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ALIYARKHAN AMIYATKHAN Vs. RAMBHAU MOTIRAM
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April 11, 1947 |
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ANANT MAHADEV MANDEKAR Vs. STATE OF MAHARASHTRA
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November 28, 1947 |
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ANANT MAHADEV MANDEKARINDRADATTA JOGENDRANATH SEN Vs. COMMISSIONER OF POLICE
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November 28, 1947 |
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ASHISH ARDESHIR NAMDAR Vs. F RUTTONSHAW
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September 11, 1947 |
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BADHU JANA MAHAJAN Vs. SHREE SATPANTH SANSTHAN
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January 28, 1947 |
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BAI FAIBA Vs. CHUDASMA JORUBHA GAJUBHA
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November 14, 1947 |
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BAI SHIRINBAI N J DADY Vs. IN RE
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March 6, 1947 |
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BALDEVDAS C PARIKH Vs. KHIMJI POONJA AND CO
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March 20, 1947 |
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BALDEVDAS KARSONDAS PATEL Vs. MOHANLAL BAPALAL BAHIA
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August 6, 1947 |
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BASAYYA SHIVABASAYYA Vs. BASLINGAYYA CHANNAYYA
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January 15, 1947 |
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BASWANTRAO BAJIRAO Vs. EMPEROR
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April 1, 1947 |
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BHAGWANDAS RANCHODDAS MODI Vs. NATWARLAL MAGANLAL MEHTA
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October 6, 1947 |
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BHAGWAT RAM Vs. RAMJI RAM
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April 28, 1947 |
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BRIJLAL RAMJILAL Vs. GOVINDRAM GORDHANDAS SEKSARIA
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July 2, 1947 |
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CHARLES E RING Vs. COLLECTOR OF BOMBAY
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April 16, 1947 |
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CHIEF CONTROLLING REVENUE AUTHORITY Vs. MAHARASHTRA SUGAR MILLS LIMITED
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September 2, 1947 |
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COLLECTOR AND SUPERINTENDENT OF STAMPS Vs. LAXMIBAI SAHEB ANGRE
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December 10, 1947 |
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COLLECTOR OF BOMBAY Vs. ISSAC PENHAS
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June 24, 1947 |
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COMMISSIONER OF INCOME TAX Vs. WADIA A H AS AGENT TO THE GWALIOR DURBAR
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March 5, 1947 |
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COMMISSIONER OF INCOME-TAX Vs. A H WADIA
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March 5, 1947 |
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COMMISSIONER OF INCOME-TAX Vs. RAWALGAON SUGAR FARM LTD
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March 18, 1947 |
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COMMISSIONER OF INCOME-TAX Vs. CHOWRINGHEE PROPERTIES LIMITED
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April 22, 1947 |
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COMMISSIONER OF INCOME-TAX Vs. BHAGWATI
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April 15, 1947 |
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COMMISSIONER OF INCOME-TAX N W F AND DELHI PROVINCES Vs. TRIBUNE TRUST
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October 14, 1947 |
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DATTATRAYA VISHWANATH SULAKHE Vs. SECRETARY OF STATE FOR INDIA
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October 9, 1947 |
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DHAWANJI RAWJI Vs. EMPEROR
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September 19, 1947 |
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EAST AFRICA HARDWARE COMPANY IN LIQUIDATION Vs. state
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January 31, 1947 |
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EDALJI DHANJISHA ANKLESARIA Vs. SORABJI DINSHAWJI GINWALLA
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February 13, 1947 |
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EMPEROR Vs. USMAN HAROON
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January 7, 1947 |
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EMPEROR Vs. YAMANAPPA JOTEPPA GOSAVI
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January 16, 1947 |
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EMPEROR Vs. AMIMIYA IMAMMIYA
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March 17, 1947 |
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EMPEROR Vs. SAVLARAM KASHINATH JOSHI
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March 17, 1947 |
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EMPEROR Vs. LUMBHARDHAR ZUTSHI
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February 12, 1947 |
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EMPEROR Vs. VALLI MOHAMMAD SHEIKH MAHAMMAD
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April 2, 1947 |
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EMPEROR Vs. LASU JANU PAWAR
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April 18, 1947 |
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EMPEROR Vs. JEHANGIR B IRANI
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April 18, 1947 |
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EMPEROR Vs. YUSOFALLI NOORBHAI
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June 17, 1947 |
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EMPEROR Vs. ABDUL HAFIZ HASSAN
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June 23, 1947 |
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EMPEROR Vs. NARAYAN RAMCHANDRA JARAG
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July 9, 1947 |
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EMPEROR Vs. P A JOSHI
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August 8, 1947 |
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EMPEROR Vs. HORMAZDYAR ARDESHIR IRANI
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September 12, 1947 |
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EMPEROR Vs. RUSTOM ARDESHIR BANAJI
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October 7, 1947 |
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EMPEROR Vs. DATTATRAYA SITARAM BINIWALA
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September 30, 1947 |
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EMPEROR Vs. SORAB KHUDARAM IRANI
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November 17, 1947 |
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EMPEROR Vs. PIONEER CLAY AND INDUSTRIAL WORKS LTD
|
October 29, 1947 |
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EMPEROR Vs. MALHARI RAMAJI CHIKATE
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November 21, 1947 |
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EMPEROR Vs. MOHANLAL GOKULDAS
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December 4, 1947 |
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GHANTA CHINA RAMASUBBAYYA Vs. MOPARTHI CHENCHURAMAYYA
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April 16, 1947 |
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GHULBA LAHANU Vs. EMPEROR
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December 18, 1947 |
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GODAVARI SUGAR MILLS LTD Vs. SHAKUNTALA
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April 11, 1947 |
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GOVIND DHONDO KULKARNI Vs. VISHNU KESHAV KULKARNI
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December 17, 1947 |
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GOVINDRAM SEKSARIA Vs. EDWARD RADBONE
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October 14, 1947 |
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HAFIZ MOHAMMED FATEH NASIB Vs. SWARUP CHAND HUKUM CHAND
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December 2, 1947 |
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HASANALI Vs. MANSOORALI
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December 1, 1947 |
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HIMATLAL JAMNADAS DANI Vs. BIRBHANGIRI BISHESHARGIRI
|
November 27, 1947 |
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HIRJI SHIVRAM VYAS Vs. COMMISSIONER OF POLICE
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December 17, 1947 |
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INDRA SINGH Vs. SHIAVAX CAWASJI CAMBATA
|
December 17, 1947 |
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INDRADATTA JOGENDRANATH SEN Vs. COMMISIONER OF POLICE
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November 28, 1947 |
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J K GAS PLANT MANUFACTURING CO LTD Vs. EMPEROR
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April 11, 1947 |
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JAN MOHAMMAD Vs. KARAM CHAND
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March 13, 1947 |
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KHANDESH SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. MOOLJI JAITHA AND CO
|
September 19, 1947 |
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KHORSHED MANECK Vs. OFFICIAL TRUSTEE
|
September 24, 1947 |
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KING-EMPEROR Vs. SADASHIV NARAYAN BHALERAO
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February 18, 1947 |
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KRISHNAJI GOPAL BRAHME Vs. state
|
October 8, 1947 |
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KURBANHUSSEIN MAHAMADALLI Vs. HUSSEINBHAI MITHABHAI
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April 10, 1947 |
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KURBANHUSSEIN MAHOMEDALI KHARODAWALA Vs. HUSSEINBHAI MITHABHAI DHABU ALIAS KANASWALA
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July 31, 1947 |
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LADOBI SHAIKH UMAR Vs. SHANKARLAL PANNALAL KALANTRI
|
July 24, 1947 |
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LALA LACHHMAN DAS Vs. COMMISSIONER OF INCOME-TAX PUNJAB N W F AND DELHI PROVINCES
|
July 29, 1947 |
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M AND S M RLY Vs. RUPCHAND JITAJI
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October 30, 1947 |
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MADRAS AND SOUTHERN MAHRATTA RAILWAY Vs. RUPCHAND JITAJI AND CO
|
October 30, 1947 |
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MAHOMED JUSAB ABDULLA Vs. FATMABAI JUSAB ABDULLA
|
January 9, 1947 |
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MALIK DAMSAZ KHAN Vs. COMMISSIONER OF INCOME-TAX PUNJAB AND N W F PROVINCE
|
June 17, 1947 |
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MANAGER THE SPRING MILLS LTD Vs. G D AMBEKAR
|
November 14, 1947 |
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MEGH RAJ Vs. ALLAH RAKHIA
|
February 5, 1947 |
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MOHAMED AMIN Vs. JOGENDRA KUMAR BANNERJI
|
March 26, 1947 |
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MOHAMMAD YAKUB KHAN Vs. KING EMPEROR
|
January 20, 1947 |
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MOHANLAL SOHANLAL Vs. PANNALAL JANKIDAS
|
April 11, 1947 |
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MOULVI HAMID HASSAN NOMANI Vs. BANWARILAL ROY
|
March 5, 1947 |
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MUNICIPAL BOROUGH OF AHMEDABAD Vs. JAYANTILAL CHHOTALAL PATEL
|
April 9, 1947 |
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MUSST JAGGO BAI Vs. HARI HAR PRASAD
|
June 26, 1947 |
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N SANKARANARAYANA PILLAYAN Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS
|
July 22, 1947 |
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N V VAKHARIA Vs. SUPREME GENERAL FILM EXCHANGE CO LTD
|
March 18, 1947 |
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NEW PIECEGOODS BAZAR CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 19, 1947 |
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NEW PIECEGOODS BAZAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 19, 1947 |
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ODHAVJI LAKHAMSHI Vs. SAKARCHAND DAHYABHAI
|
December 12, 1947 |
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OSCAR H BROWN Vs. NATHMAL HIRACHAND AND CO
|
August 29, 1947 |
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PARVATIBAI SHANKAR PATHAKI Vs. ANANDRAO PATHAKI
|
February 28, 1947 |
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PRAFULLA KUMAR MUKHERJEE Vs. BANK OF COMMERCE
|
February 11, 1947 |
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PREMRAJ Vs. CHAND KANWAR
|
July 21, 1947 |
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PROVINCE OF BOMBAY Vs. HORMUSJI MANEKJI
|
July 12, 1947 |
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PROVINCE OF PUNJAB Vs. PANDIT TARA CHAND
|
April 11, 1947 |
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R M A R A ADAIKAPPA CHETTIAR Vs. R CHANDRASEKHARA THEVAR
|
July 29, 1947 |
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RAJDHAR KALU PATIL Vs. state
|
November 21, 1947 |
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RANDHI APPALASWAMI Vs. RANDHI SURYANARAYANAMURTI
|
July 2, 1947 |
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RAO BHIMSINGH Vs. SHERSINGH
|
July 17, 1947 |
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RUSTOMJI PESTONJI PIR Vs. SORABJI DADABHOY TATA
|
October 28, 1947 |
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SANKALCHAND KUBERDAS JINGAR Vs. JOITARAM RANCHHOD KUMBHAR
|
December 12, 1947 |
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SHANKAR RAMKRISHNA DANDEKAR Vs. DAGA TANAJI MALI
|
October 31, 1947 |
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SHANTARAM ABASAHEB POWAR Vs. KERU KRISHNA KOLI
|
July 30, 1947 |
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SHERBANUBAI JAFFERBHOY Vs. HOOSEINBHOY ABDOOLABHOY
|
September 24, 1947 |
|
SHIRINBAI N J DADY Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1947 |
|
SHRIPAD AMRIT DANGE Vs. SIR HARSIDDHBHAI V DIVATIA
|
January 9, 1947 |
|
SIR MOHAMMAD AKBAR KHAN Vs. MUSAMMAT MOTAL
|
July 29, 1947 |
|
SOMASHEKHAR SWAMI Vs. BAPUSAHEB NARAYANRAO PATIL
|
February 6, 1947 |
|
SRINIVAS MALL BAIROLIYA Vs. EMPEROR
|
April 28, 1947 |
|
SUBBAPPA MALLAPPA HUBALLI Vs. P L BONNI
|
February 21, 1947 |
|
THIAGARAJA BHAGAVATHAR Vs. EMPEROR
|
March 27, 1947 |
|
USHA DURGAPARSAD BAKHALE Vs. COMMISSIONER OF POLICE
|
November 20, 1947 |
|
VAMAN VASUDEO CHITALEY Vs. RAGHUNATH GANESH THAKAR
|
November 27, 1947 |
|
VASUDEO GANESH KULKARNI Vs. VISHWANATH SHRIPAD KULKARNI
|
January 1, 1947 |
|
VELJI SHIVJI Vs. MATHURADAS HARIDAS
|
March 17, 1947 |
|
VELLAYAN CHETTIAR Vs. PROVINCE OF MADRAS
|
July 2, 1947 |
|
WAMAN VISHWANATH BAPAT Vs. YESHWANT TUKARAM
|
December 12, 1947 |
|
WILLIAM ROGER FERNANDEZ Vs. EMPEROR
|
October 7, 1947 |
|
YAKUBJI KARIMJI Vs. state
|
January 23, 1947 |
|
ZAHIRUDDIN Vs. KING-EMPEROR
|
February 18, 1947 |
LOGIN