REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A W KHAN Vs. ZAITUNBI	July 22, 1949
ABDUL RAHIM KHAN Vs. KING EMPEROR	January 20, 1949
AHSANUL HAQ Vs. KING-EMPEROR	January 27, 1949
ANIRUDDHA MITRA Vs. ADMINISTRATOR GENERAL BENGAL	April 5, 1949
BAHINABAI SHRAVAN PATIL Vs. KISANLAL KUNJILAL SHET	April 5, 1949
BAJRANG Vs. CROWN	October 3, 1949
BANK OF INDIA LTD Vs. OFFICIAL LIQUIDATOR	July 14, 1949
BEN MADHU Vs. BAI MAHAKORE	February 28, 1949
BENARES BANK LTD Vs. OFFICIAL ASSIGNEE	December 15, 1949
BHAGWANDAS Vs. KING	April 6, 1949
BHAURAO KARBHARI AWARE Vs. STATE OF MAHARASHTRA	September 27, 1949
BHIMAJI KRISHNARAO Vs. HANMANTRAO VINAYAK	June 27, 1949
BHOGILAL FULCHAND Vs. CHHANAJI BAKERJI THAKARDA	September 16, 1949
BHUBONI SAHU Vs. KING	February 17, 1949
BOMBAY GARAGE LTD Vs. INDUSTRIAL TRIBUNAL	February 15, 1949
BROACH CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	March 25, 1949
BROACH CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME-TAX	March 25, 1949
C S NATARAJA PILLAI Vs. C S SUBBARAYA CHETTIAR	November 22, 1949
CENTRAL GOVERNMENT OF INDIA Vs. CHHOTALAL CHHAGANLAL MODI	February 2, 1949
CHAMPAKLAL CHHABILRAI BHATT Vs. COMMONWEALTH ASSURANCE CO LTD	February 4, 1949
CHANDU LAL AGARWALLA Vs. KHALILUR RAHAMAN	November 14, 1949
CHUNILAL MAYACHAND AND CO Vs. A N L FERNANDES	September 19, 1949
COMMISSIONER OF INCOME TAX Vs. MYSORE IRON AND STEEL WORKS	March 18, 1949
COMMISSIONER OF INCOME TAX Vs. S N BHAYYA	March 25, 1949
COMMISSIONER OF INCOME TAX Vs. FINLAY MILLS LIMITED	March 25, 1949
COMMISSIONER OF INCOME TAX Vs. B B AND C I RAILWAY CO OPERATIVE MUTUAL DEATH BENEFIT	March 22, 1949
COMMISSIONER OF INCOME TAX Vs. KOLHIA HIRDAGARH COMPANY LIMITED	March 23, 1949
COMMISSIONER OF INCOME-TAX Vs. KOLHIA HIRDAGARH CO LTD	March 23, 1949
COMMISSIONER OF INCOME-TAX Vs. B B AND C I RAILWAY CO-OPERATIVE MUTUAL DEATH BENEFIT SOCIETY FOR INDIAN	March 22, 1949
COMMISSIONER OF INCOME-TAX CENTRAL Vs. NAZIR AND SONS	March 23, 1949
CORPORATION OF CALCUTTA Vs. GOVERNORS OF ST THOMAS SCHOOL	April 20, 1949
CROWN Vs. LAXMINARAYANLALA	December 22, 1949
DAMJI JAVERCHAND AND ORS Vs. PROVINCE OF BOMBAY	July 14, 1949
DEVKARAN NANJEE BANKING COMPANY LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX	March 24, 1949
DHONDI GANAPATI PATIL Vs. MARUTI GOVIND PATIL	June 23, 1949
DIGAMBAR RAMCHANDRA Vs. KHANDESH SPINNING AND WEAVING MILLS CO LTD	September 7, 1949
DIGAMBARRAO HANMANTRAO DESHPANDE Vs. RANGRAO RAGHUNATHRAO DESAI	March 25, 1949
DURGA PROSAD CHAMARIA Vs. SEWAKISHENDAS	July 28, 1949
EMPEROR Vs. JHAVERILAL MAGANLAL	August 25, 1949
EMPEROR Vs. KHUMA ARJUN	July 12, 1949
EMPEROR Vs. PRANSHANKAR SHAMBHURAM RAVAL	March 31, 1949
EMPEROR Vs. ABDUL MAJID ABDUL AZIZ	January 25, 1949
EMPEROR Vs. BIHARILAL KALACHARAN	January 6, 1949
EMPEROR Vs. KISAN NARAYAN	November 30, 1949
EMPEROR Vs. BHIKU RAMCHANDRA SHINDE	December 6, 1949
EMPEROR Vs. FAKIRMAHOMED CURRIMJI LALJI SAJAN	March 11, 1949
F W HEILGERS AND CO Vs. NAGESH CHANDRA CHAKRAVARTY	March 30, 1949
GAJANAN YESHWANT KALE Vs. PANDURANG GOVIND CHITHADE	September 30, 1949
GANGARAM NANHOOSINGH Vs. CROWN	July 7, 1949
GANPATRAM DINARAM AGARWAL Vs. RAMBAI	August 4, 1949
GHELABHAI MAHASUKHRAM ROY Vs. KESHAVDEV MADANLAL NEMANI	March 4, 1949
GHULAM HUSSAIN Vs. KING	November 30, 1949
GHULAM SARWAR KHAN Vs. ABDUL WAHAB KHAN	July 28, 1949
GODFREY MEEUS Vs. SIMON DULAR	November 4, 1949
GOMTIBAI Vs. KANCHHEDILAL	June 14, 1949
GOPAL ANANT PRABHU Vs. ANANDRAO VISHNU PHANSE	July 26, 1949
GOPALDAS MOHTA Vs. COMMISSIONER OF INCOME TAX	December 30, 1949
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. LAXMAN GOVIND DESHMUKH	November 17, 1949
GOVERNOR GENERAL IN COUNCIL Vs. CONSTANCE ZENA WELLS	November 24, 1949
GOVINDRAM BROS LTD Vs. OFFICIAL ASSIGNEE	April 5, 1949
GOVINDRAM GORDHANDAS SEKSARIA Vs. STATE OF GONDAL	December 19, 1949
GURUPADAPPA SHIVLINGAPPA Vs. AKBAR SAYAD BUDAN KADRI	August 18, 1949
HABIB AHMED RIZVI Vs. CROWN	September 16, 1949
HANSABAI SAYAJI PAYAGUDE Vs. ANANDA GANUJI PAYAGUDE	March 3, 1949
HARISINGJI CHANDRASINGJI Vs. AJITSINGJI CHANDRASINGJI	January 11, 1949
HATIMALI Vs. CROWN	June 20, 1949
HUBERT P JAMES Vs. GULAM HUSSEIN PAKSEEMA	January 11, 1949
INDIA PAPER PULP CO LTD Vs. INDIA PAPER PULP WORKERS UNION	March 30, 1949
JAGATCHANDRA N VORA Vs. PROVINCE OF BOMBAY	January 24, 1949
JAIKRISHNA Vs. CROWN	August 18, 1949
JAINABBIBI Vs. SHANKAR SAKHARAM	December 16, 1949
JAINARAIN RAM LUNDIA Vs. SURAJMULL SAGARMULL	May 6, 1949
JERBAI FRAMJI METHA Vs. STATE OF MAHARASHTRA	September 30, 1949
JESINGBHAI UJAMSHI Vs. COMMISSIONER OF INCOME-TAX	September 19, 1949
JETHABHAI HIRJI AND CO Vs. COMMISSIONER OF INCOME TAX	March 24, 1949
JHAVERILAL MAGANLAL Vs. EMPEROR	August 25, 1949
KAIKHUSHROO PIROJSHA GHIARA Vs. C P SYNDICATE LTD	May 16, 1949
KANDA Vs. WAGHU	December 6, 1949
KASTURCHAND LTD Vs. COMMISSIONER OF INCOME TAX	March 22, 1949
KESHAV MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX	September 14, 1949
KESHAV MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 14, 1949
KIKABHOY CHANDABHOY Vs. COMMISSIONER OF INCOME TAX	March 18, 1949
KISAN DHONDUBAI NIRMALGOVRI Vs. SHEVANTABAIRAMNIKLAL RAMLAL	November 18, 1949
KISHORI SHETTY Vs. EMPEROR	August 11, 1949
KISHORI SHETTY Vs. KING	November 25, 1949
KONDIBA VITHOBA SHINDE Vs. DAGDU RAMA KHENDKE	March 30, 1949
LAKSHMIDHAR MISRA Vs. RANGALAL	October 20, 1949
LALA MANMOHAN DAS Vs. UNITED PROVINCES	December 19, 1949
LAXMANRAO KRISTRAO Vs. PROVINCIAL GOVERNMENT OF BOMBAY	November 30, 1949
LAXMIPAT SINGHANIA Vs. LARSEN AND TOUBRO LTD	January 27, 1949
LUMBHARDAR ZUTSHI Vs. KING	November 28, 1949
MADHOLAL SINDHU Vs. OFFICIAL ASSIGNEE OF BOMBAY	May 6, 1949
MAHANTH SUDARSAN DAS Vs. MAHANTH RAM KIRPAL DAS	November 21, 1949
MAHOMED AKBAR ABDULLA FAZALBHOY Vs. OFFICIAL LIQUIDATOR	September 5, 1949
MALLAPPA RACHAPPA SHETGAN Vs. SHIVAPPA TAMMANNA HADNUR	March 14, 1949
MATHURADAS VASSANJI Vs. TULSIDAS DAMODAR GANATRA	October 5, 1949
MISRI LAL NAYAK Vs. SURJI	November 22, 1949
MOHANLAL HARGOVIND Vs. COMMISSIONER OF INCOME-TAX C P BERAR	July 28, 1949
N G SABDE Vs. CROWN	May 24, 1949
N S VENKATAGIRI AYYANGAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD	January 14, 1949
NAGARMAL Vs. BAJRANGLAL	November 14, 1949
NAGARMAL SURAJMAL Vs. GOTULAL LAXMINARAYAN	March 11, 1949
NAMDEO LOKMAN LODHI Vs. NARMADABAI KESHOODEO	June 23, 1949
NARAYAN Vs. PADMANABH	November 25, 1949
NATVARLAL PUNJABHAI Vs. DADUBHAI MANUBHAI	March 31, 1949
NURUDDIN ABDULHUSEIN Vs. ABU AHMED ABDUL JALLI	April 12, 1949
OFFICIAL ASSIGNEE OF BOMBAY Vs. MUSTAFA MURTAZA	September 15, 1949
ORIENT CORPORATION Vs. COMMISSIONER OF INCOME TAX	March 18, 1949
P V RAO Vs. KHUSHALDAS S ADVANI	January 4, 1949
P V RAO Vs. GIRDHARLAL LALLUBHAI	January 4, 1949
PANDITA GANGARAM Vs. CROWN	July 18, 1949
PANDURANG BHIMRAO KULKARNI Vs. MALKAPPA BHIMGOUDA	November 14, 1949
PHALTAN SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 25, 1949
PHALTAN SUGAR WORKS LTD Vs. COMMISSIONER OF INCOME-TAX	March 25, 1949
PINGLE VENKAT RAMA REDDY Vs. PADAMPAT SINGHANIA	March 7, 1949
PORBANDAR STATE BANK Vs. COMMISSIONER OF INCOME TAX	September 15, 1949
PORBANDER STATE BANK Vs. COMMISSIONER OF INCOME-TAX	September 15, 1949
PREMCHAND ROYCHAND Vs. MOTI LALL AGARWALA	November 30, 1949
PRINCE LINE LTD Vs. TRUSTEES OF THE PORT OF BOMBAY	February 3, 1949
PROVINCIAL GOVERNMENT C P AND BERAR Vs. GANESHLAL REKHCHAND	April 6, 1949
PUJABHAI DIPCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX	March 24, 1949
PUNJABHAI DIPCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX	March 24, 1949
R S RAMMOHANRAI JASWANTRAI DESAI Vs. SOMABHAI NATHABHAI PATEL	August 29, 1949
RAGHUNATH GANESH THAKAR Vs. VAMAN VASUDEV CHITALE	July 1, 1949
RAGHUVANSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	March 18, 1949
RAGHUVANSHI MILLS LTD Vs. COMMISSIONER OF INCOME-TAX	March 18, 1949
RAI HARENDRA LAL ROY BAHADUR ESTATES LTD Vs. HEM CHANDRA NASKAR	February 28, 1949
RAINU Vs. CROWN	September 16, 1949
RAJ SHATRANJAI Vs. RAJ RAJ BAHADUR SINGH	December 12, 1949
RAJRATHNA NARANBHAI MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX	September 16, 1949
RAJRATNA NARANBHAI MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 16, 1949
RAMESH THAPER Vs. PROVINCE OF BOMBAY	September 19, 1949
RAMESH THAPER Vs. PROVINCE OF BOMBAY	August 18, 1949
RAMESHCHANDRA RAMCHANDRA Vs. EMPEROR	October 7, 1949
RAMKISSENDAS DHANUKA Vs. SATYA CHARAN LAW	December 15, 1949
RAMKRISHNA TIMMAPPA SHETTI Vs. HANUMANT PATGAVI	January 11, 1949
RANCHHODDAS BHIKARDAS BHATE Vs. MANGA BHIKA BHOLE	October 10, 1949
RATILAL NATHUBHAI Vs. RASIKLAL MAGANLAL	November 8, 1949
ROBERTS MCLEAN AND CO LTD Vs. A T DAS GUPTA	March 30, 1949
SAHADEO Vs. JAGANNATH KASHINATH	September 15, 1949
SALT AND INDUSTRIES AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX	September 15, 1949
SALT AND INDUSTRIES AGENCIES LTD Vs. COMMISSIONER OF INCOME-TAX-EXCESS PROFITS TAX	September 15, 1949
SANMUKHSING Vs. KING	November 7, 1949
SANTASINGH MUSAFA SINGH Vs. CROWN	April 12, 1949
SANTIMMAPPA VENKAPPA KONNUR Vs. BALBHIM CO-OPERATIVE CREDIT SOCIETY OF HEBSUR	September 6, 1949
SANTOSH KUMARI LALCHAND MEHRA Vs. CHIMANLAL MUNILAL KAPUR	August 4, 1949
SARDAR AUTAR SINGH Vs. SIR MOHAMMAD EJAZ RASOOL KHAN	December 6, 1949
SAYED MD ABDULLAH URAIZEE Vs. P V RAO	January 18, 1949
SEKSARIA BISWAN SUGAR FACTORY LTD Vs. COMMISSIONER OF INCOME-TAX	September 19, 1949
SHAIKH ALI AHMED Vs. COLLECTOR OF BOMBAY	April 14, 1949
SHAMNUGGER JUTE FACTORY CO LTD Vs. S M MODAK	March 30, 1949
SHANWAR MANU KOLI Vs. EMPEROR	September 1, 1949
SHIBA PRASAD SINGH Vs. MAHARAJA SRISH CHANDRA NANDI	July 18, 1949
SHIVJI BHARA AND CO Vs. KANJI VASANJI	March 4, 1949
SHREE MEENAKSHI MILLS LIMITED Vs. PROVINCIAL TEXTILE COMMISSIONER	July 13, 1949
SIR FAZAL IBRAHIM RAHIMTOOLA Vs. APPABHAI G DESAI	March 8, 1949
SIR HARILAL NEMCHAND GOSALIA Vs. STATE OF MAHARASHTRA	July 25, 1949
SIR KASTURCHAND LTD Vs. COMMISSIONER OF INCOME-TAX	March 22, 1949
SRIDHAR KRISHNARAO DATE Vs. CROWN	March 10, 1949
SUMATIBAI WAMAN KIRTIKAR Vs. ANANT BALKRISHNA SHIRGAONKAR	February 22, 1949
SURYAPRAKASH WEAVING FACTORY Vs. INDUSTRIAL COURT	September 9, 1949
T A MENON Vs. KING	November 7, 1949
TARABAI JIVANLAL PAREKH Vs. LALA PADAMCHAND	January 27, 1949
THAKARSHI JAICHAND SHAH AND ORS Vs. WOMAN PRALHAD KULKARNI	October 7, 1949
THE ASSOCIATED BANKING CORPORATION OF INDIA LTD. Vs. MAHOMED AKBAR ABDULA FAZALBHOY	July 18, 1949
THOTA CHINA SUBHA RAO Vs. MATTAPALLI RAJU	May 10, 1949
TIRUCHENDUR SRI SUBRAMANIASWAMI TEMPLE Vs. P RAMASWAMI PILLAI	November 17, 1949
UDHAVJI ANANDJI LADHA Vs. BAPUDAS RAMDAS DARBAR	April 13, 1949
VIJAYSINGRAO BALASAHEB SHINDE DESAI Vs. JANARDANRAO NARAYANRAO SHINDE DESAI	March 29, 1949
VIRUPAXAPPA APPA MAHAJAN Vs. SHANKAR MALLAPPA KAVARE	September 19, 1949
VISHWANATH MAHADEV ADHIKARI Vs. KRISHNAJI RAMACHANDRA BODAS	June 20, 1949
VITHALBHAI GOKALBHAI Vs. SHIVABHAI DHORIBHAI	October 4, 1949
VITHI Vs. TULSIRAM MAROTI AND CROWN	November 4, 1949
WASUDEO NARAYAN PHADNIS Vs. STATE OF MAHARASHTRA	March 2, 1949
WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. INDUSTRIAL TRIBUNAL	March 30, 1949
YUSOFALLI MULLA NOORBHOY Vs. KING	May 30, 1949
YUSUF H ABBAS Vs. BHAGWANDAS P NANGPAL	March 11, 1949
ZENA GLADYS FREEMANTLE Vs. HERBERT CHARLES FREEMANTLE	July 20, 1949

Year 1949 of HIGH COURT OF BOMBAY

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