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A R SARIN Vs. B C PATIL
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April 20, 1951 |
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ABDUL GANI Vs. TRUSTEES OF THE PORT OF BOMBAY
|
September 26, 1951 |
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ABDUL HAMID KHAN MUBIN KHAN Vs. MOHOMED ALI HUMAYUN
|
February 15, 1951 |
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ABDUL MAJID HAJI MAHOMED Vs. P R NAYAK
|
April 11, 1951 |
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ADAMJI UMAR DALAL Vs. STATE OF BOMBAY
|
November 26, 1951 |
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AGARWAL AYENGAR AND CO LTD Vs. STATE OF MAHARASHTRA
|
March 16, 1951 |
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AKBARALLI TAYABALLI Vs. STATE OF MAHARASHTRA
|
February 9, 1951 |
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ALARAKHIA SOMIJEE Vs. COLLECTOR OF NASIK
|
February 13, 1951 |
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ALEXIUS JACOB REBELLO Vs. ALFRED CAMILLO REBELLO
|
March 13, 1951 |
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ALLAUDIN ALLABUX Vs. M B MEHER
|
March 27, 1951 |
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AMBALAL HIMATLAL Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX BOMBAY NORTH
|
April 2, 1951 |
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AMINSA Vs. KALLAPPA ADIVEPPA
|
September 21, 1951 |
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ANNAGOUDA NATHGOUDA PATIL Vs. COURT OF WARDS
|
December 17, 1951 |
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ASSOCIATED BANKING CORPORATION OF INDIA LTD Vs. NAZARALLI KASSAMBHAI
|
August 9, 1951 |
|
ATAU RAHEMAN Vs. STATE OF MADHYA PRADESH
|
January 31, 1951 |
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ATMARAM BHOGILAL Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
|
September 10, 1951 |
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BHAGWAN SHANKAR Vs. RAJARAM BAPU VITHAL
|
February 8, 1951 |
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BHAICHAND TARACHAND Vs. STATE OF BOMBAY
|
July 24, 1951 |
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BHALCHANDRA LAXMAN Vs. BALKRISHNA NARAYAN
|
January 19, 1951 |
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BOMBAY MUNICIPALITY Vs. MOHAMEDBHAI I RAVJI
|
September 24, 1951 |
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BOMBAY MUTUAL LIFE ASSURANCE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1951 |
|
BOROUGH MUNICIPALITY OF AMALNER Vs. PRATAP SPINNING WEAVING AND MANUFACTURING CO LTD
|
October 8, 1951 |
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CALTEX INDIA LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
September 18, 1951 |
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CHANDRASHANKAR MANISHANKAR Vs. ABHLA MATHUR
|
March 9, 1951 |
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CHATRAPPA TIPPANNA Vs. DASTGIRSAHEB MAHAMADSAHEB
|
February 21, 1951 |
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CHIEF CONTROLLING REVENUE AUTHORITY Vs. STATE OF MAHARASHTRA
|
July 30, 1951 |
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CHIMANLAL BECHARDAS Vs. SURAT BOROUGH MUNICIPALITY
|
October 5, 1951 |
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COMMISSIONER OF EXCESS PROFITS TAX BOMBAY CITY Vs. BHOGILAL H PATEL
|
August 30, 1951 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. DURGA KHOTE
|
September 11, 1951 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. AGARWAL AND CO
|
September 12, 1951 |
|
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. BLUNDELL SPENCE AND CO LTD
|
August 31, 1951 |
|
COMMISSIONER OF INCOMETAX Vs. CENTURY SPG AND MFG CO LTD
|
March 29, 1951 |
|
D K CHANDRA Vs. STATE OF MAHARASHTRA
|
August 3, 1951 |
|
DAJISAHEB Vs. SHANKARRAO VITHALRAO
|
October 1, 1951 |
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DAMODAR GANESH Vs. STATE OF MAHARASHTRA
|
February 15, 1951 |
|
DASHARATHRAO GANPATRAO Vs. RAMCHANDRARAO VINAYAKRAO
|
February 6, 1951 |
|
DHANRAJ MILLS LTD Vs. B K KOCHER
|
February 28, 1951 |
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DHULIA AMALNER MOTOR TRANSPORT LTD Vs. RAYCHAND RUPSI DHARAMSI
|
October 10, 1951 |
|
DIGAMBAR GOPAL MARATHE Vs. VITHOBA JOGU HAGIR
|
August 23, 1951 |
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DUGGAN COL SIR J N Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1951 |
|
DULERAI Vs. POKERDAS MENGRAJ
|
November 29, 1951 |
|
EDULJI FRAMROJ DINSHAW Vs. GAWASJI JEHANGIR
|
November 1, 1951 |
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EMPEROR Vs. KISAN NARAYAN
|
November 30, 1951 |
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FATECHAND TARACHAND Vs. PARASHRAM MAGHANMAL
|
February 22, 1951 |
|
G CLARIDGE and CO LTD Vs. INDUSTRIAL TRIBUNAL
|
February 5, 1951 |
|
GANESH SUBRAYA Vs. HANMANT VITHOBA
|
March 5, 1951 |
|
GHANSHYAMDAS PERMANAND Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1951 |
|
GOOLBAI HORMASJI Vs. JUGALKISHORE RAMESHWARDAS
|
June 29, 1951 |
|
GOPALKRISHNA CLOTH STORES Vs. STATE OF BOMBAY
|
November 23, 1951 |
|
GOVERDHANLAL BANSILAL Vs. RAMRICHPAL DALSUKHRAI
|
June 27, 1951 |
|
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. GUNVANTRAI MANEKLAL
|
January 19, 1951 |
|
GOVIND BALKRISHNA Vs. RAMCHANDRA RAJARAM
|
September 4, 1951 |
|
GOVINDRAM SALAMATRAI Vs. DHARAMPAL AMARNATH
|
February 26, 1951 |
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GURBASAPPA MAHADEVAPPA Vs. NEELKANTHAPPA SHIVAPPA
|
February 14, 1951 |
|
GURMUKHDAS SALAMATRAI Vs. STATE OF BOMBAY
|
June 21, 1951 |
|
HARNAMSINGH INDARSINGH Vs. STATE OF MADHYA PRADESH
|
October 25, 1951 |
|
HARPRASAD GHASHIRAM GUPTA Vs. STATE OF MAHARASHTRA
|
June 22, 1951 |
|
HASANALLI MOHOMEDHUSSEIN SHARIFFI Vs. STATE OF BOMBAY
|
March 13, 1951 |
|
HEMAN SANTLAL Vs. STATE OF BOMBAY
|
January 19, 1951 |
|
HIMATLAL MOTILAL Vs. COMMR OF INCOME TAX and E P TAX
|
April 2, 1951 |
|
HONGKONG AND SHANGHAI BANKING CORPORATION Vs. BHAIDAS PRANJIVANDAS
|
January 31, 1951 |
|
INDIAN STAMP ACT II OF 1899 Vs. STATE OF MAHARASHTRA
|
August 28, 1951 |
|
INDUR DAYALDAS ADVANI Vs. STATE OF BOMBAY
|
April 6, 1951 |
|
J N DUGGAN Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
September 7, 1951 |
|
JAGJIWANRAO DAYABHAI Vs. STATE OF MAHARASHTRA
|
October 15, 1951 |
|
JAMES CHADWICK AND BROS LTD Vs. NATIONAL SEWING THREAD CO LTD
|
March 16, 1951 |
|
JAMNADAS PRABHUDAS Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1951 |
|
JAYASHANKAR MULSHANKAR Vs. MAYABHAI LALBHAI
|
July 31, 1951 |
|
JEHANGIRJI JAMSHEDJI Vs. NARIMAN BURJORJI
|
March 15, 1951 |
|
JEKISONDAS MAGANLAL Vs. NANABHAI JHINABHAI
|
August 10, 1951 |
|
JOSEPH SIMON GOVRE Vs. STATE OF MAHARASHTRA
|
March 20, 1951 |
|
K K PORBUNDERWALLA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
August 30, 1951 |
|
K P MUSHRAN Vs. B C PATIL
|
August 24, 1951 |
|
KANTILAL MANILAL PAREKH Vs. RANCHHODDAS K BHATT
|
July 20, 1951 |
|
KESHRICHAND BHANABHAI Vs. COMMR OF I T
|
March 30, 1951 |
|
KIRLOSKAR BROS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1951 |
|
KOTAK N N Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1951 |
|
KRISHNA TUKARAM Vs. MAHADEO KRISHNAJI
|
August 7, 1951 |
|
KRISHNAJI NARAYAN Vs. NEELAPPA SHIDLINGAPPA
|
June 22, 1951 |
|
KUSANA KAROO Vs. RAJARAM PAIKU
|
May 10, 1951 |
|
LAKHU MOTIRAM Vs. RADHABAI MULCHAND RAMNARAYAN
|
December 18, 1951 |
|
LALCHAND GOPALJI Vs. STATE OF BOMBAY
|
July 12, 1951 |
|
M GOPALKRISHNA NAIDU Vs. STATE OF MADHYA PRADESH
|
October 19, 1951 |
|
MADHAVDAS DEVIDAS Vs. VITHALDAS VASUDEODAS
|
August 9, 1951 |
|
MADRAS ELECTRIC TRAMWAYS LTD Vs. M K RANGANATHAN
|
December 11, 1951 |
|
MAHADEO DAUNAPPA GUNAKI Vs. STATE OF MAHARASHTRA
|
September 18, 1951 |
|
MAHADOBA DEVASTHAN Vs. MAHADBA ROMAJI BIDKAR
|
December 19, 1951 |
|
MAHENDRASINGHJI RANMALSINGHJI Vs. ISHWARSINGHJI RANMALSINGHJI
|
August 28, 1951 |
|
MAHOMED HUSAIN KASAMBHAI MANSURI Vs. J K TRIVEDI
|
February 18, 1951 |
|
MAHOMED HUSAIN KASAMBHAI MANSURI Vs. J K TRIVEDI
|
February 19, 1951 |
|
MAHOMMEDALLY TAJBHOY Vs. COMMISSIONER OF E P TAX
|
March 29, 1951 |
|
MANIKCHAND BHARMAPPA Vs. RACHAPPA VIRSANGAPPA
|
August 1, 1951 |
|
MANSUKHLAL DHANJI VORA Vs. JUPITER AIRWAYS LTD
|
August 28, 1951 |
|
MATHURADAS Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1951 |
|
MIRAJ STATE BANK LTD Vs. NABI BAPU
|
August 27, 1951 |
|
MOHAMED OOMER MOHAMED NOORULLAH Vs. S M NOORUDIN
|
August 13, 1951 |
|
MOHOMEDALLY TAJBHOY Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
March 29, 1951 |
|
MOTILAL LAXMIDAS and CO Vs. STATE OF BOMBAY
|
September 10, 1951 |
|
MOTILAL RAMCHANDRA OSWAL Vs. STATE OF BOMBAY
|
September 1, 1951 |
|
MULCHAND GULABCHAND Vs. MUKUND SHIVRAM BHIDE
|
October 3, 1951 |
|
MULCHAND KHUSHIRAM Vs. STATE
|
October 1, 1951 |
|
MUNICIPAL COMMITTEE Vs. HARSUKH RAMLAL
|
October 26, 1951 |
|
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. K C SEN
|
March 22, 1951 |
|
MURLIDHAR NARAYAN Vs. DATTAJIRAO GANGARAM
|
April 5, 1951 |
|
N C PALIA AND SONS Vs. STATE OF BOMBAY
|
July 23, 1951 |
|
N N KOTAK Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
August 29, 1951 |
|
NANALAL BHOGILAL Vs. AMBALAL SOMNATH
|
January 24, 1951 |
|
NARAYAN GANESH VARDE Vs. FATMA DAUD TARAPORWALA
|
February 20, 1951 |
|
NARAYAN RAJARAM Vs. PRABHAKAR KESHAV
|
October 1, 1951 |
|
NARSINGDAS TAKHATMAL Vs. RADHAKISAN RAMBAKAS
|
December 3, 1951 |
|
NIMALCHAND GULABSA Vs. MADANLAL JAGANNATH SHET
|
February 7, 1951 |
|
P R NAYAK Vs. EBRAHIM ABOOBAKER
|
April 13, 1951 |
|
P R NAYAK Vs. BEJEN DADIBA BHARUCHA
|
April 13, 1951 |
|
PARASHURAM LALJISHET GUJAR Vs. STATE OF MAHARASHTRA
|
October 5, 1951 |
|
PARASU KUSHAPPA Vs. VISHWAMBHAR
|
July 20, 1951 |
|
PHIROZ FRAMROZE TARAPOREWALLA Vs. MUNICIPAL CORPORATION OF POONA
|
July 26, 1951 |
|
PITRUS LAHRA Vs. R V DALAL
|
December 4, 1951 |
|
PRALHAD KRISHNA KURANE Vs. STATE OF BOMBAY
|
June 11, 1951 |
|
PUSHKAR NARAYAN BRAHMWAR; IN RE HARISCHANDRA Vs. STATE OF MAHARASHTRA
|
December 21, 1951 |
|
QUAZI AZIMUDDIN QUAZI ALI Vs. HERCULES INSURANCE CO LTD
|
July 26, 1951 |
|
R B D D DATAR Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1951 |
|
RADHAKISAN LAXMINARAYAN Vs. STATE OF MAHARASHTRA
|
September 24, 1951 |
|
RAJA KULKARNI Vs. STATE OF BOMBAY
|
January 8, 1951 |
|
RAJARAM DADU Vs. STATE OF MAHARASHTRA
|
April 20, 1951 |
|
RAKHMABAI KACHU Vs. SITABAI KACHU
|
June 28, 1951 |
|
RAMA SHIDAPPA THORALI Vs. STATE OF MAHARASHTRA
|
November 26, 1951 |
|
RAMABAI GOVIND Vs. RAGHUNATH VASUDEO
|
July 12, 1951 |
|
RAMCHANDRA ABAJI PAWAR Vs. STATE OF BOMBAY
|
October 3, 1951 |
|
RAMCHANDRA ANNAPPA Vs. SUBRAYA TIMMAYA
|
February 5, 1951 |
|
RAMCHANDRA LAXMAN Vs. BANK OF KOLHAPUR
|
August 31, 1951 |
|
RAMCHANDRA SHRINIVAS Vs. RAMKRISHNA KRISHNARAO
|
October 8, 1951 |
|
RAMIJYABI MAKTUMSAHEB Vs. GUDUSAHEB
|
September 11, 1951 |
|
RANGNATH KHEMRAJ Vs. BAI THAKOREBAI
|
March 27, 1951 |
|
RANGRAO DNYANU NIKAM Vs. STATE OF MAHARASHTRA
|
June 26, 1951 |
|
RATILAL NATHALAL Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1951 |
|
REHMANKHAN DAWOODKHAN Vs. BOMBAY IRON SYNDICATE
|
August 13, 1951 |
|
S C CAMBATTA AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1951 |
|
S G MANDRE Vs. STATE OF MAHARASHTRA
|
October 10, 1951 |
|
SAJANLAL JHAVERILAL AND CO Vs. GULABCHAND KESHRICHAND
|
June 27, 1951 |
|
SATYENDRA KUMAR Vs. HIND CONSTRUCTIONS LTD
|
August 14, 1951 |
|
SHAH KHIMJI SHAMJI Vs. STATE OF BOMBAY
|
September 24, 1951 |
|
SHANKAR NANASAHEB KARPE Vs. RETURNING OFFICER KOLABA DISTRICT
|
December 4, 1951 |
|
SHANKAR NATHU Vs. GANGARAM NATHU
|
July 27, 1951 |
|
SHANKARLAL RAMRATAN SHET Vs. PANDHARINATH VISHNU PHATAK
|
January 22, 1951 |
|
SHEOSHANKAR Vs. STATE GOVT OF MADHYA PRADESH
|
April 18, 1951 |
|
SHIDVIRAPPA GURUSATAPPA CHINVAR Vs. SHIVALINGAPPA BASALINGAPPA CHINWAR
|
February 8, 1951 |
|
SHIV BHAGWAN MOTI RAM SARAOJI Vs. ONKARMAL ISHAR DASS
|
October 8, 1951 |
|
SHIVAJI NARAYAN Vs. PEEKA LOKAPPA
|
June 20, 1951 |
|
SHYAMLAL BHADDU Vs. STATE OF MAHARASHTRA
|
June 28, 1951 |
|
SIDHRAMAPPA ANDANNAPPA MANVI Vs. COMMISSIONER OF INCOME TAX BOMBAY
|
August 28, 1951 |
|
SIMON KAITAN FERNANDEZ Vs. STATE OF MAHARASHTRA
|
June 28, 1951 |
|
SONIRAM RAGHUSHET Vs. DWARKABAI SHRIDHARSHET
|
January 24, 1951 |
|
STATE GOVERNMENT Vs. HIFZUL RAHMAN
|
June 13, 1951 |
|
STATE GOVERNMENT Vs. RUKHABSA JINWARSA
|
August 20, 1951 |
|
STATE GOVERNMENT Vs. RANGASWAMI
|
October 1, 1951 |
|
STATE GOVERNMENT Vs. JIWA BHAI NATHABHAI
|
November 23, 1951 |
|
STATE GOVERNMENT OF MADHYA PRADESH Vs. HIRALAL TEJULAL
|
July 27, 1951 |
|
STATE GOVT MADHYA PRADESH Vs. SETH PARASMAL
|
February 22, 1951 |
|
STATE OF BOMBAY Vs. RAMGOPAL GANPATRAI RUIA
|
June 22, 1951 |
|
STATE OF BOMBAY Vs. HEMAN SANTLAL ALREJA
|
July 24, 1951 |
|
STATE OF BOMBAY Vs. NARASU APPA MALI
|
July 24, 1951 |
|
STATE OF MAHARASHTRA Vs. DEVRAJ TULSI
|
September 17, 1951 |
|
STATE OF MAHARASHTRA Vs. HASAN MOHAMMAD JUMMAN MIYAN
|
April 25, 1951 |
|
STATE OF MAHARASHTRA Vs. MOHANLAL KAPUR
|
April 18, 1951 |
|
STATE OF MAHARASHTRA Vs. LAXMINARAYAN
|
April 10, 1951 |
|
STATE OF MAHARASHTRA Vs. RAMNIKLAL N JOSHI
|
January 30, 1951 |
|
STATE OF MAHARASHTRA Vs. RANGRAO BALA
|
December 18, 1951 |
|
STATE OF MAHARASHTRA Vs. ABDUL GAFUR MIYA MAHAMAD
|
November 21, 1951 |
|
STATE OF MAHARASHTRA Vs. BILLI
|
September 21, 1951 |
|
SURAT BOROUGH MUNICIPALITY Vs. NAGINDAS MAGANLAL
|
October 10, 1951 |
|
TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY CHARITY TRUST NAVALGADH Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
|
September 4, 1951 |
|
TRUSTEES OF THE PORT OF BOMBAY Vs. YAMUNABAI
|
November 8, 1951 |
|
TUKARAM SAVALARAM Vs. NARAYAN BALKRISHNA
|
August 7, 1951 |
|
ULCHAND KHUSHIRAM Vs. STATE OF MAHARASHTRA
|
October 1, 1951 |
|
UMOR ABDUL KADARBHAI Vs. STATE OF BOMBAY
|
July 18, 1951 |
|
URMILABAI Vs. JEHANGIR B PASTAKIA
|
February 26, 1951 |
|
VENILAL RANGILDAS Vs. GANDABHAI BHAGWANDAS
|
July 27, 1951 |
|
W G SOMALWAR Vs. STATE OF MAHARASHTRA
|
October 5, 1951 |
|
WASUDEV RAMCHANDRA Vs. NATIONAL SAVINGS BANK LTD
|
June 28, 1951 |
|
YUSUF ABDUL AZIZ Vs. STATE OF MAHARASHTRA
|
June 26, 1951 |
|
YUSUFALLY GULAMHUSSEIN Vs. YUSUFALLY CASSAMALLY
|
April 12, 1951 |
|
ZIKAR Vs. STATE OF MAHARASHTRA
|
February 19, 1951 |