|
ABDUL GANI Vs. COMMISSIONER OF POLICE
|
September 28, 1948 |
|
ABDULLAMIYA HAMDUMIYA Vs. MAHOMEDMIYA GULAMHUSEIN
|
July 26, 1948 |
|
ABRAHAM EZRA ISSAC MANSOOR Vs. ABDUL MAHOMED ALIBHAI
|
August 30, 1948 |
|
ACCOUNTANT GENERAL Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 1948 |
|
ACCOUNTANT GENERAL BARODA STATE Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1948 |
|
AHMEDBHAI UMARBHAI AND CO Vs. EXCESS PROFITS TAX OFFICER III CIRCLE
|
March 17, 1948 |
|
AKBARALLY A ESKI Vs. EFFY ANDRADE
|
August 3, 1948 |
|
ALBERT WEST MEADS Vs. KING
|
April 19, 1948 |
|
ANTONIUS RAAB Vs. state
|
November 24, 1948 |
|
ANWARI BEGUM GULZARKHAN Vs. COMMISSIONER OF POLICE
|
April 7, 1948 |
|
ATMARAM MANEKLAL PARIKH Vs. BAI HIRA
|
February 23, 1948 |
|
BADRIDAS DAGA Vs. COMMISSIONER OF INCOME-TAX CENTRAL AND UNITED PROVINCES
|
December 20, 1948 |
|
BAI AIMAI LIMJIBHAI KAVARANA Vs. MINOO MANCHERSHAW DAVAR
|
September 30, 1948 |
|
BAI HAMABAI J K MEHTA Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1948 |
|
BALDEODAS MAHAVIRPRASAD Vs. G P SONAVALLA
|
January 8, 1948 |
|
BALVANTRAO VENKATRAO Vs. SATAPPA SHIDAPPA
|
October 8, 1948 |
|
BANK OF BIHAR LIMITED Vs. SARANGDHAR SINGH
|
July 19, 1948 |
|
BANSILAL GULABCHAND Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1948 |
|
BEHRAMJI SORABJI LALKAKA Vs. COMMISSIONER OF INCOME-TAX
|
March 16, 1948 |
|
BELI RAM AND BROTHERS Vs. CHAUDRI MOHAMMAD AFZAL
|
April 7, 1948 |
|
BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED
|
February 26, 1948 |
|
BHAIYALAL KHUBCHAND Vs. KING-EMPEROR
|
November 19, 1948 |
|
BHARMAGOWDA BHIMAGOWDA PATIL Vs. IRAPPA SATYAPPA DHANAGAR
|
February 27, 1948 |
|
BHASKAR SADASHIV JOSHI Vs. REGISTRAR BOMBAY PUBLIC TRUST REGISTRATION ACT 1935
|
February 26, 1948 |
|
C P BANNERJEE Vs. B S IRANI
|
November 3, 1948 |
|
CHANDU SAJAN PATIL Vs. NYAHALCHAND PANAMCHAND
|
October 15, 1948 |
|
CHIMA SAVALARAM LANDE Vs. BABULAL RAVCHAND SHETH GUJAR
|
February 27, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. MURLIDHAR MATHURAWALLA MAHAJAN ASSOCIATION
|
March 18, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. BAI NAVAJBAI N GAMADIA
|
March 11, 1948 |
|
COMMISSIONER OF INCOME TAX Vs. KIKABHAI PREMCHAND SIR
|
March 12, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. NAVAJBAI N GAMADIA
|
March 11, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. MURLIDHAR MATHURAWALA
|
March 18, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. DHANMAL CHELLARAM
|
March 19, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. LAXMIDAS MULRAJ KHATAU
|
March 16, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. KAMAKHYA NARAYAN SINGH
|
June 6, 1948 |
|
COMMISSIONER OF INCOME-TAX Vs. N M RAIJI
|
September 22, 1948 |
|
COMMISSIONER OF INCOME-TAX BOMBAY CITY Vs. GREAT EASTERN LIFE ASSURANCE COMPANY LIMITED
|
October 14, 1948 |
|
COMMISSIONER OF INCOME-TAX BOMBAY MOFUSSIL Vs. WESTERN INDIA LIFE INSURANCE COMPANY LIMITED
|
October 21, 1948 |
|
COMMISSIONER OF INCOME-TAX CENTRAL Vs. SIR KIKABHAI PREMCHAND
|
March 12, 1948 |
|
D N COOPER Vs. SHIAVAX COWASJI CAMBATA
|
July 19, 1948 |
|
DATTATRAYA LAXMAN KULKARNI Vs. DAULATA HARI CHAVAN
|
June 16, 1948 |
|
DATTATRAYA PANDURANG DATAR Vs. HARI KESHAV GOKHALE
|
March 31, 1948 |
|
DHULESAHEB DAWALSAHEB JAMBAJI Vs. MUNICIPAL BOROUGH
|
August 30, 1948 |
|
DISTRICT LOCAL BOARD Vs. KRISHNA SAKHARAM PATIL
|
December 17, 1948 |
|
DURGA PRASAD Vs. GHANSHIAM DAS
|
April 6, 1948 |
|
DWARKADAS BHIMJI Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1948 |
|
EMPEROR Vs. ISAK SOLOMON MACMULL
|
January 13, 1948 |
|
EMPEROR Vs. BASHAN MADAR KORBU
|
February 4, 1948 |
|
EMPEROR Vs. RANCHHODDAS NAROTTAMDAS
|
February 11, 1948 |
|
EMPEROR Vs. RANCHHODLAL HIRABHAI
|
February 16, 1948 |
|
EMPEROR Vs. MANJU HANUMANT NAIK
|
February 16, 1948 |
|
EMPEROR Vs. G B GHATGE
|
September 14, 1948 |
|
EMPEROR Vs. ATMARAM NARAYAN PATIL
|
April 15, 1948 |
|
EMPEROR Vs. PETER DSOUZA
|
April 12, 1948 |
|
EXECUTORS OF THE ESTATE OF J K DUBASH Vs. COMMISSIONER OF INCOME-TAX
|
March 19, 1948 |
|
G B GHATGE Vs. EMPEROR
|
September 14, 1948 |
|
GANPATRAO VISHWANATHAPPA Vs. BHIMRAO SAHIBRAO
|
September 21, 1948 |
|
GOKULCHAND DWARKADAS MORARKA Vs. KING
|
January 13, 1948 |
|
GOSWAMI SHRI MAGANLALJI GORDHANLALJI MAHARAJ Vs. GOSWAMI SHRI PURSHOTTAMLALJI WAGHESHALALJI MAHARAJ
|
February 4, 1948 |
|
GOURI DUTT MAHARAJ Vs. SHEIKH SUKUR MOHAMMED
|
April 6, 1948 |
|
GOVERDHANDAS KANHAYALAL BHATE Vs. RANCHHODDAS BHIKHARILAL SHET BHATE
|
July 7, 1948 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. MUNICIPAL COUNCIL
|
June 15, 1948 |
|
GURUNATH MADHAV Vs. MALLAPPA SHANTAPPA
|
December 10, 1948 |
|
GURUNATHARUDHASWAMI GURU SHIDHAARUDHASWAMI Vs. BHIMPPA GANGADHARPPA DIVATE
|
May 26, 1948 |
|
H H B GILL Vs. KING
|
February 17, 1948 |
|
HAJI ABDUL RAZAQ Vs. SHEIKH ALI BAKHSH
|
April 14, 1948 |
|
HAMABAI J K MEHTA Vs. COMMISSIONER OF INCOME-TAX
|
March 15, 1948 |
|
HARAKCHAND MAKANJI AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1948 |
|
HARIDAS DAMAJI AWADE Vs. PROVINCIAL GOVERNMENT C P AND BERAR
|
July 20, 1948 |
|
HIGH COMMISSIONER FOR INDIA AND THE HIGH COMMISSIONER FOR PAKISTAN Vs. I M LALL
|
March 18, 1948 |
|
HOLIA BUDHOO GOWARA Vs. EMPEROR
|
July 8, 1948 |
|
HUBLI ELECTRICITY CO LTD Vs. PROVINCE OF BOMBAY
|
December 20, 1948 |
|
J K DUBASH EXECUTORS OF ESTATE Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1948 |
|
JAYANTILAL NATHUBHAI PAREKH Vs. state
|
July 22, 1948 |
|
JIBAN KRISHNA DAS Vs. JITENDRA NATH DAS
|
December 16, 1948 |
|
JIVRAM JAGJIVANDAS DAVE Vs. KANTILAL KESHAVLAL TRIVEDI
|
August 30, 1948 |
|
JOHARILAL DEBISAHAI AGARWAL Vs. EMPEROR
|
March 11, 1948 |
|
JUHARIMAL SENAJI Vs. LILADHAR MADHAVJI SATWARA
|
July 22, 1948 |
|
KADAPPA BAPURAO DESAI Vs. LINGAPPA RAMCHANDRA DESAI
|
June 17, 1948 |
|
KAIKHUSHROO PIROJSHA GHIARA Vs. C P SYNDICATE LTD
|
August 3, 1948 |
|
KAIKHUSHRU JEHANGIR Vs. BAI BACHUBAI JEHANGIR
|
March 23, 1948 |
|
KAKULAM SUBRAHMANYAM Vs. KURRA SUBBA RAO
|
February 26, 1948 |
|
KALIDAS AMTHARAM Vs. EMPEROR
|
July 16, 1948 |
|
KARACHI OIL PRODUCTS LTD Vs. KUMAR SHREE NARENDRASINGHJI
|
March 22, 1948 |
|
KAVASJI PESTONJI DALAL Vs. RUSTOMJI SORABJI JAMADAR
|
April 6, 1948 |
|
KING EMPEROR Vs. BUDHOO MANDAL GOND
|
September 3, 1948 |
|
KING EMPEROR Vs. ABDULLAH ISMAIL
|
October 22, 1948 |
|
KISHINCHAND CHELLARAM Vs. VISHANDAS AMARNATH
|
February 18, 1948 |
|
LAXMI SILK MILLS Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
March 23, 1948 |
|
M GULAMALI ABDULHUSSEIN AND CO Vs. VISHWAMBHARLAL RUIYA
|
September 20, 1948 |
|
MADANLAL DHARNIDHARKA Vs. COMMISSIONER OF INCOME TAX
|
March 22, 1948 |
|
MADHAO RAO NARAYAN RAO GHATATE Vs. ISWARDAS SHEORATAN BAGDI
|
December 13, 1948 |
|
MADHAVPRASAD KALKAPRASAD NIGAM Vs. S G CHANDAVARKAR
|
August 24, 1948 |
|
MAHADEO SHEOLAL AGARWAL Vs. EMPEROR
|
December 7, 1948 |
|
MAHARAJA OF PITTAPURAM Vs. PROVINCE OF MADRAS
|
July 15, 1948 |
|
MAHOMED ABDUL AZIZ HIDAYAT Vs. KHAIRUNNISSA ABDUL GANI
|
November 19, 1948 |
|
MAHOMED YASIN NURIE Vs. SHRIPAT AMRIT DANGE
|
April 7, 1948 |
|
MALLAWA SHIDDAPPA UJJANNAVAR Vs. SHIDDAPPA BHIMAPPA UJJANNAVAR
|
September 29, 1948 |
|
MANGIBAI GULABCHAND Vs. SUGANCHAND BHIKAMCHAND
|
April 8, 1948 |
|
MARIA M E L NORONHA Vs. PETER E V NORONHA
|
March 30, 1948 |
|
MARUTI VITHU MULE Vs. GANPAT GENU DHAMDHERE
|
February 27, 1948 |
|
MOHAMMAD KHALIL KHAN Vs. MAHBUB ALI MIAN
|
May 31, 1948 |
|
MOHAMMAD KHUDABAX Vs. KING EMPEROR
|
November 9, 1948 |
|
MOHAMUDKHAN Vs. EMPEROR
|
February 13, 1948 |
|
MOHSIN REHMAN PENKAR Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1948 |
|
MOINUDDIN ABDULLAMIA KOREISHI Vs. state
|
April 14, 1948 |
|
MOSHE REHMAN PENKAR Vs. COMMISSIONER OF INCOME-TAX MOFUSSIL
|
March 17, 1948 |
|
MULCHAND KUNDANMAL JAGTIANI Vs. RAMAN HIRALAL SHAH
|
September 2, 1948 |
|
MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME-TAX
|
March 23, 1948 |
|
MUNICIPAL CORPORATION FOR THE CITY OF BOMBAY Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1948 |
|
MUNICIPAL CORPORATION FOR THE CITY OF BOMBAY Vs. GOVIND LAXMAN SAVANT
|
November 5, 1948 |
|
MUPPANNAPPA KANNAPPA GASTIYAVAR Vs. FAKIRAGOUDA CHANBASANGOUDA GANGANGOUDAR
|
July 26, 1948 |
|
MUSTAFA ALI KHAN Vs. COMMISSIONER OF INCOME-TAX
|
July 12, 1948 |
|
MUTHUSWAMI THEVAR Vs. CHIDAMBARA THEVAR
|
July 19, 1948 |
|
NANALAL ZAVER Vs. BOMBAY LIFE ASSURANCE CO LTD
|
March 11, 1948 |
|
NEELANGOUDA LIMBANGOUDA Vs. UJJANGOUDA SHANKARGOUDA
|
April 20, 1948 |
|
NETRAM ASARAM Vs. RAJJU BAI
|
December 29, 1948 |
|
NILKANTH RAMCHANDRA CHANDOLE Vs. RASIKLAL MULCHAND GUJAR
|
October 7, 1948 |
|
NORTH-WEST FRONTIER PROVINCE Vs. SURAJ NARAIN ANAND
|
November 4, 1948 |
|
P D SHAMDASANI Vs. state
|
September 29, 1948 |
|
PADAMSI PREMCHAND Vs. LAXMAN VISHNU DESHPANDE
|
February 3, 1948 |
|
PANDURANG GOVIND PHATAK Vs. state
|
March 11, 1948 |
|
PEAREY LAL Vs. NANAK CHAND
|
February 25, 1948 |
|
PETHU REDDIAR Vs. RAJAMBU AMMAL
|
March 2, 1948 |
|
PHANINDRA CHANDRA NEOGY Vs. KING
|
October 21, 1948 |
|
PRAGDAS MATHURADAS Vs. JEEWANLAL LIMITED
|
June 8, 1948 |
|
PREMIER CONSTRUCTION CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
June 28, 1948 |
|
PRINCE KHANDERAO GAEKWAR OF BARODA Vs. COMMISSIONER OF INCOME-TAX
|
March 16, 1948 |
|
PROVINCE OF BOMBAYWESTERN INDIA AUTOMOBILE ASSOCIATION Vs. WESTERN INDIA AUTOMOBILE ASSOCIATIONTHE INDUSTRIAL TRIBUNAL AND SATYA MANGULA VENKTRAMANRAO BHUPAT
|
September 9, 1948 |
|
PROVINCIAL GOVERNMENT CENTRAL PROVINCES AND BERAR Vs. SHEIKH IDU SATLOO
|
March 19, 1948 |
|
R L REDDY NARSAYYA Vs. PROVINCIAL GOVERNMENT
|
November 8, 1948 |
|
R M D CHAMARBAGHWALLA Vs. Y R PARPIA
|
August 5, 1948 |
|
RAJ RANI Vs. PREM ADIB
|
July 21, 1948 |
|
RAJA MAHADEVA ROYAL Y B Vs. RAJA VIRABASAVACHIKKA ROYAL
|
February 3, 1948 |
|
RAJA OF VENKATAGIRI Vs. KRISHNAYYA RAO
|
March 18, 1948 |
|
RALLA RAM Vs. PROVINCE OF EAST PUNJAB
|
November 24, 1948 |
|
RALPH HUGH FRIEDLANDER Vs. KATHLEEN MARJORIE FRIEDLANDER
|
August 30, 1948 |
|
RAMCHANDRA NARAYAN KULKARNI Vs. JIJABA RANGANATH JADHAV
|
December 10, 1948 |
|
RAMESH RAMANLAL SARAIYA Vs. KUSUM MADGAOKAR
|
April 6, 1948 |
|
RAMJI KARAMSI Vs. UNIQUE MOTOR AND GENERAL INSURANCE CO LTD
|
March 4, 1948 |
|
RAMPRASHAD MAKUNDRAM RAJPUT Vs. CROWN
|
July 8, 1948 |
|
RANA BIRPAL SINGH Vs. state
|
September 13, 1948 |
|
RANA BIRPAL SINGH Vs. EMPEROR
|
September 13, 1948 |
|
RAONAKALI ROSHANALI Vs. EMPEROR
|
March 29, 1948 |
|
SARDAR NAWAB NAWAZISH ALI KHAN Vs. SARDAR ALI RAZA KHAN
|
February 26, 1948 |
|
SARUPCHAND HUKUMCHAND Vs. COMMISIONER OF INCOME-TAX
|
September 21, 1948 |
|
SHAKTI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1948 |
|
SHAMRAO BABAJI LOKARE Vs. BHIMRAO KONDI LOKARE
|
July 20, 1948 |
|
SHAMRAO GANPATRAO PATIL Vs. KING-EMPEROR
|
December 28, 1948 |
|
SHIVDAS SINGH AJODHYA SINGH Vs. KING-EMPEROR
|
October 23, 1948 |
|
SHOILEN DEY Vs. state
|
June 25, 1948 |
|
SHREE SAKTI MILLS LTD Vs. COMMISIONER OF INCOME-TAX
|
March 15, 1948 |
|
SHRIPATRAO MADHAVRAO SHINDE Vs. PARVATIBAI GANPATRAO SHINDE
|
February 6, 1948 |
|
SHRIRAM GANGABISAN Vs. BAJRANGLAL GOKULCHAND
|
August 27, 1948 |
|
SHYAMA RAJARAM PARDHAN Vs. EMPEROR
|
September 10, 1948 |
|
SIDRAM LACHMAYA Vs. MALLAYA LINGAYA CHILAKA
|
February 4, 1948 |
|
SITARAM RANOO Vs. DEMAI
|
January 22, 1948 |
|
SOMABHAI SHANABAI PATEL Vs. NARANDAS ZAVERDAS
|
April 9, 1948 |
|
SUDAMA SHEOBA Vs. KING EMPEROR
|
July 30, 1948 |
|
SUDHIR KUMAR DUTT Vs. KING
|
April 23, 1948 |
|
SUDKYA RAMJI Vs. MAHAMMED ISSAK
|
September 10, 1948 |
|
TARMAHOMED HAJI ABDUL REHMAN Vs. TYEB EBRAHIM BHARAMCHARI
|
November 10, 1948 |
|
TEJAJI FARASRAM KHARAWALLA Vs. COMMISSIONER OF INCOME TAX
|
March 23, 1948 |
|
VEERASWAMI Vs. NARAYYA
|
June 17, 1948 |
|
VISHNU RAMKRISHNA WANI Vs. NATHU VITHAL WANI
|
August 10, 1948 |
|
VISHNU VISHWANATH PARANJPE Vs. GOVERNMENT OF BOMBAY
|
July 12, 1948 |
|
VISHNUPRASAD NARANDAS MODI Vs. NARANDAS MOHANLAL MODI
|
October 8, 1948 |
|
VISHWANATH KESHAV JOSHI Vs. B M SUKHADWALLA
|
October 11, 1948 |
|
VITHOBA BALA Vs. GOVAL PRASAD RANGILAL
|
November 18, 1948 |
|
WALCHAND RAMCHAND KOTHARI Vs. YESHWANT DEORAO DESHMUKH
|
January 27, 1948 |
|
WALLACE BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
February 17, 1948 |
|
WASUDEO ANANT SOHONI Vs. EMPEROR
|
March 31, 1948 |
|
Y R PARPIA Vs. R M D CHAMARBAGWALLA
|
July 28, 1948 |