960 |
|
SHARIFBAI MEHMOOB Vs. ABDUL RAZAK
|
June 30, 1960 |
|
SHREE LAXMI BUS TRANSPORT CO. Vs. REGIONAL TRANSPORT AUTHORITY
|
April 11, 1960 |
|
SIRUR MUNICIPALITY GHODNADI DISTRICT POONA Vs. WORKMEN SIRUR MUNICIPALITY
|
April 14, 1960 |
|
SITARAM MULCHAND TRANSPORT CO Vs. BASHIR AHMED STATTOO
|
June 15, 1960 |
|
STANDARD DRUM AND BARREL MANUFACTURING COMPANY BOMBAY Vs. ITS WORKMEN
|
November 2, 1960 |
|
STATE Vs. VISHANDAS MOTIRAM MALWANI
|
November 18, 1960 |
|
STATE Vs. BALWANT GANPATI MULYE
|
October 10, 1960 |
|
STATE Vs. RAMANLAL JAMNADAS GANDHI
|
January 13, 1960 |
|
STATE OF BOMBAY Vs. RAGHUNATH BALKRISHNA CHANDRACHUD
|
April 20, 1960 |
|
STATE OF BOMBAY Vs. RAGHUNATH BALKRISHNA CHANDRACHUD
|
April 24, 1960 |
|
STATE OF BOMBAY Vs. PREMDAS SUKRITDAS GADHEWAS KOSHTI
|
February 26, 1960 |
|
STATE OF BOMBAY Vs. JANARDHAN
|
February 12, 1960 |
|
STATE OF BOMBAY Vs. SEIKH KADAR SEIKH AMIR
|
February 12, 1960 |
|
STATE OF MAHARASHTRA Vs. RADHAMAL SANGATMAL SINDHI
|
January 19, 1960 |
|
STATE OF MAHARASHTRA Vs. KAWAS MANEKSHAW NANAVATI
|
March 30, 1960 |
|
STATE OF MAHARASHTRA Vs. NATHUMAL DAMUMAL
|
October 6, 1960 |
|
STATE OF MAHARASHTRA Vs. GOPICHAND FATTUMAL
|
December 20, 1960 |
|
STATE OF MAHARASHTRA Vs. NAGPUR ELECTRIC LIGHT AND POWER CO LTD
|
December 19, 1960 |
|
SUNANDA Vs. GUNDOPANT BANDOPANT ASHTEKAR
|
August 12, 1960 |
|
SURAJMAL KARAMCHAND Vs. C.M. SHAH
|
April 19, 1960 |
|
TIWARI K C AND SONS Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1960 |
|
TRIKAMJI DAMJI Vs. BHIKALAL WADILAL SHAH
|
December 23, 1960 |
|
TRIMBAKSA RAMASA VYAWAHARE Vs. HABIB MOHAMAD
|
December 23, 1960 |
|
TULSIDAS KHIMJI Vs. F JEEJEEBHOY OF BOMBAY
|
April 14, 1960 |
|
UNION OF INDIA Vs. OUDH SUGAR MILLS
|
April 21, 1960 |
|
UNION OF INDIA Vs. EVEREST ADVERTISING (PVT.) LTD
|
October 17, 1960 |
|
UNION OF INDIA Vs. BAI SARASWATIBAI NATWARLAL DESAI
|
January 11, 1960 |
|
UTTAM CHINDHAJI Vs. TULSIRAM BALIRAM
|
February 17, 1960 |
|
UTTAMCHAND MILAPCHAND Vs. BALKRISHNA RAMNATH
|
September 26, 1960 |
|
VARJIVANDAS KHUSHALDAS GANDHI Vs. RAVINDRA MOTILAL SHAH
|
December 1, 1960 |
|
VARJIVANDAS KHUSHALDAS GANDHI Vs. RAVINDRA MOTILAL SHAH
|
November 30, 1960 |
|
VASANT JAIWANTRAO MAHAJAN Vs. TUKARAM MAHADHAJI PATIL
|
April 21, 1960 |
|
VASANT SHANKAR OAK Vs. RAGHUNATH DEVAJI BANKAR
|
November 21, 1960 |
|
VENKATRAO A PAI AND SONS LTD Vs. NARAYANLAL BANSILAL
|
August 2, 1960 |
|
VIJAY KUMAR MOTILAL HIRAKHANWALA Vs. RAMPRASAD DAGDURAM
|
April 22, 1960 |
|
VINAYAK GANESH SAVALE Vs. SHAHADA-KUKDEL MUNICIPALITY
|
December 16, 1960 |
|
VINAYAK TRIMBAK WALE Vs. TARACHAND HIRALAL SHET MARWADI
|
March 8, 1960 |
|
VISHWANATH VISHNUPANT PAGNIS Vs. PRABHAKAR RAGHUNATH KAREKAR
|
June 17, 1960 |
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VITHALRAO GOPALRAO Vs. RAMKISHEN WAMAN
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July 13, 1960 |
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WAMAN VASUDEO WAGH Vs. PRATAMPAL DIPAJI AND CO
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January 11, 1960 |
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WAMANRAO TRIMBAKRAO Vs. BHAURAO MAHADU
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January 7, 1960 |
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WASU PILLAI Vs. STATE OF MAHARASHTRA
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June 20, 1960 |
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WATANMAL BOOLCHAND Vs. N.V. STOOMVAART
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February 19, 1960 |
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WESTERN INDIA VEGETABLE PRODUCTS LTD Vs. ITS WORKMEN EXCLUDING CLERICAL AND SUPERVISORY STAFF
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September 8, 1960 |
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YASVADAN AND BROS Vs. C T A PILLAI
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July 25, 1960 |
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