|
ABDUL KAYUM MAHOMED HOOSEIN PITALVALA Vs. EBRAHIM ABBASBHAI HARIANIVALLA
|
February 25, 1959 |
|
AGRAWALA R N Vs. COMMISSIONER OF INCOME TAX
|
June 26, 1959 |
|
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LTD Vs. DISTRICT JUDGE AHMEDABAD
|
September 24, 1959 |
|
ALL INDIA REPORTER LTD Vs. RAMCHANDRA DHONDO DATAR
|
September 30, 1959 |
|
ALLIJAN MUNSHI Vs. STATE OF MAHARASHTRA
|
August 24, 1959 |
|
AMBI PUNDALIK Vs. PUNDALIK SHANKAR
|
March 31, 1959 |
|
AMIRCHAND NARAYAN Vs. DIVISIONAL OFFICERS BOMBAY DIVISION
|
January 7, 1959 |
|
ANUSUYA VITHAL Vs. J H MEHTA
|
June 20, 1959 |
|
APPA SHIVLING Vs. VITHAL BABA
|
August 13, 1959 |
|
ARYODAYA SPINNING AND WEAVING COMPANY LIMITED Vs. STATE OF BOMBAY
|
July 23, 1959 |
|
ATMASING PAGSING Vs. ANIL STARCH PRODUCTS LTD
|
August 5, 1959 |
|
B E S T WORKERS UNION Vs. STATE OF BOMBAY
|
February 5, 1959 |
|
BABULAL SWARUPCHAND SHAH Vs. SOUTH SATARA FIXED DELIVERY MERCHANTS ASSOCIATION LTD
|
September 8, 1959 |
|
BAI BAI Vs. MAHADU MARUTI
|
November 4, 1959 |
|
BAI JIVIBEN Vs. BOMBAY REVENUE TRIBUNAL
|
June 24, 1959 |
|
BAJAJ BROTHERS PRIVATE LIMITED Vs. D P ANAND
|
July 29, 1959 |
|
BAKSHIA MUKINA NEO BUDHA Vs. STATE OF BOMBAY
|
September 10, 1959 |
|
BALKRISHNA EKNATH Vs. SHANTILAL HEMCHAND
|
October 7, 1959 |
|
BAPALALBHAI GODABHAI KOTHARI Vs. MALI KARSANBHAI PITAMBERBHAI PADHIAR
|
November 27, 1959 |
|
BHAGWANDAS MOTIRAM MARWARI Vs. BOMBAY REVENUE TRIBUNAL
|
April 16, 1959 |
|
BHIKHU SAKHARAM KHARATE Vs. B.K. POTDAR
|
January 21, 1959 |
|
BHIMRAO EKANTH Vs. PATILBUA RAMKISHAN
|
December 3, 1959 |
|
BOMBAY CHRONICLE COMPANY PRIVATE LTD Vs. ITS WORKMEN
|
August 19, 1959 |
|
BOMBAY MUNICIPAL CORPORATION Vs. RAMACHANDRA LAXMAN BLOASAY
|
April 3, 1959 |
|
BUCKINGHAM CARNATIC COMPANY LTD. (SHOW ROOM) Vs. ITS WORKMEN
|
May 14, 1959 |
|
BUVASAHEB TATYASAHEB MATHAKARI Vs. YESU KRISHNA KADAM
|
November 5, 1959 |
|
CENTRAL POTTERIES LTD Vs. STATE OF MADHYA PRADESH
|
June 16, 1959 |
|
CHAMPAKLAL RANGILDAS SHAH Vs. SWASTIK BHARAT KALA KENDRA
|
April 29, 1959 |
|
COLLECTOR OF SABARKANTHA Vs. SHANKARLAL KALIDAS PATEL
|
September 29, 1959 |
|
COLLECTOR OF SALES TAX Vs. KANTHADBHAI AND POPATLAL
|
July 23, 1959 |
|
COLLECTOR OF SALES TAX BOMBAY STATE Vs. GAURIMAL MAHAJAN AND SONS
|
July 10, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL ELECTRICAL INDUSTRIES LIMITED
|
June 30, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. BAI MANIBEN
|
June 30, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. PHIROZSHAW PALLONJI MISTRY
|
July 1, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. NEW JEHANGIR VAKIL MILLS LIMITED
|
July 3, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. PALURAM DHANANIA
|
July 3, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMDAS THAKURDAS
|
July 3, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. SHEPPARD E D
|
July 6, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. INDORE MALWA UNITED MILLS LIMITED
|
September 11, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. LEVER BROTHERS INDIA LIMITED
|
June 17, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. SARASPUR MILLS LIMITED
|
June 16, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SETH MEGHJI MATHURADAS CHARITY TRUST
|
June 17, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. NEW JEHANGIR VAKIL MILLS COMPANY LIMITED
|
October 29, 1959 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. AMARCHAND N SHROFF
|
October 10, 1959 |
|
COMMISSIONER OF INCOME-TAX Vs. KISHORESINH KALYANSINH SOLANKI
|
April 6, 1959 |
|
COMMISSIONER OF INCOME-TAX BOMBAY CITY I Vs. PHIROZSHAW PALLONJI MISTRY
|
March 1, 1959 |
|
COMMISSIONER OF INCOME-TAX CENTRAL BOMBAY Vs. MULRAJ KARSONDAS
|
July 22, 1959 |
|
COMMISSIONER OF INCOME-TAX CENTRALBOMBAY Vs. MULRAJ KARSONDAS
|
March 22, 1959 |
|
COMMISSIONER OF INCOME-TAXBOMBAY CITY Vs. PURSHOTTAMDAS THAKURDAS
|
March 3, 1959 |
|
D P DAVE Vs. STATE OF BOMBAY
|
July 9, 1959 |
|
DANYANDO SAMBHIJI WARHADE Vs. SHANKARAPPA UMMAPPA BANAGIRE
|
October 22, 1959 |
|
DATTATRAYA NAGESH DEODHAR Vs. POONA CITY MUNICIPAL CORPORATION
|
August 25, 1959 |
|
DATTATRAYA SHRIPATI MOHITE Vs. SHANKAR ISHWARA MOHITE
|
January 23, 1959 |
|
DAULATRAM LACHHMANDAS NAYAR Vs. STATE OF BOMBAY
|
July 9, 1959 |
|
DAYABHAI NATHUBHAI Vs. STATE OF BOMBAY
|
December 11, 1959 |
|
DESAIBHAI KASHIBHAI DESAI Vs. S.M. DUDANI
|
April 14, 1959 |
|
DHANANJAYA KESHAO BHENDE Vs. BOMBAY REVENUE TRIBUNAL AT NAGPUR
|
March 26, 1959 |
|
DHARMA VIJAYA AGENCY Vs. COMMISSIONER OF INCOME TAX
|
June 29, 1959 |
|
DINSHAW F E LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1959 |
|
DIVECHA P H Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1959 |
|
DORLIKAR Vs. M V NAGPUR CORPORATION
|
February 27, 1959 |
|
EARDLEY DUDLEY BAXTER Vs. T L BHAGTIANI
|
July 24, 1959 |
|
EAST ASIATIC COMPANY INDIA PRIVATE LTD Vs. ITS WORKMEN
|
June 27, 1959 |
|
ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LTD Vs. ITS WORKMEN
|
June 22, 1959 |
|
FRANCIS DSOUZA Vs. EDWARD A L GAMEIRO
|
April 24, 1959 |
|
FULCHAND HIRCHAND Vs. N B CHANDURKAR
|
December 2, 1959 |
|
GAJANAN KRISHNARAO CHAWANDKE Vs. COLLECTOR
|
April 16, 1959 |
|
GANGARAM BALIRAM Vs. DHARAMCHAND PHULCHAND RANIWALE
|
July 30, 1959 |
|
GOPAL MAYAJI PRAB Vs. T C SETH
|
November 6, 1959 |
|
GORAKHRAM GOKALCHAND Vs. RAIZADA TOPANDAS
|
October 19, 1959 |
|
GULABRAO ANANDRAO Vs. RAMJI ANANDRAO
|
August 28, 1959 |
|
GYANGIRJI NARSINGGIRJI MATH Vs. DHANRAJGIRJI RAJA NARSINGH GIRJI
|
March 12, 1959 |
|
HASMUKAHLAL M PARIKH Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHEMEDBAD
|
June 16, 1959 |
|
HASMUKHLAL M PARIKH Vs. COMMISSIONER OF INCOME TAX
|
June 16, 1959 |
|
HIND CYCLES LTD Vs. ITS WORKMEN EXCLUDING CLERICAL STAFF
|
November 17, 1959 |
|
HINDU BOMBAY Vs. ITS WORKMEN WORKING JOURNALISTS
|
October 3, 1959 |
|
HUMAYUN ABDULLALI Vs. M G ABROL
|
March 11, 1959 |
|
INDIA UNITED MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH BOMBAY
|
April 3, 1959 |
|
INDULAL K YAGNIK Vs. STATE OF MAHARASHTRA
|
November 18, 1959 |
|
ISMAILBHAI SARDARBHAI BHAGWAN Vs. KONDI RAVAJI PHADTARE
|
September 4, 1959 |
|
JAISWAL MEDICAL STORES Vs. ASSISTANT DRUGS CONTROLLER
|
July 8, 1959 |
|
JAL HORMUSJI KHAJOTIA Vs. T C SETH
|
October 8, 1959 |
|
JANATA SPINNING MILLS PRIVATE LTD Vs. MIRAJ TALUKA GIRNI KAMGAR SANGH SANGLI
|
April 8, 1959 |
|
JANKU ZIBAL Vs. SHAMRAO MALHARRAO PANDHARE
|
May 1, 1959 |
|
JASIN TOMU DAMEL Vs. HARISCHANDRA PANDURANG MURANJAN
|
March 4, 1959 |
|
JASWANTLAL JAGJIVANDAS AND CO. Vs. WESTERN COMPANY, INDIA
|
February 11, 1959 |
|
JAYASINGPORE OIL MILLS CO. (PRIVATE) LTD Vs. COLLECTOR OF KOLHAPUR
|
April 3, 1959 |
|
JAYSHREE SHANTARAM VANKUDRE Vs. RAJKAMAL KALAMANDIAR PRIVATE LTD
|
January 19, 1959 |
|
JEEWANLAL 1929 LTD Vs. JEEWANLAL EMPLOYEES UNION
|
October 12, 1959 |
|
JERRY SABASTIEN PAREIRA Vs. BADSHAH A A
|
September 29, 1959 |
|
JOHN SERVAGE PHILIP Vs. CITY OF NAGPUR CORPORATION
|
April 23, 1959 |
|
K P SHANKERLINGAM Vs. UNION OF INDIA
|
June 24, 1959 |
|
K.T. ROLLING MILLS PRIVATE LTD Vs. M.R. MEHER
|
November 20, 1959 |
|
KESHAB GOVIND KULKARNI Vs. EXTRA ASSISTANT JUDGE SOURTH SATARA
|
March 17, 1959 |
|
KHIMJI POOJNJA AND CO. Vs. N. RAMANLAL AND CO.
|
November 13, 1959 |
|
KUBERDAS HARGOVINDAS MODI Vs. STATE OF BOMBAY
|
March 18, 1959 |
|
LAXMAN DHULSHET NARAYANPURE Vs. GANPAT NATA SHETE
|
July 24, 1959 |
|
LOKU BASAPPA PUJARI Vs. STATE OF MAHARASHTRA
|
April 14, 1959 |
|
MADANLAL MULCHAND SONI Vs. SHAIKH MAHIBUB YAKUB
|
August 4, 1959 |
|
MADHAV RAO GAJARAM Vs. TRIMBAK BAPU
|
November 23, 1959 |
|
MADHO SINGH DAULAT SINGH Vs. STATE OF BOMBAY
|
July 13, 1959 |
|
MADHYA PRADESH INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1959 |
|
MAHAVIRPRASAD BADRIDA Vs. M S YAGNIK
|
July 27, 1959 |
|
MAHAVIRPRASAD BADRIDAS Vs. YAGNIK M S SECOND WTO
|
July 27, 1959 |
|
MAHAVIRPRASAD BADRIDAS Vs. M S YAGNIKSECOND WEALTH-TAX OFFICERC-II WARDBOMBAY
|
March 27, 1959 |
|
MAHOMED IDRIS RAHIMAT KHAN Vs. STATE OF MAHARASHTRA
|
December 21, 1959 |
|
MAJOR GENERAL SHANTA SHAMSHER JUNG BAHADUR RANA PLAINTIFF Vs. KAMANI BROTHERS PRIVATE LTD
|
January 1, 1959 |
|
MANAHEM S YESHOOVA Vs. UNION OF INDIA
|
February 26, 1959 |
|
MANEKLAL VALLABHDAS PAREKH Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1959 |
|
MANILAL DAHYABHAI Vs. COMMISSIONER OF INCOME TAX
|
June 16, 1959 |
|
MANILAL DAHYABHAI Vs. COMMISSIONER OF INCOME-TAXBOMBAY CITY
|
June 17, 1959 |
|
MANILAL MANIBHAI GOPALJI DESAI Vs. UNION OF INDIA
|
February 18, 1959 |
|
MANORDAS KALIDAS Vs. V V TATKE
|
July 24, 1959 |
|
MARGONI YELLIAH SAMAYYA Vs. STATE OF BOMBAY
|
September 19, 1959 |
|
MATHURABAI Vs. RAMKRISHNA BHASKAR BARVE
|
November 25, 1959 |
|
MEENA ALIAS MOTA Vs. LACHMAN UTAMCHAND KIRPALANI
|
July 16, 1959 |
|
MESSRS RAMKRISHNA RAMNATH Vs. SALES TAX OFFICER NAGPUR
|
September 15, 1959 |
|
MESSRS. PARMAR & CO. Vs. V.R. GUPTE
|
August 3, 1959 |
|
MOHANLAL PRABHURAM Vs. FINE KNITTING MILLS CO LTD
|
October 14, 1959 |
|
MOON MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH
|
October 24, 1959 |
|
MORLAYS BHAM LTD Vs. ROSHANLAL RAMSAHAI
|
August 7, 1959 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. AKBAR S SARELA
|
February 13, 1959 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY (FIRE BRIGADE SERVICE) Vs. ITS WORKMEN (FIRE BRIGADE SERVICE)
|
November 7, 1959 |
|
NAGPUR GLASS WORKS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 26, 1959 |
|
NAMDEO GANUJI MARATHE Vs. GANGADHAR GOVIND JOSHI
|
August 5, 1959 |
|
NARAYAN BALAJI PATIL Vs. BABARAO BALIRAM BOBDE
|
December 1, 1959 |
|
NARAYAN BANSI Vs. RATANLAL JANKILAL
|
December 1, 1959 |
|
NARAYAN LAXMAN KOLTEWAR Vs. STATE OF BOMBAY
|
March 26, 1959 |
|
NARAYAN YESHWANT NENE Vs. RAJARAM BALKRISHNA RAUT
|
April 23, 1959 |
|
NATIONAL STEEL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1959 |
|
NEW MAHALAXMI SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 17, 1959 |
|
NILGIRI CEYLON TEA SUPPLYING CO Vs. STATE OF BOMBAY
|
July 9, 1959 |
|
NIVRUTHI LAXMAN KONDOBAHIRI Vs. SHIVDAYAL LAXMINARAYAN SARDA
|
January 20, 1959 |
|
NURJEHAN Vs. SULTAN AHMED
|
January 19, 1959 |
|
ONKARMAL MEGHRAJ Vs. COMMISSIONER OF INCOME TAX
|
June 25, 1959 |
|
ORIENTAL METAL PRESSING WORKS PRIVATE LTD Vs. BHASKAR KASHINATH THANKOOR
|
February 2, 1959 |
|
P H DIVECHA Vs. COMMISSIONER OF INCOME-TAXBOMBAY CITY
|
June 23, 1959 |
|
PANDURANG GANPATRAO WELEKAR Vs. NURUMIYA SERUMIYA
|
November 10, 1959 |
|
PARBHANI TRANSPORT CO-OPERATIVE SOCIETY LIMITED Vs. G V BEDEKAR
|
August 24, 1959 |
|
PARIKH JIVANLAL MANILAL Vs. SHAH CHHITALAL CHUNILAL
|
March 9, 1959 |
|
PATWARDHAN TAILORS POONS Vs. THEIR WORKMEN
|
August 14, 1959 |
|
PHIRDOSH SAROSH KOTHAWALLA Vs. STATE OF BOMBAY
|
July 23, 1959 |
|
PHULCHAND LAKHMICHAND JAIN Vs. HUKUMCHAND GULABCHAND JAIN
|
September 15, 1959 |
|
PLASTELLA AND CO Vs. STATE OF BOMBAY
|
July 23, 1959 |
|
POPATLAL BHIKAMCHAND Vs. COMMISSIONER OF INCOME TAX
|
June 15, 1959 |
|
PREMIER AUTOMOBILES LTD Vs. RAMCHANDRA BHIMAYYA
|
October 15, 1959 |
|
PUKHRAJ CHAMPALAL JAIN Vs. D.R. KOHLI
|
March 20, 1959 |
|
PUNJABRAO DEORAO Vs. SHESHRAO
|
October 7, 1959 |
|
PURSHOTTAM K PATEL Vs. BASTIRAM NARANDAS
|
January 13, 1959 |
|
R B N S BORAWAKE Vs. STATE OF BOMBAY
|
July 23, 1959 |
|
R S MANIAR Vs. STATE OF BOMBAY
|
July 22, 1959 |
|
R.G. SHASTRI Vs. RAJKOT BOROUGH MUNICIPALITY
|
July 29, 1959 |
|
RADHESHYAM MAKHANLAL Vs. UNION OF INDIA
|
August 10, 1959 |
|
RAI SAHEB SETH GOPIKISAN AGARWAL Vs. SALES TAX OFFICER GONDIA
|
July 3, 1959 |
|
RAKHAMA SITARAM GHADGE Vs. LAXMAN SITARAM GHADGE
|
March 31, 1959 |
|
RAMAJI BATANJI Vs. MANOHAR CHINTAMAN
|
November 20, 1959 |
|
RAMAKRISNA RAMNATH Vs. STATE INDUSTRIAL COURT NAGPUR
|
April 30, 1959 |
|
RAMCHANDRA VISHWANATH MUTHAL Vs. MUNICIPAL COMMITTEE
|
April 3, 1959 |
|
RAMCHANDRA YESHWANT SHRINGARPURE Vs. DIGAMBAR TEJIRAM PARDESHIU
|
April 15, 1959 |
|
RAMDAS KIKABHAI Vs. STATE OF MAHARASHTRA
|
April 3, 1959 |
|
RAMDAYAL AYODHYAPRASAD GUPTA Vs. K.R. PATIL
|
February 20, 1959 |
|
RAMJI LAKHAMSI BUDHADEV Vs. HARSHADRAI NANDALAL BHUTA
|
August 21, 1959 |
|
RAMNIVAS HANUMANBUX SOMANI Vs. VENKATARAMAN S ITO
|
January 9, 1959 |
|
RAMSING RATANSING PARDESHI Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
|
February 2, 1959 |
|
RAMTIRTH YOGASHRAM, BOMBAY Vs. WORKMEN (RAMTIRTH YOGASHRAM KAMGAR UNION)
|
January 1, 1959 |
|
RANGARAO Vs. GOPAL
|
November 25, 1959 |
|
RAO SAHEB ANANDRAO MAHAGAONKAR Vs. EKNATH DNYANOBA PATIL
|
March 13, 1959 |
|
RASHTRIYA MILL MAZDOOR SANGH NAGPUR Vs. STATE INDUSTRIAL COURT NAGPUR
|
March 24, 1959 |
|
RATANCHAND HIRACHAND Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1959 |
|
RATANCHAND RADHAKISONDAS Vs. STATE OF MAHARASHTRA
|
March 31, 1959 |
|
SADASHIV TATOBA GATADE Vs. STATE OF MAHARASHTRA
|
April 13, 1959 |
|
SASTRI YAGNAPURUSHDASJI Vs. MULDAS BHURADAS VAISHYA
|
February 23, 1959 |
|
SATRAMDAS LAXMANDAS Vs. COLLECTOR OF SALES TAX BOMBAY
|
July 10, 1959 |
|
SAWATRAM RAMPRASAD MILLS COMPANY LIMITED, AKOLA (RERAR) Vs. KUNDANMAL SARDARMAL JAIN
|
July 2, 1959 |
|
SCINDIA STEAM NAVIGATION CO LTD Vs. ISMAIN LOHMED BATATAWAL
|
December 16, 1959 |
|
SHANKARLAL BHOLARAM Vs. MOHAMMAD AYYUB MADARAN MOMIN
|
August 7, 1959 |
|
SHARDA PRASAD TIWARI Vs. DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY NAGPUR DIVISION
|
July 31, 1959 |
|
SHIRUR MUNICIPALITY Vs. ITS WORKMEN
|
April 30, 1959 |
|
SHRIRAM SARDARMAL DIDWANI Vs. GOURISHANKAR ALIAS RAMESHWAR JOHARMAL
|
December 15, 1959 |
|
SIDISHA IBRAHIMSHA BIDI MERCHANT AND TEN ORS Vs. THEIR WORKMEN BIDI KAMDAR MANDAL JAMNAGAR
|
June 17, 1959 |
|
SK RAHIMAN Vs. RAJE NILKANTHRAO
|
February 10, 1959 |
|
SOHLI F VAKIL Vs. STATE OF BOMBAY
|
July 9, 1959 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. J.H. KATRAK
|
March 30, 1959 |
|
SPECIAL LAND ACQUISITION OFFICER BOMBAY Vs. LAKHAMSI GHELABHAI
|
April 27, 1959 |
|
SRI MAHALUXMI WOLLEN MILLS PRIVATE LTD Vs. RASHTRIYA MILL MAZDOOR SANGH BOMBAY
|
April 13, 1959 |
|
STATE Vs. CHINUBHAI HARIDAS SHETH
|
April 27, 1959 |
|
STATE Vs. BABULAL FAKIRCHAND GANDHI
|
July 21, 1959 |
|
STATE OF BOMBAY Vs. V.M. JAWADEKAR
|
November 2, 1959 |
|
STATE OF BOMBAY Vs. DAVALBHAI NARANBHAI PATEL
|
February 24, 1959 |
|
STATE OF BOMBAY Vs. MATHURADAS BULAKIDAS MOHOTA
|
February 26, 1959 |
|
STATE OF BOMBAY Vs. L D NARAYANPURE
|
July 27, 1959 |
|
STATE OF BOMBAY Vs. MOHANMADH KHAN
|
August 14, 1959 |
|
STATE OF BOMBAY Vs. LAXMAN SAKHARAM PIMPARKAR
|
August 28, 1959 |
|
STATE OF MAHARASHTRA Vs. MURLIDHAR GOVARDHAN
|
September 2, 1959 |
|
STATE OF MAHARASHTRA Vs. KAMALAKAR PRABHAKAR JUVEKAR
|
September 21, 1959 |
|
STATE OF MAHARASHTRA Vs. SHANKAR BALAJI WAJE
|
October 9, 1959 |
|
STATE OF MAHARASHTRA Vs. M M PINTO
|
August 14, 1959 |
|
STATE OF MAHARASHTRA Vs. GAYA
|
June 26, 1959 |
|
STATE OF MAHARASHTRA Vs. DHANRAJ MILLS LTD
|
April 23, 1959 |
|
STATE OF MAHARASHTRA Vs. MAHMADKHAN NAVRANG KHAN ACCUSED
|
January 1, 1959 |
|
STATE OF MAHARASHTRA Vs. DAHYALAL DALPATRAM
|
January 5, 1959 |
|
STATE OF MAHARASHTRA Vs. L C PATEL
|
March 4, 1959 |
|
STATE OF MAHARASHTRA Vs. DEVSI DOSA
|
October 14, 1959 |
|
SUBRAMANYAN P S ITO Vs. SIMPLEX MILLS LIMITED
|
March 11, 1959 |
|
SULTAN BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1959 |
|
SUMATIBEN Vs. JASCANT BHOGILAL SUTARIA
|
August 17, 1959 |
|
SURATSING CHANDANMAL MARWADI Vs. NOMANBHAI ABDULHUSSEIN BOHARI
|
December 2, 1959 |
|
TEXTILE LABOUR UNION NADIAD Vs. NEW SHORROCK SPINNING AND MANUFACTURING COMPANY LTD
|
August 21, 1959 |
|
TOTARAM TECKCHAND Vs. H K CHOUDHARY REGIONAL SETTLEMENT COMMISSIONER MINISTRY OF REHABILITATION
|
December 16, 1959 |
|
TRAMBAKLAL HARINARAYAN JANI Vs. SHANKARBHAI BHAIJIBHAI VAGRI
|
December 9, 1959 |
|
UMER SAHEB BURA SAHEB INAMDAR Vs. STATE OF MAHARASHTRA
|
February 11, 1959 |
|
V M DORLIKAR Vs. CHIEF EXECUTIVE OFFICER NAGPUR CORPORATION
|
February 27, 1959 |
|
VAKRATUNDA CHINTAMAN DEO Vs. SPECIAL LAND ACQUISITION OFFICER POONA
|
August 26, 1959 |
|
VALIMAHOMED GULAMHUSSAIN SONAVALA Vs. C T A PILLAI ADDITIONAL COLLECTOR OF CUSTOMS
|
December 18, 1959 |
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VATSALABAI RAMCHANDRA PATIL Vs. TOGYA MEGHA
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April 27, 1959 |
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VIJAYKUMAR JUGLAL Vs. BOMBAY REVENUE TRIBUNAL
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September 11, 1959 |
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VIJAYKUMAR MOTILAL HIRAKHANWALA Vs. RAMPRASAD DAGDURAM
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November 17, 1959 |
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VINAYAK SHRIPATRAO PATWARDHAN Vs. STATE OF BOMBAY
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December 14, 1959 |
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VISHWANATH RUPCHAND PATIL Vs. BOMBAY REVENUE TRIBUNAL
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April 1, 1959 |
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VITHAL KRISHNAJI NIVENDKAR Vs. STATE
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September 9, 1959 |
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VYRA MUNICIPALITY Vs. FULCHAND GANPATLAL SHAH
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February 12, 1959 |
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WALTER THOMPSON COMPANY J PRIVATE LTD Vs. ITS WORKMEN INCLUDING CLERICAL STAFF
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September 30, 1959 |
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WAMAN GANESH JOSHI Vs. GANU GUNA KHAPRE
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April 7, 1959 |
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YAMUNABAI Vs. RAM MAHARAJ SHREEDHAR MAHARAJ PANDIT
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March 14, 1959 |
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YESHWANTRAO GOVINDRAO Vs. COLLECTOR NAGPUR
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November 10, 1959 |