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AHMED SHAH Vs. MUDASSIR SHAH
|
March 30, 1944 |
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AHMEDABAD MUNICIPALITY Vs. KALYANBHAI
|
March 17, 1944 |
|
ALL INDIA GROUNDNUT SYNDICATE LTD Vs. STATE
|
August 9, 1944 |
|
ALL INDIA SPINNERS ASSN Vs. COMMISSIONER OF INCOME-TAX
|
June 27, 1944 |
|
AMRATLAL Vs. LAND ACQUISITION OFFICER
|
February 16, 1944 |
|
AMRATLAL AMARCHAND Vs. MULJI SAVCHAND
|
August 24, 1944 |
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ARDESHIR DADABHOY BARIA Vs. DADABHOY RUSTOMJEE BARIA
|
August 24, 1944 |
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BAI KEVLI Vs. DALSUKHRAM SAKARCHAND
|
January 31, 1944 |
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BAI LILAVANTI Vs. VADILAL PURSHOTTAMDAS
|
November 14, 1944 |
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BAI SHEVANTIBAI Vs. JANARDHAN RAGHUNATH WARICK
|
May 22, 1944 |
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BANK OF BARODA Vs. PANJAB NATIONAL BANK
|
May 18, 1944 |
|
BELGAUM BANK LD Vs. BANDO RAGHUNATH
|
September 1, 1944 |
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BHIKAJI RAMCHANDRA SHIMPI Vs. AJAGARALLY SARAFALLY BOHORI
|
June 29, 1944 |
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BHIMAPPASAHEB GIREPPASAHEB Vs. RAMAPPA BALAPPA
|
February 23, 1944 |
|
BISHUN SINGH Vs. THAKURJI MANGLA NAIN
|
October 17, 1944 |
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COMMISSIONER OF INCOME TAX Vs. GREAT EASTERN LIFE INSURANCE COMPANY LIMITED
|
October 6, 1944 |
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COMMISSIONER OF INCOME-TAX Vs. EKBAL AND CO
|
September 14, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. K M MADAN
|
November 3, 1944 |
|
COMMISSIONER OF INCOME-TAX Vs. BIPIN SILK MILLS LTD
|
November 3, 1944 |
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COMMISSIONER OF INCOME-TAX Vs. GREAT EASTERN LIFE INSURANCE CO LTD
|
October 6, 1944 |
|
DAULATRAO MALOJIRAO Vs. GOVERNMENT OF BOMBAY
|
March 17, 1944 |
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DHANJISHAW RATTANJI KARANI Vs. BOMBAY MUNICIPALITY
|
September 18, 1944 |
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DHONDO KHANDO Vs. WAMAN BALWANT
|
January 4, 1944 |
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DINSAB KASIMSAB Vs. MAHAMAD HUSSEN DINSAB
|
October 6, 1944 |
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DISTRICT SCHOOL BOARD OF BELGAUM Vs. MOHAMAD MULLA
|
August 7, 1944 |
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EMPEROR Vs. VITHAL TUKARAM
|
August 3, 1944 |
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EMPEROR Vs. ANANT NARAYAN KULKARNI
|
July 17, 1944 |
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EMPEROR Vs. ABDUL WAHAB KAMRUDDIN
|
August 15, 1944 |
|
EMPEROR Vs. LESLIE GWILT
|
August 10, 1944 |
|
EMPEROR Vs. WASANT WAMAN BAPAT
|
October 12, 1944 |
|
EMPEROR Vs. KHWAJA NAZIR AHMED
|
October 17, 1944 |
|
EMPEROR Vs. BENOARI LAL SARMA
|
November 6, 1944 |
|
EMPEROR Vs. ANNAJI BALKRISHNA BARVE
|
September 21, 1944 |
|
EMPEROR Vs. MHATARJI BHAU PATIL
|
September 13, 1944 |
|
EMPEROR Vs. CHIMANLAL SANKALCHAND
|
September 13, 1944 |
|
EMPEROR Vs. ABDULLA MAHOMED
|
September 12, 1944 |
|
EMPEROR Vs. BUDHABHAI SAKARBHAI
|
January 19, 1944 |
|
EMPEROR Vs. SADASHIV NARAYAN BHALERAO
|
January 25, 1944 |
|
EMPEROR Vs. SHAIKH HASAN ABDUL KARIM AND AKBARKHAN ATTAMAHOMED
|
February 9, 1944 |
|
EMPEROR Vs. MERWAN KHODADAD
|
March 2, 1944 |
|
EMPEROR Vs. RAYANGOUDA LINGANGOUDA PATIL
|
February 21, 1944 |
|
EMPEROR Vs. GOMA RAMA
|
June 23, 1944 |
|
EMPEROR Vs. JERRY DSENA
|
June 22, 1944 |
|
EMPEROR Vs. HANSRAJ ASTAJI
|
March 31, 1944 |
|
EMPEROR Vs. NAMDEO MARGOO KAIKADI
|
March 29, 1944 |
|
EMPEROR Vs. IBRAHIM IBOO
|
March 30, 1944 |
|
EMPEROR Vs. SAVLIMIYA MIYABHAI
|
April 11, 1944 |
|
EMPEROR Vs. SHAIK HASAN ABDUL KARIM NO 2
|
April 13, 1944 |
|
EMPEROR Vs. KESHAV GOKHALE
|
April 21, 1944 |
|
EMPEROR Vs. CHAVADAPPA PUJARI
|
April 24, 1944 |
|
EMPEROR Vs. KESHAVLAL TRIBHUVANDAS PANCHAL
|
April 24, 1944 |
|
EMPEROR Vs. NANABHAI NAGINDAS
|
November 2, 1944 |
|
EMPEROR Vs. LAXMAN BHARMAJI
|
November 23, 1944 |
|
EMPEROR Vs. SHANKAR GANPAT PAWAR
|
November 24, 1944 |
|
FIDALLY USUFALLY Vs. BAI KRIPA
|
September 18, 1944 |
|
GEORGE BELL Vs. ROYAL WESTERN INDIA TURF CLUB LTD
|
December 8, 1944 |
|
GHELLA DAYAL Vs. COMMISSIONER OF INCOME-TAX
|
November 16, 1944 |
|
GOVERNMENT OF BOMBAY Vs. DASHRATH RAMNIVAS
|
December 5, 1944 |
|
GOVERNMMENT OF BOMBAY Vs. INCHYA FERNANDEZ
|
December 22, 1944 |
|
GOVIND BHAUSHET Vs. BHIKU MAHADEOSHET
|
January 18, 1944 |
|
GOVIND RAM Vs. MADAN GOPAL
|
November 22, 1944 |
|
GURUNATHAPPA DEEKAPPA Vs. DHARWAR MUNICIPALITY
|
August 3, 1944 |
|
HANMANTRAM RAMNATH Vs. COMMISSIONER OF INCOME-TAX
|
September 21, 1944 |
|
HARISCHANDRA KHUNDERRAO KOTHARE Vs. A B CRAIG
|
December 12, 1944 |
|
HARSHADLAL AMBALAL DESAI Vs. BAI ICHHA
|
July 7, 1944 |
|
HIMATMAL DEVCHAND Vs. ABDUL HAKKE
|
April 10, 1944 |
|
HIRJI LAXMIDAS Vs. FRANCIS FERNANDEZ
|
December 6, 1944 |
|
HIRJI VIRJI JANGBARI Vs. GOVERNMENT OF BOMBAY
|
August 11, 1944 |
|
HUBLI ELECTRICITY CO LTD Vs. GOVERNMENT OF BOMBAY
|
July 18, 1944 |
|
INSTITUTE OF RADIO TECHNOLOGY Vs. PANDURANG BABURAO
|
December 12, 1944 |
|
JANARDAN EKNATH Vs. GANESH SADASHIV
|
July 14, 1944 |
|
JANGUMIYA SULEMAN MADIWALE Vs. HASHAMSAHEB
|
March 13, 1944 |
|
JAYANTILAL JAMNADAS Vs. CHHAGANLAL NATHOOBHAI
|
September 11, 1944 |
|
JETHALAL NANSHAH MODI Vs. BACHU
|
November 17, 1944 |
|
JIVANLAL KANDAS Vs. RAMTUJI BHAIJI
|
March 6, 1944 |
|
JOHN NADJARIAN Vs. E F TRIST
|
June 23, 1944 |
|
K P DALAL Vs. R S JAMADAR
|
December 1, 1944 |
|
K R EASWARAMURTHI GOUNDAN Vs. KING-EMPEROR
|
February 23, 1944 |
|
KAIKHUSHROO TANTRA Vs. MEHERBAI TANTRA
|
November 17, 1944 |
|
KALLAWA SHIDLINGAPPA ANGADI Vs. PARAPPA SANKAPPA
|
November 24, 1944 |
|
KEKHUSHRU EDULJI Vs. JINABHAI JIWANJI
|
August 2, 1944 |
|
KESHAV APPA BHAGAT Vs. SITARAM HANUMANDAS
|
November 17, 1944 |
|
KISHORI LAL Vs. EMPEROR
|
December 6, 1944 |
|
LALLUBHAI MOTIRAM Vs. LAXMISHANKAR AMBALAL
|
January 3, 1944 |
|
LAXMAN GANESH RASTE Vs. STATE
|
January 24, 1944 |
|
LAXMAPPA GONEPPA Vs. BHIMAPPA GONEPPA
|
March 28, 1944 |
|
LEELACHAND WALCHAND GUJAR Vs. VISHNU GANESH LAKADE
|
July 25, 1944 |
|
LEWIS W FERNANDEZ Vs. JIVATLAL PARTAPSHI
|
October 12, 1944 |
|
MABEL HEAD Vs. KATHLEEN GUEST
|
February 23, 1944 |
|
MADHORAM SAND Vs. KIRTYA NAND SINHA
|
June 29, 1944 |
|
MADRAS AND SOUTHERN MAHRATTA RAILWAY Vs. BEZWADA MUNICIPALITY
|
March 30, 1944 |
|
MAGANLAL BHAGWANDAS Vs. AHMEDABAD MUNICIPALITY
|
March 20, 1944 |
|
MAHADEO GOPAL PENDSE Vs. HARI WAMAN BHATE
|
November 15, 1944 |
|
MAHOMEDHUSSEIN DAUDBHAI Vs. COLLECTOR OF BROACH AND PANCHMAHALS
|
April 14, 1944 |
|
MAN MOHAN DAS Vs. JANKI PRASAD
|
October 17, 1944 |
|
MANEKLAL MANSUKHBHAI Vs. HORMUSJI JAMSHEDJI
|
June 13, 1944 |
|
MANGALDAS GIRDHARDAS Vs. GOVINDLAL ISHWARLAL
|
March 16, 1944 |
|
MARUDANAYAGAM PILLAI Vs. MANICKAVASAKAM CHETTIAR
|
December 18, 1944 |
|
MARUTI BABAJI Vs. MANOHAR
|
February 15, 1944 |
|
MEENAKSHI MILLS LIMITED Vs. PATEL BROTHERS
|
March 30, 1944 |
|
METRO THEATRE BOMBAY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1944 |
|
MOHAN CHUNILAL Vs. DIGAMBAR SHANKAR
|
June 27, 1944 |
|
MOHANDAS MULJI SICKA Vs. COLLECTOR OF BOMBAY
|
March 1, 1944 |
|
MOTICHAND AND DEVIDAS Vs. IN RE
|
September 6, 1944 |
|
MOTICHAND BALUBHAI Vs. DISTRICT MAGISTRATE
|
November 15, 1944 |
|
MOTOR UNION INSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX
|
September 13, 1944 |
|
MOTOR UNION INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 13, 1944 |
|
MULJIBHAI PITAMBERDAS Vs. BAI CHANCHAL
|
March 3, 1944 |
|
NAIK B R Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1944 |
|
NARAYAN JIVANGOUDA Vs. PUTTABAI
|
July 24, 1944 |
|
NATIVE SHARE AND STOCK BROKERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1944 |
|
NAVNITLAL CHUNILAL Vs. BABURAO NO 1
|
April 13, 1944 |
|
NAVNITLAL CHUNILAL Vs. BABURAO NO 2
|
July 3, 1944 |
|
NAVROJI N VAKIL Vs. GOVERNMENT OF BOMBAY
|
August 31, 1944 |
|
NEW CITIZEN BANK OF INDIA Vs. ASIAN ASSURANCE CO LTD
|
April 14, 1944 |
|
NUSSERWANJI ICCHAPORIA Vs. GULCHER MUNSHI
|
December 7, 1944 |
|
PANDURANG BHAU BALVADKAR Vs. CHANGUNABAI
|
July 13, 1944 |
|
PARBHU Vs. KING-EMPEROR
|
January 26, 1944 |
|
PARVATIBAI GOPAL DHAMDHERE Vs. MARUTI LUXMAN
|
January 27, 1944 |
|
PATALI BEGUM Vs. YESHWANT THITE
|
July 31, 1944 |
|
PEREGRINO RODRIGUES Vs. STATE
|
October 5, 1944 |
|
PRANLAL BHAGWANDAS Vs. CHAPSEY GHELLA
|
April 12, 1944 |
|
PREMCHAND MAHASUKHBHAI Vs. CHAMANLAL RANCHHODDAS
|
November 6, 1944 |
|
PREMIER CONSTRUCTION CO Vs. COMMISSIONER OF INCOME-TAX
|
March 27, 1944 |
|
RACHAPPA TOTAPPA Vs. MADIVALAWA RACHAPPA
|
January 6, 1944 |
|
RAJAMMAL Vs. SABAPATHI PILLAI
|
November 20, 1944 |
|
RAMABAI GOVIND Vs. ANANT DAJI
|
August 11, 1944 |
|
RAMCHANDRA BALAJI Vs. SHANKAR APPARAO
|
July 13, 1944 |
|
RAMCHANDRA JIVAJI Vs. LAXMAN SHRINIVAS
|
December 4, 1944 |
|
RAMJI KESHAVJI Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1944 |
|
RAMJI KESHAVJI Vs. COMMISSIONER OF INCOME-TAX
|
September 7, 1944 |
|
RANCHHOD DAHYA Vs. MUSAJIBHAI
|
February 9, 1944 |
|
RANCHHOD MATHURDAS Vs. KANCHANLAL CHUNILAL
|
December 22, 1944 |
|
RANCHHODLALJI GOSWAMI Vs. ACQUISITION OFFICER
|
January 13, 1944 |
|
RATANSHAH KAVASJI Vs. KEKI BEHRAMSHA
|
June 21, 1944 |
|
SADASHIV SHIVBASAPPA BURJE Vs. GOVIND VIRPAX AMBI
|
August 8, 1944 |
|
SAFIA BEGUM Vs. ABDUL RAJAK
|
August 10, 1944 |
|
SANTURAM HARI Vs. TRUST OF INDIA ASSURANCE CO
|
February 9, 1944 |
|
SARUPCHAND HUKAMCHAND Vs. IN RE
|
August 30, 1944 |
|
SARUPCHAND HUKAMCHAND Vs. STATE
|
August 30, 1944 |
|
SAVLARAM GANGARAM Vs. VISHWANATH ANANT
|
June 29, 1944 |
|
SECRETARY OF STATE FOR INDIA Vs. AMBALAL KHORA
|
December 11, 1944 |
|
SHAHAPURE D R Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1944 |
|
SHAMBHU NATH Vs. PUSHKAR NATH
|
July 27, 1944 |
|
SHANKAR GANESH Vs. SATARA SWADESHI COMMERCIAL CO LTD
|
October 6, 1944 |
|
SHAPURJI PALLONJI Vs. COMMISSIONER OF INCOME-TAX
|
September 8, 1944 |
|
SHAPURJI RUTTONJI IN RE SHAPURJI RATANJI TATA Vs. BYRAMJI MUNCHERJI
|
August 28, 1944 |
|
SHEODAS DAGA AND CO Vs. COMMISSIONER OF INCOME TAX
|
December 8, 1944 |
|
SHRIPAD Vs. SANIKATTA CO-OPERATIVE SALT SALE SOCIETY
|
January 5, 1944 |
|
SHRIPAD LAXMAN NAKADI Vs. KASHIBAI DINKAR JOG
|
July 25, 1944 |
|
SITARAM SADASHIV PARADKAR Vs. VITHAL PADHYE
|
June 29, 1944 |
|
SOONDERDAS THAKERSEY Vs. BAI LAXMIBAI
|
December 12, 1944 |
|
SOPHER Vs. ADMINISTRATOR GENERAL OF BENGAL
|
March 6, 1944 |
|
SORABJI MEDORA Vs. ORIENTAL LIFE ASSURANCE CO
|
February 7, 1944 |
|
SUPERINTENDENT OF STAMPS Vs. BREUL AND CO
|
January 10, 1944 |
|
T H VAKIL Vs. BOMBAY PRESIDENCY RADIO CLUB LTD
|
August 11, 1944 |
|
TUNGABAI Vs. YESHWANT DINKAR JOG
|
July 24, 1944 |
|
UDASI NIRWANI Vs. SURAJPAL SINGH
|
July 27, 1944 |
|
VANRAJ VALLABHDAS Vs. STATE
|
October 3, 1944 |
|
VENKATRAO SHRINIWASRAO Vs. BASAVPRABHU SIRDESAI
|
March 2, 1944 |
|
VINAYAK PANDURANGRAO Vs. SHESHADASACHARYA RAMACHARYA
|
February 9, 1944 |
|
VIRAPPA CHETTIAR Vs. PERIAKARUPPAN CHETTIAR
|
October 17, 1944 |
|
VISHNU GANGADHAR KETKAR Vs. GOVERNMENT OF BOMBAY
|
October 6, 1944 |
|
VITHOBA SAVLARAM Vs. SHRIHARI NARAYAN
|
August 9, 1944 |
|
VYASACHARYA MADHAVACHARYA Vs. DAJI BABA
|
February 17, 1944 |
|
VYASRAO HANMANTRAO Vs. RAMCHANDRA HANMANT
|
October 6, 1944 |
|
WAMAN MAHADEV GADGIL Vs. PANDU GOVIND
|
April 6, 1944 |
|
YAKUB VERSEY LALJEE Vs. COMMISSIONER OF INCOME TAX
|
September 19, 1944 |
|
YESHWANT BALA Vs. BABAI
|
March 3, 1944 |
|
ZAFRUL HASAN Vs. FARID-UD-DIN
|
June 27, 1944 |