REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. B	March 5, 1952
A MOOSA AND SONS Vs. COMMISSIONER OF INCOME TAX	October 8, 1952
A S RUBEN Vs. NARAYAN MORESHWAR	August 6, 1952
ABBASALI HASANALI PEERJADE Vs. SHAIKH MUNIR SHAIKH DAGU	October 10, 1952
ABDULLABHAI ABDUL KADAR Vs. COMMISSIONER OF INCOME TAX BOMBAY	March 25, 1952
ALI GULSHAN Vs. STATE OF BOMBAY	December 16, 1952
ALLA MALUA KURMI Vs. CIVIL JUDGE CLASS I	December 31, 1952
AMBADAS BAJIRAO Vs. ANNAPURNA BAI	November 28, 1952
AMBIKA SILK MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 26, 1952
ANANT SADASHIV Vs. RATNAGIRI JILHA DISTRICT LOCAL BOARD	June 18, 1952
ANSARI A A Vs. COMMISSIONER OF INCOME TAX	October 14, 1952
BACHA F GUZDAR MRS Vs. COMMISSIONER OF INCOME TAX	March 28, 1952
BAI PANI VANKAR Vs. MADHABHAI GALABHAI PATEL	December 2, 1952
BAI SHIRINBAI RAHIM VALIMAHOMED Vs. NARAYANDAS KARAMCHAND	November 28, 1952
BALMUKUND AND CO Vs. MANGALDAS TRIBHOVANDAS	July 16, 1952
BANSILAL LALCHAND Vs. SHIVLAL LUMBARLAL	October 7, 1952
BANSILAL RAMGOPAL BHATTAD Vs. HARISCHANDRA TATYA BHAMBHURE	November 5, 1952
BAPU PIRAJI Vs. BHIKU NAGU	July 8, 1952
BATUK K VYAS Vs. SURAT BOROUGH MUNICIPALITY	June 17, 1952
BAYAJABAI GANPAT Vs. KEVAL RAMBHAU	July 30, 1952
BENNET COLEMAN AND CO LTD Vs. FERNANDEZ	June 26, 1952
BHAGWANT RAMBHAU KHESE Vs. RAMCHANDRA KESHO PATHAK	March 13, 1952
BHAGWAT RAI Vs. UNION OF INDIA UOI	April 17, 1952
BHANJEE MUNJEE Vs. STATE OF BOMBAY	February 21, 1952
BHUJANGRAO DAULATRAO GHORPADE Vs. MALOJIRAO DAULATRAO GHORPADE	March 1, 1952
BLANCHE FONSECA Vs. JUPITER AIRWAYS LTD	September 25, 1952
BOMBAY STEAM NAVIGATION CO LTD Vs. UNION OF INDIA	March 10, 1952
BURJOR PESTONJI SETHNA Vs. NARIMAN MINOO TODIWALLA	December 16, 1952
CANARA BANK LTD Vs. WARDEN INSURANCE CO LTD	January 14, 1952
CHANDULAL SARUPCHAND Vs. BHAU BUWAJIRAO	January 16, 1952
CHATURBHUJ HOTCHAND ASARPOTA Vs. STATE OF BOMBAY	June 16, 1952
CHHOGUMAL KODUMAL Vs. COLLECTOR OF CUSTOMS	September 4, 1952
CHIRANGI Vs. STATE OF MAHARASHTRA	February 19, 1952
COMMISSIONER OF EXCESS PROFITS TAX Vs. INDIA UNITED MILLS LIMITED	April 1, 1952
COMMISSIONER OF EXCESS PROFITS TAX Vs. KARAMCHAND PREMCHAND LIMITED	March 28, 1952
COMMISSIONER OF EXCESS PROFITS TAX Vs. MOHOLAL MAGANLAL	October 9, 1952
COMMISSIONER OF INCOME TAX Vs. DWARKADAS VASSANJI	October 8, 1952
COMMISSIONER OF INCOME TAX Vs. N J NAIDU	April 24, 1952
COMMISSIONER OF INCOME TAX Vs. C P SYNDICATE NAGPUR	April 23, 1952
DAHYABHAI GIRDHARDAS Vs. BOBAJI DAHYAJI KOTWAL	April 18, 1952
DATTATRAYA MOTIRAM MORE Vs. STATE OF BOMBAY	November 18, 1952
DAYARAM KASHIRAM Vs. BANSILAL RAGHUNATH	April 16, 1952
DEWANCHAND AND SONS Vs. DORA AMY FEW	July 1, 1952
DHARWAR BANK LTD Vs. VASUDEORAO MADHAVRAO DESHPANDE	August 1, 1952
DHONDI TUKARAM Vs. DADOO PIRAJI	December 8, 1952
DUNDAPPA VIRUPAXAPPA KALLOLGI Vs. ANNAJI VARDAJI	January 17, 1952
EBRAHIM ABOOBAKER Vs. U M MIRCHANDANI	July 8, 1952
EXCHANGE BANK OF INDIA AND AFRICA LTD. Vs. VENKATESH B. KULKARNI AND OTHERS	December 11, 1952
FIRM OF NARAYANDAS KEDARNATH Vs. COMMISSIONER OF INCOME-TAX CENTRAL	March 28, 1952
G M OKA Vs. STATE OF MAHARASHTRA	March 18, 1952
GANGADHAR BALKRISHNA Vs. DATTATRAYA BALIRAM	November 4, 1952
GOPAL RAGHUNATH Vs. GOVIND PANDURANG	July 31, 1952
GOPALPRASAD GAYAPRASAD TIWARI Vs. BOARD OF REVENUE	July 31, 1952
GOVERNOR GENERAL OF INDIA IN COUNCIL Vs. JUBILEE MILLS LTD	February 5, 1952
GOVIND WAMAN Vs. MURLIDHAR SHRINIVAS	November 27, 1952
GOVINDRAM RAMNATH AND CO Vs. COMMISSIONER OF INCOME TAX	October 10, 1952
GULAM KADAR INAMDAR Vs. STATE OF MAHARASHTRA	June 27, 1952
HAGROO IKARU Vs. STATE OF MAHARASHTRA	October 6, 1952
HAJI MAHOMED HAJI ALLI MAHOMED Vs. STATE OF MAHARASHTRA	January 9, 1952
HARAKCHAND MAKANJI AND CO Vs. COMMISSIONER OF INCOME TAX	March 31, 1952
HASANSAHEB NABISAHEB Vs. VIRUPAXAPPA MAHANTAPPA	July 30, 1952
HIRALAL MORARKA Vs. SITARAM MANEKCHAND	March 4, 1952
HIRALAL SUTWALA Vs. STATE OF MAHARASHTRA	September 15, 1952
HIRAMAN RATAN Vs. PURSHOTTAM DEORAO	December 10, 1952
HIRJIBHOY RUSTOMJI PATEL Vs. STATE OF BOMBAY	October 15, 1952
HUBLI PANJARAPOLE Vs. SARASWATEVVA BAYAPPA KALA GHATKI	August 29, 1952
HUSSAIN SAB Vs. SITARAM VIGHNESHWAR	July 10, 1952
INDIAN SHIPPING INDUSTRY LTD Vs. DOMINION OF INDIA	December 4, 1952
IRAPPA BOMMANEPPA Vs. SHANKREPPA BOMMANEPPA	November 7, 1952
J K TRUST Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX	October 6, 1952
J K TRUST BOMBAY Vs. COMMR OF INCOME-TAX AND EXCESS PROFITS TAX BOMBAY CITY	October 6, 1952
JAGANNATH NARAYAN Vs. VASANT RAMKRISHNA	November 17, 1952
JAGWANT KAUR KESARSING DANG Vs. STATE OF BOMBAY	February 18, 1952
JAI HIND IRON MART Vs. TULSIRAM BHAGWANDAS	July 22, 1952
JALGAON BOROUGH MUNICIPALITY Vs. KHANDESH SPINNING AND WEAVING MILLS CO LTD	July 21, 1952
JALURAM BHIKULAL FIRM OF ITWARA Vs. COMMISSIONER OF INCOME TAX	April 22, 1952
JAMNADAS PRABHUDAS Vs. COMMISSIONER OF INCOME TAX	March 31, 1952
JAYAWANT RAMRAO NANA Vs. STATE OF BOMBAY	January 23, 1952
JETHABHAI RAMBHAI Vs. RAO LAXMANRAO BHAILAL	January 8, 1952
JIBHAOO HARISINGH RAJPUT Vs. AJAB SINGH FAKIRA RAJPUT	February 22, 1952
KAIKHUSHRU KHURSETJI Vs. STATE OF MAHARASHTRA	July 18, 1952
KALAVANTIBAI TEKCHAND BHAVANI Vs. STATE OF MAHARASHTRA	November 27, 1952
KALU Vs. STATE OF MAHARASHTRA	December 16, 1952
KANJI KARSONDAS Vs. NATHUBHAI KHIMJI	November 3, 1952
KARFULE LTD Vs. ARICAL DANIEL VARGHESE	January 15, 1952
KARIM ISMAIL Vs. ABDUL RAHIMAN	July 14, 1952
KASHINATH BHASKAR DATAR Vs. BHASKAR VISHWESHWAR KARVE	February 22, 1952
KESHAV GANASHYAM Vs. WAMAN RANGAJI	November 12, 1952
KRISHNAJI BABACHARYA MAHULI Vs. STATE OF MAHARASHTRA	July 18, 1952
KRISHNARAO RAOJIRAO Vs. STATE OF MAHARASHTRA	April 23, 1952
L S RAJU Vs. STATE OF MYSORE	November 6, 1952
LALBHAI DALPAT BHAI Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND	March 27, 1952
LAXMIBAI WAMANRAO Vs. WAMANRAO GOVINDRAO	September 26, 1952
LINGANGOUDA MARIGOUDA Vs. LINGANGOUDA FAKIRGOUDA	July 8, 1952
M V VARERKAR Vs. ALL INDIA GROUND-NUT SYNDICATE LTD	September 16, 1952
MADHAV RAOJI Vs. STATE OF MAHARASHTRA	February 8, 1952
MADHAVPRASAD KALKAPRASAD Vs. INDIRABAI CHANDAVARKAR	August 27, 1952
MAGANLAL JIVABHAI PATEL Vs. GOVERNMENT OF BOMBAY	April 1, 1952
MAHALU SHIDAPPA Vs. SHANKAR DADU	October 8, 1952
MAHAMAD SAHEB NABISAHEB ISMAIL MAGDUM Vs. KAMAL	October 14, 1952
MAHOMED USMAN RAHIMTOOLA Vs. LABOUR APPELLATE TRIBUNAL BOMBAY	March 3, 1952
MALLIKARJUN BHAVANEPPA Vs. SATYANARAYAN LAXMINARAYAN	August 26, 1952
MANIBHAI S PATEL Vs. COMMISSIONER OF INCOME TAX	October 6, 1952
MARUTI DASHARATH Vs. ASLYABAPU KRISHNA	June 16, 1952
MOHANLAL HIRALAL Vs. COMMISSIONER OF INCOME TAX	April 24, 1952
MOTE SHAH AND CO Vs. COMMISSIONER OF INCOME TAX	March 27, 1952
MUKABASAPPA BHIMAPPA Vs. HANMANTAPPA	July 25, 1952
MUKUNDLAL BANSILAL Vs. COMMISSIONER OF INCOME TAX EXCESS PROFIT TAX BOMBAY	March 28, 1952
NABI BAVADIN NADAF Vs. MURIGEPPA DHULAPPA BULLI	July 10, 1952
NAGESH PUNDALIK Vs. MANJAYYA KRISHNA	July 30, 1952
NAGU TUKARAM GHATULE Vs. GOPAL GANESH GADGIL	November 13, 1952
NARAYAN MARUTI Vs. DISTRICT JUDGE KOLABA	November 10, 1952
NARAYANDAS KEDARNATH Vs. COMMISSIONER OF INCOME TAX	March 28, 1952
NARBADABAI Vs. NATVERLAL CHUNILAL BHALAKIA	December 12, 1952
NARENDRA KUMAR SEN Vs. ALL INDIA INDUSTRIAL DISPUTES LABOUR APPELLATE TRIBUNAL	September 24, 1952
NARSAYYA LACHMAYYA Vs. STATE OF MAHARASHTRA	August 27, 1952
NIRANJANLAL RAMBALLABH Vs. COMMISSIONER OF INCOME TAX	April 18, 1952
PALLONJI N METHA Vs. STATE OF MAHARASHTRA	February 1, 1952
PANDURANG GANPATRAO RAUT Vs. ADMINISTRATOR GENERAL OF BOMBAY	August 7, 1952
PARSRAM PARUMAL DABRAI Vs. AIR-INDIA LIMITED	August 26, 1952
PRABHAKAR BHASKAR Vs. USHA PRABHAKAR	July 18, 1952
PRAHLAD DALSUKHRAI Vs. MAGANLAL MULJIBHAI TEWAR	January 24, 1952
PRANJIVANDAS SUNDERJI Vs. STATE OF BOMBAY	June 20, 1952
RAGHUBIR NARAYAN LOTLIKAR Vs. G A FERNANDES	February 28, 1952
RAGHUNATH GAMBHIRSHET Vs. GANPAT MOTIRAM	November 10, 1952
RAJA BHADUR MUKUNDLAL BANSILAL Vs. COMMISSIONER OF INCOME TAX	March 28, 1952
RAMLAXMI RANCHHODLAL Vs. BANK OF BARODA LTD	February 1, 1952
RAMNATH SHANKARLAL CHANDAK Vs. STATE OF BOMBAY	October 6, 1952
RAMPRATAP JAIDAYAL Vs. DOMINION OF INDIA	June 25, 1952
RANCHHODDAS KALIDAS Vs. GOSWAMI SHREE MAHALAXMI VAHUJI	March 17, 1952
RANCHHODDAS KHIMJI and CO Vs. KARAMSEY JETHALAL and CO	December 11, 1952
RANCHHODLAL MANEKAL Vs. MANEKLAL PRANJIVANDAS	December 8, 1952
RANCHHODLAL MANEKLAL VYAS Vs. MANEKLAL PRANJIVANDAS SHAH	August 14, 1952
RATILAL PANACHAND GANDHI Vs. STATE OF BOMBAY	September 12, 1952
RUPJI JERAJ Vs. TRUSTEES OF THE PORT OF BOMBAY	August 7, 1952
RUSTOM DINSHAW Vs. STATE OF BOMBAY	September 3, 1952
SAKHARAM Vs. PANDURANG RAGHUNATH	September 18, 1952
SAMBHAJI BALOJI SOLANKAR Vs. MAMLATDAR OF BARAMATI	August 4, 1952
SANWALDAS GOBINDRAM Vs. STATE OF BOMBAY	November 17, 1952
SARUPSINGH MANGAT SINGH Vs. NILKANT BHASKAR SURATKAR	March 18, 1952
SATIBAI Vs. VISHNIBAI KIMATRAI	September 25, 1952
SETH LALBHAI DALPATBHAI Vs. COMMISSIONER OF INCOME TAX	March 27, 1952
SHAMRAO V PARULEKAR Vs. STATE OF BOMBAY	May 26, 1952
SHANKAR NAGU Vs. MAHIBUB BANDU	July 9, 1952
SHIVAPPA LAXMAN Vs. YELLAWA SHIVAPPA SHIVAGANNAVAR	November 27, 1952
SHIVPRASAD DEVIPRASAD Vs. JANKIBAI JUGALKISHORE	July 8, 1952
SHRINIVAS R ACHARYA Vs. PURSHOTTAM CHATURBHUJ	December 12, 1952
SHYAM CO OPERATIVE HOUSING SOCIETY LTD Vs. RAMIBAI BHAGWANSING ADVANI	March 3, 1952
SITARAM HIRACHAND BIRLA Vs. YOGRAJSING SHANKARSING PARIHAR	December 19, 1952
STATE GOVERNMENT Vs. ITHI	December 23, 1952
STATE GOVERNMENT Vs. MAGANBHAI	April 25, 1952
STATE GOVERNMENT Vs. AMRITLAL AMANLAL	October 29, 1952
STATE GOVERNMENT MADHYA PRADESH Vs. PIRMOHAMMAD NAZAFIKHAN	September 25, 1952
STATE GOVT Vs. RAMMILAL	September 23, 1952
STATE OF BOMBAY Vs. PURUSHOTTAM JOG NAIK	May 26, 1952
STATE OF BOMBAY Vs. VIRKUMAR GULABCHAND SHAH	May 27, 1952
STATE OF MAHARASHTRA Vs. FAIZULLABHAI ABDULHUSSAIN	October 16, 1952
STATE OF MAHARASHTRA Vs. GULAM MAHOMED	July 8, 1952
STATE OF MAHARASHTRA Vs. BHAWANI PRASAD	April 25, 1952
STATE OF MAHARASHTRA Vs. ANWARBI	April 25, 1952
STATE OF MAHARASHTRA Vs. RAMBAI	May 30, 1952
STATE OF MAHARASHTRA Vs. LALDAS	April 14, 1952
STATE OF MAHARASHTRA Vs. JAYANTILAL GOVINDDAS	March 11, 1952
STATE OF MAHARASHTRA Vs. LAXMIDAS RANCHHODDAS	February 20, 1952
STATE OF MAHARASHTRA Vs. MANILAL JETHALAL	December 18, 1952
SYEDNA TAHER SAIFUDDIN Vs. TYEBBHAI MOOSAJI KOICHA	August 20, 1952
TARACHAND KEVALRAM Vs. SIKRI BROTHERS	September 18, 1952
TATTYA MOHYAJI DHOMSE Vs. RABHA DADAJI DHOMSE	July 3, 1952
TEJMAL BHOJRAJ Vs. COMMISSIONER OF INCOME TAX	March 28, 1952
TRIMBAK SOPANA Vs. GANGARAM MHATARBA	July 17, 1952
UMARBHAI CHANDBHAI Vs. COMMISSIONER OF INCOME TAX	March 28, 1952
UNION OF INDIA Vs. CHINUBHAI JESHINGBHAI	April 2, 1952
UNITED MOTORS INDIA LTD Vs. STATE OF BOMBAY	December 11, 1952
V B GODSE MANAGER PRABHA MILLS LTD Vs. R H NAICK INSPECTOR UNDER THE PAYMENT OF WAGES	March 11, 1952
VADILAL CHHAGANLAL SONI Vs. GOKALDAS MANSUKH	November 6, 1952
VALCHAND GULABCHAND SHAH Vs. MANEKBAI HIRACHAND SHAH	February 8, 1952
VITHAL MARUTI Vs. STATE OF MAHARASHTRA	February 27, 1952
VITHOBA NILO Vs. BHAGIRATHI BABU	November 28, 1952
W G AMBEKAR Vs. STATE OF MAHARASHTRA	April 4, 1952
WALCHANDNAGAR INDUSTRIES LTD Vs. RATANCHAND KHIMCHAND MOTISHAW	September 22, 1952
WALCHANDNAGAR INDUSTRIES LTD Vs. STATE OF BOMBAY	August 4, 1952
WAMAN PADMANABH DANDE Vs. COMMISSIONER OF INCOME TAX	April 24, 1952

Year 1952 of HIGH COURT OF BOMBAY

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