REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
"THE CLUB", MAHABALESHWAR Vs. THE MUNICIPALITY OF MAHABLESHWAR	August 30, 1958
ABDUL KARIM HUSSEINBHAI LAKDAWALA Vs. HAJI MAHOMED HUSSEIN HAJI ABDULREHMAN	November 14, 1958
ABDUL MAJID SK IBRAHIM Vs. BHAU RAO ATMARAM PATIL	July 4, 1958
ABDUL RAHEMAN MAHAMMUD Vs. MISHRIMAL SHRIMAL PICHA	December 11, 1958
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER POONA Vs. SHANTARAM SHAMRAO GHOLE	August 6, 1958
AHMEDABAD LAXMI COTTON MILLS COMPANY LIMITED Vs. SONDHI H K ITO	November 6, 1958
AHMEDABAD PEOPLES CO OPERATIVE BANK LTD Vs. PRADIP MINOR	November 6, 1958
AMAR DYE-CHEM LTD Vs. G M RAUT	November 15, 1958
APPA RAMGONDA PATIL Vs. DATTATRAYA VINAYAK TENGSHE	June 17, 1958
ARDESHIR SORABJI MIRZA Vs. U.M. BHATT	February 19, 1958
ARVIND MILLS CO-OPERATIVE SUPPLY SOCIETY LTD., AHMEDABAD Vs. THEIR WORKMEN	September 4, 1958
ASSISTANT COLLECTOR THANA PRANT THANA Vs. JAMNADAS GOKULDAS PATEL	March 26, 1958
ASSOCIATED BANKING CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I	March 19, 1958
ASSUDOMAL M. RAISINGHANI Vs. MANSINGH CHUHERMAL	November 3, 1958
B M DESAI Vs. V RAMAMURTHY 1ST INCOME TAX OFFICER	March 31, 1958
BADRINARAYAN GANGADHAR Vs. NAGARMAL HANUMANDAS	March 18, 1958
BAGICHA MILLS CO-OPERATIVE SOCIETY LTD Vs. NATWARLAL MULSHANKAR JOSHI	June 26, 1958
BAHENA CHAMPAT Vs. KARNU SAMBHA	April 15, 1958
BAI AMINA Vs. ARAB ABDUL HABIB TALAB	February 14, 1958
BAI JAMNA Vs. BAI DHANI	August 6, 1958
BAI RUKHI Vs. VRAJLAL JECHAND	July 29, 1958
BAKHTWAR ICE FACTORY Vs. CHUNILAL SONMAL	July 3, 1958
BALGONDA APPANNA PATIL Vs. BHIMGONDQ APPAYA PATIL	August 30, 1958
BALIRAMBHAU DAJIBABHAU Vs. CHATURBHUJ BISANLAL	September 30, 1958
BAPURAO KHUSAL Vs. BALIRAM KOLBAJI	June 26, 1958
BHAGWANDAS KEVALDAS Vs. MEHROTRA N D	November 13, 1958
BHAGWANT VINAYAK Vs. RADHAKISAN GANGABISAN	September 22, 1958
BHARAT MANILAL DALAL Vs. STATE OF BOMABY	April 14, 1958
BHARAT SURYODAYA MILLS CO LTD Vs. SHREE RAM MILLS	February 17, 1958
BHAWALKHAN ZELANIKHAN Vs. B C SHAH	December 3, 1958
BHIKA RAGHO MARATHE Vs. RATANCHAND REOCHAND SHAH	April 17, 1958
BHIKULAL Vs. KISANLAL	April 24, 1958
BHIKUSA YAMASA KSHATRIYA Vs. SANGAMNER AKOLA TALUKA BIDI KAMGAR UNION	June 30, 1958
BHOR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 8, 1958
BIDI LEAVES AND TOBACCO MERCHANTS ASSOCIATION Vs. STATE OF BOMBAY	September 23, 1958
BILASRAI JOHARMAL Vs. AKOLA ELECTRIC SUPPLY CO PRIVATE LTD	March 7, 1958
BISESAR HOUSE Vs. STATE OF BOMBAY	July 23, 1958
BOMBAY BUSINESS HOUSE Vs. S. VENKATESAN	April 11, 1958
BOMBAY COTTON EXPORT IMPORT CO BOMBAY Vs. BHARAT SURYODAYA MILL CO LTD	February 17, 1958
BRINDALAL Vs. GOKAL AND HAFLMAN LTD	December 4, 1958
BRITANNIA BISCUIT COMPANY LTD. Vs. ITS WORKMEN	July 4, 1958
BUDHMAL FOUJMAL MARWADI Vs. STATE OF MAHARASHTRA	November 4, 1958
C.M. TRIVEDI Vs. C.B.L. BHATNAGAR	November 15, 1958
CALICO DYEING AND PRINTING WORKS Vs. COMMISSIONER OF INCOME TAX	March 24, 1958
CAPTAIN H S Vs. COMMISSIONER OF INCOME TAX	October 7, 1958
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING CO LTD Vs. STATE INDUSTRIAL COURT AT NAGPUR	July 8, 1958
CHANDRABHAGA SADASHIV Vs. BHIKACHAND HANSAJI	September 8, 1958
CHATURBHUJ DURGADAS FACTORY Vs. DAMODAR JAMNADAS ZAWAR	May 2, 1958
CHATURBHUJDAS KARNANI Vs. COMMISSIONER OF INCOME TAX	March 18, 1958
CHHAGANLAL TEXTILE MILLS PRIVATE LTD Vs. ITS EMPLOYEES CHALISGAON GIRNI KAMGAR UNION	July 31, 1958
CHHOTALAL DEVCHAND Vs. COMMISSIONER OF INCOME TAX	March 24, 1958
CHIEF CONTROLLING REVENUE AUTHORITY Vs. RASIKCHANDRA TULSIDAS PATEL	July 14, 1958
CHIMANABAJ RAMA NAIK Vs. GANPAT JAGANNATH NAIK	January 15, 1958
CHIMANBHAI LALBHAI Vs. COMMISSIONER OF INCOME TAX	March 20, 1958
CHIRANJILAL RAMACHANDRA LOYALKA Vs. LIFE INSURANCE CORPORATION OF INDIA	April 16, 1958
CHUNILAL VALLABHAJI GANDHI Vs. STATE OF MAHARASHTRA	December 12, 1958
COMMISSIONER OF INCOME TAX Vs. CHUGANDAS AND CO	December 17, 1958
COMMISSIONER OF INCOME TAX Vs. NATIONAL MILLS COMPANY LIMITED	March 17, 1958
COMMISSIONER OF INCOME TAX Vs. DONALD MIRANDA	March 11, 1958
COMMISSIONER OF INCOME TAX Vs. AFCO PRIVATE LIMITED	September 23, 1958
COMMISSIONER OF INCOME TAX Vs. SMIDTH F L AND CO BOMBAY LIMITED	September 23, 1958
COMMISSIONER OF INCOME TAX Vs. INDO ADEN SALT WORKS CO	October 28, 1958
COMMISSIONER OF INCOME TAX Vs. DAHANUKAR W L	October 28, 1958
COMMISSIONER OF INCOME TAX Vs. NEW DIGVIJAYSINHJI TIN FACTORY	October 4, 1958
COMMISSIONER OF INCOME TAX Vs. BAI NAVAJBAI N GAMADIA	October 9, 1958
COMMISSIONER OF INCOME TAX Vs. AMARCHAND N SHROFF	October 10, 1958
COMMISSIONER OF INCOME TAX Vs. SHOORJI VALLABHDAS AND CO	October 1, 1958
COMMISSIONER OF INCOME TAX Vs. GAEKWAR FOAM AND RUBBER CO LTD	October 3, 1958
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. GOKULDAS HARIVALLABHDAS	March 14, 1958
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. BALWANTRAI JETHALAL VAIDYA	March 18, 1958
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. ROBERT J SAS BELGIUM	March 19, 1958
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. EVANS MEDICAL SUPPLIES LTD	October 27, 1958
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. DONALD MIRANDA	March 3, 1958
COMMISSIONER OF INCOME TAX BOMBAY CITY IT BOMBAY Vs. WALCHAND DIAMOND JUBILEE TRUST	March 20, 1958
COMMISSIONER OF INCOME-TAX Vs. NEW DIGVIJAYSINGHJI TIN FACTORY	October 3, 1958
COMMISSIONER OF INCOME-TAX BOMBAY CITY Vs. CHUGANDAS AND CO	December 18, 1958
CORPORATION OF THE CITY OF NAGPUR Vs. NAGPUR ELECTRIC LIGHT AND POWER COMPANY LTD	July 16, 1958
D A KELSHIKAR Vs. STATE OF BOMBAY	September 19, 1958
DADAJEE DHACKJEE AND CO PRIVATE LTD Vs. THEIR WORKMEN CLERICAL STAFF EMPLOYED IN THE DYES DEPARTMENT	February 19, 1958
DADGONDA MAHADGONDA PATIL Vs. BHAY SATYAPPA GUNDAJE	January 22, 1958
DADU RAGHU PATIL Vs. TUKARAM RANABA DHERE	March 20, 1958
DARBAR SHRI MERAMWALA BHAYAWALA Vs. BAI SHRI VALBAI SADUL	December 10, 1958
DATTATRAYA NAGESH DEODHAR Vs. GANESH RAGUNATH APTE	October 31, 1958
DEOLI BAKARAM Vs. STATE INDUSTRIAL COURT NAGPUR	July 10, 1958
DEOMAN SHAMJI PATIL Vs. STATE OPPONENT	September 11, 1958
DEORAJ DIVANCHAND VERMA Vs. STATE OF MAHARASHTRA	March 7, 1958
DEORAM BARKU LONARI Vs. GARBAD KALU LONARI	February 3, 1958
DESAI B M Vs. RAMAMURTHY V ITO FIRST	March 31, 1958
DEVIDAYAL NANAKCHAND Vs. STATE INDUSTRIAL COURT NAGPUR	June 20, 1958
DEVJIBHAI M CHOKSHI Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LTD	April 12, 1958
DHANRAJ MILLS LTD Vs. LAXMI COTTON TRADERS	April 17, 1958
DHUNDIRAJ JAYARAM MARATHE Vs. DHOTI DU ANAJI PILANKAR	July 15, 1958
DIGAMBARRAO BINDU Vs. DEORAO KAMBLE	April 28, 1958
DINANATH SHALIGRAM MARVADI Vs. MAROTI TOTARAM SHIMPI	March 13, 1958
DOSSIBAI NANABHOY JEEJEEBHOY Vs. P.M. BHARUCHA	February 5, 1958
E.C. PEREIRA Vs. SOMANI AND CO., LTD	July 1, 1958
EAST INDIA TRADING CO NEW YORK Vs. BADAT CO BOMBAY	September 12, 1958
EASTERN ELECTRIC LIGHT AND POWER COMPANY PRIVATE LTD Vs. ITS WORKMEN	October 22, 1958
ENGINEERING STAFF UNION Vs. STATE OF BOMBAY	September 5, 1958
ENGINEERING STAFF UNION Vs. STATE OF BOMBAY	November 26, 1958
EXECUTORS AND TRUSTEES OF SIR CAWASJI JEHANGIR Vs. COMMISSIONER OF INCOME TAX	September 30, 1958
F E DINSHAW LTD Vs. COMMISSIONER OF INCOME TAX	October 8, 1958
FILMISTAN PRIVATE LTD Vs. STATE OF MAHARASHTRA	April 30, 1958
FIRESTONE TYRE AND RUBBER COMPANY OF INDIA (PRIVATE) LTD. Vs. THEIR WORKMEN (INCLUDING CLERICAL STAFF)	November 24, 1958
FRANCESCO CORSI Vs. GORAKHRAM GOKALCHAND	December 11, 1958
G.L. MISHRA Vs. STATE OF BOMBAY	March 24, 1958
GAJANAN DHUNDIRAJ DESHPANDE Vs. SHRIDHAR MORESHWAR DESHPANDE	August 6, 1958
GANAPATRAO SHANKARRAO INDULKAR Vs. STATE OF BOMBAY	January 23, 1958
GANGADHAR RAKHAMAJI Vs. MANJULAL GANGADHAR	October 29, 1958
GANGARAM ICHARAM Vs. BHIKASING NATHUSING	November 28, 1958
GANPATLAL MULCHANDJI JOSHI Vs. FIRST CIVIL JUDGE CLASS I NAGPUR	February 4, 1958
GANPATLAL MULCHANDJI JOSHI Vs. PAYMENT OF WAGES AUTHORITY CIVIL JUDGE CLASS I NAGPUR	February 4, 1958
GLAXO LABORATORIES INDIA PRIVATE LTD Vs. A V VENKATESWARAN	August 26, 1958
GOVINDLALJI RANCHHODLALJI MAHARAJ SHRI Vs. COMMISSIONER OF INCOME TAX	March 13, 1958
GREAVES COTTON AND CO LTD Vs. ITS WORKMEN	October 29, 1958
GULABCHAND Vs. BALAJI DEITY	June 25, 1958
GULABCHAND NANULAL Vs. FULCHAND HIRACHAND	October 25, 1958
GULABRAO FAKIRRAO Vs. BABURAO FAKIRRAO	November 19, 1958
GULAM HUSSEIN KALUMIA Vs. MAHOMED UMAR AZIZULLA	January 10, 1958
H A SHAH AND CO BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	March 25, 1958
HAJI SHEIKH HASANOO Vs. S NATESA MUDLIAR	March 28, 1958
HAMIDBHAI WEAVING MILLS Vs. REGISTRAR BOMBAY INDUSTRIAL RELATIONS ACT ICHALKARANJI GIRNI KAMGAR	December 11, 1958
HASANBHAI ADAMBHAI MALVAT Vs. ADAMBHAI MALKA TALAT	July 31, 1958
HIND CYCLES LTD Vs. THEIR WORKMEN SUPERVISORS	August 29, 1958
HIRALAL AMRITALAL SHAH Vs. K C THOMAS 1ST INCOME TAX OFFICER M WARD BOMBAY	April 1, 1958
HIRALAL AMRITLAL SHAH Vs. THOMAS K C ITO FIRST	April 1, 1958
INDIA UNITED MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 4, 1958
INDORE MALWA UNITED MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 23, 1958
INSTITUTE INDO-PORTUGUESE Vs. THEOTONIO BORGES	January 7, 1958
J P TIWARI Vs. BHIMRAJ HARLALKA	February 25, 1958
JADEV MAVJI Vs. MAHARANA MILLS LTD	April 10, 1958
JADHAVJI NARSIDAS and CO BOMBAY Vs. COMMISSIONER OF INCOME TAX	October 23, 1958
JAGDISH MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 24, 1958
JAIRAM CHANDRABHAN Vs. STATE OF BOMBAY	June 30, 1958
JASHODA FACTORIES PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX ADM EASTERN DIVISION REGIONS I AND II	July 9, 1958
JETHALAL LAKHAMSI DAWADA Vs. JANKIBAI BHAGWANDIN	September 18, 1958
JIVANLAL CHIMANLAL MEHTA Vs. PRA MODCHANDRA CHIMANLAL MODY	July 26, 1958
JIVANLAL CHIMANLAL MEHTA Vs. PRAMODCHANDRA CHIMANLAL MODY	August 26, 1958
JIWAJI ESMAILJEE Vs. UNION OF INDIA	August 21, 1958
JUBILEE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 13, 1958
K M MOTWANI Vs. ALBERT SEQUEIRA	April 23, 1958
K.S. DIGVIJAYSINHJI HAMIRSINHJI Vs. NANJI SAVDAS	August 12, 1958
KALIDAS BHAVAN Vs. BHAGVANDAS SAKALCHAND	June 25, 1958
KALIDAS NARSING Vs. UNION OF INDIA	July 8, 1958
KAMALA Vs. SHAMA RUPCHAND	February 28, 1958
KAMALAKAR SHANKAR KATE Vs. PRINCIPAL TRAINING COLLEGE	January 30, 1958
KANAKMAL LALCHAND MUNOT Vs. STATE	April 18, 1958
KANBI CHHAGAN MANJI Vs. AHER JIVA MALA	August 12, 1958
KANDIVLI METAL WORKS Vs. THEIR WORKMEN EXCLUDING CLERKS	October 31, 1958
KATHIAWAR COAL DISTRIBUTING CO Vs. COMMISSIONER OF INCOME TAX	March 18, 1958
KHANDERAO MALKARJUN DHOTRE Vs. ANANDRAO LAXMANRAO MASHALKAR	May 2, 1958
KHATIZABAL MOHOMED IBRAHIM Vs. CONTROLLER OF ESTATE DUTY BOMBAY	November 3, 1958
KISHANDAS BAKHATMAL Vs. MUNICIPAL CORPORATION OF THE CITY OF AHEMEDABAD	June 24, 1958
KODAN RANGLAL POWER Vs. BOMBAY REVENUE TRIBUNAL	July 10, 1958
KRISHNA NAYAR RAM NAYAR Vs. STATE OF MAHARASHTRA	September 12, 1958
KRISHNAJI PANDHARINATH Vs. ANUSAYABAI	March 24, 1958
KRISHNAPRASAD JWALADUTT PILANI Vs. COLABA LAND AND MILLS CO LTD	November 20, 1958
KUMAR SHRI BHOJRAJJI KARANSINHJI Vs. SAURASHTRA STATE	August 27, 1958
LALA JUGAL KISHORE JODHALAL Vs. BOMBAY REVENUE TRIBUNAL NAGPUR	April 10, 1958
LALBHAI GHATABHAI Vs. KADRI S M ITO	April 1, 1958
LATA MANGESHKAR Vs. UNION OF INDIA	November 7, 1958
M F DESOUZA Vs. CHILDRENS EDUCATION UPLIFT SOCIETY	November 17, 1958
MADANMOHAN Vs. HARI ANANDILAL	March 19, 1958
MADHUKAR PURSHOTTAM MONDKAR Vs. TALAB HAJI HUSSAIN	January 14, 1958
MADHYA PRADESH MINERAL INDUSTRIES ASSOCIATION NAGPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY	June 19, 1958
MAHADEO APPARAO WALE Vs. ISAMIYA ABDUL AZIZ	July 8, 1958
MAHARAJ SHRI GOVINDLALJI RANCHHODLALJI Vs. COMMR OF INCOME TAX AHMEDABAD	March 13, 1958
MAHARANA MILLS KAMDAR UNION Vs. N L VYAS	December 10, 1958
MAHARANI MANDALSA KUMARI DEVI Vs. M RAMNARAIN PRIVATE LTD	November 21, 1958
MAHESH ANANTRAI PATTANI Vs. COMMISSIONER OF INCOME TAX	October 6, 1958
MAJOR GENERAL SHANTA SHAMSHER JUNG BAHADUR RANA Vs. KAMANI BROTHERS PRIVATE LTD	January 6, 1958
MANABAI HARI BOBDE Vs. RAMCHANDRA DAMA BOBDE	June 24, 1958
MANAGER RAMKRISHNA RAMNATH BIDI FACTORY Vs. FIRST CIVIL J FIRST CLASS NAGPUR	July 9, 1958
MANILAL DHANJI Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1	September 25, 1958
MANJI KHIMJI PATEL OF BHUT KUTCH Vs. UNION OF INDIA	January 15, 1958
MANORDAS KALIDAS Vs. DESAI G R	December 12, 1958
MANVI BROTHERS Vs. COMMISSIONER OF INCOME TAX	September 24, 1958
MAROTI LUTABAJI Vs. MEMBER OF STATE INDUSTRIAL COURT NAGPUR	June 19, 1958
MAROTI SADASHIV Vs. GODUBAI NARAYANRAO	May 2, 1958
MARZBAN RUSTOMJI Vs. KHUSHALBHAI PITAMBAR	July 23, 1958
MAULADIN AYUB FIRM AKOLA Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH	September 23, 1958
MELA KABHAI Vs. MOTIBHAI KAHANDAS PATEL	March 20, 1958
MERCHANT Vs. STATE OF BOMBAY	April 23, 1958
MOHANLAL CHANDULAL AGARWAL Vs. JANU DASRAJI	November 18, 1958
MOHMED HAJI NOORMOHAMED Vs. MONA VICAJI JAVERI	April 29, 1958
MOTIBHAI TRICUMBHAI DESAI Vs. CHHAGANBHAI AMTHABHAI DESAI	July 3, 1958
MULCHAND DEVIDIN Vs. SUGNAMAL RADHAMAL	July 2, 1958
MUMBAI MHIJIBHAI PATEL Vs. TRIKAMLAL LAXMIDAS	April 24, 1958
MUNNIBAI Vs. DHANUSH	July 8, 1958
MURPHY RADIO OF INDIA LTD Vs. ITS WORKMEN	August 27, 1958
NAGINDAS MADHAVLAL SANDESARA Vs. KODIDAS MANGALDAS	May 2, 1958
NAGPUR KSHATRIYA KHATTIK SAMAJ Vs. CORPORATION OF THE CITY OF NAGPUR	October 10, 1958
NAIK N M Vs. COLABA LAND MILLS	August 5, 1958
NAMDEV BHIKHA Vs. RAMNATH SHIVNARAYAN	September 23, 1958
NANUBHAI MANEKLAL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 24, 1958
NARANDAS MATHURADAS AND CO Vs. COMMISSIONER OF INCOME TAX	September 24, 1958
NARAYAN GANPATI PATIL Vs. STATE OF MAHARASHTRA	November 4, 1958
NARAYAN WAKTU KARWADI Vs. PANJABRAO HUKAM SHAMBHARKAR	January 21, 1958
NARAYANLAL BANSILAL Vs. MANECK PHI ROZE MISTRY	September 3, 1958
NARSEE NAGSEE AND CO Vs. COMMISSIONER OF INCOME TAX	March 18, 1958
NATIONAL INDUSTRIAL WORKS BOMBAY Vs. JAMNADAS BHANJI	July 31, 1958
NATIONAL UNION OF COMMERCIAL EMPLOYEES Vs. M R MEHER	November 20, 1958
NEW JEHANGIR VAKIL MILLS LTD Vs. N L VYAS	February 11, 1958
NEW JEHANGIR VAKIL MILLS LTD Vs. INDUSTRIAL TRIBUNAL RAJKOT	February 11, 1958
NEW SHORROCK SPG MFG CO LTD Vs. N U RAVAL INCOME TAX OFFICER	November 6, 1958
NEW SHORROCK SPINNING AND MANUFACTURING COMPANY LIMITED Vs. RAVAL N U ITO	November 6, 1958
NOORMAHAMMAD RAHIMUTALLAH Vs. UNDRYA GOMA	March 11, 1958
ORMERODS INDIA PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	October 27, 1958
OSMANSHAHI MILLS LTD Vs. ITS WORKMEN	October 29, 1958
P T ANKLESARIA Vs. COMMISSIONER OF INCOME TAX	September 25, 1958
PADMAVATIBAI WIDOW OF RAMKRISHNA DALAI Vs. MANILAL NYAHALCHAND KASLIWAL SHRAVAGI	March 10, 1958
PANDURANG LAXMAN PARAB ACCUSED Vs. STATE OF BOMBAY	March 4, 1958
PARELKAR GORE AND PARPIA Vs. COMMISSIONER OF INCOME TAX	March 20, 1958
PARSHOTTAMDAS TALSHIBHAI Vs. LILUBHAI KISHOREBHAI PATEL	February 19, 1958
PARSHOTTAMDAS TALSIBHAI PATEL Vs. LILUBHAI KISHOREBHAI PATEL	February 18, 1958
PARSHURAM POTTERY WORKS, DHRANGADHRA Vs. ITS WORKMEN	June 24, 1958
PATEL MAGANBHAI JETHABHAI Vs. SOMABHAI SURSANG	July 15, 1958
PEREIRA FAZALBHOY AND CO Vs. THEIR WORKMEN	June 30, 1958
PETLAD BULAKHIDAS MILLS COMPANY LIMITED Vs. RAJ SINGH	April 1, 1958
PETLAD TOWN MUNICIPALITY Vs. PETLAD KESHAV MILLS CO. LTD	November 26, 1958
POHOOMAL BROS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	March 10, 1958
PRABHAT BRASS BAND Vs. THEIR WORKMEN	August 5, 1958
PUNDLIK VISHWANATH Vs. MAHADEO BINJRAJ	April 25, 1958
PURSHOTAMDAS THAKURDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1	March 17, 1958
R S REKHCHAND GOPALDAS MOHTA SPN AND WVG MILLS LTD Vs. LAXMAN	January 15, 1958
R S REKHCHAND MOHTA SPG AND WVG MILLS PRIVATE LTD Vs. COMMISSIONER OF SALES TAX	August 4, 1958
RADHAKANT JAGANNATH PRASAD Vs. V K JOHRI	October 4, 1958
RADHAKISHAN BRIJLAL Vs. UNION OF INDIA	February 19, 1958
RADHAKISHAN RAMNATH Vs. STATE OF BOMBAY	October 10, 1958
RAJLAXMI TEXTILES Vs. SURAT SILK MILLS WORKERS UNION	June 30, 1958
RAM PRATAP RAMDEO Vs. COMMISSIONER OF INCOME TAX	March 20, 1958
RAMBHAU SAKHARAM NAGRE Vs. D G TATKE	July 2, 1958
RAMCHANDRA Vs. LAXMAN	April 14, 1958
RAMCHANDRA LAXMAN BELOSAY Vs. BOMBAY MUNICIPAL CORPORATION	July 30, 1958
RAMMAYYA VENKAT NARSU BURA Vs. STATE OF BOMBAY	November 27, 1958
RAMNIKLAL SUNDERLAL Vs. COMMISSIONER OF INCOME TAX	October 28, 1958
RATILAL B DAFTARI Vs. COMMISSIONER OF INCOME TAX	September 30, 1958
RATILAL VIRCHAND SHAH Vs. STATE OF BOMBAY	November 6, 1958
RAWALPINDI THEATRES PRIVATE LTD Vs. FILM GROUP	July 4, 1958
ROGERS AND CO Vs. COMMISSIONER OF INCOME TAX	March 24, 1958
ROGERS CO BOMBAY Vs. COMMR OF INCOME TAX	March 3, 1958
S B BHATT SECRETARY AHMEDABAD MILL MAZDOOR MANDAL Vs. DISTRICT JUDGE AHMEDABAD	April 24, 1958
S FRAMJI Vs. UNION OF INDIA	April 25, 1958
S P AWATE Vs. C P FERNANDES	June 17, 1958
SADASHEO JAGANNATH BARAPATRE Vs. HEMAJI HIRAMAN BAKDE	March 5, 1958
SARASWATI PRINTING PRESS Vs. COMMISSIONER OF SALES TAX	July 30, 1958
SARDARSING AMARSING GAHERWAL Vs. RAMAKARAN RAMNATH UPADHAYA	August 12, 1958
SATYANARAYAN SHRISHANKAR MARWADI Vs. VITHOBA TATYA NANDARKAR	July 24, 1958
SAWATRAM RAMPRASAD MILLS COMPANY LTD Vs. KUNDANMAL	May 7, 1958
SEVANTILAL CHIMANLAL SHAH Vs. V D DALVI	November 6, 1958
SHA DAMJI DERAJ Vs. MEGRAJ BHIKUMCHAND	June 30, 1958
SHAH H A AND CO Vs. COMMISSIONER OF INCOME TAX	March 25, 1958
SHAM KEKHUSHRU Vs. N.P. SHAH	July 15, 1958
SHANKAR SADU KAMATHE Vs. CHUNILAL RUPCHAND DAKALE	March 18, 1958
SHANKARRAO BALADAS NIKHARE Vs. SECOND ADDITIONAL DISTRICT JUDGE	August 7, 1958
SHANTABAI BABURAO KALBHOR Vs. RAMCHANDRA KHANDERAO KORHALE	November 15, 1958
SHANTILAL RAWJI Vs. NAIR M C ITO FOURTH	April 1, 1958
SHAPOORJI PALLONJI MISTRY Vs. COMMISSIONER OF INCOME TAX	March 14, 1958
SHIOSINGH DAULATSING RAJPUT Vs. BOMBAY REVENUE TRIBUNAL	July 3, 1958
SHOLAPUR SPINNING AND WEAVING COMPANY LTD Vs. MARUF B M GOVERNMENT LABOUR OFFICER	May 9, 1958
SHRINIBAI MANCHERSHAW MEHANTY Vs. STATE OF BOMBAY	November 26, 1958
SIMPLEX MILLS LIMITED Vs. SUBRAMANYAM P S ITO	August 5, 1958
SONAJEE KRISHNAJEE MAJUMDAR Vs. NATHU YADAV PATIL	July 23, 1958
STANDARD VACUUM REFINING COMPANY OF INDIA LTD Vs. THEIR WORKMEN	September 5, 1958
STATE Vs. R M SHAH and CO	July 15, 1958
STATE Vs. KAIKHUSHROO MERWAN IRANI	July 4, 1958
STATE Vs. MEMON MOHAMAD HUSAIN ISMAIL	October 31, 1958
STATE OF BOMBAY Vs. GIRIDHARILAL SHANKERLAL PATEL	April 16, 1958
STATE OF BOMBAY Vs. KULSUMBAI JAFFERALI G. PADAMSEE	September 4, 1958
STATE OF BOMBAY Vs. M.C. MENON	February 25, 1958
STATE OF BOMBAY Vs. SHASTRI YAGNA PURUSHADASJI	October 3, 1958
STATE OF BOMBAY Vs. ESTATE INVESTMENT CO. LTD	November 27, 1958
STATE OF BOMBAY Vs. MORARJI COOVERJI	September 9, 1958
STATE OF MAHARASHTRA Vs. BASTAV VICTORY RODRIGUES	December 5, 1958
STATE OF MAHARASHTRA Vs. IBRAHIM NABIJI ACCUSED	December 9, 1958
STATE OF MAHARASHTRA Vs. PUNDLIK BHIKAJI AHIRE	December 4, 1958
STATE OF MAHARASHTRA Vs. SHARIFBHAI JAMALBHAI	April 23, 1958
STATE OF MAHARASHTRA Vs. N G TAYAWADE	June 26, 1958
STATE OF MAHARASHTRA Vs. RAMGOPAL GANPATRAI RUIA	March 31, 1958
STATE OF MAHARASHTRA Vs. SHANTILAL R DESAI	February 24, 1958
STATE OF MAHARASHTRA Vs. P	February 19, 1958
STATE OF MAHARASHTRA Vs. DEVAKINANDAN KANHYALAL AGARWAL ACCUSED	August 13, 1958
STATE OF MAHARASHTRA Vs. MAHMADKHAN NAVRANGKHAN	September 23, 1958
STATE OF MAHARASHTRA Vs. ABU ISMAIL MERCHANT ACCUSED	September 18, 1958
STATE OF MAHARASHTRA Vs. SHANKAR BHAURAO KHIRODE	October 30, 1958
STATE OF MAHARASHTRA Vs. MEMON MOHAMAD HUSAIN ISMAIL	October 30, 1958
SUDAMA CHAMAROO Vs. KAPOOR SILK MILLS	June 23, 1958
SUDHIR LAXMAN HENDRE Vs. SHRIPAT AMRIT DANGE	October 11, 1958
SUGANDHABAI SHIVARAM HEDE Vs. SUNDARI ABA MANDE	September 15, 1958
SULEMAN HASHAM MEMON Vs. KASHIRAM BHAU PATIL	April 17, 1958
SUNDER DUMANNA SHETTY Vs. K D BILLIMORIA	April 3, 1958
SURAT DISTRICT COTTON DEALERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	March 12, 1958
SURATSING CHANDANMAL Vs. KANAKMAL HIRALAL MUNOT	April 25, 1958
SURENDRA SHANKAR WALKAR Vs. LAXMAN SHANKAR WAIKAR	December 2, 1958
SURJUPRASAD GUMASTA Vs. STATE OF MADHYA PRADESH	July 23, 1958
SUSHILA MAHENDRA NANAVATI Vs. MAHENDRA MANITAL NANAVATI	October 3, 1958
TARABAI MADHAORAO Vs. BOMBAY REVENUE TRIBUNAL AT NAGPUR	July 10, 1958
TARASINGH UJAGAR SINGH Vs. UNION OF INDIA	September 22, 1958
TEXTILE MILLS BOMBAY STATE Vs. THEIR EMPLOYEES NAKSHATRA AND PRESSES [NAGPUR PRESS KAMGAR SANGH AND	October 29, 1958
THE MUNICIPALITY OF SANGAMNER Vs. RAJASTHAN MANDAL	July 3, 1958
TILOKCHAND NATHMAL AGARWAL Vs. GANPATDAS BHAGWANDAS BAIRAGI	April 9, 1958
TOLARAM JALAN Vs. STATE OF MAHARASHTRA	April 30, 1958
TRUSTEES OF SIR CAWASJI JEHANGIR BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY	September 30, 1958
TULSIBAI MANGUMAL Vs. STATE OF BOMBAY	September 30, 1958
ULHASIBAI JETHMAL BAGMAR Vs. BHAGCHAND ALIAS BHAGWANDAS NEMICHAND MARWADI	August 20, 1958
URAN ISLAMPUR MUNICIPALITY Vs. SHANKARRAO AMRITRAO JADHAV	June 24, 1958
UTTAM GULABRAO SAKHARE Vs. CHAMPATRAO GULABRAO GAWANDE	March 12, 1958
VALLABHDAS NARAYANDAS Vs. MUNICIPAL COMMITTEE OF AKOLA	November 18, 1958
VARJIVANDAS HIRJI AND CO Vs. COMMISSIONER OF INCOME TAX	March 12, 1958
VINAYAK VISHNU SAHASRABUDHE Vs. B G GADRE	March 11, 1958
VISHNU KIRPALANI Vs. VISHNU HIRACHAND KIRPALANI	August 11, 1958
VISHNU KONDIBA SAPTE Vs. NATHU MAHADEV PRADHAN	July 11, 1958
VISHNU NARAYAN DIVAN Vs. GOVIND CHUDAPPA	February 6, 1958
VISHNU RAMCHANDRA Vs. STATE OF MAHARASHTRA	November 25, 1958
VISHVANATH KRISHNA GOKHALE Vs. MAHADEO ARJUN KOKATE	August 27, 1958
W W JOSHI Vs. STATE OF BOMBAY	November 19, 1958
WASUDEO Vs. NAGPUR CORPORATION	May 3, 1958
WASUDEO BHAIRULAL AGARWAL Vs. RAMCHANDRA RAO MAHADEO RAO JOSHI	April 8, 1958
WESTERN INDIA THEATRES LTD Vs. ISHWARBHAI SOMABHAI PATEL	May 2, 1958
Y S PARIHAR Vs. CHINTAMAN MADHAVSA KHA TRI	June 20, 1958
YADAORAO HANUMANTRAO DESHMUKH Vs. BOMBAY REVENUE TRIBUNAL AT NAGPUR	July 22, 1958

Year 1958 of HIGH COURT OF BOMBAY

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