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A D DIVEKAR Vs. DINESH MILLS LTD
|
July 25, 1955 |
|
ABEHSANG JIVABHAI Vs. DHIRAJLAL MANEKLAL
|
August 12, 1955 |
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AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
September 8, 1955 |
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AKBARALLI ABEDALLI BOHARI Vs. GODHA LAHANU DHANGAR
|
November 24, 1955 |
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ALPHONSO LIGORI PAIS Vs. STATE OF MAHARASHTRA
|
December 16, 1955 |
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AMBALAL HARJIVANDAS Vs. JANI CHANDULAL VIDYARAM
|
December 20, 1955 |
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AMBALAL KASHIRAM Vs. SHARADAGAVRI
|
February 16, 1955 |
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AMBALAL KESHERBHAI Vs. RANCHHODBHAI JERBHAI
|
September 26, 1955 |
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ANANT BHAGOJI Vs. CAPTAIN SUPERINTENDENT INDIAN NAVAL DOCKYARD BOMBAY
|
December 22, 1955 |
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ANANT SHAMRAO Vs. NENSUKH BHERULAL KUCHERIYA
|
September 22, 1955 |
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ANNA SAKHARAM PATIL Vs. BASGOUDA ANNA PATIL
|
September 1, 1955 |
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APAYA DUNDYAPPA Vs. GOVIND DATTATRAYA
|
December 5, 1955 |
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ARANTEE MANUFACTURING CORPORATION Vs. BRIGHT BOLTS PRIVATE LTD
|
December 6, 1955 |
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ARJUN RAGHU PATIL Vs. STATE OF MAHARASHTRA
|
October 12, 1955 |
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ASARAM BAPU WAGHMODE Vs. BHANUDAS DHONDIBA PATIL
|
July 22, 1955 |
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ASGARALI ROSHANALLI Vs. KAYUMALLI IBRAHIMJI
|
September 1, 1955 |
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B G CHAVAN Vs. STATE OF BOMBAY
|
February 8, 1955 |
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BABUBHAI VANMALIDAS MEHTA Vs. PRABHOD PRANSHANKAR JOSHI
|
August 22, 1955 |
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BABURAO NANAJI Vs. RAGHUNATH NANAJI
|
August 10, 1955 |
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BACHARBHAI NARABHAI Vs. MOHANLAL RANCHHODDAS
|
October 6, 1955 |
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BAHADURSINGH BIRSING Vs. C P FERNANDES
|
July 6, 1955 |
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BAI BHURIBEN LALLUBHAI Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1955 |
|
BAI DAHI Vs. GHANASHYAM HARIDAS
|
September 1, 1955 |
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BAI GHISABAI GOMSING Vs. RUSTOM JEHANGIR MILLS COMPANY LTD
|
December 16, 1955 |
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BALU GOVINDA Vs. NARAYAN GYANUJI
|
September 1, 1955 |
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BAPUBHAI RATANCHAND SHAH Vs. STATE OF BOMBAY
|
March 3, 1955 |
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BASAVANAPPA SHIVAPPA Vs. NEELAPPA ADIVEPPA
|
September 12, 1955 |
|
BAXIRAM RODMAL Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1955 |
|
BHAGWATICHARAN RAVISHANKAR SHUKLA Vs. STATE OF MAHARASHTRA
|
October 31, 1955 |
|
BHANUBHAI RAMNATH DAVE Vs. STATE OF MAHARASHTRA
|
October 11, 1955 |
|
BHARUMAL UDHOMAL Vs. SAKHAWATMAL VESHOMAL
|
July 27, 1955 |
|
BHASKAR MANILAL Vs. NARANDAS CHUNILAL SONI
|
December 22, 1955 |
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BHIMBHAI NATHUBHAI Vs. AMRITLAL MORARJI
|
October 5, 1955 |
|
BHOGILAL BHAGWANDAS JOINT ACCOUNT Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
February 17, 1955 |
|
BHOGILAL LAHERCHAND Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY
|
September 15, 1955 |
|
BHOPAL TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1955 |
|
BHURIBEN LALLUBHAI Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
|
April 21, 1955 |
|
BIPINCHANDRA MAGANLAL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1955 |
|
BOMBAY MERCANTILE BANK LTD Vs. ORIOL INDUSTRIES LTD
|
August 5, 1955 |
|
BOROUGH MUNICIPALITIES BHUSAWAL Vs. BHAIRULAL GULABCHAND
|
October 5, 1955 |
|
BOROUGH MUNICIPALITY Vs. CHIMANLAL MOHANLAL
|
February 11, 1955 |
|
BOROUGH MUNICIPALITY CHALISGAON Vs. CHALISGAON SHREE LAXMINARAYAN MILLS CO LTD
|
September 12, 1955 |
|
BRIJMOHAN LAKSHMINARAYAN Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
September 15, 1955 |
|
BUDHAMAL HAJARIMAL Vs. LAXMIBAI BHR BABURAO
|
September 13, 1955 |
|
C M BRAHMBHATT Vs. STATE OF BOMBAY
|
November 23, 1955 |
|
C R H READYMONEY LTD Vs. STATE OF BOMBAY
|
December 14, 1955 |
|
C T DARU Vs. MANAGER AHMEDABAD SPINNING AND MANUFACTURING CO LTD
|
March 1, 1955 |
|
CHALISGAON BOROUGH MUNICIPALITY Vs. MULTANCHAND FULCHAND SANCHETI
|
November 24, 1955 |
|
CHANDULAL AND CO LTD Vs. NATWARLAL CHUNILAL BHALAKIA
|
November 25, 1955 |
|
CHARANDAS HARIDAS Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1955 |
|
CHARITY COMMISSIONER Vs. PADMAVATI
|
April 15, 1955 |
|
CHAUGONDA YESHAVANTA PATIL Vs. STATE OF MAHARASHTRA
|
January 11, 1955 |
|
CHHUGOMAL JASHARAM BHATIJA Vs. DISTRICT JUDGE AND ABDUL KADAR UPPAL
|
December 1, 1955 |
|
CHIMANLAL CHHOTALAL Vs. VAJESANG CHANDABHAI
|
September 29, 1955 |
|
COLLECTOR OF CUSTOMS BOMBAY Vs. RAMCHAND SOBHRAJ WADHWANI
|
August 19, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. WALJI DAMJI
|
September 15, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. CHAMANLAL MANGALDAS AND CO
|
September 14, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. JALGAON ELECTRIC SUPPLY COMPANY LIMITED
|
September 9, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. MAZAGAON DOCK LIMITED
|
February 24, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. HAJI AZIZ AND ABDUL SAKOOR BROS
|
February 25, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARIA
|
February 16, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. SIR HOMI MEHTAS EXECUTORS
|
September 22, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. NEW JEHANGIR VAKIL MILLS LIMITED
|
September 23, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. MANILAL RAYARAM MEHTA
|
September 27, 1955 |
|
COMMISSIONER OF INCOME TAX BOMBAY Vs. JEHANGIR VAKIL MILLS LTD
|
September 23, 1955 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. NANDLAL GANDALAL BOMBAY
|
February 16, 1955 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. CROWN LIFE INSURANCE CO
|
September 15, 1955 |
|
COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND Vs. VIJAY MILLS CO LTD
|
February 25, 1955 |
|
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. GOVIND RAM SEKSARIA
|
February 16, 1955 |
|
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY Vs. MAZGAON DOCK LTD
|
February 24, 1955 |
|
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY Vs. HOMI MEHTA
|
September 22, 1955 |
|
COMMISSIONER OF INCOME-TAX BOMBAY CITY Vs. HOMI MEHTAS EXECUTORS
|
September 22, 1955 |
|
COMMISSIONER OF SALES TAX MADHYA PRADESH NAGPUR Vs. PANDURANG TUKARAM DALAL
|
September 30, 1955 |
|
CRIJVALLABHADAS GIRDHARLAL MODI Vs. BOMBAY REVENUE TRIBUNAL
|
October 3, 1955 |
|
DANEPPA SATVEERAPPA Vs. MALGONDA ANANDA
|
November 22, 1955 |
|
DARBAR SAHEB SURANGWALA OF JETPUR Vs. NEW INDIA ASSURANCE CO LTD
|
February 2, 1955 |
|
DAULATRAO Vs. STATE OF MAHARASHTRA
|
October 12, 1955 |
|
DAYARAM BHAKTIBHAI Vs. MAGANLAL SUNDERJI
|
September 21, 1955 |
|
DEONARAYAN PRASAD BHADANI Vs. BANK OF BARODA LTD.
|
August 2, 1955 |
|
DEVAKKA FAKIRRADDI KONNARADDIYAVAR Vs. GIRADDI RAMARADDI KONNARADDIYAVAR
|
August 25, 1955 |
|
DEVSHANKAR GANGARAM MEHTA Vs. BACHUBHA DEVSING CHUDASAMA
|
September 26, 1955 |
|
DHANJI GIRJA BHAILUME Vs. DHARMA KANHU
|
March 1, 1955 |
|
DHANWATAY D R Vs. COMMISSIONER OF INCOME TAX
|
June 29, 1955 |
|
DHIBI SHANKARJI SHAMALJI Vs. PATEL RATILAL RAMBHAL
|
September 9, 1955 |
|
DIVA KALUJI Vs. SILVER COTTON MILLS LTD
|
December 15, 1955 |
|
DIWANSING BAHDURSING Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE THE TRANSPORT MANAGER
|
July 12, 1955 |
|
DURGABEN MANIBHAI MAKANJI Vs. MORIA BAVIA
|
December 22, 1955 |
|
DURGAPRASAD PRASANNAKUMAR Vs. STATE OF MAHARASHTRA
|
October 7, 1955 |
|
DURLABHAI FAKIRBHAI Vs. JHAVERBHAI BHIKHABHAI
|
October 12, 1955 |
|
DWARKADAS JIVRAJ Vs. STATE OF MAHARASHTRA
|
October 7, 1955 |
|
E M BARNETT Vs. L N THAKKAR
|
May 19, 1955 |
|
EASTERN ENGINEERS Vs. STATE OF BOMBAY
|
December 31, 1955 |
|
ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1955 |
|
EMERALD AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1955 |
|
FAKIRAYA VIRAYA MATHAPATI Vs. ACHAPPANAIK BHIMAPPANAIK DESAI
|
December 1, 1955 |
|
FIRESTONE TYRE AND RUBBER CO OF INDIA LTD Vs. K P KRISHNAN
|
August 30, 1955 |
|
GAJANAND MAHADEV Vs. DAVID MILLS LTD
|
November 22, 1955 |
|
GAMBHIRJI ODHARAJ Vs. BIND BASNI PRASAD
|
February 8, 1955 |
|
GANAPATI NANA MOKASHI Vs. ANUBAI ABASAHEB MOKASHI
|
December 13, 1955 |
|
GANESH LAXMAN Vs. RAOSAHEB PREMCHAND ICHHARAM
|
November 7, 1955 |
|
GANGARAM RANABA Vs. DATTO APPAJI POWAR
|
October 14, 1955 |
|
GANPATI JOTI KUMBHAR Vs. JAYASINGRAO ABASAHEB
|
September 22, 1955 |
|
GHUDUSAB IBRAHIM MUJAWAR Vs. STATE OF MAHARASHTRA
|
November 4, 1955 |
|
GIRDHARILAL MAHADULAL AGARWAL Vs. SHAH NAGJI ACHOLDAS
|
November 21, 1955 |
|
GIRDHARLAL B. BHATIA Vs. MANGHARAM JEEWANDAS
|
October 7, 1955 |
|
GODAVARIBAI Vs. KASHIRAM KAUTIK FALAK
|
September 6, 1955 |
|
GOILISAHEB HAJI Vs. TARACHAND BAPUCHAND
|
January 11, 1955 |
|
GOPAL MILLS CO. LTD Vs. BROACH BOROUGH MUNICIPALITY
|
November 16, 1955 |
|
GOPAL SAKHARAM Vs. MOHANLAL NAGARCHAND
|
September 22, 1955 |
|
GOPALKRISHNA GOVIND Vs. TUKARAM NARAYAN
|
October 14, 1955 |
|
GORDHANBHAI LALBHAI Vs. K C SEN
|
September 12, 1955 |
|
GOVIND DIPAJI MORE Vs. STATE OF MAHARASHTRA
|
December 15, 1955 |
|
GULAMHUSEIN AHMEDALLY Vs. STATE OF MAHARASHTRA
|
October 14, 1955 |
|
H A SHAH and CO Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX BOMBAY CITY
|
September 13, 1955 |
|
HABIB SULEMAN Vs. STATE OF MAHARASHTRA
|
July 13, 1955 |
|
HAMAPPA SANGAPPA Vs. RAMANGOUDA KENCHANGOUDA
|
September 27, 1955 |
|
HANGAMABAI Vs. ZAMSING DEOSING
|
April 22, 1955 |
|
HARIDAS ACHRATLAL Vs. COMMISSIONER OF INCOME-TAX BOMBAY NORTH KUTCH AND SAURASHTRA BARODA
|
February 15, 1955 |
|
HARIPRASAD GOVINDLAL Vs. STATE OF MAHARASHTRA
|
November 11, 1955 |
|
HARSHADRAI N DESAI Vs. COLLECTOR OF SURAT
|
November 2, 1955 |
|
HARSWARUP KHANNAMAL Vs. NANDRAM SHRIRAM
|
November 7, 1955 |
|
HOMI WADIA Vs. DWARKADAS SUNDERDAS KAPOOR
|
October 6, 1955 |
|
HORMUSJI M KALAPESI Vs. DINBAI H KALAPESI
|
February 25, 1955 |
|
IN RE: REFERENCE UNDER SECTION 81 OF THE EMPLOYEES STATE INSURANCE ACT, 1948 Vs.
|
November 23, 1955 |
|
INCOME TAX APPELLATE TRIBUNAL Vs. CAMBATTA S C AND COMPANY LIMITED
|
October 5, 1955 |
|
INDRAJITSINGHJI VIJAYSINGHJI Vs. RAJENDRASINGHJI VIJAYSINGHJI
|
March 17, 1955 |
|
INTERNATIONAL RADIO CO BOMBAY Vs. STATE OF BOMBAY
|
July 1, 1955 |
|
ISMAIL PAPAMIA Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
September 1, 1955 |
|
ISMAILIA GRAIN MERCHANTS ASSOCIATION LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
February 23, 1955 |
|
J C THAKKAR Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
|
February 18, 1955 |
|
JAGADGURU SHRI SANKESHWAR KARWEER MATH Vs. LINGANGOUDA KURTKOTI
|
November 21, 1955 |
|
JAIN STORES OF BOMBAY Vs. STATE OF BOMBAY
|
July 26, 1955 |
|
JAMSHED BUTT Vs. STATE GOVT OF MADHYA PRADESH
|
January 17, 1955 |
|
JAYASHREE SHANTARAM VANKUDRE Vs. RAJKAMAL KALAMANDIR PRIVATE LTD
|
June 28, 1955 |
|
JEHANGIR B. PATEL Vs. UNION OF INDIA
|
August 4, 1955 |
|
JETHALAL C THAKKAR Vs. R N KAPUR
|
August 12, 1955 |
|
JIVRAJ JOHARMAL Vs. STATE OF MAHARASHTRA
|
December 13, 1955 |
|
JOHARIMAL AMRITLAL NEMANI Vs. STATE OF BOMBAY
|
September 13, 1955 |
|
JOSEPH KAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
|
September 23, 1955 |
|
K L GAUBA Vs. J VASICA
|
February 10, 1955 |
|
K N JOGLEKAR Vs. BARSI LIGHT RAILWAY CO LTD
|
January 24, 1955 |
|
K.B. SIPAHIMALANI Vs. FIDAHUSSEIN VALLIBHOY
|
November 28, 1955 |
|
KALLAPPA SHIVAPPA CHAUGULE Vs. K V BAWA TOBBACCO SHOP
|
September 14, 1955 |
|
KAMLABAI Vs. DEVRAM SONA BODGUJAR
|
February 15, 1955 |
|
KANTILAL AMARCHAND SHAH Vs. ITMADI HASSANALI JEEWABHOY
|
October 13, 1955 |
|
KARAMSINGH NIHALSING Vs. MANKUJI ZIVAJI
|
December 5, 1955 |
|
KASHIBAI MARTAND Vs. VINAYAK GANESH
|
February 22, 1955 |
|
KEDARNATH Vs. INDIA UNITED MILLS LTD
|
March 8, 1955 |
|
KEVALDAS KILABHAI Vs. CHHOTABHAI BHAILALBHAI PATEL
|
April 14, 1955 |
|
KHALIL AHMED SHAIKH Vs. POST MASTER GENERAL, BOMBAY CIRCLE
|
August 26, 1955 |
|
KHANJI KASHARI KHANJI Vs. GULAM RASUL CHANDBHAI
|
March 16, 1955 |
|
KHETARPAL AMARNATH Vs. MADHUKAR PICTURES
|
August 18, 1955 |
|
KIRTIKAR M K Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1955 |
|
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1955 |
|
KISHORE RAMESHAR POWAR Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
August 10, 1955 |
|
KRISHNAJI ANANT JOSHI Vs. BHALCHANDRA ANANT PATWARDHAN
|
December 22, 1955 |
|
KRISHNAN K P Vs. STATE OF BOMBAY
|
June 23, 1955 |
|
L.N. GADODIA AND SONS LTD Vs. STATE
|
December 16, 1955 |
|
LACHMANDAS H ADVANI Vs. UNION OF INDIA
|
April 19, 1955 |
|
LALBHAI TRICUMLAL MILLS LTD Vs. MANUBHAI MOTILAL VIN
|
April 6, 1955 |
|
LAXMANRAO NAMDEORAO Vs. STATE OF MAHARASHTRA
|
September 30, 1955 |
|
LAXMIDAS DEVIDAS KAPADIA Vs. MATHURADAS DWARKADAS
|
September 21, 1955 |
|
LAXMIDAS RANCHHODDAS Vs. SAVITABAI HARGOVINDAS SHAH
|
March 31, 1955 |
|
LODHI JESHARKHAN HIMATKHAN Vs. PATEL KESHAVLAL GANGARAM
|
September 30, 1955 |
|
LORDS DAIRY FARM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1955 |
|
M D THAKAR Vs. LABOUR APPELLATE TRIBUNAL
|
August 18, 1955 |
|
M K KIRTIKAR Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
|
September 22, 1955 |
|
M S KUMAR Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
March 30, 1955 |
|
MADHOLAL SINDHU Vs. ASIAN ASSURANCE CO LTD
|
September 17, 1955 |
|
MAHADEO DHONDU JADHAV Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AT BOMBAY
|
January 19, 1955 |
|
MAHADU LAXMAN Vs. HANAMATI SAKHARAM
|
October 4, 1955 |
|
MAHAMAD JAMSHER TADVI Vs. STATE OF MAHARASHTRA
|
November 4, 1955 |
|
MAHARU BHIKA Vs. DAGA NATHU
|
November 8, 1955 |
|
MAHOMED OOMER MAHOMED NOORULLA SAHIB Vs. S M NOORUDDIN
|
April 20, 1955 |
|
MAJOOR SAHAKARI BANK LTD Vs. N N MAJMUDAR
|
August 23, 1955 |
|
MALAK M E R Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1955 |
|
MALLAPPA CHANGBASAPPA WARAD Vs. ASIAN INSURANCE CO LTD
|
December 12, 1955 |
|
MALLAPPA VIRBHADRAPPA Vs. VASUDEORAO KESHAVRAO
|
September 28, 1955 |
|
MAMLATDAR OF BARODA AS CUSTODIAN OF THE PROPERTIES OF THE EVACUEE ABDUL SATAN Vs. KAMLA MOTILAL RANCHHOD
|
November 3, 1955 |
|
MANGILAL CHUNILAL Vs. SHIVARAM TUKARAM
|
November 8, 1955 |
|
MANGILAL KAJODIMAL Vs. SHANKAR SHRAVAN NIKAM
|
September 27, 1955 |
|
MANSURI IBRAHIM MOHAMED Vs. SHETTI KANTILAL BALABHAI
|
November 21, 1955 |
|
MATHUR DHANA Vs. STATE OF MAHARASHTRA
|
November 23, 1955 |
|
MATHURAPRASAD MOTILAL AND CO Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1955 |
|
MELAPPA Vs. GURAMMA
|
August 17, 1955 |
|
MERVIN ALBERT VEIYRA Vs. C P FERNANDES
|
December 7, 1955 |
|
MISHRILAL KESHARCHAND Vs. JAYWANTA CHANDRABHAN
|
September 28, 1955 |
|
MISRILAL JALAMCHAND Vs. SOBHACHAND JALAMCHAND
|
September 15, 1955 |
|
MOHANLAL B BAJAJ Vs. STATE OF MAHARASHTRA
|
November 11, 1955 |
|
MULACHAND SAMANA Vs. IMUS MIYA SHAIKH
|
September 30, 1955 |
|
MULJI GANGARAM OF VIVEKANANDA MILLS Vs. F JEEJEEBHOY
|
June 21, 1955 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. M DAWOODBHAI
|
September 12, 1955 |
|
MUNICIPALITY OF ANAND Vs. STATE OF BOMBAY
|
July 19, 1955 |
|
MUNNALAL BIHARILAL Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1955 |
|
NAGAYYA GURUPADAYYA CHARANTIMATH Vs. CHAYAPPA SANTANAPPA HUILGOL
|
September 23, 1955 |
|
NAIR P K Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
September 14, 1955 |
|
NARAYAN VISHWANATH Vs. MALAPPA KASAPPA
|
September 30, 1955 |
|
NARSANG MEGHRAJ Vs. SHAH RANCHHOD KUBERDAS
|
September 28, 1955 |
|
NATVARLAL AMBALAL THAKORE Vs. STATE OF BOMBAY
|
October 14, 1955 |
|
NAVNITAL and CO Vs. KISHANCHAND and CO
|
July 11, 1955 |
|
NINGAPPA BALAPPA Vs. ABASHKHAN GOUSKHAN
|
November 17, 1955 |
|
NORTH DECCAN TRANSPORT LTD Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1955 |
|
NUTAN MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 23, 1955 |
|
P KRISHNAN NAIR Vs. RAMCHANDRA VITHAL SANGHAVI
|
September 1, 1955 |
|
P L MAYEKAR Vs. AMICHAND NARAYAN
|
April 6, 1955 |
|
PANDHARINATH BHAGUJI Vs. DASHARATH GENU
|
November 16, 1955 |
|
PANDU KHANDU Vs. NARAYAN KRISHNA
|
October 3, 1955 |
|
PANDURANG LAXMAN MOHITE Vs. KALURAM BAHIRU BHIKULE
|
September 13, 1955 |
|
PANNALAL NANDLAL Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1955 |
|
PANNALAL NANDLAL BHANDARI Vs. COMMISSIONER OF INCOME-TAX
|
May 28, 1955 |
|
PARAPPA NINGAPPA KHADED Vs. MALLAPPA KALLAPPA
|
December 22, 1955 |
|
PARBHUBHAI PARAGJI Vs. STATE OF MAHARASHTRA
|
October 31, 1955 |
|
PARWAT VEDU PATIL Vs. SUKDEV SHIVRAM PATIL
|
September 28, 1955 |
|
PARWATIBAI Vs. STATE OF MAHARASHTRA
|
October 11, 1955 |
|
PIRGONDA HONGONDA Vs. VISHWANATH GANESH
|
September 29, 1955 |
|
PLACIDO R R DOS SANTOS Vs. STATE OF BOMBAY
|
December 14, 1955 |
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PRATAPRAI MANMOHANDAS Vs. SHEO NARAYAN BALAL AND CO
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September 26, 1955 |
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PREMARAJ PANNALAL SHOP Vs. SADABAI
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October 3, 1955 |
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PURSHOTTAM LAXMIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
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September 27, 1955 |
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PURSHOTTAMDAS GOVINDJI HALAI Vs. B.M. DESAI
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August 24, 1955 |
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R B N J NAIDU Vs. COMMISSIONER OF INCOME TAX
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February 9, 1955 |
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R M PANDYE Vs. AUTOMOBILE PRODUCTS OF INDIA LTD
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September 27, 1955 |
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R S PATIL Vs. BOMBAY REVENUE TRIBUNAL
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December 13, 1955 |
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R.N. JHUNJHUNWALA AND CO. LTD Vs. N. JIWANLAL AND CO. LTD
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November 25, 1955 |
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RACHGOUDA PARAGOUDA Vs. APPASAHEB TATYASAHEB
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September 27, 1955 |
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RADHABAI MOHANDAS Vs. STATE OF BOMBAY
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April 21, 1955 |
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RAM BHAGWANDAS Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
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December 2, 1955 |
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RAMA MOTIBHAI Vs. DALWADI TUPOO RAMA
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September 12, 1955 |
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RAMANLAL MAGANLAL Vs. BINANI COMMERCIAL CO LTD
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August 22, 1955 |
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RAMBHAU GANJARAM Vs. RAJARAM LAXMAN
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October 6, 1955 |
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RAMCHAND KUNDANMAL Vs. SARDARSINGH MOHANSINGH
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November 7, 1955 |
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RAMCHAND SOBHRAJ WADHWANI Vs. B N BANERJI
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July 5, 1955 |
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RAMCHAND TOLARAM KHATRI Vs. STATE OF MAHARASHTRA
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October 13, 1955 |
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RAMCHANDRA DATTATRAYA Vs. VAIDHYACHAND MANIKCHAND
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November 22, 1955 |
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RAMCHANDRA HANMANT Vs. BALAJI DATTU KULKARNI
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February 2, 1955 |
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RAMCHANDRA JAGANNATH Vs. R S MUNDADE
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November 24, 1955 |
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RAMCHANDRA VITHAL Vs. BOROUGH MUNICIPALITY BHUSAWAL
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December 23, 1955 |
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RAMDAS DOSSA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
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September 28, 1955 |
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RAMESHCHANDRA Vs. STATE OF MAHARASHTRA
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February 16, 1955 |
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RAMHITRAM RAMADHAR DUBE Vs. STATE OF MADHYA PRADESH
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June 3, 1955 |
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RAMKRISHNA ASHANNA BUKEKAR Vs. COMMISSIONER OF INCOME TAX
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October 21, 1955 |
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RAMRAO RAOJI PALKAR Vs. AMIR KASAM BHAGWAN
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November 3, 1955 |
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RAMSINGH SHRIRAMSINGH Vs. SHIVRAO KRISHNARAO
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August 23, 1955 |
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RANA HARKISHANDAS LALLUBHAI Vs. RANA GULABDAS KALYANDAS
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August 19, 1955 |
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RANGANATH KONDAJI Vs. KISAN
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November 7, 1955 |
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RANJANIBAI JAMNADAS CHAMPSEY Vs. NEW INDIA ASSURANCE CO LTD
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November 1, 1955 |
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RATANLAL ACHARATLALSHET Vs. NANABHAI MIYABHAI
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September 5, 1955 |
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ROHINI CHANDRAKANT VIJAYAKAR Vs. A I FERNANDES
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December 19, 1955 |
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RUPA SONYA Vs. STATE OF MAHARASHTRA
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November 3, 1955 |
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S C PRASHAR Vs. VASANTSEN DWARKADAS
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October 5, 1955 |
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S K F BALL BEARING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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February 24, 1955 |
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S M NOORUDDIN Vs. MAHOMED OOMER MAHOMED NURULLA SAHEB
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November 2, 1955 |
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S N RANEBENNUR Vs. STATE OF MAHARASHTRA
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November 18, 1955 |
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SADASHIV DEVJI Vs. STATE OF MAHARASHTRA
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October 3, 1955 |
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SADU YESU Vs. GANPAT LAXMAN
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September 16, 1955 |
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SAIPANSAHEB WD DAWOODSAHEB Vs. LAXMAN VENKATESH NAIK
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January 21, 1955 |
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SAKHUBAI KHANDOBA KACHARE Vs. LAXMIBAI
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December 19, 1955 |
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SANANAND DHANJI Vs. MANAGER SHRI NIWAS COTTON MILLS LTD
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September 12, 1955 |
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SANJA BANDAJI Vs. AHMEDABAD JAYBHARAT COTTON MILLS LTD
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October 7, 1955 |
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SANTAN FERNANDES Vs. B P INDIA LTD
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September 27, 1955 |
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SAPTA KOTESHWAR GODAT GOA ENDOWMENT TRUST Vs. RAMCHANDRA VASUDEO KITTUR
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October 4, 1955 |
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SAVITRIBAI DATTATRAYA LAXMAN Vs. MARTAND DATTATRAYA
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September 21, 1955 |
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SHAH H A AND CO Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
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September 13, 1955 |
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SHAMJI KHETA Vs. A V PATWARDHAN
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February 16, 1955 |
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SHANKAR BANDU Vs. SHANKAR BABAJI
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September 13, 1955 |
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SHANKAR IRANNA GUMDEL Vs. COMMISSIONER OF INCOME TAX BOMBAY
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September 21, 1955 |
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SHANKAR NARAYAN MOHITE Vs. STATE OF BOMBAY
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December 15, 1955 |
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SHANKAR SHIDDAPPA KORE Vs. JAYSINGRAO LINGOJIRAO DESAI
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February 11, 1955 |
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SHANKAR YESHWANT HARALE Vs. LAXMIBAI PANDURANG HARALE
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September 22, 1955 |
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SHANKARAPPA RAMAPPA Vs. STATE OF BOMBAY
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November 2, 1955 |
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SHANKARRAO MADHAVRAO Vs. K C SEN
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June 21, 1955 |
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SHANKERLAL DAYARAM Vs. COMMISSIONER OF INCOME TAX
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November 9, 1955 |
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SHANTA Vs. KHALAS RAMJIBHAI CHHOTALAL
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September 14, 1955 |
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SHANTARAM KESHAV Vs. PRABHAKAR BALWANT
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August 22, 1955 |
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SHANTARAM RAMCHANDRA GORNE BOMBAY FINE WORSTED MANUFACTURERS Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
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August 23, 1955 |
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SHETH HARIDAS ACHRATLAL Vs. COMMISSIONER OF INCOME TAX
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February 15, 1955 |
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SHIDDAPPA BASAPPA BAGI Vs. RUGNATH TRIKAMDAS
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December 12, 1955 |
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SHIDDU RAMA SHAGALE Vs. BASAWA RAMAYYA SWAMI
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September 14, 1955 |
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SHINGOUNDA SHIDGOUNDA Vs. GANESH YESHWANT
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September 22, 1955 |
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SHIV OMKAR MAHESHWARI Vs. BANSIDHAR JAGANNATH
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September 16, 1955 |
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SHIVRAM GOVIND DARSHANE Vs. VISWANATH GOVIND DARSHANE
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September 28, 1955 |
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SHIVRAMSA BENAKOSA MERWADE Vs. GURUNATHSA BHAVANSA KABADI
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September 14, 1955 |
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SHREE BAJWA GANESH OIL AND RICE PULSE MILLS Vs. PARIKH OCCHAVLAL AMRATLAL
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September 30, 1955 |
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SHRIMATI LILAVATIBAI Vs. STATE OF BOMBAY
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March 29, 1955 |
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SHRIPATI RAOJI KHOPARE Vs. VISHWANATH
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April 7, 1955 |
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SHRIRANG MARUTI FALAKE Vs. TANUBAI
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February 4, 1955 |
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SHYAMU GANAPATI JADHAV Vs. VISHWANATH GANAPATI JADHAV
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March 3, 1955 |
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SINAEEN MOHIDDIN MALBARI Vs. KAUSHAL KISHORE BHAGWANDAS SHARMA
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November 25, 1955 |
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SIR JOSEPH KAY K B E Vs. COMMISSIONER OF INCOME TAX
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September 23, 1955 |
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SITARAM NARAYAN Vs. GANPATI APPAJI
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September 1, 1955 |
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SOBHACHAND CHANDMAL Vs. GANU HANMANTA
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September 26, 1955 |
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SOLI K SHROFF Vs. STATE OF MAHARASHTRA
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November 16, 1955 |
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SOMESHCHANDRA MANILALL NANAVATI Vs. JIVANLAL C CHINAI
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November 4, 1955 |
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SONABAI Vs. GOTIRAM NATHU
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September 14, 1955 |
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STATE Vs. ARDESHIR B. CURSETJI AND SONS, LTD
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November 7, 1955 |
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STATE Vs. SHAMRAO NAVJI PATIL
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December 2, 1955 |
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STATE Vs. DATTATRAYA TULSHIRAM BHUJBAL
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October 31, 1955 |
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STATE Vs. TRIMBAK DHONDU BHOIR
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April 11, 1955 |
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STATE Vs. LACHMAN KEVALRAM AHUJA
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January 6, 1955 |
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STATE Vs. YAMANAPPA LIMBAJI PANDHARE
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December 7, 1955 |
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STATE GOVERNMENT Vs. KAMRUDDIN IMAMODDIN
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August 5, 1955 |
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STATE OF BOMBAY Vs. DAULATRAO
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October 12, 1955 |
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STATE OF M P Vs. SHANKER GANGARAM
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September 9, 1955 |
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STATE OF MAHARASHTRA Vs. H B NAMJOSHI
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September 12, 1955 |
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STATE OF MAHARASHTRA Vs. R S PHADTARE
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September 8, 1955 |
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STATE OF MAHARASHTRA Vs. NEMCHAND PASHVIR PATEL
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August 8, 1955 |
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STATE OF MAHARASHTRA Vs. VASANT BABURAO
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August 20, 1955 |
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STATE OF MAHARASHTRA Vs. NAGINDAS MANEKLAL
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April 13, 1955 |
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STATE OF MAHARASHTRA Vs. PANDURANG BABURAO
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April 22, 1955 |
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STATE OF MAHARASHTRA Vs. R M D CHAMARBAUGWALIA
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January 12, 1955 |
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STATE OF MAHARASHTRA Vs. KANU DHARMA PATIL
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January 28, 1955 |
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STATE OF MAHARASHTRA Vs. ANDHERI MAROL KURLA BUS SERVICE
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February 4, 1955 |
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STATE OF MAHARASHTRA Vs. SHRIRANG KRISHNA GHOLAP
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November 4, 1955 |
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STATE OF MAHARASHTRA Vs. SANTAPPA MOTHER KASAWWA METRI
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November 4, 1955 |
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STATE OF MAHARASHTRA Vs. KURBANALI AKBARALI
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November 4, 1955 |
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STATE OF MAHARASHTRA Vs. DAGDOO SHIVRAM MANDAVKER
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November 2, 1955 |
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STATE OF MAHARASHTRA Vs. PANDU JANU
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October 14, 1955 |
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STATE OF MAHARASHTRA Vs. TUKARAM KHANDU
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October 14, 1955 |
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STATE OF MAHARASHTRA Vs. MEHEBUB MAULABUX
|
October 11, 1955 |
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STATE OF MAHARASHTRA Vs. PANDURANG TATYASAHEB SHINDE
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October 10, 1955 |
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STATE OF MAHARASHTRA Vs. ARDESHIR HORMUSJI BHIWANDIWALA
|
October 10, 1955 |
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STATE OF MAHARASHTRA Vs. BHOGILAL GORDHANDAS
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November 8, 1955 |
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STATE OF MAHARASHTRA Vs. MANDA
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November 11, 1955 |
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STATE OF MAHARASHTRA Vs. GANPAT VITHOBA
|
November 11, 1955 |
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STATE OF MAHARASHTRA Vs. C N RAMAN
|
November 10, 1955 |
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STATE OF MAHARASHTRA Vs. BASSAPPA CHALAPPA BEKWAD
|
November 10, 1955 |
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STATE OF MAHARASHTRA Vs. JANAKIBAI
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November 11, 1955 |
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STATE OF MAHARASHTRA Vs. VIDYANAND GOVIND KANGALE
|
November 11, 1955 |
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STATE OF MAHARASHTRA Vs. AIRARSING RAISING
|
November 8, 1955 |
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STATE OF MAHARASHTRA Vs. D SEQUEIRA
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November 23, 1955 |
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STATE OF MAHARASHTRA Vs. PANDYA MANGUBHAI
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November 23, 1955 |
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STATE OF MAHARASHTRA Vs. KANTILAL MAGANLAL
|
September 23, 1955 |
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STATE OF MAHARASHTRA Vs. MAHADEV ANAND VAIDYA
|
September 30, 1955 |
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STATE OF MAHARASHTRA Vs. AZIZKHAN SUBEDARKHAN
|
December 12, 1955 |
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STATE OF MAHARASHTRA Vs. BHAISHANKAR UTTAMRAI
|
December 5, 1955 |
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STATE OF MAHARASHTRA Vs. JOHN JOSEPH DSOUZA
|
December 6, 1955 |
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STATE OF MAHARASHTRA Vs. SUNDARLAL GOVARDHAN
|
December 2, 1955 |
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STATE OF MAHARASHTRA Vs. MAGANLAL CHUNILAL BOGAWAT
|
December 6, 1955 |
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STATE OF MAHARASHTRA Vs. ISHWARLAL CHHAGANLAL
|
December 21, 1955 |
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SUBRAYA RAM BHATTA Vs. PYARA KRISHNA GAUDA
|
September 22, 1955 |
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SUNDERDAS SOBHRAJ Vs. LIBERTY PICTURES
|
November 28, 1955 |
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TARABAI RAOJI Vs. YESTAR TUKARAM NATHOJI
|
September 26, 1955 |
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TARABAI TUKARAM SHELATKAR Vs. KAMALAKANT GOVIND DALAL
|
August 9, 1955 |
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TARABEN BALDEVDAS PARIKH Vs. CHARITY COMMISSIONER GREATER BOMBAY REGION
|
July 25, 1955 |
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TARACHAND BAPUCHAND Vs. GAIBIHAJI AHMED BAGWAN
|
November 30, 1955 |
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TATUBA LAXMAN Vs. STATE OF MAHARASHTRA
|
September 30, 1955 |
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TAXING OFFICER HIGH COURT Vs. JAMNADAS DHARAMDAS
|
September 12, 1955 |
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TEMUL ARDESHAR Vs. BEJANJI NAVROJI
|
September 13, 1955 |
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TEXTILE LABOUR ASSOCIATION AHMEDABAD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
|
October 3, 1955 |
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THAKKAR J C Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1955 |
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THAKUR M D Vs. LABOUR APPELLATE TRIBUNAL OF INDIA BOMBAY
|
June 30, 1955 |
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THAKUR M D Vs. LABOUR APPELLATE TRIBUNAL OF INDIA BOMBAY
|
August 18, 1955 |
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THANA BOROUGH MUNICIPALITY Vs. AKBARALLI HASSANALLY
|
December 23, 1955 |
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TRAMBAKLAL RATILAL Vs. STATE OF BOMBAY
|
July 25, 1955 |
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U D PATEL AND CO Vs. C M MILLIGAM AND CLARKE LTD
|
December 13, 1955 |
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VASANT SHAMRAO KHOT Vs. JAGANNATH GANESH JAMBOTKAR
|
February 3, 1955 |
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VEIYRA M A Vs. FERNANDEZ C P
|
December 7, 1955 |
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VELJI LAKHAMSEY AND CO Vs. B R BANAJI
|
March 31, 1955 |
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VELJI N THAKKAR Vs. STATE OF MAHARASHTRA
|
October 14, 1955 |
|
VENKATLAL GOVINDLAL Vs. JUGGILAL KAMALAPAT HOSIERY FACTORY
|
July 29, 1955 |
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VISHNU DADA LOKHANDE Vs. UMABAI
|
March 11, 1955 |
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VITHAL TULSIRAM Vs. STATE OF MAHARASHTRA
|
October 3, 1955 |
|
WILLIAMS LUIS Vs. STATE OF MAHARASHTRA
|
November 3, 1955 |
|
YESHWANT SAKHARAM Vs. STATE OF MAHARASHTRA
|
December 6, 1955 |
|
ZAVERCHAND PANAJI Vs. MAYADEVI CHIMANLAL PARIKH
|
December 5, 1955 |
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ZENITH COLOUR TRADING CO. Vs. TAHERALLY ESUFALLY RANGWALA
|
July 25, 1955 |
LOGIN