REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C PATEL Vs. VISHWANATH CHADA	July 1, 1953
A R SAVKUR Vs. AMRITLAL KALIDAS	October 7, 1953
ADHARGIR CHHOTEGIR GOSAI Vs. STATE OF MAHARASHTRA	June 25, 1953
AHMEDALLI ABDULHUSEIN KAKA Vs. M D LALKAKA	February 18, 1953
ALEMBIC CHEMICAL WORKS CO. LTD Vs. P.D. VYAS	December 9, 1953
ALL INDIA GROUNDNUT SYNDICATE LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	September 4, 1953
AMY RUSI BHESANIA Vs. FRAMROZ ARDESHIR IRANI	September 10, 1953
APPA GANPAT SATHE Vs. K B WASSOODEW	September 16, 1953
APPABHAI MOTIBHAI Vs. LAXMICHAND ZAVERCHAND AND CO	July 9, 1953
ASHALAL MAGANLAL SHAH Vs. PUNJAJI GHALAJI CHOUDHARI	July 10, 1953
ASPEE INDIA LTD Vs. M L DAHANUKAR and CO LTD	March 26, 1953
AZGARALLI NAZARALLI SINGAPOREWALLA Vs. STATE OF MAHARASHTRA	October 20, 1953
BABIBAI THAKUJI Vs. FAZLUDDIN USMANBHAI MOMIN	September 25, 1953
BAI DAHI Vs. SHANKARBHAI DEOJIBHAI	July 31, 1953
BAI NIRMALABAI REVADAS Vs. REVADAS BHIKHABHAI	November 19, 1953
BAJIRAO YESHWANTRAO Vs. STATE OF MAHARASHTRA	February 26, 1953
BALRAJ S KAPOOR Vs. STATE OF BOMBAY	October 16, 1953
BANDU HARI Vs. BHAGYA LAXMAN	March 12, 1953
BATA SHOE CO LTD Vs. UNION OF INDIA	February 16, 1953
BAVASAHEB WALAD MANSURSAHEB KOTRI Vs. WEST PATENT PRESS CO LTD	July 20, 1953
BHAILAL AMIN and SONS LTD Vs. R P DALAL	February 27, 1953
BHAIRULAL CHUNILAL Vs. STATE OF BOMBAY	June 16, 1953
BHIKAJI RAMCHANDRA PARANJPE Vs. PRATAP SPINNING WEAVING AND MANUFACTURING CO LTD	December 18, 1953
BHIKHABHAI NANABHAI PATEL Vs. CHIMANLAL MAGANLAL SHAH	January 6, 1953
BISAN PUSHA GOND Vs. MAYARAM	April 17, 1953
BOARLAND INSPECTOR OF TAXES Vs. MADRAS ELECTRIC SUPPLY CORPORATION IN LIQUIDATION	December 9, 1953
BUDDHISAGAR BHAIJIBHAI Vs. LAKHA GOVIND	March 12, 1953
BURHANPUR NATIONAL TEXTILE WORKERS' UNION Vs. LABOUR APPELLATE TRIBUNAL OF INDIA	October 29, 1953
C PAREKH AND CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	March 4, 1953
CANTONMENT BOARD POONA Vs. WESTERN INDIA THEATRES LTD	February 10, 1953
CHAMPALAL ASHARAM Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH	March 3, 1953
CHIMANLAL DIPCHAND Vs. STATE OF BOMBAY	September 30, 1953
CIBA DYES LIMITED Vs. COMMISSIONER OF INCOME TAX	September 11, 1953
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX BOMBAY Vs. SHAMSHER PRINTING WORKS	March 5, 1953
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX CENTRAL BOMBAY Vs. JWALA PRASAD TIWARI	September 4, 1953
COMMISSIONER OF INCOME TAX BOMBAY NORTH Vs. TEJAJI FARASRAM	March 5, 1953
COMMISSIONER OF INCOME TAX BOMBAY NORTH Vs. AMRITLAL BHOGILAL AND CO	March 5, 1953
COMMISSIONER OF INCOME TAX BOMBAY SOUTH Vs. RAMNARAYAN RAJMAL	September 3, 1953
DAGADU KUSHABA AWARE Vs. LABOUR APPELLATE TRIBUNAL OF INDIA	October 14, 1953
DAWOODALI RAHEMATULLA VERSEY Vs. STATE OF BOMBAY	September 28, 1953
DAWOODBHAI KASSAMJI MATIWALLA Vs. SHAIKHALI ALIBHOY	March 31, 1953
DHARAMDAS HARGOVANDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	September 3, 1953
DIGAMBAR GOPAL Vs. VITHOBA JOGU	April 10, 1953
DULLAB Vs. VALLAB GANPAT	November 13, 1953
DURGADAS TULSIRAM SOOD Vs. STATE OF MAHARASHTRA	September 11, 1953
E H GINWALLA Vs. STATE OF BOMBAY	June 22, 1953
ERUCH J BAPASOLA Vs. B D MIRCHANDANI	February 24, 1953
EUGENE FERNANDES Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AND CALTEX	July 14, 1953
EUGENE FERNANDES Vs. LABOUR APPELLATE TRIBUNAL OF INDIA	December 2, 1953
F E DARUKHANAWALLA Vs. KHEMCHAND LALCHAND	August 18, 1953
FATEH MOHD JAN MOHD Vs. STATE OF MAHARASHTRA	July 2, 1953
FIRM KALURAM SITARAM Vs. DOMINION OF INDIA	March 18, 1953
GANDHINAGAR MOTOR TRANSPORT SOCIETY Vs. STATE OF BOMBAY	July 13, 1953
GANESHMAL PASMAL Vs. NANDLAL TULSIRAM	April 10, 1953
GANESHNARAYAN JAGDAMBA PRASAD Vs. INDIAN TEXTILE SYNDICATE	June 24, 1953
GANPATI MARUTI Vs. ANANDRAO MARUTI	August 31, 1953
GANPATI TIMMANNA Vs. NILKANTH SADASHIV	September 14, 1953
GIRDHER JAVER AND CO Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX	August 26, 1953
GODREJ AND CO Vs. COMMISSIONER OF INCOME TAX	September 11, 1953
GOVIND KRISHNA Vs. MALHAR NARSINGRAO NADGU	December 3, 1953
GOVIND PANDURANG PHALKE Vs. STATE OF MAHARASHTRA	November 23, 1953
GOVINDMAL GIANCHAND Vs. KUNJ BIHARILAL	March 25, 1953
GRAM PANCHAYAT VIDUL OF VIDUL Vs. MULTI PURPOSE CO-OPERATIVE SOCIETY OF VIDUL AND	July 9, 1953
GURUPADAPPA BASAPPA NELVAJI Vs. KARISHIDDAPPA SHIVABASAPPA NELVAGI	August 31, 1953
HAJI MOHAMMAD USMAN AND SONS Vs. COMMISSIONER OF INCOME TAX	April 17, 1953
HARI SHANKAR DINANATH Vs. STATE OF MADHYA PRADESH	January 14, 1953
HASTIMAL DALICHAND BORA Vs. HIRALAL MOTICHAND MUTHA	July 21, 1953
HIMATSING DHANSING RAJPUT Vs. SONU DEVSING RAJPUT	July 24, 1953
HUSEIN MIYA DOSUMIYA Vs. CHANDUBHAI JETHABHAI	August 3, 1953
INDERJIT SINGH SIAL Vs. COMMISSIONER OF INCOME TAX	January 30, 1953
INDIAN HUME PIPE COMPANY LTD Vs. PANDURANG SADASHVI PANDIT	April 2, 1953
INDIAN TRADE AND GENERAL INSURANCE CO LTD Vs. BHAILAL MANEKLAL DESAI	April 14, 1953
JABALPUR ICE MANUFACTURING ASSOCIATION Vs. COMMISSIONER OF INCOME TAX	December 10, 1953
JADAVJI NARSIDAS SHAH Vs. HIRACHAND CHATRABHUJ	July 13, 1953
JAGANNATH MURLIDHAR RATHI Vs. RAO SAHIB RUPCHAND MOTIRAM LATHI	December 4, 1953
JAGERAM MALIK Vs. STATE OF MADHYA PRADESH	August 12, 1953
JAIRAM VITHOBA Vs. STATE OF BOMBAY	July 30, 1953
JETHALAL NAGJI SHAH Vs. MUNICIPAL CORPORATION FOR GREATER BOMBAY	June 17, 1953
JIVRAJ GORDHANDAS Vs. GAGANMAL RAMCHAND	February 17, 1953
KARIMUN NISA Vs. STATE GOVERNMENT OF MADHYA PRADESH	September 24, 1953
KASHINATH LAXMAN BHIDE Vs. STATE OF BOMBAY	April 1, 1953
KRISHNAJI RAMCHANDRA Vs. RAGHUNATH SHANKAR	February 13, 1953
KRISHNARAO VITHOBAJI Vs. STATE OF MAHARASHTRA	February 19, 1953
LAXMIBAI ATMARAM Vs. CHAIRMAN AND TRUSTEES BOMBAY PORT TRUST	July 15, 1953
LAXMINARAYAN DEVASTAN Vs. KHANDERAO YESHWANTRAO	October 20, 1953
M V RAJWADE I A S DIST MAGISTRATE Vs. S M HASSAN	August 21, 1953
MAGANBHAI RANCHHODBHAI Vs. STATE OF MADHYA PRADESH	February 26, 1953
MAGANDAS BHUKANDAS Vs. BHALCHANDRA RAMRAO	December 4, 1953
MAGANDAS BHUKANDAS Vs. BHALCHANDRA RAMRAO	December 7, 1953
MAHADEV VASUDEO Vs. JANAKSINGH SAIGAL	October 14, 1953
MAHADU KASHIBA VARNEKAR Vs. GAJARABAI SHANKAR VARNEKAR	December 1, 1953
MAHALAXMI MILLS LTD Vs. F JEEJEEBHOY	September 23, 1953
MAHIBUB USMAN Vs. VITHAL SAKHARAM	October 13, 1953
MANEKLAL AMRATLAL Vs. COLLECTOR OF AHMEDABAD	August 17, 1953
MANEKLAL CHUNILAL and SONS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY	March 13, 1953
MANGALDAS N VERMA Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX	September 14, 1953
MARTAB ALI Vs. UNION OF INDIA	February 19, 1953
MEHTA PARIKH AND CO Vs. COMMISSIONER OF INCOME TAX	March 10, 1953
MOHAMED BALAM SHAIKH Vs. R.S. TRIVEDI	December 2, 1953
MOTILAL SHIVNARAYAN Vs. SANTARAM BALA	July 23, 1953
MOTIRAM KRISHNARAO Vs. STATE OF M P	August 20, 1953
MUNICIPAL COMMISSIONER THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. GORDHANDAS HARGOVANDAS	April 6, 1953
NAHALCHAND LALOOCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX BOMBAY CITY	August 27, 1953
NARANDAS MUNMOHANDAS Vs. INDIAN MANUFACTURING CO LTD	February 17, 1953
NAROTTAM AND PEREIRA LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	March 6, 1953
P D ASWANI Vs. KAVASHAH DINSHAH	December 18, 1953
PANDU MARI LOTE Vs. SHRIPATI SADU LOTE	January 7, 1953
PETRO ANTONIO LUCIANO SEQUEIRA Vs. GOOLBAI NADIRSHAW	February 9, 1953
PHALTAN BANK LTD Vs. BABURAO APPAJIRAO	March 4, 1953
PRABHAKAR DINANATH Vs. SHALIGRAM DINANATH	October 6, 1953
PREM NARAYAN AMRITLAL VARME Vs. DIVISIONAL TRAFFIC MANAGER	January 29, 1953
PROVIDENT INVESTMENT CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	March 12, 1953
PROVINCE OF BOMBAY Vs. MUNICIPAL CORPORATION OF AHMEDABAD	January 7, 1953
PURSHOTTAMDAS HASSARAM SABNANI Vs. IMPEX INDIA LTD	October 21, 1953
RAGHUVANSHI MILLS LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	March 10, 1953
RAJA BAHADUR MOTILAL POONA MILLS LTD Vs. POONA GIRNI KAMGAR UNION	July 2, 1953
RAJPUTANA TEXTILE AGENCIES LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY	March 20, 1953
RAM BAHADUR THAKUR Vs. DEVIDAYAL SALES LTD	August 12, 1953
RAMA APPA PATIL Vs. SAKHU DATTU GHARAL	October 15, 1953
RAMGOPAL GANPATRAI and SONS LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX	March 6, 1953
RAMNARAYAN RAJMAL Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH BOMBAY	September 3, 1953
RAMNATH GOENKA Vs. AMARCHAND AND MANGALDAS	August 20, 1953
RANCHHOD RAMNARAYAN Vs. MANUBAI	February 16, 1953
RANCHHOD RAVJI Vs. STATE OF BOMBAY	August 10, 1953
RANGAPPA HANAMAPPA Vs. STATE OF MAHARASHTRA	September 8, 1953
RANGAPPA KELAVADEPPA Vs. RINDAWA AND VASANGOUDA	January 8, 1953
RATNAKAR JHA Vs. KRISHNA SEWAK AGARWAL	April 14, 1953
S C CAMBATTA and CO LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX BOMBAY CITY	August 31, 1953
SADASHIV GOVIND SAMANT Vs. SHEDURAM SUKHDEV	December 7, 1953
SAIFUDDIN ALIMOHAMED Vs. COMMISSIONER OF INCOME TAX	September 10, 1953
SAMSHERKHAN MOHAMADKHAN Vs. JAFARALI AHMEDALLI SAIYAD	June 22, 1953
SATERI SHIDDAPPA GADKARI Vs. RUDRAPPA SHETTEPPA BACHENHATTI	December 11, 1953
SATERI SHIDDAPPA GADKARI Vs. RUDRAPPA SHETTEPPA BACHENHATTI	December 14, 1953
SETH NATHURAM MUNNALAL Vs. COMMISSIONER OF INCOME TAX	April 17, 1953
SHAIK KASAMALI Vs. LABOUR APPELLATE TRIBUNAL OF INDIA	January 5, 1953
SHANTARAM D SALVI Vs. M M CHUDASAMA	August 20, 1953
SHIVAJI GANPATI MUTHAL Vs. MURLIDHAR DAJI MUTHAL	December 1, 1953
SHIVAMURTEPPA GURAPPA GANIGER Vs. FAKIRAPPA BASANGAUDA CHANNAPPAGAUDAR	November 16, 1953
SHIVAPPA SATAWAPPA Vs. GAJANAN CHINTAMAN	March 31, 1953
SIDRAMAYA NILKANTHAYASWAMI WANTMURIMATH Vs. DANAVA SHIDRAMAPPA DESHNUR	July 30, 1953
SM NIRMALABAI MISAL Vs. STATE OF MAHARASHTRA	February 5, 1953
SOMALAL NATHALAL MISTRI Vs. VASANT INVESTMENT CORPORATION	August 7, 1953
SRIRAM GULABDAS Vs. BOARD OR REVENUE M P NAGPUR	April 16, 1953
STATE Vs. MADAN DHANJI	September 18, 1953
STATE GOVERNMENT Vs. VISHWANATH NIDHANJI	August 21, 1953
STATE OF BOMBAY Vs. ANTONY MARSHALL MONTERO	September 24, 1953
STATE OF MAHARASHTRA Vs. VITHAL MARUTI PATIL	January 13, 1953
STATE OF MAHARASHTRA Vs. ZAVERBHAI AMAIDAS	January 20, 1953
STATE OF MAHARASHTRA Vs. CAULFIELD HOLLAND LTD	January 23, 1953
STATE OF MAHARASHTRA Vs. AMRATLAL BHOGILAL	August 6, 1953
STATE OF MAHARASHTRA Vs. BHARAT SHANKAR TAPKIR	October 21, 1953
STATE OF MAHARASHTRA Vs. GAJANAN MAHADEV BADLEY	October 8, 1953
STATE OF MAHARASHTRA Vs. HARBANSING KISANSING	November 27, 1953
STATE OF MAHARASHTRA Vs. VISHWAKANT SHRIKANT	April 17, 1953
STATE OF MAHARASHTRA Vs. NILKANTH SHRIPAD BHAVE	June 29, 1953
STATE OF MAHARASHTRA Vs. SIDNEY RODRIGUES	March 20, 1953
STATE OF MAHARASHTRA Vs. MANSI KARAMSI	March 10, 1953
SUBHODHCHANDRA POPATLAL Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY NORTH KUTCH AND SAURASHTRA BARODA	August 28, 1953
SUJANIRAM DARYAOSINGH Vs. LAL SHYAMSHAH AND LAL BHAGWAN SHAH	February 4, 1953
T P KAPADIA Vs. STATE OF BOMBAY	October 1, 1953
TARA SINGH UIJAGAR SINGH Vs. UNION OF INDIA	September 22, 1953
TOLARAM RELUMAL Vs. STATE OF MAHARASHTRA	January 27, 1953
TRIKAMDAS UDESHI Vs. BOMBAY MUNICIPAL CORPORATION	November 19, 1953
TUKARAM PIRAJI Vs. MOTILAL POONA MILLS LTD	July 2, 1953
VADILAL CHATRABHUJ GANDHI Vs. THAKORELAL CHIMANLAL MUNSHAW	April 7, 1953
VASANT ATMARAM Vs. DATTOBA RAJARAM	March 22, 1953
VIJAPUR MUNICIPALITY Vs. STATE OF BOMBAY	September 21, 1953
VIJAYAKUMAR MOTILAL HIRAKANWALLA Vs. NEW ZEALAND INSURANCE CO LTD	February 16, 1953
ZIAKH Vs. FIRESTONE TYRE AND RUBBER COMPANY	July 16, 1953
ZIAKH Vs. FIRESTONE TYRE AND RUBBER COMPANY LTD	October 19, 1953

Year 1953 of HIGH COURT OF BOMBAY

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