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A P DAMODARA SHENOY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
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September 10, 1954 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. KULINSINH MANIBHAI SETH
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September 30, 1954 |
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ASSOCIATED CEMENT COMPANIES LTD Vs. P D VYAS
|
September 23, 1954 |
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ASWIN SHAMBHUPRASAD PATEL Vs. NATIONAL RAYON CORPORATION LTD
|
October 1, 1954 |
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AUTOMOBILE PRODUCTS OF INDIA LTD Vs. P.D. VYAS
|
October 1, 1954 |
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B P MAHALAXMIWALA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
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March 19, 1954 |
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BABULAL CHHAGANLAL GUJERATHI Vs. CHOPDA ELECTRIC SUPPLY CO LTD
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June 21, 1954 |
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BABURAO K PAI Vs. DALSUKH M PANCHOLI
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January 25, 1954 |
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BACHHARAJ FACTORIES LTD Vs. HIRJEE MILLS LTD
|
December 17, 1954 |
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BADRIDAS DAGA Vs. COMMISSIONER OF INCOME TAX
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December 22, 1954 |
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BAHUBALI VASANT KATAGE Vs. GUNDAPPA TATYA DUGE
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January 19, 1954 |
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BAI HIRADEVI Vs. OFFICIAL ASSIGNEE OF BOMBAY
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August 6, 1954 |
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BAI PRABHAVATI SUMATILAL DHOLIDAS Vs. SUMATILAL DHOLIDAS
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April 7, 1954 |
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BANK OF INDIA Vs. JOHN BOWMAN
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December 2, 1954 |
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BANK OF INDIA, LTD Vs. RUSTOM FAKIRJI COWASJEE
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July 5, 1954 |
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BAPU PARASHRAM CHANDAR Vs. KANHAYALAL MOHANLAL
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February 2, 1954 |
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BARODA OIL CAKES TRADERS Vs. PARSHOTTAM NARAYANDAS BAGULIA
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January 25, 1954 |
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BASALINGAPPA SANGAPPA NESARGI Vs. PROVINCE OF BOMBAY
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September 15, 1954 |
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BASANTLAL BANARSILAL Vs. BANSILAL DAGDULAL
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June 29, 1954 |
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BASUDEO RAMGOVIND Vs. VACHHA & CO.
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August 5, 1954 |
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BHAGUBAI Vs. GENERAL MANAGER CENTRAL RAILWAY V T BOMBAY
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January 20, 1954 |
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BHAWANBAI PREMABHAI Vs. BAI VAHALI
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September 28, 1954 |
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BHIMA BALU Vs. BASANGOUDA MAMGOUDA
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February 9, 1954 |
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BHIMAJI NARASU MANE Vs. VIJAYASINVRAO RAMRAO DALE
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July 26, 1954 |
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BHOGILAL LAHERCHAND Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
March 19, 1954 |
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BOMBAY DYEING AND MANUFACTURING CO LTD Vs. M K VENKATACHALAM
|
March 5, 1954 |
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BOMBAY DYEING AND MFG COMPANY LIMITED Vs. VENKATACHALAM M K
|
March 5, 1954 |
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BOMBAY EDUCATION SOCIETY Vs. STATE OF BOMBAY
|
February 15, 1954 |
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C S LAL CENTRAL RAILWAY Vs. SHAIK BADSHA
|
March 9, 1954 |
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CHAMPRAJBHAI HARSURBHAI Vs. STATE OF BOMBAY
|
July 27, 1954 |
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CHANDRABHAGABAI RAJARAM Vs. RAJARAM J PATIL
|
December 9, 1954 |
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CHHOTALAL RAMDAS PATEL Vs. STATE OF BOMBAY
|
September 30, 1954 |
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COMMISSIONER OF INCOME TAX Vs. ASIATIC TEXTILE COMPANY LIMITED
|
September 17, 1954 |
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COMMISSIONER OF INCOME TAX Vs. JAMES ANDERSON
|
August 25, 1954 |
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COMMISSIONER OF INCOME TAX Vs. CLOTH SEMI WHOLESALERS
|
December 17, 1954 |
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COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. JAGDISH PRASAD RAMNATH
|
August 26, 1954 |
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COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. BREACH CANDY SWIMMING BATH TRUST BOMBAY
|
August 30, 1954 |
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COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. AHMUTY and CO LTD
|
September 21, 1954 |
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COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. ZOROASTRIAN BUILDING SOCIETY LTD
|
August 25, 1954 |
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COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. RAMSUKH MOTILAL BOMBAY
|
September 24, 1954 |
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COMMISSIONER OF LABOUR Vs. ASSOCIATED CEMENT COMPANIES LTD
|
December 2, 1954 |
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DAGADU BALU Vs. NAMDEO RAKHMAJI
|
January 27, 1954 |
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DAMODAR KRISHNA KAMLI Vs. STATE OF MAHARASHTRA
|
July 21, 1954 |
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DAMODARA SHENOY A P Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1954 |
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DOMINION OF INDIA Vs. EVERSHARP AGENCY
|
February 24, 1954 |
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DWARKADAS JIVRAJ Vs. STATE OF BOMBAY
|
February 24, 1954 |
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GANGADHARRAO NARAYANRAO MUZUMDAR Vs. STATE OF BOMBAY
|
July 6, 1954 |
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GANPAT LAXMAN VAITE Vs. LIONEL HOLLAND
|
December 10, 1954 |
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GANPATRAO SITARAM BORLIKAR Vs. SHRIDHAR MUKUND POLEKAR
|
June 30, 1954 |
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GENUJI RAMJI Vs. MURLIDHAR LAXMAN
|
February 5, 1954 |
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GHANAIRAM PACHHURAM Vs. STATE OF MAHARASHTRA
|
January 29, 1954 |
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GIRDHARLAL POPATLAL SHAH Vs. STATE OF MAHARASHTRA
|
April 13, 1954 |
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GOKULPRASAD PODDAR Vs. RAMRIKHDAS PARASRAMPURIA AND CO
|
November 17, 1954 |
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GOVIND DHONDO TAMBOLI Vs. MANNABAI GOVIND DALWALE
|
January 14, 1954 |
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GOVIND KESHEO POWAR Vs. STATE OF MADHYA PRADESH
|
September 17, 1954 |
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GOVIND SADASHIV PATHAK Vs. SADASHIV SHIVRAO NISAL
|
February 4, 1954 |
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HIRABHAI ASHABHAI PATEL Vs. STATE OF BOMBAY
|
July 28, 1954 |
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HONNAPPA PARAMESHWARAPPA KARKI Vs. ANNAPURNABAI ANANTRAO BILGI
|
July 23, 1954 |
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INDIAN STAMP ACT 1899 Vs. STATE OF MAHARASHTRA
|
February 8, 1954 |
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IRON and HARDWARE INDIA CO Vs. FIRM SHAMLAL and BROS
|
January 14, 1954 |
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JAGDISH MILLS LTD Vs. STATE OF MAHARASHTRA
|
February 8, 1954 |
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JAGJIVAN DHONDIRAM KIRAD Vs. GOPAL VINAYAK JOSHI
|
November 8, 1954 |
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JASWANTRAY MANILAL AKHANEY Vs. STATE OF BOMBAY
|
September 10, 1954 |
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JASWANTSINGHJI FATHEHSINGHJI THAKORE Vs. KESUBA HARISINH DIPSINHJI
|
April 15, 1954 |
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JAYANTILAL KESHAVLAL GAJJAR Vs. KANTILAL JESINGBHAI DALAL
|
July 20, 1954 |
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JAYANTILAL MOTILAL PATHAK Vs. DAYARAM RANCHHODDAS SONI
|
March 25, 1954 |
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JEHANGIR BOMANJI Vs. C D GAIKWAD
|
January 18, 1954 |
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JEHANGIRJI JAMSHEDJI Vs. NARIMAN BURJORJI
|
February 24, 1954 |
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JERBANOO RUSTOMJI GARDA Vs. POOTLAMAI MANECKSHA MEHTA
|
December 15, 1954 |
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JESHINGHBHAI UJAMSHI Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
March 26, 1954 |
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JHAMANDAS RAMCHAND Vs. STATE OF BOMBAY
|
September 30, 1954 |
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JORAWARKHANJI LATIFKHANJI Vs. STATE OF BOMBAY
|
March 9, 1954 |
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JUGALKISHORE SARAF Vs. RAW COTTON CO LTD
|
April 6, 1954 |
|
K K VERMA Vs. UNION OF INDIA
|
January 19, 1954 |
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K L GAUBA Vs. STATE OF MAHARASHTRA
|
April 23, 1954 |
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K P MOHMED Vs. SHAPUR A IRANI
|
July 16, 1954 |
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KAIKHUSROO PHIROZSHAH DOCTOR Vs. STATE OF BOMBAY
|
August 20, 1954 |
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KALLAPPA JOTEPPA AJUR Vs. MURIGEPPA RUDRAPPA GUGWAD
|
September 8, 1954 |
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KANTILAL CHIMANLAL SHAH Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1954 |
|
KARAMSEY KANJI Vs. VELJI VIRJI
|
January 22, 1954 |
|
KASHINATHSA YAMOSA Vs. NARSINGSA BHASKARSA
|
September 9, 1954 |
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KESHAVLAL KALIDAS CHAWAN Vs. STATE OF BOMBAY
|
November 22, 1954 |
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KHUSHALCHAND MOHANLAL MARWADI Vs. DADA BHIKA PAWAR
|
January 22, 1954 |
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KRISHNA TUKARAM JADHAV Vs. SECRETARY TO THE CHIEF MINISTER BOMBAY STATE
|
October 1, 1954 |
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KRISHNAJI RAMJI VINARKAR Vs. SHAMSUNDER JAGANNATH SHUKLA
|
March 8, 1954 |
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KRISHNARAO NARAYANRAO CHAWATE Vs. SHANKAR SAHADEV MUNGEKAR
|
June 29, 1954 |
|
LAKHAMA PESHA Vs. VENKATRAO SWAMIRAO NAZARE
|
February 16, 1954 |
|
LALITABAI BANWARILAL Vs. DOMINION OF INDIA
|
January 8, 1954 |
|
LAXMAN GOVINDA Vs. DAGDU SHRIPATI SATALE
|
January 19, 1954 |
|
LAXMAN PANDU Vs. CHIEF MECHANICAL ENGINEER WESTERN RAILWAY
|
October 1, 1954 |
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LOMESHPRASAD HARIPRASAD DESAI Vs. STATE OF BOMBAY
|
July 12, 1954 |
|
M.M. NANDGAONKAR Vs. COLLECTOR
|
November 3, 1954 |
|
MAHARANA JAYWANTSINHJI RANMALSINHJI THAKORE SAHEB OF SANAND Vs. STATE OF MAHARASHTRA
|
July 13, 1954 |
|
MAHIPATRAM CHUNILAL Vs. STATE OF MAHARASHTRA
|
January 8, 1954 |
|
MAHOMEDALI MAHOMED EBRAHIM QUERASHI Vs. HAZRABAI
|
November 17, 1954 |
|
MALVAN CO OPERATIVE URBAN BANK LTD Vs. KAMALAKAR NARAYAN ZANTYE
|
February 10, 1954 |
|
MANBODH NANDO Vs. STATE OF MAHARASHTRA
|
March 31, 1954 |
|
MANSATA FILM DISTRIBUTORS Vs. SORAB MERWANJI MODI
|
November 16, 1954 |
|
MARUTI DAGADU DAREKAR Vs. KESHAV VYANKATESH WAKADE
|
July 2, 1954 |
|
MATHURADAS Vs. STATE OF MAHARASHTRA
|
January 25, 1954 |
|
MAZDA THEATRES LIMITED Vs. GORDHANDAS TRIBHUVANDAS MANGALDAS
|
August 4, 1954 |
|
MEHERSINGH SETHI Vs. KHURSHED NADIRSHAW SATARAWALLA
|
February 24, 1954 |
|
MOHAMAD SADIK GULAM SAHEB PATIL Vs. HUSSEIN MIYA GULAM SAHEB PATIL
|
April 5, 1954 |
|
MOHANDAS ISSARDAS Vs. A N SATTANATHAN COLLECTOR OF CUSTOMS
|
August 9, 1954 |
|
MUNICIPALITY OF ANKLESHWAR Vs. CHHOTALAL GHELABHAI GANDHI
|
September 21, 1954 |
|
NAGESH JANARDAN KULKARNI Vs. JINNAPPA SHIDDAPPA SAMAYI
|
July 29, 1954 |
|
NAGPUR GLASS WORKS LTD Vs. STATE OF MADHYA PRADESH NAGPUR
|
February 5, 1954 |
|
NARAN VELJI Vs. RANJITSINGH JAMNADAS KAPADIA
|
March 26, 1954 |
|
NARANBHAI CHHAGANBHAI Vs. MOTIBHAI ISHWARBHAI
|
August 13, 1954 |
|
NARANDAS MATHURADAS AND CO Vs. COMMISSIONER OF INCOME-TAX, BOMBAY SOUTH
|
October 5, 1954 |
|
NARAYAN RAMCHANDRA PATKAR Vs. GANGADHAR KESHAV MUSALE
|
March 26, 1954 |
|
NATHUBHAI GANDABHAI DESAI Vs. STATE OF BOMBAY
|
October 5, 1954 |
|
NAVINCHANDRA MAFATLAL Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
March 18, 1954 |
|
NIRANJANLAL RAMBALLABH Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1954 |
|
P N FILMS LTD Vs. UNION OF INDIA
|
September 6, 1954 |
|
PADMAVATI Vs. NARSILAL P DALAL
|
August 11, 1954 |
|
PANDYAN INSURANCE CO LTD Vs. K J KHAMBATTA
|
October 8, 1954 |
|
PHILATELIE ORIENT Vs. KODAK, LIMITED
|
September 5, 1954 |
|
PIRAJI CHANDAJI Vs. SHANKARAPPA AYYAPPA GOUDAR
|
November 12, 1954 |
|
PRAMOD C BHAT Vs. KANWAR RAJ NATH
|
April 13, 1954 |
|
PRATAP PANDURANG PITALE Vs. STATE OF BOMBAY
|
January 27, 1954 |
|
PRITHVIRAJ CHUNILAL SAND Vs. HARI GANESH PARKHE
|
July 14, 1954 |
|
RADHAKARAN KABRE Vs. SAIFEE BROTHERS
|
December 15, 1954 |
|
RAJESAB WALLAD IMAMSAB BAGWAN Vs. HARISHCHANDRA HONNAWAR
|
February 15, 1954 |
|
RAMCHAND HIRACHAND KOTHADIYA Vs. DISTRICT DEPUTY COLLECTOR BARAMATI DIVISION POONA
|
June 29, 1954 |
|
RAMCHAND TILLUMAL Vs. KHUBCHAND DASWANI
|
January 25, 1954 |
|
RAMJI KESHAVJI CONTRACTOR Vs. MUNICIPAL COMMISSIONER OF GREATER BOMBAY
|
August 2, 1954 |
|
RAMJIBHAI VIRPAL SHAH Vs. GORDHANDAS MAGANLAL BHAGAT
|
January 6, 1954 |
|
RANCHHODDAS KARSONDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
March 18, 1954 |
|
RAOKHAN AYUBKHAN Vs. STATE OF BOMBAY
|
August 20, 1954 |
|
RASIKLAL MANILAL BHATT Vs. SAVAILAL HARGOVINDAS SUR
|
September 20, 1954 |
|
REFERENCE UNDER SECTION 5 COURT FEES ACT Vs. STATE OF MAHARASHTRA
|
October 28, 1954 |
|
ROYAL INSURANCE CO LTD Vs. ABDUL MAHOMED MEHERALLI
|
July 21, 1954 |
|
ROYAL INSURANCE COMPANY LIMITED Vs. ABDUL MAHOMED MEHERALLI
|
March 21, 1954 |
|
S. BENJAMIN Vs. EBRAHIM ABOOBAKER
|
August 24, 1954 |
|
S.S. MIRANDA, LTD Vs. STATE OF BOMBAY
|
August 12, 1954 |
|
SABAVVA KOM HANMAPPA SIMPIGER Vs. BASAPPA ANDANEPPA CHINIWAR
|
September 30, 1954 |
|
SAHODRADEVI N DAGA SMT Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1954 |
|
SAKHARAM ALIAS BAPUSAHEB NARAYAN SANAS Vs. MANIKCHAND MOTICHAND SHAH
|
November 22, 1954 |
|
SANWALDAS GOVINDRAM Vs. STATE OF BOMBAY
|
February 25, 1954 |
|
SAWALDAS MADHAVDAS Vs. ARATI COTTON MILLS LTD
|
November 24, 1954 |
|
SCINDIA STEAM NAVIGATION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1954 |
|
SETH BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1954 |
|
SHANKAR RAOJI PATIL Vs. MAHADU GOVIND CHAWAN
|
September 9, 1954 |
|
SHANTIKUMAR NAROTTAM MORARJI Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
September 23, 1954 |
|
SHANTILAL MAGANLAL Vs. DAHYABHAI GORDHANBHAI
|
January 6, 1954 |
|
SHANTILAL VADILAL SHAH Vs. STATE OF BOMBAY
|
March 25, 1954 |
|
SITARAM RAMCHARAN Vs. M N NAGRASHNA
|
June 22, 1954 |
|
SPECIAL LAND ACQUISTION OFFICER Vs. KALYANJI DEWJI DHARSI
|
July 22, 1954 |
|
STATE Vs. KONDAJI CHIMNAJI DHORGE
|
September 30, 1954 |
|
STATE Vs. VISHWAS SHAMBHURAO DATAR
|
November 18, 1954 |
|
STATE Vs. ISMAILKHAN AHMEDKHAN
|
September 17, 1954 |
|
STATE Vs. MAHIPATRAM CHUNILAL
|
January 8, 1954 |
|
STATE GOVERNMENT Vs. KRISHNADAS NIMA
|
April 5, 1954 |
|
STATE GOVERNMENT Vs. DEODATTA DIDDI
|
July 30, 1954 |
|
STATE GOVERNMENT MADHYA PRADSESH Vs. BHAGIRATHI
|
July 30, 1954 |
|
STATE GOVT Vs. CHHOTELAL MOHANLAL
|
May 11, 1954 |
|
STATE OF BOMBAY Vs. CHHAGANLAL GANGARAM LAVAR
|
July 15, 1954 |
|
STATE OF BOMBAY Vs. FAKIR UMAR DHANSE
|
September 24, 1954 |
|
STATE OF MAHARASHTRA Vs. ALISAHEB KASHIM TAMBOLI
|
September 17, 1954 |
|
STATE OF MAHARASHTRA Vs. BHIWANDIWALLA A H
|
September 13, 1954 |
|
STATE OF MAHARASHTRA Vs. IRIS CHANDRABALA PREMNATH
|
August 24, 1954 |
|
STATE OF MAHARASHTRA Vs. JAMNADAS GORDHANDAS
|
October 8, 1954 |
|
STATE OF MAHARASHTRA Vs. JAMNABAI MANJI KESHAVJI
|
December 3, 1954 |
|
STATE OF MAHARASHTRA Vs. SAHEBRAO GOVINDRAO JADHAV
|
July 14, 1954 |
|
SUNDER DUMANNA SHETTY Vs. K D BILLIMORIA
|
October 5, 1954 |
|
TRICUMLAL GIRDHARLAL Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
|
March 12, 1954 |
|
UNION OF INDIA Vs. HASANALI MAHAMED HUSSEIN SHARIFF
|
February 26, 1954 |
|
USHADEVI BALWANT Vs. DEVIDAS SHRIDHAR
|
December 9, 1954 |
|
USMAN HABIB Vs. STATE OF BOMBAY
|
July 30, 1954 |
|
V.A. RANSING Vs. SHANKAR VITHAL SAPE
|
September 28, 1954 |
|
VIMLABAI D VASHISHTHA Vs. GENERAL ASSURANCE SOCIETY LTD
|
January 25, 1954 |
|
VIRGONDA LINGANGONDA Vs. MALGONDA VIRGONDA
|
February 10, 1954 |
|
WALLACE BROTHERS and CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
March 11, 1954 |
|
WESTERN INDIA VEGETABLE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1954 |
|
YESHPAL JASHBHAI PARIKH Vs. RASIKLAL UMEDCHAND PARIKH
|
December 17, 1954 |
|
ZENITH ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
March 24, 1954 |
LOGIN