|
ABDUL HUSSAIN MOHASINALI BOHRI Vs. FAZALBHAI TAHERALLI BOHRI
|
December 21, 1956 |
|
ADDY PHARMACY Vs. STATE OF BOMBAY
|
January 13, 1956 |
|
AKBAR MANUFACTURING AND PRESS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1956 |
|
ALLEMEEYA DAUD SAHEB DHANSE Vs. HARI MAHADEO WAGLE
|
January 16, 1956 |
|
AMBU RAMA MHATRE Vs. BHAU HALYA PATIL
|
August 8, 1956 |
|
ANTHONY SABASTIN ALMEDA Vs. R M TAYLOR
|
July 26, 1956 |
|
APPANNA YELLAWWA MADAR Vs. STATE OF MAHARASHTRA
|
January 12, 1956 |
|
ARNOLD DOMINIC RODRICKS Vs. SUNDER VINAYAK NAVALKAR
|
January 19, 1956 |
|
ARUNA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1956 |
|
ARUNACHALAM SWAMI Vs. STATE OF BOMBAY
|
June 26, 1956 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF BOMBAY
|
April 12, 1956 |
|
BABU PASU AND CO Vs. STATE OF BOMBAY
|
April 9, 1956 |
|
BAI ASHA Vs. BAI BIBAN
|
November 27, 1956 |
|
BAI FATMA ALAUDDIN Vs. MUMNA MIRANJI HAJI
|
November 14, 1956 |
|
BAI PARVATI NANUBHAI PRAGJI Vs. NANUBHAI LALLUBHAI DESAI
|
June 19, 1956 |
|
BAI RADHABAI VASUDEO JETHABHOY Vs. NANDLAL LAXMICHAND CHANANA
|
February 3, 1956 |
|
BAIJNATH CHATURBHUJ Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1956 |
|
BAL KESHAV THAKREY Vs. COMMISSIONER OF POLICE BOMBAY AND STATE OF BOMBAY
|
February 21, 1956 |
|
BALCHAND ISHWARLAL Vs. EAST INDIA COTTON ASSOCIATION LTD
|
January 18, 1956 |
|
BALKRISHNA KASHINATH KHOPKAR Vs. DISTRICT MAGISTRATE
|
April 9, 1956 |
|
BALKRISHNA SAKHARAM NAIK Vs. SIDDAPPA VITHOBA GANGADE
|
October 4, 1956 |
|
BALLABHDAS ESHWARDAS Vs. UNION OF INDIA
|
July 5, 1956 |
|
BAPURAO DHONDIBA JAGTAP Vs. STATE OF MAHARASHTRA
|
January 31, 1956 |
|
BARODA BOROUGH MUNICIPALITY Vs. THEIR WORKMEN BHANGI KAMDARS
|
February 16, 1956 |
|
BHAGWAN SITARAM Vs. NAMDEO NARAYAN
|
November 28, 1956 |
|
BHAGWANDAS DHONDIDAS PUNEKAR Vs. BASAWWA RYAVAPPA KOLLI
|
June 19, 1956 |
|
BILASRAI JUHARMAL Vs. DURGADUTT MOTIRAM SEKSARIA
|
February 8, 1956 |
|
BOMBAY CYCLE STORES CO Vs. STATE OF BOMBAY
|
January 13, 1956 |
|
BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP KHAMGAON Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
|
April 13, 1956 |
|
CENTRAL PROVIDENT FUND COMMISSIONER Vs. GANESH DYEING AND PRINTING WORKS
|
March 20, 1956 |
|
CHANGDEO SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1956 |
|
CHELAJI GOMAJI AND CO. Vs. BAI JASHODHARABAI SHAMBHUDUTT NISHIR
|
March 23, 1956 |
|
CHHANDRA BHAN VARMA Vs. UNION OF INDIA
|
March 14, 1956 |
|
CHHANUBHAI KARANSANG Vs. SARDUL MANSANG
|
February 7, 1956 |
|
CHIMANLAL Vs. PARASHAR SINGH
|
February 12, 1956 |
|
CHINTAMAN DHUNDIRAJ Vs. SADGURU NARAYAN MAHARAJ DATTA SANSTHAN
|
March 12, 1956 |
|
CHIRANJILAL FULCHAND PARASRAMPURIA Vs. DWARKADAS & CO. LTD.
|
November 28, 1956 |
|
COLGATE-PALMOLIVE INDIA LTD Vs. THEIR WORKMEN
|
February 16, 1956 |
|
COMMISSIONER OF INCOME TAX Vs. BAI SHIRINBAI K KOOKA
|
March 6, 1956 |
|
COMMISSIONER OF INCOME TAX Vs. JAGANNATH KISONLAL
|
March 8, 1956 |
|
COMMISSIONER OF INCOME TAX Vs. ABDULLABHAI ABDULKADAR
|
August 23, 1956 |
|
COMMISSIONER OF INCOME TAX Vs. SHROFF A D
|
August 2, 1956 |
|
COMMISSIONER OF INCOME TAX Vs. RAMNARAIN SONS LIMITED
|
August 2, 1956 |
|
COMMISSIONER OF INCOME TAX Vs. RAJA R M
|
September 12, 1956 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. SHIRINBAI K KOOKA
|
March 6, 1956 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. NARSEE NAGSEE AND CO
|
September 5, 1956 |
|
COMMISSIONER OF INCOME TAX DELHI Vs. ARYODAYA GINNING AND MANUFACTURING CO LTD
|
August 23, 1956 |
|
COMMONWEALTH ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH
|
August 1, 1956 |
|
COMMONWEALTH ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1956 |
|
D A KOREGAONKAR Vs. STATE OF BOMBAY
|
October 4, 1956 |
|
D B GODBOLE Vs. KUNWAR RAJNATH
|
April 9, 1956 |
|
D R BANAJI Vs. MANILAL T PATEL
|
February 27, 1956 |
|
D.R. PRADHAN Vs. THE BOMBAY STATE FEDERATION OF GOSHALAS AND PANJRAPOLES
|
July 12, 1956 |
|
DAGADU DHONDU PATIL Vs. TRAKADU MOTIRAM PATIL
|
March 19, 1956 |
|
DATTATRAYA VISHNU Vs. GANPAT RAGHO
|
December 12, 1956 |
|
DECCAN CEMENT PRODUCTS CO Vs. STATE OF BOMBAY
|
July 24, 1956 |
|
DEOLAL BULAKHI SAITWAL Vs. KADU TOLARAM MAHAJAN
|
June 26, 1956 |
|
DEVU SUBHANA Vs. BADRUDDIN HUSSAIN
|
December 3, 1956 |
|
DHANJIBHAI KHIYASHIBHAI GUJRATHI Vs. DAULATBEE MARD NAJAKALI
|
March 8, 1956 |
|
DHARAMDAS HUKUMTRAI Vs. STATE OF MAHARASHTRA
|
January 11, 1956 |
|
DHARAMRAJ MAHADEO Vs. ADDITIONAL DEPUTY COMMISSIONER AKOLA
|
December 19, 1956 |
|
DHRUPATIA Vs. STATE OF MAHARASHTRA
|
February 24, 1956 |
|
DIALDAS PARMANAND Vs. P S TALWALKAR
|
August 10, 1956 |
|
DINBAI R WADIA Vs. FARUKH MOBEDJNA
|
December 18, 1956 |
|
DINKAR BHAGWANT SALEKAR Vs. RAU BABAJI MAHAMULKAR
|
September 17, 1956 |
|
DINKAR BHAGWANT SALEKAR Vs. RAU BABAJI MAHAMULKAR
|
September 14, 1956 |
|
DISTRICT JUDGE Vs. J C GANDHI
|
June 29, 1956 |
|
DWARKADAS KHETAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1956 |
|
E THILLAI NATARAJAN Vs. C P FERNANDES
|
July 3, 1956 |
|
EAST AND WEST INSURANCE CO LTD Vs. KAMALA JAYANTILAL MEHTA
|
February 13, 1956 |
|
FIRESTONE TYRE AND RUBBER CO LTD Vs. LEWELLIN INSPECTOR OF TAXES
|
February 13, 1956 |
|
GADRE MOTORS Vs. RADHAKRISHNA
|
March 6, 1956 |
|
GIRDHARDAS and CO LTD Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
|
August 24, 1956 |
|
GOVINDJI VITHALDAS Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
August 14, 1956 |
|
GULABRAO N WANI Vs. HEMAKASHIRAM GAJARE
|
December 4, 1956 |
|
GULAM RABBANI GULAM UMAM Vs. STATE OF MAHARASHTRA
|
February 28, 1956 |
|
GURAPPA NINGAPPA PATNE Vs. BASAWANAPPA APPARAO KILJE
|
January 11, 1956 |
|
GUSTAD DINSHAW IRANI Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1956 |
|
HARIDAS MAFATLAL GAGALBHAI Vs. VIJAYALAKSHMI NAVINCHANDRA MAFATLAL GAGALBHAI
|
August 7, 1956 |
|
HIRJI BHARMAL Vs. BOMBAY COTTON LTD
|
October 1, 1956 |
|
HOMI D. MISTRY Vs. SHREE NAFISUL HUSSAN
|
November 16, 1956 |
|
HOSPITAL MAZDOOR SABHA Vs. STATE OF BOMBAY
|
April 5, 1956 |
|
INCOME TAX OFFICER WARD C SANGLI Vs. CHANDANBAI BALARAM DOSHI
|
January 16, 1956 |
|
INDIA COFFEE HOUSE Vs. THEIR WORKMEN CLASS IV SERVANTS
|
April 20, 1956 |
|
INDIAN ALUMINIUM CO Vs. M M DALVI
|
August 30, 1956 |
|
INDIRA BALAKRISHNA ESTATE OF BALAKRISHNA PURSHOTTAM PURANI Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1956 |
|
INDIRA BALKRISHNA Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH SAURASHTRA AHMEDABAD
|
March 7, 1956 |
|
INDRAMANI PYERELAL GUPTA Vs. W R NATU
|
March 1, 1956 |
|
ISLAMPUR MUNICIPALITY Vs. THEIR WORKMEN
|
May 24, 1956 |
|
ISMAILIA GRAIN MERCHANTS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1956 |
|
J G VAKHARIA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 28, 1956 |
|
JADAVJI NARSHIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 2
|
August 23, 1956 |
|
JAIRAMDAS JOTSINGH MENGHANI Vs. STATE OF MAHARASHTRA
|
January 12, 1956 |
|
JAL HIRJI TARAPOREVALA Vs. K A HAMID
|
January 11, 1956 |
|
JANARDAN BHAWANIJI Vs. DEPUTY COMMISSIONER AMRAVATI
|
December 19, 1956 |
|
JASMINE MILLS PRIVATE LTD Vs. MILL MAZDOOR SABHA
|
August 23, 1956 |
|
JASWANTRAI TRICUMLAL VYAS Vs. BAI JIWI
|
December 13, 1956 |
|
JEKISONDAS TRIBHUVANDAS Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1956 |
|
JOTIRAO NARAYANRAO DIWAN Vs. ANANDA DADU PATIL
|
October 3, 1956 |
|
KANTILAL MANILAL Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
|
February 22, 1956 |
|
KARAMCHAND PESSUMAL Vs. MADHAVDAS SAVALDAS
|
March 15, 1956 |
|
KARAMCHAND PREMCHAND LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1956 |
|
KARBHARI VITHOBA Vs. ANUSUYA KARBHARI
|
September 28, 1956 |
|
KARSON RAMJI CHAWDA Vs. STATE OF MAHARASHTRA
|
December 14, 1956 |
|
KESHAV GOVIND OKA Vs. GANPATRAO BHAURAO KADU
|
January 23, 1956 |
|
KESHAVLAL PREMCHAND Vs. COMMISSIONER OF INCOME-TAX BOMBAY
|
September 3, 1956 |
|
KHALILULLA HASMIYA GHOLE Vs. YESU RAGHU DHADVEL
|
November 26, 1956 |
|
KHATAU MAKANJI SPINNING and WEAVING CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
August 3, 1956 |
|
KHATAU MAKANJI SPINNING AND WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1956 |
|
KIKABHAI ABDULALI Vs. INCOME TAX APPELLATE TRIBUNAL BOMBAY
|
March 9, 1956 |
|
KISHINDAS TEKCHAND Vs. STATE OF MAHARASHTRA
|
January 11, 1956 |
|
KRISHNA GOPAL BHATAWADEKER Vs. IMPERAL BANK OF INDIA
|
June 26, 1956 |
|
KRISHTAPPA VENKAPPA GADAD Vs. GOPAL SHIVAJI RAMCHANDRA KULKARNI
|
December 14, 1956 |
|
KUMARI SHANTA GOVINDRAO APTE Vs. STATE OF MADHYA PRADESH
|
July 30, 1956 |
|
KURBAN HUSSEN SAJAUDDIN Vs. RATI KANT NILKANT
|
November 7, 1956 |
|
L.M. CHAKRADEO Vs. GOOLABANUBAI YOOSUF LALJI
|
January 9, 1956 |
|
LAJWANTI SIAL Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1956 |
|
LALJI CHHANA Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
July 10, 1956 |
|
LAXMAN BABAJI Vs. AKHARAM SAHEBRAM
|
April 20, 1956 |
|
LAXMAN BALVANT BHOPATKAR Vs. CHARITY COMMISSIONER BOMBAY
|
February 2, 1956 |
|
LAXMAN DHONDU BADGUJAR Vs. D.M. PARANJAPE
|
September 28, 1956 |
|
LAXMINARAYAN NANDKISHORE SHRAVAGI Vs. KESHARDEV BAIJNATH NARSARIA
|
September 4, 1956 |
|
MACHINERY MANUFACTURERS CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY
|
September 12, 1956 |
|
MACKEY BROTHERS Vs. JETHANAND JESSUMAL
|
September 11, 1956 |
|
MADHAVLAL SINDHOO Vs. IDURKAR V R
|
July 5, 1956 |
|
MAGANLAL PRAGJIBHAI SEEDSMAN Vs. STATE OF BOMBAY
|
December 12, 1956 |
|
MAHALINGA BANDAPPA Vs. VENKATESH WAMAN
|
October 9, 1956 |
|
MALOJIRAO ABAJIRAO Vs. TARABAI NATHAJIRAO
|
January 11, 1956 |
|
MANILAL NARSINHADAS Vs. BAI SUSHILA
|
January 31, 1956 |
|
MANUBHAI GORDHANDAS Vs. ARVIND MILLS COMPANY LTD
|
March 8, 1956 |
|
MARUTI MANKU PATIL Vs. WAMAN TRIMBAK
|
February 7, 1956 |
|
MAY AND BAKER LTD Vs. STATE OF BOMBAY
|
April 9, 1956 |
|
MICHAEL ANTHONY RODRIGUES Vs. STATE OF BOMBAY
|
July 20, 1956 |
|
MICHAEL ANTHONY RODRIGUES Vs. STATE OF BOMBAY
|
January 19, 1956 |
|
MISRILAL BADRILAL Vs. STATE OF MAHARASHTRA
|
February 23, 1956 |
|
MOHANLAL BRIJLAL Vs. STATE OF BOMBAY
|
February 20, 1956 |
|
MOHANLAL KESHAVLAL Vs. STATE OF MAHARASHTRA
|
January 25, 1956 |
|
MOKSHAMADANLAL Vs. HARIPRASAD VISHNUPRASAD
|
January 30, 1956 |
|
NANDIRAM JAMNADAS Vs. RAMCHAND TARACHAND SIPAHIMALANI
|
July 13, 1956 |
|
NARAYAN DEJU PUTHRANI Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AT BOMBAY
|
December 18, 1956 |
|
NARAYAN LAXMAN AYARKAR Vs. VISHNU WAMAN DHAWALE
|
December 7, 1956 |
|
NATIONAL SYNDICATE BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
August 22, 1956 |
|
NEW GUJARAT COTTON MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
December 11, 1956 |
|
NEW SHORROCK SPINNING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND
|
February 27, 1956 |
|
NOOR MAHOMED HAJI USMAN Vs. STATE OF MAHARASHTRA
|
April 16, 1956 |
|
PANAMBUR VISHNUMURTI NARAYAN UPADHYAYA Vs. C P FERNANDES
|
June 19, 1956 |
|
PANDU ABA CHAUGULE Vs. LAXMAN DHONDI PATIL
|
February 24, 1956 |
|
PARASHURAM RAJARAM TIWARI Vs. HIRABAI RAJARAM TIWARI
|
October 11, 1956 |
|
PHOOLCHAND SETHI Vs. NAGPUR UNIVERSITY
|
December 21, 1956 |
|
PITAMBER DHONDU PATIL Vs. BHAGCHAND RATANCHAND
|
June 20, 1956 |
|
POONA MAZDOOR SABHA Vs. DHUTIA G K ESCO LTD
|
June 27, 1956 |
|
POONA MAZOOR SABHA Vs. G K DHUTIA
|
June 27, 1956 |
|
PRALHAD KESHAV ATRE Vs. COMMISSIONER OF POLICE
|
April 2, 1956 |
|
PRITHYIRAJSINHJI MANSINGHJI Vs. BAI SHIVPRABHA KUMARI
|
August 11, 1956 |
|
PURANMAL RADHAKISHAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 7, 1956 |
|
PURSHOTTAMDAS DWARKADAS PATEL Vs. STATE OF BOMBAY
|
April 16, 1956 |
|
RAGHUNATH LAXMAN PARKALE Vs. STATE OF MAHARASHTRA
|
February 10, 1956 |
|
RAJARAM RAGHU PATIL Vs. STATE OF MAHARASHTRA
|
October 1, 1956 |
|
RAMABEN A THANAWALA Vs. JYOTI LTD
|
October 10, 1956 |
|
RAMCHANDRA VITHAL Vs. PAYAGONDA ANANTGONDA
|
March 28, 1956 |
|
RAMDAS POPAT PATIL Vs. FAKIRA PANDU PATIL
|
September 19, 1956 |
|
RAMSING BHIMSING AND 8 ORS Vs. ANIL STARCH PRODUCTS LTD
|
March 29, 1956 |
|
RANCHHODLAL VALLABHDAS Vs. MAHENDRAKUMAR AMBALAL
|
February 17, 1956 |
|
RAOJIBHAI AMBALAL Vs. COMMISSIONER OF SALES TAX M P NAGPUR
|
February 28, 1956 |
|
RASHTRIYA GIRNI KAMGAR SANGH Vs. KHANDESH SPINNING AND WEAVING MILLS COMPANY
|
March 8, 1956 |
|
RATILAL JASRAJ Vs. STATE OF MAHARASHTRA
|
January 18, 1956 |
|
ROOPKALA INDUSTRIES Vs. STATE OF BOMBAY
|
June 25, 1956 |
|
S D KULKARNI Vs. TRIBHOVANDAS BHIMJI ZAVERI
|
February 15, 1956 |
|
S P AWATE Vs. C P FERNANDES
|
June 17, 1956 |
|
SADU SITKURA Vs. BOARD OF REVENUE
|
December 20, 1956 |
|
SARUBAI Vs. BABU BHIKAJI TAKLE
|
July 31, 1956 |
|
SAYED KASSAM IBRAHIM Vs. M M CHUDASAMA
|
January 17, 1956 |
|
SHAH TRIKAMDAS DAMJI Vs. S VENKATESAN
|
July 25, 1956 |
|
SHEIKH AHMAD SHAIKH MOHAMAD PATIL Vs. DEVRAM KALYANJI AND CO.
|
December 11, 1956 |
|
SHIRINATH DURGAPRASAD Vs. STATE OF MAHARASHTRA
|
November 12, 1956 |
|
SHREE CHANGDEO SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
|
March 8, 1956 |
|
SHRINIVAS GANESH Vs. UNION OF INDIA
|
February 16, 1956 |
|
SISTAS LIMITED Vs. STATE OF BOMBAY
|
February 21, 1956 |
|
SITARAM DHAKU CHAWAN Vs. STATE OF MAHARASHTRA
|
September 20, 1956 |
|
SOHRAB N. TAVARIA Vs. JAFFERALI G. PADAMSEE
|
March 7, 1956 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. TRUSTEES OF THE WILL OF A.H.WADIA
|
March 28, 1956 |
|
STATE Vs. NARSING LINGO DESHPANDE
|
October 1, 1956 |
|
STATE Vs. UMASHANKAR KRUPASHANKAR
|
December 20, 1956 |
|
STATE Vs. ISIIWARLAL CHHAGANLAL
|
November 12, 1956 |
|
STATE OF BOMBAY Vs. SARDAR SARDUL SINGH KIRPALSINGH
|
November 26, 1956 |
|
STATE OF BOMBAY Vs. MORARJI PADAMSEY
|
June 20, 1956 |
|
STATE OF BOMBAY Vs. NAGRAJ WALCHAND RANKA
|
August 30, 1956 |
|
STATE OF BOMBAY Vs. S.L. APTE
|
March 2, 1956 |
|
STATE OF MADHYA PRADESH Vs. PREMLAL LALKAJI
|
April 2, 1956 |
|
STATE OF MAHARASHTRA Vs. MORARJI PADAMSEY OF E EYRES and CO
|
June 20, 1956 |
|
STATE OF MAHARASHTRA Vs. N A RAHIMBHOY
|
March 14, 1956 |
|
STATE OF MAHARASHTRA Vs. BABULAL GAURISHANKER MISAR
|
August 10, 1956 |
|
STATE OF MAHARASHTRA Vs. HIRALAL SURAJKARAN SARADA
|
February 17, 1956 |
|
STATE OF MAHARASHTRA Vs. MAHEBOOB ALI KHAN NAWAB ALI KHAN
|
February 13, 1956 |
|
STATE OF MAHARASHTRA Vs. RAOJI KALOJI KADAM
|
January 24, 1956 |
|
STATE OF MAHARASHTRA Vs. IBRAHIM ADAM
|
February 14, 1956 |
|
STATE OF MAHARASHTRA Vs. ATMARAM VAIKUNTH BHENDE
|
February 28, 1956 |
|
STATE OF MAHARASHTRA Vs. ABBASBHAI VAJESING
|
February 28, 1956 |
|
STATE OF MAHARASHTRA Vs. RAMAN KALIDAS PONDA
|
February 24, 1956 |
|
STATE OF MAHARASHTRA Vs. BHAIRU SATTU BERAD
|
February 23, 1956 |
|
STATE OF MAHARASHTRA Vs. ABDULGAFAR ABDULREHMAN
|
January 13, 1956 |
|
STATE OF MAHARASHTRA Vs. MANAGER SUTARIA AUTOMOBILES
|
January 31, 1956 |
|
STATE OF MAHARASHTRA Vs. AHMEDABAD EDUCATION SOCIETY
|
February 3, 1956 |
|
STATE OF MAHARASHTRA Vs. PRITAMDAS KHATUMAL MANCHARAMANI
|
February 2, 1956 |
|
STATE OF MAHARASHTRA Vs. M S NESEERI
|
February 1, 1956 |
|
STATE OF MAHARASHTRA Vs. BALASAHEB BABURAO SHIRKE
|
September 19, 1956 |
|
STATE OF MAHARASHTRA Vs. GAURI KOM KRISHNA BHANDARI
|
September 10, 1956 |
|
STATE OF MAHARASHTRA Vs. SHANKAR SAKHARAM JADHAV
|
November 12, 1956 |
|
STATE OF MAHARASHTRA Vs. HATHIWALA TEXTILE MILLS
|
November 30, 1956 |
|
STATE OF MAHARASHTRA Vs. BANSILAL CHHOTALAL
|
December 10, 1956 |
|
STEELAGE INDUSTRIES LTD Vs. STATE OF BOMBAY
|
February 21, 1956 |
|
SUBRAYA VARDAPPA HEGDE Vs. GOPAL KRISHNA VISHWESHWAR SHASTRI
|
September 11, 1956 |
|
SYED AFZALUR RAHMAN Vs. SYED NAZIRUDDIN
|
December 21, 1956 |
|
TAMBOLI BOGHALAL CHHOTALAL Vs. MOHANLAL CHUNILAL KOTHARI
|
December 18, 1956 |
|
THAKURDAS KIMATRAI Vs. STATE OF MAHARASHTRA
|
January 11, 1956 |
|
TRUSTEES OF THE PORT Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
November 20, 1956 |
|
UNION OF INDIA Vs. TAHERALI ISAJI
|
January 20, 1956 |
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VARADAM SHETTY JAMBULANNA Vs. NARSHI MULJI and CO
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January 9, 1956 |
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VASANTRAO SHANKERRAO Vs. STATE OF BOMBAY
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February 14, 1956 |
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VINAYAK GOPAL LIMAYE Vs. LAXMAN KASHINATH ATHAVALE
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March 12, 1956 |
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VISHNU GOVIND MULIK Vs. PANDURANG RAGHUNATH SABNIS
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June 21, 1956 |
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VISHWANATH GOPAL OIL MILL Vs. S C PRASHAR
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September 13, 1956 |
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VISHWANATH VITHOBA Vs. GENU KISAN
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January 17, 1956 |
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VITHAL SAKHARAM KODRE Vs. GOPALA GANGARAM DAWKHAR
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October 8, 1956 |
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VITHAL SAKHARAM KODRE Vs. GOPALA GANGARAM DAWKHAR
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October 5, 1956 |
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VITHOBA SAYANNA BHANDARI Vs. UNION OF INDIA
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December 5, 1956 |
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WESTERN INDIA THEATRES LTD Vs. ASSOCIATED BOMBAY CINEMAS LTD
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March 20, 1956 |
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WESTERN INDIA THEATRES LTD Vs. ASSOCIATED BOMBAY CINEMAS LTD
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July 20, 1956 |
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WORLIKAR D K Vs. GODAVARI SUGAR MILLS LTD
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March 15, 1956 |
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YASOO VITHOBA Vs. BABUBAI
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January 12, 1956 |
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YESHWANT HARI Vs. STATE OF MAHARASHTRA
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January 19, 1956 |