|
A J BUTLER Vs. MOHANLAL AND CO
|
April 3, 1957 |
|
A.H. KHARODAWALLA Vs. STATE OF BOMBAY
|
September 3, 1957 |
|
ABBAY L KHATAU Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1957 |
|
ABDUL AZIZ ANSARI Vs. STATE OF BOMBAY
|
September 9, 1957 |
|
ABDUL FAIYAZ Vs. PRESIDENT AND MEMBERS OF THE BOARD OF REVENUE
|
August 30, 1957 |
|
ABDUL RAHIM ISMAIL C RAHIMTULLAH Vs. STATE OF BOMBAY
|
July 4, 1957 |
|
ABDUL RAHIM KHAN Vs. MUNICIPAL COMMITTEE KHAMGAON
|
December 10, 1957 |
|
ABDUL RAHIMAN JAMALUDDIN Vs. VITHAL ARJUN
|
February 18, 1957 |
|
ABDULLABHAI KASAMALI BOHARA Vs. STATE
|
August 1, 1957 |
|
ABDULLAMIYAN BAVAMIYAN Vs. BOMBAY STATE
|
November 29, 1957 |
|
ANDHERI MAROL KURLA BUS SERVICE Vs. STATE OF BOMBAY
|
January 16, 1957 |
|
ANGLO FRENCH DRUG CO EASTERN PRIVATE LTD Vs. R D TINAIKAR
|
February 13, 1957 |
|
ANNASAHEB RAGHUNATHRAO BHOSLE Vs. SYNDICATE OF NAGPORE UMRER PAUNI MOTOR UNION
|
August 13, 1957 |
|
ARUNA MILLS LTD Vs. INDUSTRIAL COURT BOMBAY
|
October 11, 1957 |
|
ARVIND N MAFATLAL Vs. INCOME TAX OFFICER
|
January 14, 1957 |
|
ASOKA MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX DELHI AJMER RAJASTHAN MADHYA PRADESH AND
|
September 20, 1957 |
|
ASOKA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1957 |
|
BABARAO Vs. HANUMANT
|
September 20, 1957 |
|
BABU LAXMAN MORE Vs. NARHAR MAHADEO APTE
|
July 25, 1957 |
|
BAI MANUBEN Vs. BHIMABHAI NAGARJI
|
October 9, 1957 |
|
BAI SHAKRI Vs. BAPUSINGHJI TAKHATSINHJI
|
April 3, 1957 |
|
BAJIRAO GANPATI Vs. DAULATRAO MALHARI
|
April 3, 1957 |
|
BALABHAU MANAJI Vs. BAPUJI SATWAJI NANDANWAR
|
March 14, 1957 |
|
BALKRISHNA KASHINATH KHOPKAR Vs. A S RANGNEKAR
|
April 16, 1957 |
|
BALKRISHNA MAHADEO VARTAK Vs. INDIAN ASSOCIATION CHEMICAL INDUSTRIES LTD
|
September 11, 1957 |
|
BARI Vs. TUKARAM LAHANU TELI
|
December 12, 1957 |
|
BERAR OIL INDUSTRIES Vs. N.H. MAJUMDAR
|
August 1, 1957 |
|
BERAR PROVINCIAL PATELS AND PATWARIS ASSOCIATION Vs. STATE OF BOMBAY
|
November 29, 1957 |
|
BHAGWANJI HARIDAS Vs. PREMJI PARA SHOTAM
|
December 13, 1957 |
|
BHAILALBHAI TULSIDAS PATEL Vs. SHANKERBHAI KILABHAI PATEL
|
July 30, 1957 |
|
BHALCHANDRA KRISHNARAO DIWANJI Vs. STATE OF BOMBAY
|
April 2, 1957 |
|
BHANSHALI KUSHALCHAND RAMJI Vs. SHA SHAMJI JIVRAJ
|
March 25, 1957 |
|
BHAVRAO GANPATRAO Vs. BHIMRAO TUKARAMJI
|
November 7, 1957 |
|
BHIKAMDAS BALARAM Vs. MOTILAL GAMBHIRMAL
|
July 3, 1957 |
|
BHOLARAM MURLIDHAR AGARWAL Vs. R S DESHMUKH
|
March 29, 1957 |
|
BIJOY KALIPADA MUKERJEE Vs. CORPORATION OF THE CITY OF NAGPUR
|
December 6, 1957 |
|
BOMBAY CYCLE STORES CO LTD Vs. STATE OF BOMBAY
|
January 17, 1957 |
|
BOMBAY CYCLE STORES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1957 |
|
BOROUGH MUNICIPALITY OF KARAD Vs. COLLECTOR OF NORTH SATARA
|
August 1, 1957 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. MANMAD MUNICIPALITY
|
March 25, 1957 |
|
C B L BHATNAGAR Vs. STATE OF MAHARASHTRA
|
March 29, 1957 |
|
C C MAHAJAN AND CO Vs. STATE OF BOMBAY
|
October 4, 1957 |
|
C J VAIDYA Vs. S G BARVE SALES TAX OFFICE SHOLAPUR DISTRICT
|
October 30, 1957 |
|
C R H READYMONEY LTD Vs. STATE OF BOMBAY
|
June 19, 1957 |
|
CHAND MOHAMMAD Vs. MURTUZAKHAN MOHAMMAD MUSTAFAKHAN
|
June 16, 1957 |
|
CHANDRAKANT NAGINDAS Vs. RAMI MAGANLAL HIRABHAI
|
August 6, 1957 |
|
CHANDRAKANT SHAMSUNDERLAL SHARMA Vs. SECRETARY VIDARBHA BOARD OF SECONDARY EDUCATION NAGPUR
|
September 17, 1957 |
|
CHATURBHAI MATHUBHAI PATEL Vs. RAMANLAL MAGANLAL SHAH
|
March 26, 1957 |
|
CHATURBHUJ SITARAM Vs. MANJIBAI HIRACHAND
|
July 25, 1957 |
|
CHHANGAMAL HARPALDAS Vs. DOMINION OF INDIA
|
April 18, 1957 |
|
CHHOTALAL KALIDAS Vs. LAXMIDAS MAYARAM
|
December 12, 1957 |
|
CHHOTALAL LALLUBHAI SHAH Vs. CHARITY COMMISSIONER
|
January 25, 1957 |
|
CHINTAMAN JAGANNATH KATHIKAR Vs. GANDHI SEWA SAMAJ LTD
|
April 10, 1957 |
|
CHOTMAL GANESHRAM BHARADIA Vs. RAMCHAND TARACHAND
|
June 24, 1957 |
|
CHRISTOPHER PIMENTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 16, 1957 |
|
CIBA LTD Vs. M RAMALINGAM AND S SUBRAMANIAM TRADING IN THE NAME OF SOUTH INDIAN MANUFACTURING CO
|
March 12, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. GHURYE D V
|
February 4, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. FULABHAI KHODABHAI
|
February 6, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. DAYARAM GANGABISHAN AND CO
|
February 12, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. COTTON AGENTS LIMITED
|
February 11, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. SHANTILAL VRAJLAL AND CHANDULAL DAYALAL AND CO
|
February 26, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. COURT RECEIVER
|
February 26, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. ARMY AND NAVY STORES LTD
|
March 1, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. NAGRI MILLS COMPANY LIMITED
|
September 28, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. CHITNAVIS M G
|
September 4, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. BHUMRADDI T M
|
September 11, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. FILMISTAN LTD
|
September 18, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARANI SHRI KESARKUNWERBA SAHEB OF MORVI
|
September 19, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. NANALAL HARIDAS HUF
|
September 25, 1957 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. SHANTI K MAHESHWARI
|
September 17, 1957 |
|
COMMISSIONER OF INCOME TAX BOMBAY SOUTH BOMBAY Vs. D V GHURYE
|
February 4, 1957 |
|
COMMISSIONER OF INCOME-TAX MADHYA PRADESH AND BHANDARA Vs. M G CHITNAVIS
|
September 4, 1957 |
|
COMMISSIONER OF INCOME-TAXBOMBAY CITY Vs. CHUGANDAS AND CO SECURITIES
|
September 23, 1957 |
|
CORPORATION OF CITY OF NAGPUR Vs. N H MUJUMDAR
|
September 11, 1957 |
|
CORPORATION OF THE CITY OF NAGPUR CHIEF EXECUTIVE OFFICER NAGPUR Vs. NARENDRAKUMAR MOTILAL
|
July 31, 1957 |
|
DADA NARAYAN THAKRE Vs. JAICHAND NAGORAO
|
October 28, 1957 |
|
DADARAO SHEGOJI TIDKE Vs. STATE OF MADHYA PRADESH
|
July 11, 1957 |
|
DALICHAND V PAREKH Vs. MATHURADAS RAVJI
|
July 4, 1957 |
|
DAMODARDAS KHIVRAJ Vs. GOURISHANKAR HARBAKAS
|
December 2, 1957 |
|
DAMODHAR BAPUJI KAREKAR Vs. BOMBAY REVENUE TRIBUNAL
|
July 2, 1957 |
|
DARAB RUTTONSHAW SHROFF Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1957 |
|
DATTATRAYA AWADAJI SHINDE Vs. S.V. BHAVE
|
November 8, 1957 |
|
DATTATRAYA DULAJI GHADIGAONKAR Vs. WADILAL PANCHAL
|
September 13, 1957 |
|
DAULATRAM RAMESHWARLAL Vs. B K WADEYAR
|
March 25, 1957 |
|
DAULATSINGH GULABSINGH Vs. STATE OF BOMBAY
|
August 2, 1957 |
|
DAYABHAI GIRDHARBHAI Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1957 |
|
DEORAO LAXMAN ANANDE Vs. KESHAV LAXMAN BORKAR
|
November 14, 1957 |
|
DEVAJI LIMBAJI Vs. GANPATLAL SHIVDAYAL
|
August 21, 1957 |
|
DHANWATAY V D Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1957 |
|
DHUSABHAI POLABHAI Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
July 18, 1957 |
|
DIGVIJAYSINHJI SPINNING AND WEAVING MILLS LTD Vs. COLLECTOR OF CUSTOMS BARODA
|
August 8, 1957 |
|
DOMA GHUSI PATIL Vs. JAGANA FAGU PATIL
|
April 9, 1957 |
|
DOSHI PRABHUDAS GIRDHARLAL Vs. STATE OF BOMBAY
|
August 26, 1957 |
|
DOULATRAM LEKHRAJ RUPCHANDANI Vs. GENERAL MANAGER
|
January 18, 1957 |
|
DWARKADAS BALMUKUNDA SALAMPURIYA Vs. VINAYA KUMAR
|
October 31, 1957 |
|
EAST INDIA CHAMBER OF COMMERCE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1957 |
|
G P OAK Vs. STATE OF BOMBAY
|
February 11, 1957 |
|
GAJADHAR HIRALAL Vs. MUNICIPAL COMMITTEE BASIM
|
September 24, 1957 |
|
GANESHRAO BAPURAO Vs. RAMCHANDRA
|
February 26, 1957 |
|
GIRDHARILAL JIWANLAL Vs. ASSISTANT COMMISSIONER OF SALES TAX APPEALS NAGPUR
|
February 26, 1957 |
|
GOKULDAS Vs. KIKABHAI ABDULALI
|
September 13, 1957 |
|
GOLDEN TOBACCO CO PRIVATE LTD Vs. STATE OF BOMBAY
|
February 5, 1957 |
|
GONDWANA CLUB NAGPUR Vs. SALES TAX OFFICER
|
September 17, 1957 |
|
GOPAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1957 |
|
GUFF W A Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1957 |
|
GUJOBA TULSIRAM Vs. NILKANTH
|
March 28, 1957 |
|
GULABCHAND RAWATMAL Vs. SARANGPUR COTTON MANUFACTURING CO LTD
|
November 7, 1957 |
|
GULABRAO KESHAVRAO DHOLE Vs. PANDURANG BHANJI DHOMNE
|
March 13, 1957 |
|
GULABROA AYAJI DESHMUKH Vs. YADAVRAO MADHAVRAO DESHMUKH
|
November 5, 1957 |
|
H.H. SIR JIWANJIRAO SCINDIA Vs. MUZAMMIL KHURSHID
|
January 30, 1957 |
|
HAJI FATEH MOHAMMAD Vs. REGISTRAR, PUBLIC TRUST
|
November 14, 1957 |
|
HARILAL BHAGWANJI Vs. SHASTRI HEMSHANKER UMIYASHANKER
|
March 28, 1957 |
|
HARILAL SHAMALJI PAREKH Vs. JAIN CO OPERATIVE HOUSING SOCIETY
|
January 22, 1957 |
|
HARSHADRAI RAGHUNATHJI DESAI Vs. BALUBHAI MAGANLAL BATLIWALA
|
March 8, 1957 |
|
HINDUSTAN STEEL METAL WORKS Vs. WALTER S. GUGGENHEIM AND CO.
|
July 16, 1957 |
|
HIRABAI CHANNAPPA Vs. GANESH DAT TATRAYA
|
November 20, 1957 |
|
HIRABAI RAMCHANDRA Vs. RAMCHANDRA RAWOO
|
February 22, 1957 |
|
HIRALAL PANACHAND SHAH Vs. N L MEHTA
|
March 14, 1957 |
|
INDIA LIFE ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY EXCESS PROFILES TAX BOMBAY CITY
|
February 12, 1957 |
|
INDURKAR V R Vs. PRAVINCHANDRA HEMCHAND
|
August 26, 1957 |
|
INDUSTRIAL DEVELOPMENT AND INVESTMENTS COMPANY LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
February 5, 1957 |
|
J K TRUST Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
|
September 10, 1957 |
|
JADEJA HABHUBHA Vs. STATE OF BOMBAY
|
December 12, 1957 |
|
JAGANNATH BALWANT SHEDGE Vs. MAHARASHTRA SUGAR MILLS LTD
|
June 19, 1957 |
|
JAGANNATH VINAYAK KALE Vs. M I AHMADI
|
February 6, 1957 |
|
JAGDISH DAJIBA Vs. ACCOUNTANT GENERAL OF BOMBAY
|
September 26, 1957 |
|
JAIKUMAR BALASA JAIN Vs. SUWALAL CHUNNILAL
|
October 31, 1957 |
|
JAIRAM PANDUJI MAPLE Vs. D.K. ANWIKAR
|
April 16, 1957 |
|
JAIRAM SONU Vs. NEW INDIA RAYON MILL CO. LTD
|
October 30, 1957 |
|
JAMNADAS DAGA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
|
September 3, 1957 |
|
JANA Vs. PARVATI
|
November 19, 1957 |
|
JANGA RAOJI MALI Vs. NASARAT JAHAN BEGAM
|
July 4, 1957 |
|
JANKIBAI ABAJI PAWASKAR Vs. BHIKAJI RAGHUNATH CHAVAN
|
February 21, 1957 |
|
JAYANTILAL RANCHHODDAS KOTICHA Vs. TATA IRON AND STEEL CO LTD
|
June 21, 1957 |
|
JUWANSINHJI BALVIRISINHJI Vs. MEMBERS OF THE TRIBUNAL
|
February 4, 1957 |
|
K R JOSHI Vs. STATE OF BOMBAY
|
July 18, 1957 |
|
KAMALA NAIR Vs. NARAYANA PILLAI KUMARAN NAIR
|
March 15, 1957 |
|
KANJI KURJI Vs. KALA GOPAL
|
June 19, 1957 |
|
KANTILAL LALUBHAI AND CO Vs. G S VASWANI
|
September 4, 1957 |
|
KARAMSEY GOVINDJI Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1957 |
|
KASHIRAM KADTU BURKULE Vs. RAJARAM DAULAT KORDE
|
July 2, 1957 |
|
KESHAV GAMAN Vs. BAI RUKHAIYABIBI
|
December 6, 1957 |
|
KHURSHIDALI EHSANALI Vs. GUJAB LAXMAN
|
April 18, 1957 |
|
KHUSHALRAO BALAJI FASGE Vs. DEORAO UMAJI MARATHE
|
March 14, 1957 |
|
KOHINOOR MILLS CO. LTD Vs. VIJAY BHARAT THREAD MILLS (INDIA)
|
July 8, 1957 |
|
KRISHNA AWAJI GHADGE Vs. BAPU KALU GHADGE
|
December 20, 1957 |
|
LAJWANTI SIAL Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1957 |
|
LALLUBHAI DAYARAM BHATT Vs. KARIMBHAI DATTEKHAN
|
July 15, 1957 |
|
LAXMAN DAJIBA TELANGA Vs. RAJARAM LINGAYYA ALLALWAR TELANGA
|
January 7, 1957 |
|
LAXMAN GAJJU Vs. SITABAI LAXMAN
|
April 4, 1957 |
|
LAXMAN SHIVSHANKAR KUMBHAR Vs. SARASWATI DAUGHTER OF CHANBASAPPA
|
November 5, 1957 |
|
LILADHAR RATANLAL VYAS Vs. HOLKARMAL SOHANLAL
|
September 25, 1957 |
|
LILARAM THAWERDAS Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1957 |
|
LUVAR POPAT KALA Vs. LUVAR BACHU RUGNATH
|
March 7, 1957 |
|
M G ABROL Vs. AMICHAND VALLAMJI
|
September 7, 1957 |
|
M N GOBHAI AND CO Vs. STATE OF BOMBAY
|
January 16, 1957 |
|
MADAN MANOHAR RAMCHANDRA GUPTA Vs. NARAYAN SADASHIO PHUTANE
|
December 6, 1957 |
|
MADANLAL FAKIRCHAND DUDHEDIYA Vs. CHANGDEO SUGAR MILLS LTD
|
July 24, 1957 |
|
MADHAV NANAJI GORE Vs. BADRINARAYAN MOHANLAL
|
July 12, 1957 |
|
MADHYA PRADESH MINERAL INDUSTRY ASSOCIATION Vs. REGIONAL LABOUR COMMISSIONER CENTRAL CIVIL LINES NAGPUR
|
October 25, 1957 |
|
MAFALDO U. MASCARENHAS Vs. ANNIE DIAS
|
August 22, 1957 |
|
MAGNUS S Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1957 |
|
MAHADBA ROMAJI BIDKAR Vs. SHREE MAHADOBA DEVASTHAN
|
November 18, 1957 |
|
MAHADEO Vs. SHANTILAL
|
February 26, 1957 |
|
MAHADEO RAMCHANDRA Vs. DAMODAR VISHWANATH
|
January 18, 1957 |
|
MAHADEO RAOJI Vs. ANANT GANESH BHAGWAT
|
March 14, 1957 |
|
MAHADEV GOKULDAS Vs. DISTRICT LOCAL BOARD
|
January 14, 1957 |
|
MAHADU UKARDA DHANGAR Vs. TULSABAI NAMDEO
|
February 28, 1957 |
|
MAHINDRA KUMAR MOHANLAL AND MOHANAND KUMAR MOHANLAL Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
September 19, 1957 |
|
MAJOR E G BARSAY Vs. STATE OF MAHARASHTRA
|
July 27, 1957 |
|
MALAN Vs. STATE OF BOMBAY
|
October 31, 1957 |
|
MANGALDAS NARANDAS Vs. PAYMENT OF WAGES AUTHORITY
|
February 25, 1957 |
|
MANGILAL NARSINGDAS Vs. SURYABHAN RAGHO SAWADKAR
|
August 2, 1957 |
|
MATUBHAI JAMEITRAM Vs. CUSTODIAN OF EVACUEE PROPERTY BOMBAY
|
October 10, 1957 |
|
MEHTA DIPCHAND VAKHATCHAND Vs. DAVE MADHUSUDAN
|
March 18, 1957 |
|
MIDDLE EAST TRADING CO Vs. NEW NATIONAL MILLS LTD
|
November 20, 1957 |
|
MODI S M Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1957 |
|
MOTILAL MANEKCHAND Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
February 11, 1957 |
|
MOTIRAM MESAJI MARATHE Vs. MANKARNIKABAI BALIRAM MARATHE
|
March 5, 1957 |
|
MOTIRAM RAOJI GUJAR Vs. SIDRAM TIPPANNA KAVACHALE
|
June 25, 1957 |
|
MUKAREMDAS MANNUDAS Vs. CHHAGAN KISAN BHAWASAR
|
March 29, 1957 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
February 6, 1957 |
|
MUNICIPALITY OF CHOPDA Vs. MOTILAL MANEKCHAND
|
September 10, 1957 |
|
N J CHAVAN Vs. P D SAWARKAR
|
July 10, 1957 |
|
N T RAGHUNATHAN Vs. ALL INDIA REPORTER LTD
|
March 8, 1957 |
|
NAGPUR GLASS WORKS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY
|
March 7, 1957 |
|
NAGPUR YARN AND DYES MERCHANTS ASSOCIATION Vs. STATE OF BOMBAY
|
October 11, 1957 |
|
NALINKANT BHANUSHANKER DAVE Vs. HIRALAL AMRATLAL PAREKH
|
March 12, 1957 |
|
NANASAHEB GUJABA BANKAR Vs. APPA GANU BANKAR
|
January 22, 1957 |
|
NANIK DHARAMDAS VAZIRANI Vs. MAHARAJA SAYAJIRAO UNIVERSITY BARODA
|
February 11, 1957 |
|
NARAYAN BADLAJI SALI Vs. STATE OF BOMBAY
|
January 23, 1957 |
|
NARAYAN NAGORAO Vs. AMRIT HARIBHAU
|
April 2, 1957 |
|
NARAYAN RAMCHANDRA BHAGWAT Vs. MARKANDYA TUKARAM
|
October 29, 1957 |
|
NARAYAN TANBAJI MARATHE Vs. RAMESHWAR GURU MAHESHPURI GOSAMI
|
March 19, 1957 |
|
NARAYAN VYANKATRAO Vs. RAMCHANDRA NARAYANRAO
|
March 14, 1957 |
|
NARRONDAS MANORDASS Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
|
February 13, 1957 |
|
NARSINHA BHASKAR CHITALE Vs. STATE OF BOMBAY
|
November 8, 1957 |
|
NATHU BHIWAJI Vs. GANPAT BABLAJI
|
March 27, 1957 |
|
NATHUBHAI DHULAJI Vs. MUNICIPAL CORPORATION BOMBAY
|
October 11, 1957 |
|
NATIONAL CITY BANK OF NEW YORK Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1957 |
|
NAVNITPRASAD CHAMPAKPRASAD Vs. COMMISSIONER AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD
|
January 10, 1957 |
|
NAYA PANCHAYATI UDASI AKHADA Vs. MOTILAL BANSGOPAL CHHATRAPURI
|
December 2, 1957 |
|
NEW INDIA LIFE ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1957 |
|
OUDH SUGAR MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY
|
March 7, 1957 |
|
P N FILMS LTD Vs. OVERSEAS FILMS CORPORATION LTD
|
March 4, 1957 |
|
PADMAKAR BALKRISHNA Vs. STATE OF BOMBAY
|
January 31, 1957 |
|
PAIKA DASARU Vs. RAJESWAR BALAJI
|
March 13, 1957 |
|
PANDURANG KASHINATH MORE Vs. UNION OF INDIA
|
September 9, 1957 |
|
PANDURANG RAMA Vs. DIVISIONAL MECHANICAL ENGINEER, CENTRAL RAILWAY
|
February 14, 1957 |
|
PANDURAUG KASHINATH MORE Vs. UNION OF INDIA OWNING THE BOMBAY TELEPHONE WORK SHOP BOMBAY
|
September 9, 1957 |
|
PARASHRAM DAMODHAR VAIDYA Vs. STATE OF BOMBAY
|
February 21, 1957 |
|
PARWATIBAI NAMDEO Vs. JAGANNATH MARUTI WARTHI
|
March 22, 1957 |
|
PARWATIBAI VASUDEO ABHYANKAR Vs. SHRIDHAR NAGESH KAPRE
|
November 22, 1957 |
|
PATEL HIRJI VITHAL Vs. RANA DUNGARSINHJI LADHUBHA
|
December 20, 1957 |
|
POKHARDAS MEGHRAJ Vs. STATE OF BOMBAY
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July 15, 1957 |
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POONA MUNICIPAL CORPORATION Vs. SHANKAR RAMKRISHNA JABADE
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July 25, 1957 |
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POPATLAL RATANSEY Vs. KALIDAS BHAVAN
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January 16, 1957 |
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PRABHAKAR BHASKAR Vs. KASHIRAM VITHOBA
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June 24, 1957 |
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PRAKASH COTTON MILLS PRIVATE LTD Vs. STATE OF BOMBAY
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June 26, 1957 |
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PRALHAD SHEONARAYAN CHOKHANI Vs. DAMODHAR RANKARAN VAISHNAO
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April 2, 1957 |
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PRATAPSINHJI NARANSINHJI Vs. STATE OF BOMBAY
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January 15, 1957 |
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PROVINCIAL TRANSPORT SERVICE COMPANY NAGPUR Vs. MAJUMDAR N H
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September 2, 1957 |
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PROVINCIAL TRANSPORT SERVICES Vs. ASSISTANT LABOUR COMMISSIONER
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August 21, 1957 |
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PROVINCIAL TRANSPORT SERVICES Vs. N.H. MUZUMDAR
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June 25, 1957 |
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R S REKHCHAND GOPALDAS MOHOTA Vs. STATE INDUSTRIAL COURT
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September 11, 1957 |
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RADDULAL BHURMAL Vs. MAHABIRPRASAD BISESAR KALWAR
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July 19, 1957 |
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RAGHO SAMBHAJI TAMBOLI Vs. SHANTABAI
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March 12, 1957 |
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RAGHUNATH HARI DESHPANDE Vs. KASHINATH RAMCHANDRA DESHPANDE
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April 9, 1957 |
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RAJANI PRABHAKAR LOKUR Vs. PRABHAKAR RAGHAVENDRA LOKUR
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July 10, 1957 |
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RAJDHAR BUWA Vs. UMAKANT BHIMRAO
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December 9, 1957 |
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RAJKUMAR MILLS LTD Vs. INCOME TAX APPELLATE TRIBUNAL
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September 30, 1957 |
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RAM KISHAN SURAJMAL Vs. NATHU RAO JI
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October 29, 1957 |
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RAM KRISHNA DALMIA Vs. S.R. TENDOLKAR
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April 29, 1957 |
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RAM RIJHUMAL KRIPLANI Vs. STATE OF MAHARASHTRA
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March 20, 1957 |
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RAMACHANDRAN V Vs. AIR-INDIA INTERNATIONAL CORPORATION
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August 20, 1957 |
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RAMANLAL MANILAL BHATT Vs. MANILAL LAXMICHAND
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September 16, 1957 |
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RAMANLAL PRABHUDAS SHAH Vs. COMMISSIONER OF INCOME TAX
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February 28, 1957 |
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RAMCHANDRA SITARAM Vs. SAKHARAM
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July 24, 1957 |
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RAMKRISHNA SHANKARRAO Vs. RANGOO BAI
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October 29, 1957 |
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RAMNARAIN RAMGOPAL CHAMEDIYA Vs. RAMCHANDRA JAGOBA KADU
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December 20, 1957 |
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RAMPRASAD HARIPAL Vs. MANOHAR VITHOBA
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November 20, 1957 |
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RANGABAI KRISHNA BADGUJAR Vs. SHANKAR HARI MALI
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December 6, 1957 |
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RANGARAO Vs. GOPAL
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November 25, 1957 |
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RANGILDAS VARAJDAS KHANDWALA Vs. COLLECTOR OF SURAT
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March 5, 1957 |
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RANGNATH RAOJI Vs. STATE OF MAHARASHTRA
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August 26, 1957 |
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RASHTRIYA MILL MAJDOOR SANGH Vs. CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING COMPANY LTD
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November 7, 1957 |
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RAYAGONDA ANNA PATIL Vs. JUNKIBAI
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June 27, 1957 |
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ROWJI SOJPAL Vs. COMMISSIONER OF INCOME TAX BOMBAY
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February 6, 1957 |
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S M MODI Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I
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September 25, 1957 |
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S MAGNUS Vs. COMMISSIONER OF INCOME-TAX BOMBAY CITY II BOMBAY
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September 25, 1957 |
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SADASHIV MAHADEO DESHMUKH Vs. JAMNADAS LAKHANCHAND
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August 27, 1957 |
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SADASHIV SHANKAR DANDIGE Vs. GANDHI SEWA SAMAJ LTD
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September 7, 1957 |
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SALEMAHOMED HAJI HAROON KABLY Vs. MAHOMED TAHER JAFFRANI
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August 21, 1957 |
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SAMPAT RAGHO TAYADE Vs. SURAJMAL KALURAM
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March 27, 1957 |
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SARANGPUR COTTON MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
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February 8, 1957 |
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SARASWATIBAI Vs. CORPORATION OF CITY OF NAGPUR
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January 11, 1957 |
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SATYANARAYAN AMOLAKCHAND BHUT Vs. VITHAL NARAYAN JAMDAR
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March 25, 1957 |
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SAVITRA KHANDU BERADI Vs. NAGAR AGRICULTURAL SALE AND PURCHASE CO-OPERATIVE SOCIETY LTD
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February 4, 1957 |
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SAYYED HUSAN SAYAD HUSEN Vs. STATE OF MAHARASHTRA
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March 28, 1957 |
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SCIENTIFIC SOAP WORKS Vs. DALSUKHBHAI MANGALDAS SHAH
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March 18, 1957 |
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SETH MOTILAL MANEKCHAND Vs. COMMISSIONER OF INCOME TAX
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February 11, 1957 |
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SHAH KESHAVLAL MOTICHAND Vs. ASSISTANT JUDGE JUNAGADH
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December 4, 1957 |
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SHAIKH YAKUB IBRAHIM SATHIA Vs. MAHOMADALI HAIDERALI VOHRA
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April 2, 1957 |
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SHAMJI KHETA Vs. A V PATWARDHAN
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September 20, 1957 |
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SHAMRAO DAYARAM LODHI Vs. MUNICIPAL COMMITTEE
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September 19, 1957 |
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SHANKAR MADHAVRAO SOLAV Vs. M K SARODE
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October 11, 1957 |
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SHANTARAM GANPAT Vs. LALJI VITHAL
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January 17, 1957 |
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SHEIKH MOHAMMAD HANIFF Vs. VINAYAK WAMANRAO THAKARE
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February 28, 1957 |
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SHIVALING GANGADHAR TAMBEKAR Vs. NAVNITLAL AMRITLAL GANDHI
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December 6, 1957 |
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SHIVKUMAR BACHU SHARMA Vs. BAI KHATIZABAI
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August 21, 1957 |
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SHIWA KARU Vs. RAMLAL KODU
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November 7, 1957 |
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SHREE AMBARNATH MILLS CORPORATION Vs. D B GODBOLE
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January 14, 1957 |
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SHRINIWAS DEORAO Vs. CHANDRABHAGABAI
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September 25, 1957 |
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SITABAI RAMCHANDRA TODANKAR Vs. RAMCHANDRA RAGHUNATH TODANKAR
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July 2, 1957 |
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SITABAI SADASHEO Vs. VITHABAI NAMDEO
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July 19, 1957 |
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SITABAI SHRIRAM Vs. KOTHULAL BUDHU LODHI
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August 27, 1957 |
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SITALDAS TIRATHDAS Vs. COMMISSIONER OF INCOME TAX
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September 20, 1957 |
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SITARAM BINDRABAN Vs. CHIRANJILAL BRIJLAL
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December 20, 1957 |
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SOHO HOUSE Vs. COMMISSIONER OF INCOME TAX
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February 7, 1957 |
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SONU SAMPAT SHEWALE Vs. JALGAON BOROUGH MUNICIPALITY
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April 18, 1957 |
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STATE Vs. PARSOTTAM BHIKHABHAI
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July 24, 1957 |
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STATE Vs. DHIRAJLAL MANEKLAL
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March 14, 1957 |
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STATE OF BOMBAY Vs. MISHRILAL ONKARDAS JOSHI
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December 11, 1957 |
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STATE OF BOMBAY Vs. AMRATLAL AMBARAM MODI
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August 21, 1957 |
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STATE OF BOMBAY Vs. SISTAS LTD
|
January 11, 1957 |
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STATE OF BOMBAY Vs. PURSHOTTAMDAS DWARAKADAS PATEL
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January 16, 1957 |
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STATE OF BOMBAY Vs. UNITED COAL CO
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October 4, 1957 |
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STATE OF MAHARASHTRA Vs. SHIRISH V PAI
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October 25, 1957 |
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STATE OF MAHARASHTRA Vs. J D DAROGA
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October 25, 1957 |
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STATE OF MAHARASHTRA Vs. MASASINGH CHANDASINGH
|
November 7, 1957 |
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STATE OF MAHARASHTRA Vs. FUNDAN LAKHANMAL
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November 13, 1957 |
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STATE OF MAHARASHTRA Vs. KESHAVLAL AMRUTLAL OZHA
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November 21, 1957 |
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STATE OF MAHARASHTRA Vs. PARSHOTTAM KANAIYALAL
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December 18, 1957 |
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STATE OF MAHARASHTRA Vs. RAMJI VITHAL CHAUDHARI
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September 24, 1957 |
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STATE OF MAHARASHTRA Vs. PANNALAL KANBYALAL DESRAJ JAT
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August 23, 1957 |
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STATE OF MAHARASHTRA Vs. POONAMCHAND GUPTA
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August 12, 1957 |
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STATE OF MAHARASHTRA Vs. CHINUBHAI HARIDAS
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August 1, 1957 |
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STATE OF MAHARASHTRA Vs. RASIKLAL POPATLAL
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January 25, 1957 |
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STATE OF MAHARASHTRA Vs. ISMAIL SHAKUR MORANI
|
February 11, 1957 |
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STATE OF MAHARASHTRA Vs. ISMAIL SHAKUR MORANI
|
February 12, 1957 |
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STATE OF MAHARASHTRA Vs. BAI MOTI
|
March 1, 1957 |
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STATE OF MAHARASHTRA Vs. NARAYANDAS MANGILAL DAYAME
|
July 3, 1957 |
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STATE OF MAHARASHTRA Vs. MASASINGH CHANDASINGH
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May 1, 1957 |
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STATE OF MAHARASHTRA Vs. NAGINDAS MAGANLAL
|
April 15, 1957 |
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STATE OF MAHARASHTRA Vs. KAPURCHAND ADEBHAN OSWAL
|
April 3, 1957 |
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STEELAGE INDUSTRIES LTD Vs. STATE OF BOMBAY
|
January 17, 1957 |
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SUNDRABAI DALICHAND Vs. MORESHWAR MAHADEO GOKHALE
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November 29, 1957 |
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SURAT PEOPLES CO OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
|
September 23, 1957 |
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TATOBA GANU Vs. TARABAI
|
January 24, 1957 |
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TELANGKHEDI CO OPERATIVE DAIRY SOCIETY LTD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
|
December 3, 1957 |
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THAKORELAL CHATURBHUJ DALAI Vs. STATE OF BOMBAY
|
November 25, 1957 |
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TRIKAMLAL MANEKLAL Vs. STATE OF MAHARASHTRA
|
October 8, 1957 |
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TRUSTEES OF LATE SIR R J VAKIL Vs. COMMISSIONER OF INCOME TAX
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September 24, 1957 |
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TUKARAM RAJARAM SUPLE Vs. SONBA CHINDHU MALI DEFENDANT
|
April 10, 1957 |
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TULSIDAS KILACHAND Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1957 |
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UMEDSINGH HAMIRASINGH Vs. MARSDEN MILLS LIMITED
|
July 2, 1957 |
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UNION OF INDIA Vs. FIRM DAMODARDAS NARAYANDAS
|
September 17, 1957 |
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VADILAL ICHHACHAND Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1957 |
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VALAJA GOVINDA SARAVANABAVANANTHAN Vs. EXCHANGE BANK OF INDIA AND AFRICA IN LIQUIDATION LTD
|
March 18, 1957 |
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VALAJIBHAI AVCHARBHAI Vs. CHIMANLAL HEMRAJ JOSHI
|
January 14, 1957 |
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VIDYUTRAI Y DESAI Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1957 |
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VISHWASRAO VITHOBA Vs. SAHEBRAO YESHWANTRAO
|
September 25, 1957 |
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VISWANATH TUKARAM Vs. GENERAL MANAGER CENTRAL RAILWAY
|
July 4, 1957 |
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VITHAL KRISHNA SHANBHAG Vs. SOGMAL NATHMAL AND CO
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April 4, 1957 |
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VITHOBA BHANJI Vs. VITHAL SAKROO
|
November 18, 1957 |
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W A G CUFF Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
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February 5, 1957 |
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W.G. AMBEKAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
August 22, 1957 |
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WAMAN BALAKRISHNA BOKARE Vs. COLLECTOR OF CENTRAL EXCISE NAGPUR
|
June 27, 1957 |
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YAMUNA MILLS CO LTD Vs. MAJOOR MAHAJAN MANDAL
|
March 13, 1957 |
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YESHVANTARAO BALWANTRAO CHAVAN Vs. K T MANGALMURTI
|
November 20, 1957 |
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YESHWANT GOVARDHAN Vs. TOTARAM AVASU
|
February 20, 1957 |
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ZAMIR AHMED RAZ Vs. D R BANAJI
|
March 20, 1957 |
LOGIN