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ABDALLAKHAN DARYAKHAN Vs. PURSHOTTAM DAMODAR
|
December 16, 1946 |
|
ABDUL RAHIM Vs. KING-EMPEROR
|
February 26, 1946 |
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ADIVEPPA CHANNAPPA KITTUR Vs. RACHAPPA BALAPPA HOSMANE
|
December 20, 1946 |
|
AWAPPA TATOBA CHAUGULE Vs. DATTO KRISHNA ADKE
|
November 27, 1946 |
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BABULAL KANJI Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1946 |
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BADEVVA IMMAMSAB PINJAR Vs. HIRIYENNA BHIMAPPA
|
January 9, 1946 |
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BAI GANGA Vs. BAHERAMSHAH DALAL
|
March 22, 1946 |
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BAI LAKSHMI Vs. JASWANTLAL TRIBHUVANDAS
|
September 20, 1946 |
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BAI SAKRI Vs. BAI DHANI
|
November 20, 1946 |
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BAI SAVITA Vs. GIRJASHANKAR MOHANLAL
|
April 8, 1946 |
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BALDEVDAS VALLABHDAS Vs. DEVENDRAPRASAD
|
August 8, 1946 |
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BANSILAL LALCHAND FIRODIA Vs. BHIKUBAI
|
July 24, 1946 |
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BASAWA CHAMBASAWRAJ Vs. SOMASHEKHARARAJ SHIVRAJ
|
September 26, 1946 |
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BHAVANIPRASAD SHALIGRAM Vs. NARANIBAI
|
September 26, 1946 |
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BHIKU APPA KURA Vs. DATTATRAYA CHANDRAYYA
|
March 4, 1946 |
|
BHIMJI NAIK Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 1946 |
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BHIMJI R NAIK Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1946 |
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BHIMSEN HANMANT Vs. URBAN BANK
|
March 1, 1946 |
|
BIBHABATI DEVI Vs. RAMENDRA NARAYAN ROY
|
July 30, 1946 |
|
BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD Vs. COMMISSIONER OF INCOME-TAX
|
April 8, 1946 |
|
C P SYNDICATE LTD Vs. K P GHIARA
|
November 6, 1946 |
|
CAMBATTA S C Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1946 |
|
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. STATE
|
September 2, 1946 |
|
CHHABBA LAL Vs. KALLU LAL
|
January 21, 1946 |
|
CHHATERPATI PRATAP BAHADUR Vs. LACHMIDHAR PRASAD SINGH
|
July 29, 1946 |
|
CHIMANRAM MOTILAL Vs. SHANKARMAL SABU
|
September 25, 1946 |
|
CHIMANRAM MOTILAL Vs. VANDRAVANDAS GORDHANDAS
|
September 16, 1946 |
|
CHITTAMBARAM Vs. KING-EMPEROR
|
December 19, 1946 |
|
CHUNILAL BHOGILAL SHAH Vs. ABDUL DAWOOD VOHRA
|
February 26, 1946 |
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COMMISSIONER OF INCOME TAX Vs. RAIPUR MANUFACTURING COMPANY LIMITED
|
March 6, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. ARMSTRFONG SMITH L
|
March 7, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. LADY NAVAJBAI R J TATA
|
September 11, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. CENTURY SPINNING WEAVING AND MANUFACTURING COMPANY LIMITED
|
September 2, 1946 |
|
COMMISSIONER OF INCOME TAX Vs. NAROTTAM PEREIRA LIMITED
|
August 17, 1946 |
|
COMMISSIONER OF INCOME-TAX Vs. RAIPUR MANUFACTURING CO LTD
|
March 6, 1946 |
|
DAGADABAI FAKIRMAHOMED Vs. SAKHARAM GAVAJI
|
December 12, 1946 |
|
DAN KUER Vs. SARLA DEVI
|
July 24, 1946 |
|
DAREPPA ALAGOUDA Vs. MALLAPPA SHIVALINGAPPA
|
March 13, 1946 |
|
DAULATRAO MALOJIRAO Vs. PROVINCE OF BOMBAY
|
January 9, 1946 |
|
DAYABHAI JIVABHAI PATEL Vs. SHANA BANA PAGI
|
April 9, 1946 |
|
DIGAMBAR NARAYAN MODAK Vs. MALEGAON CO-OPERATIVE CREDIT SOCIETY
|
February 11, 1946 |
|
DIGAMBER SHRIDHAR DHEKNE Vs. RAMRATAN RAGHUNATH
|
February 20, 1946 |
|
DINKERRAI LALIT KUMAR Vs. SUKHDAYAL RAMBILAS
|
August 19, 1946 |
|
DNYNOBA GANGARAM Vs. DATTOBA BALAPPA
|
March 20, 1946 |
|
EMPEROR Vs. MURRAY GOW PURDY
|
April 3, 1946 |
|
EMPEROR Vs. MAHOMED MUSA NATALI
|
April 11, 1946 |
|
EMPEROR Vs. ABDUL KADER ALLARAKHIA
|
April 16, 1946 |
|
EMPEROR Vs. JOSEPH DSILVA
|
February 14, 1946 |
|
EMPEROR Vs. SAMANSAB SULTANSAB HUKERI
|
February 8, 1946 |
|
EMPEROR Vs. GOKULDAS NENSI
|
January 16, 1946 |
|
EMPEROR Vs. RAGHUNATH KRISHNA GHANEKAR
|
January 17, 1946 |
|
EMPEROR Vs. MAHOMED KASIM GULAM MOHIDEEN
|
July 24, 1946 |
|
EMPEROR Vs. AMRIT BANASPATI CO LTD
|
July 25, 1946 |
|
EMPEROR Vs. J C DSOUZA
|
June 27, 1946 |
|
EMPEROR Vs. PRATAPMAL RIKHABDAS
|
July 3, 1946 |
|
EMPEROR Vs. CHANBASSAYYA RACHAYYA PUJARI
|
July 3, 1946 |
|
EMPEROR Vs. MAHENDRA BALKRISHNA SHAH
|
July 16, 1946 |
|
EMPEROR Vs. GOVIND BHIMRAO KULKARNI
|
July 19, 1946 |
|
EMPEROR Vs. ABIDALLI JAFFERBHOY
|
September 6, 1946 |
|
EMPEROR Vs. MUSTAFFA JOOSAB
|
September 13, 1946 |
|
EMPEROR Vs. POKKA KUSLAPPA BANT
|
September 18, 1946 |
|
EMPEROR Vs. YESHWANT TUKARAM SALUNKE
|
October 8, 1946 |
|
EMPEROR Vs. BASHIR BUNDEKHAN
|
October 30, 1946 |
|
EMPEROR Vs. ABDUL LATIF
|
November 4, 1946 |
|
EMPEROR Vs. GOKULCHAND DWARKADAS MORARKA
|
November 22, 1946 |
|
EMPEROR Vs. MAHOMED DAWOOD
|
November 25, 1946 |
|
EMPEROR Vs. J K GAS PLANT MANUFACTURING CO LTD
|
December 20, 1946 |
|
FRAMROZE MERWANJI DESAI Vs. HORMASJI MANECKJI
|
April 3, 1946 |
|
GANGARAM GOVIND PASHANKAR Vs. SARDAR K R VINCHURKAR
|
August 26, 1946 |
|
GOVERNMENT OF BOMBAY Vs. SAKUR SAMUEL
|
April 5, 1946 |
|
GOVINDRAM BROS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1946 |
|
GOVINDRAM BROS LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 27, 1946 |
|
GULAM KHAJA MAHAMAD Vs. PANDHARINATH VAMAN
|
April 15, 1946 |
|
GULAMHUSEIN SAJAN Vs. FAKIRMAHOMED SAJAN
|
July 9, 1946 |
|
HABIB AND SONS Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1946 |
|
HANAMAPPA SHIDDAPPA Vs. NINGAPPA RANGAPPA
|
October 7, 1946 |
|
HANMANTRAM RAMNATH Vs. COMMISSIONER OF INCOME-TAX
|
April 2, 1946 |
|
HANMANTRAO ANNARAO Vs. DHRUVARAJ PANDURANGRAO
|
November 28, 1946 |
|
HANMAPPA UDANDAPPA PUJARI Vs. HANMANTGAUDA PUJARI
|
November 29, 1946 |
|
HARIDAS PURSHOTTAM Vs. IN RE
|
September 11, 1946 |
|
HARIDAS PURSHOTTAM Vs. STATE
|
September 11, 1946 |
|
HARKISONDAS NANJIBHAI Vs. CHATURBHUJ PRABHUDAS
|
August 8, 1946 |
|
HUBLI ELECTRICITY CO LTD Vs. PROVINCE OF BOMBAY
|
October 1, 1946 |
|
INDIAN HUME PIPE CO LTD Vs. E M NANAVATY
|
February 26, 1946 |
|
J M DSOUZA Vs. RESERVE BANK OF INDIA
|
January 25, 1946 |
|
JANARDAN KARANDIKAR Vs. RAMCHANDRA TILAK
|
April 18, 1946 |
|
JESSINGBHAI JAGJIVANDAS Vs. JIVATLAL PRATAPSI
|
August 22, 1946 |
|
JIVAJI KESHAV BAPAT Vs. VISHNU RANGNATH BAPAT
|
September 16, 1946 |
|
KAIKHUSHRU SORABJI Vs. COMMISSIONER OF POLICE
|
January 11, 1946 |
|
KALOOKHAN FAZLEDIN Vs. SURJI VALLABHDAS
|
January 8, 1946 |
|
KANHAYALAL SUPDUBHAI Vs. HIRALAL DEORAM
|
March 29, 1946 |
|
KASA KRISHNA GHORPADE Vs. VINAYAK GANGADHAR
|
November 18, 1946 |
|
KASIVISWANATHAN CHETTIAR Vs. SOMASUNDARAM CHETTIAR
|
November 7, 1946 |
|
KHANDVALA N V Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1946 |
|
KHURSHED MODY Vs. RENT CONTROLLER
|
April 10, 1946 |
|
KING EMPEROR Vs. VIMLABAI DESHPANDE
|
May 7, 1946 |
|
KUMAR SINGH CHHAJOR Vs. EMPEROR
|
July 22, 1946 |
|
LADY NAVAJBAI TATA Vs. STATE
|
September 11, 1946 |
|
LALA DUNI CHAND Vs. MUSAMMAT ANAR KALI
|
July 9, 1946 |
|
LAXMAN GANESH SHUKLA Vs. BALIRAM LAHANU PATIL
|
June 28, 1946 |
|
LILAVATI GANPATRAO KAKATIKAR Vs. TAKAPPA BHIMAPPA
|
July 1, 1946 |
|
LOYAL MOTOR SERVICE CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
March 5, 1946 |
|
LOYAL MOTOR SERVICE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1946 |
|
M SAMIULLAH Vs. COLLECTOR OF ALIGARH
|
January 14, 1946 |
|
MADHUBHAI AMTHALAL Vs. AMTHALAL NANALAL
|
February 25, 1946 |
|
MAHAMAD YUSUF Vs. HASINA YUSUF
|
October 2, 1946 |
|
MAHOMED MEERA Vs. DATTATRAYA BABAJI
|
February 14, 1946 |
|
MANEKLAL MANSUKHBHAI Vs. JWALADUTT PILANI
|
February 12, 1946 |
|
MANIBHAI HATHIBHAI PATEL Vs. C W E ARBUTHNOT
|
December 12, 1946 |
|
MARUTI DHONDI SHINDE Vs. GUNA DHONDI SHINDE
|
October 3, 1946 |
|
MATURI SANYASILINGAM Vs. EXCHANGE BANK OF INDIA AND AFRICA LTD
|
July 15, 1946 |
|
MULCHAND KESAJI Vs. SHIDDAPPA GURUBASAPPA
|
February 8, 1946 |
|
MUNICIPAL BOROUGH Vs. GOVERNOR GENERAL OF INDIA IN COUNCIL
|
April 16, 1946 |
|
MUNNALAL AND RAGHUNATHSINGH Vs. KASHIBAI
|
July 29, 1946 |
|
MUNSHI AND COMPANY Vs. YESHWANT TUKARAM TELI
|
July 1, 1946 |
|
MUPPANNA MALKAPPA HUMBI Vs. GAJANAN URBAN CO-OPERATIVE BANK LTD
|
March 1, 1946 |
|
MUSA HASAFJI USMAN BHAMARDA Vs. KESHAVLAL CHUNILAL
|
January 8, 1946 |
|
N V KHANDVALA AND CO Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 1946 |
|
NAGINDAS CHHOTALAL Vs. KUNVERSHA HORMUSJI
|
February 28, 1946 |
|
NARENDRASINGJI RANJITSINGJI Vs. UDESINGHJI
|
February 4, 1946 |
|
NARMADABAI NARAYANSHET SHET Vs. HIDAYATALLI SAHEBALLI
|
November 19, 1946 |
|
NATHA SINGH Vs. EMPEROR
|
June 18, 1946 |
|
NAVNITLAL HIRALAL GANDHI Vs. STATE
|
December 6, 1946 |
|
NAWALMAL CHATURBHUJ Vs. DAGADURAM RAMNARAYAN
|
September 23, 1946 |
|
NAWROJI VIKAJI VAKHARIA Vs. CHUNILAL B DESAI
|
November 26, 1946 |
|
NEW INDIA ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
August 23, 1946 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1946 |
|
OFFICIAL ASSIGNEE Vs. MADHOLAL SINDHU
|
August 21, 1946 |
|
ONKAR BHIKA Vs. VITHAL ONKAR
|
March 7, 1946 |
|
PARKASH KAUR Vs. UDHAM KAUR
|
December 11, 1946 |
|
PARVATIBAI UTAMLAL VANI Vs. RUPA KESHAV TAMBOLI
|
February 9, 1946 |
|
PIROZSHAH DAJIBHOI MALAOWALLA Vs. NAJAMAI RUSTOMJI
|
August 2, 1946 |
|
PRAHLAD TIRKARADDI Vs. LAXMAVA
|
July 17, 1946 |
|
PULUKURI KOTTAYA Vs. KING-EMPEROR
|
December 19, 1946 |
|
PUNJAB PROVINCE Vs. DAULAT SINGH
|
January 30, 1946 |
|
RAGHAVENDRA SADASHIV Vs. SADASHIVRAO MADHAVRAO
|
January 9, 1946 |
|
RAGHUSING BHAVANSING Vs. OGEPPA RAMAPPA
|
March 13, 1946 |
|
RAMANUGRAH SINGH Vs. KING EMPEROR
|
June 18, 1946 |
|
RAMCHANDRARAO GANGADHARRAO Vs. VITHAL KESHAV
|
August 9, 1946 |
|
RAMDHANDAS JHAJHARIA Vs. RAMKISONDAS DALMIA
|
July 30, 1946 |
|
RAMJOHN MEHOMOODIN Vs. YAHYABHAI ABDUL KAYUM
|
February 20, 1946 |
|
RANI PROVABATI SAHEBA Vs. SECRETARY OF STATE
|
March 25, 1946 |
|
RATILAL MANILAL Vs. CHANDULAL CHHOTALAL
|
September 24, 1946 |
|
RAYAPPA NINGAPPA Vs. VIRUPAXAPPA CHANBASAYYA
|
March 14, 1946 |
|
ROBASA KHANUM Vs. KHODADAD BOMANJI IRANI
|
August 22, 1946 |
|
S C CAMBATTA Vs. COMMISSIONER OF INCOME-TAX
|
September 6, 1946 |
|
SHAMRAO G RANE Vs. SHASHIKANT R RANE
|
December 18, 1946 |
|
SHANKAR MARUTI GIRME Vs. BHAGWANT GUNAJI GIRME
|
January 11, 1946 |
|
SHANKAR NARAYAN Vs. BARSI LIGHT RAILWAY CO LTD
|
April 11, 1946 |
|
SHANKARLAL NARAYANDAS Vs. NEW MOFUSSIL CO LTD
|
March 13, 1946 |
|
SHANTARAM SADASHIVKRISHNA NARAYAN VANEKAR Vs. MAHABLESHWAR VINAYAKSHABA SHIVA SHET
|
December 11, 1946 |
|
SUNDERJI LALJEE KHAKHAR Vs. STATE
|
March 13, 1946 |
|
SUNDRABAI SONBA TENDULKAR Vs. RAMABAI JAYARAM
|
August 2, 1946 |
|
SUPERINTENDENT OF STAMPS Vs. RAMKRISHNALAL DAHYABHAI
|
January 8, 1946 |
|
SYED ASRAR AHMED Vs. DURGAH COMMITTEE
|
July 29, 1946 |
|
THAKUR JAGANNATH BAKSH SINGH Vs. SECRETARY OF STATE
|
May 1, 1946 |
|
THIRUVENKATA RAMANUJA Vs. VENKATACHARLU
|
May 13, 1946 |
|
TIMMAVVA DUNDAPPA BUDIHAL Vs. CHANNAVA APPAYA KANASGERI
|
December 13, 1946 |
|
TRIMBAK NARHAR Vs. GOPAL NARAYAN
|
July 17, 1946 |
|
TUKA KRISHNA KHOT Vs. DHANU KRISHNA KHOT
|
December 19, 1946 |
|
UJAMSHI GOVINDJI SANGHADIA Vs. EMPEROR
|
January 8, 1946 |
|
VALLABHDAS KARSONDAS NATHA Vs. COMMISSIONER OF INCOME TAX
|
September 5, 1946 |
|
VALLABHDAS KARSONDAS NATHA Vs. STATE
|
September 5, 1946 |
|
VINAYAK HARI PARANJAPE Vs. PROVINCE OF BOMBAY
|
October 1, 1946 |
|
VITHALDAS THAKORDAS AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1946 |
|
VITHOBA BABAJI NAROTE Vs. SHOLAPUR MUNICIPALITY
|
January 15, 1946 |