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ABDUL RAHIMAN SHAMSOODDIN Vs. EMPEROR
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April 17, 1950 |
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AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX BOMBAY NORTH
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March 20, 1950 |
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AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX
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March 20, 1950 |
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AMBARAM KALIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
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October 6, 1950 |
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ANANT DHARMA Vs. MANGALDAS RUPCHAND
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March 1, 1950 |
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ANGLO FRENCH DRUG CO EASTERN LTD Vs. STATE OF BOMBAY
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December 1, 1950 |
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ASIAN ASSURANCE CO LTD Vs. MADHOLAL SINDHU
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March 10, 1950 |
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ATMARAM SHRIDHAR VAIDYA Vs. STATE OF MAHARASHTRA
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September 1, 1950 |
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BAHARTA MURTIRAM Vs. L M PARANJPE
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September 25, 1950 |
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BAJRANGLAL GANGADHAR KHEMKA Vs. KAPURCHAND LTD
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February 9, 1950 |
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BHAGUJI PANDU Vs. SHRIPAT RAGHUJI
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November 23, 1950 |
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BRIJLAL BANSILAL Vs. STATE OF MAHARASHTRA
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March 1, 1950 |
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BROACH BOROUGH MUNICIPALITY Vs. BHADRIKLAL AMBALAL
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September 12, 1950 |
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CHHOTU IMAMKHAN Vs. KING-EMPEROR
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January 5, 1950 |
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CHIEF CONTROLLING REVENUE AUTHORITY Vs. MAHARASHTRA SUGAR MILLS LTD
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August 22, 1950 |
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CHUNILAL MOTIRAM Vs. SHIVRAM NAGUJI GHULE
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February 7, 1950 |
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CHUNNILAL KASTURCHAND Vs. DUNDAPPA DAMAPPA
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February 10, 1950 |
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COMMISSIONER OF INCOME TAX Vs. RAVALGAON SUGAR FARM LIMITED
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March 18, 1950 |
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D Z PRABHU Vs. STATE OF BOMBAY
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October 6, 1950 |
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DATTAPPA MAHADAPPA Vs. SECRETARY MUNICIPAL COMMITTEE
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May 23, 1950 |
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DATTATRAYA GOVIND Vs. VAMAN RAMKRISHNA
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September 28, 1950 |
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DOSABHAI ARDESHIR COOPER Vs. state
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April 17, 1950 |
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DWARKADAS SHRINIVAS Vs. SHOLAPUR SPG ANDWVG CO LTD
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August 27, 1950 |
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EBRAHIM SALEJI Vs. ABDULLA ALI REZA
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October 24, 1950 |
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EMPEROR Vs. NARJI BHALJI BHIL
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February 7, 1950 |
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FAKIRBHAI BHAGWANDAS Vs. MAGANLAL HARIBHAI
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October 5, 1950 |
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FAZLEHUSSEIN HAIDERBHOY BUXAMUSA Vs. YUSUFALLY ADAMJI
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August 2, 1950 |
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FIDA ALI SHAIKH ALI DHARMAJWALA Vs. STATE OF BOMBAY
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December 4, 1950 |
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FORTUNE COMMERCIAL BANK LTD Vs. VIDYAGAURI J METHA
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July 13, 1950 |
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FORTUNE COMMERCIAL BANK LTD Vs. VIDYAGAURI J MEHTA
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March 13, 1950 |
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FRAM NUSSERVANJI BALSARA Vs. STATE OF BOMBAY
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August 22, 1950 |
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G J DESAI Vs. ABDUL MAZID KADRI
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October 5, 1950 |
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GAGANMAL RAMCHAND Vs. HONGKONG AND SHANGHAI BANKING CORPORATION
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March 8, 1950 |
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GAJANAN GOVIND PATHAK Vs. PANDURANG KESHAV PUNTAMBEKAR
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September 13, 1950 |
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GANESH GOPAL Vs. MORESHWAR NARAYAN
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December 8, 1950 |
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GANESH SAO HARI PRASAD SAO Vs. SM SHEOMALA DEVI
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January 12, 1950 |
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GORDHANDAS PURSOTTAM SONAWALA Vs. NATVARLAL CHANDULAL
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August 22, 1950 |
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GULABCHAND DAULATRAM Vs. SURYAJIRAO GANPATRAO
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February 10, 1950 |
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GULAM AHMED ROGAY Vs. BOMBAY MUNICIPALITY
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September 26, 1950 |
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HAJI AHMAD HAJI ESAK and CO Vs. COMMISSIONER OF INCOME TAX
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October 10, 1950 |
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HARIKISAN BALABAKASH Vs. STATE OF MAHARASHTRA
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June 6, 1950 |
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J B ADVANI AND CO LTD Vs. COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX
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March 17, 1950 |
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J B ADVANI AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
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March 17, 1950 |
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J K DUBASH Vs. COMMISSIONER OF INCOME-TAX
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December 21, 1950 |
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JESHINGBHAI ISHWARLAL Vs. EMPEROR
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April 14, 1950 |
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JETHABHAI JAVERIBHAI Vs. COMMISSIONER OF INCOME TAX
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November 3, 1950 |
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JIVAJI ANNAJI Vs. HANMANT RAMCHANDRA
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June 27, 1950 |
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KANHAIYALAL MULCHAND Vs. STATE OF MADHYA PRADESH
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June 1, 1950 |
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KANJI DEVSI SHET Vs. VELJI HARIDAS
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January 13, 1950 |
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KAPILDEO SINGH Vs. THE KING
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January 24, 1950 |
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KESHAV MADHAV MENON Vs. STATE OF MAHARASHTRA
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April 12, 1950 |
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KISANSING MOHANSING BALWAR Vs. VISHNU BALKRISHNA JOGALEKAR
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August 17, 1950 |
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LADURAM HAJARIMAL Vs. RAMRAO JANKIRAM KADAM
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February 10, 1950 |
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LADY DINBAI DINSHAW PETIT Vs. DOMINION OF INDIA
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September 18, 1950 |
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LALJI RANCHHODJI Vs. BOMBAY STATE
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July 11, 1950 |
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LAXMAN GOPAL Vs. VISHNU RAGHOBA
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October 4, 1950 |
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LAXMIPATIRAO SHRINIWAS RAO DESHPANDE Vs. KRISHTRAO BHIMRAO DESHPANDE
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January 25, 1950 |
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LINGBHAT TIPPANBHAT JOSHI Vs. PARAPPA MALLAPPA GANIGER
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August 21, 1950 |
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MAGANLAL JIVABHAI PATEL Vs. STATE OF MAHARASHTRA
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October 10, 1950 |
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MAHARASHTRA SUGAR MILLS LTD Vs. INDUSTRIAL COURT
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July 24, 1950 |
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MAHOMED AKBAR ABDULLA FAZALBHOY Vs. ASSOCIATED BANKING CORPORATION INDIA LTD
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March 9, 1950 |
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MALEDATH BHARATHAN MALYALI Vs. COMMISSIONER OF POLICE
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February 8, 1950 |
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MANILAL GANGARAM SINDORE Vs. NASIK DEOLALI ELECTRIC SUPPLY CO LTD
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November 21, 1950 |
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MANOHAR DAMODAR PATIL Vs. GOVERNMENT OF BOMBAY
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February 6, 1950 |
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MANSUKHLAL DHANJI VORA Vs. JUPITER AIRWAYS LTD
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July 12, 1950 |
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MIRVAHEDALI KADUMIYA Vs. RASHIDBEG KADUMIYA
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August 24, 1950 |
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MODERN MILLS LTD Vs. V R MANGALVEDHEKAR
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March 13, 1950 |
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MOHAMMAD HANIF Vs. STATE OF MADHYA PRADESH
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May 16, 1950 |
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MOHANLAL BECHARDAS Vs. BOMBAY LIFE ASSURANCE CO
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March 8, 1950 |
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MOHANLAL CHHOTALAL Vs. COMMISSIONER OF INCOME-TAX BOMBAY NORTH
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March 22, 1950 |
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MOHSINALI MAHOMEDALI Vs. STATE OF BOMBAY
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September 4, 1950 |
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MOTILAL FULCHAND Vs. GITA RAMA
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October 9, 1950 |
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MOTILAL HIRALAL SHISODIA FIRM Vs. COMMISSIONER OF INCOME TAX
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February 24, 1950 |
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MULSHANKAR MAGANLAL VYAS Vs. GOVERNMENT OF BOMBAY
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April 20, 1950 |
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N J GOR Vs. M G RAVAL
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October 18, 1950 |
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NAGAPPA NARAYAN SHETTI Vs. MUKAMBE VENKATRAMAN SHETTI
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October 17, 1950 |
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NANA SAKHARAM Vs. DADAJI RAMCHANDRA
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August 17, 1950 |
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NANDGOPAL DULICHAND GURILYAR Vs. STATE OF MAHARASHTRA
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August 4, 1950 |
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NAROTTAMDAS JETHABHAI Vs. ALOYSIOUS PINTO PHILLIPS
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March 28, 1950 |
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NERBADAPRASAD Vs. BENIPRASAD AND THE STATE
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July 12, 1950 |
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NEW SHORROCK SPINNING AND MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH
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March 16, 1950 |
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PANDURANG KASHINATH MORE Vs. STATE OF MAHARASHTRA
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October 4, 1950 |
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PARAGOUDA SANAGOUDA Vs. SHYAMU PANDURANG WAMAN
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November 22, 1950 |
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PRABHAT FILM CO LTD Vs. ANANT VISHNU DAMLE
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October 18, 1950 |
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PRAHLAD KRISHNA KURNE Vs. STATE OF MAHARASHTRA
|
October 3, 1950 |
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PRITHVISINGH DEVISING Vs. HASAN ALLI VAZIRKHAN
|
August 22, 1950 |
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PROVINCE OF BOMBAY Vs. MADHUKAR GANPAT NERLEKAR
|
December 20, 1950 |
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PUJAMAL Vs. STATE OF BOMBAY
|
August 10, 1950 |
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PUNAMCHAND GANESHDAS Vs. KING-EMPEROR
|
May 4, 1950 |
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RAGHUNATH HANUMANT MANE Vs. SADASHIV DAMODAR DATAR
|
October 4, 1950 |
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RAI BAHADUR JAIRAM VALJI Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1950 |
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RAM GANU GHADGE Vs. HARI SAMBHU GHADGE
|
January 20, 1950 |
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RAMAPPA MALLAPA Vs. RUDRAGAUDA
|
December 14, 1950 |
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RAMAPPA VANAPPA AKALE Vs. LAXMAN MALYAPPA AKALE
|
August 17, 1950 |
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RAMKRISHNA VAMAN PAI Vs. NARAYAN VAMAN SHANBHAG
|
August 3, 1950 |
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RAOJI BAPUCHAND PENDHARKAR Vs. K L BAVACHEKAR
|
March 14, 1950 |
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S V GHATE Vs. STATE OF MAHARASHTRA
|
July 11, 1950 |
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SAKARCHAND SATIDAS Vs. NARAYAN SAVLA VANI
|
August 22, 1950 |
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SARWAR MERWAN YEZDIAR Vs. MERWAN RASHID YEZDIAR
|
August 16, 1950 |
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SCINDIA STEAM NAVIGATION CO LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
March 16, 1950 |
|
SHAIKH HUSEIN SHAIK MAHOMED Vs. STATE OF MAHARASHTRA
|
September 25, 1950 |
|
SHANKERBHAI TRIKAMDAS Vs. RANCHHODBHAI NARANDAS
|
October 13, 1950 |
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SHANTABAI RANI BENOOR Vs. STATE OF MAHARASHTRA
|
November 28, 1950 |
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SHANTARAM BALAJI NAIK Vs. MUNICIPALITY OF VENGURLA
|
February 3, 1950 |
|
SHIAVAX C CAMBATA Vs. SUNDERDAS EBJI
|
March 8, 1950 |
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SHRIPAD GOPALKRISHNA CHANDAVARKAR Vs. SIDRAM SATAPPA DODAMANI
|
January 6, 1950 |
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SPECIAL LAND ACQUISITION OFFICER Vs. AMBALAL TRIKAMLAL
|
December 21, 1950 |
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STATE GOVERNMENT Vs. SONABAI
|
December 21, 1950 |
|
STATE GOVERNMENT Vs. BHAGWAN
|
October 18, 1950 |
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STATE GOVERNMENT Vs. JANG BAHADUR SINGH
|
August 3, 1950 |
|
STATE GOVERNMENT Vs. BOKHA
|
April 26, 1950 |
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STATE OF BOMBAY Vs. GEOFFREY MANNERS AND CO
|
September 13, 1950 |
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STATE OF MAHARASHTRA Vs. GEOFFREY MANNERS
|
October 18, 1950 |
|
STATE OF MAHARASHTRA Vs. HIRALAL MANILAL MODY
|
December 1, 1950 |
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STATE OF MAHARASHTRA Vs. MAHARASHTRA SUGAR MILLS LTD
|
November 21, 1950 |
|
STATE OF MAHARASHTRA Vs. SHEORATAN SINGH AND PRAHLAD SINGH
|
April 26, 1950 |
|
STATE OF MAHARASHTRA Vs. VIRENDRA MOTABHOY
|
April 20, 1950 |
|
STATE OF MAHARASHTRA Vs. PANDURANG VINAYAK CHAPHALKAR
|
August 9, 1950 |
|
STATE OF MAHARASHTRA Vs. GOVIND MASU
|
July 13, 1950 |
|
STATE OF MAHARASHTRA Vs. JAL K PATEL
|
June 22, 1950 |
|
STATE OF MAHARASHTRA Vs. V S PHADKE
|
March 18, 1950 |
|
SURYAPRAKASH WEAVING FACTORY Vs. INDUSTRIAL COURT
|
September 4, 1950 |
|
SUSHILA MADIMAN Vs. COMMISSIONER OF POLICE
|
July 27, 1950 |
|
TATA SONS LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
|
March 15, 1950 |
|
TATYA SAVLA Vs. YESHWANT KONDIBA
|
August 22, 1950 |
|
TRIMBAK SHIVRUDRA Vs. STATE OF MAHARASHTRA
|
February 13, 1950 |
|
TULJANSA JANARDHANSA PAWAR HUBLI Vs. COMMISSIONER OF INCOME TAX BOMBAY SOUTH
|
March 16, 1950 |
|
V B DMONTE Vs. BANDRA BOROUGH MUNICIPALITY
|
April 11, 1950 |
|
V B DMONTE Vs. BANDRA BOROUGH MUNICIPALITY
|
February 14, 1950 |
|
VASUDEO DAGADULAL Vs. KANKOOCHAND HIRACHAND VISASHRIMALI
|
August 2, 1950 |
|
VENKANNA NARASINHA Vs. LAXMI SANNAPPA
|
November 20, 1950 |
|
VISHNU PANDU YADAV Vs. MAHADU BABURAO YADAV PATIL
|
January 23, 1950 |
|
VISHWANATH M HEGDE Vs. STATE OF MAHARASHTRA
|
September 20, 1950 |
|
W H KING Vs. EMPEROR
|
April 10, 1950 |
|
WASUDEORAO G SHEOREY Vs. GOPAL DATTATRAYA KARKARE
|
September 12, 1950 |
|
WASUDEORAOJI SHEOREY Vs. A D MANI MANAGING EDITOR HITAVADA
|
September 18, 1950 |
LOGIN