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ABDULLABHOY ESOOFALLY CHAS Vs. AKBARALLY SAMSUDDIN RAJA
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July 14, 1943 |
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ABDULLAKHAN DARYAKHAN MHADIK Vs. PURSHOTTAM DAMODAR SURA
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August 3, 1943 |
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ABRAHAM EZRA ISSAC MANSOOR Vs. ABDUL LATIF USMAN
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November 9, 1943 |
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ACHYUT GOPAL MHETRAS Vs. GOPALRAO RAMCHANDA MHETRAS
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August 5, 1943 |
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AMBALAL CHUNTHABHAI PATEL Vs. SOMABHAI BAKORBHAI PATEL
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April 16, 1943 |
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AMBARAM POPAT VANKAR Vs. BUDHALAL MAHASUKRAM SHAH
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January 15, 1943 |
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AMRITLAL NARSILAL SHAH Vs. SADASHIV ANNA MALEKAR
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August 19, 1943 |
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ANANT BABURAO KULKARNI Vs. VYASACHARYA MADHAVACHARYA GHALASASI
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November 24, 1943 |
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ANANT BHIKAPPA PATIL Vs. SHANKAR RAMCHANDRA PATIL
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July 26, 1943 |
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ANANT GOVIND GINDE Vs. DNYANESHWAR BALKRISHNA GINDE
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June 21, 1943 |
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APOLLO MILLS LTD Vs. BABUBHAI CHANDULAL
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January 13, 1943 |
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BABA NARAYAN LAKRAS Vs. SABOOSA
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April 15, 1943 |
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BAI CURSETBAI C DOSSABHOY Vs. BAI HAMABAI JEHANGIR WADIA
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March 10, 1943 |
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BAI KAMALA Vs. SHANKERRAO LAXMANRAO JADHAV
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January 6, 1943 |
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BAI MADHUKANTA Vs. KANTILAL MOHANLAL
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June 22, 1943 |
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BAI SHANTA Vs. TRIKAMLAL VRIJAVALLABHDAS SHAH
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February 23, 1943 |
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BAJIRAO MADHAVRAO SUBHEDAR Vs. WAMANRAO ALIAS BHAYYASAHEB PURSHOTTAMDAS
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August 9, 1943 |
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BENJAMIN GUY HORNIMAN Vs. STATE
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September 17, 1943 |
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BHABATARINI DEBI Vs. ASHALATA DEBI
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January 22, 1943 |
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BHAGBATI DEI Vs. MURALIDHAR SAHU
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February 3, 1943 |
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BHAGWANDAS TOTARAM AGARVAL Vs. CHHAGANLAL RAICHAND
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July 30, 1943 |
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BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS CO LTD
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November 24, 1943 |
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BHARMAPPA MURDEPPA SOPPIN Vs. HANMANTAPPA TIPPANNA BELLUDI
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January 28, 1943 |
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BHAVANI SHANKAR JOSHI Vs. GORDHANDAS JAMNADAS
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January 26, 1943 |
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BHIKAJI VISHNU KARMARKAR Vs. RAMCHANDRA KRISHNA PHATAK
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July 15, 1943 |
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BHUKHANDAS VALABDAS Vs. CHHAGANLAL DAYARAM
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February 9, 1943 |
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BILASRAI JOHARMAL Vs. SHIVNARAYAN SARUPCHAND
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December 21, 1943 |
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BRIJLAL RAMJIDAS Vs. GOVINDRAM G SEKSARIA
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February 15, 1943 |
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BURJORJI PESTONJI BARIA Vs. MURLIDHAR SIDHGOPAL AVASTI
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March 16, 1943 |
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BYRAMSHAW K ILLAVA Vs. STATE
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September 28, 1943 |
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BYRAMSHAW K ILLAVA Vs. IN RE
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September 28, 1943 |
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CHAMPAKLAL CHIMANLAL Vs. AMUBHAI DAHYABHAI SODAGAR
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August 4, 1943 |
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CHAMPAKLAL PURSHOTTAMDAS Vs. BAI NARBADABAI
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August 6, 1943 |
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CHARLES MORTIMER EASTLEY Vs. ERNEST DO ROZARIO
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July 27, 1943 |
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CHIMANLAL LALBHAI SETH Vs. STATE
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September 27, 1943 |
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CHUNILAL BHAGWANJI Vs. KANMAL LALCHAND
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March 12, 1943 |
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COMMISSIONER OF INCOME TAX Vs. MAHOMEDBHOY I M ROWJI
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April 8, 1943 |
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COMMISSIONER OF INCOME TAX Vs. GOKALDAS HUKUMCHAND
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April 6, 1943 |
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COMMISSIONER OF INCOME TAX Vs. EDULJI F E DINSHAW
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April 7, 1943 |
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COMMISSIONER OF INCOME TAX Vs. MANGALDAS MOTILAL AND CO
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September 29, 1943 |
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COMMISSIONER OF INCOME TAX Vs. KARIM BROS CHARITY FUND
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September 23, 1943 |
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COMMISSIONER OF INCOME TAX Vs. SIR MAHOMED YUSUF ISMAIL
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September 24, 1943 |
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COMMISSIONER OF INCOME TAX Vs. BISHWAMBHARLAL MAHESHWARI
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September 27, 1943 |
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COMMISSIONER OF INCOME TAX Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY CO
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July 23, 1943 |
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COMMISSIONER OF INCOME-TAX Vs. SIR MOHAMED YUSUF ISMAIL
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September 24, 1943 |
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COMMISSIONER OF INCOME-TAX Vs. MAHOMEDBHOY I A ROWJI
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April 8, 1943 |
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DAKOR TEMPLE COMMITTEE Vs. SHANKERLAL
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October 4, 1943 |
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DATTATRAYA PUTTO HONNANGI Vs. TULSABAI CHIDAMBAR HONNANGI
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January 15, 1943 |
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DATTATRAYA VASUDEV KHATKUL Vs. PARASHRAM ANANT MOGHE
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June 28, 1943 |
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DEBI PRASAD SHARMA Vs. EMPEROR
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June 25, 1943 |
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EMPEROR Vs. TRIMBAK HARI TULPULE
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July 1, 1943 |
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EMPEROR Vs. BHIKHA GOBER
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June 15, 1943 |
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EMPEROR Vs. PANDURANG BHIKHAJI JOSHI
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July 20, 1943 |
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EMPEROR Vs. MAHOMED ELIAS PATEL
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July 20, 1943 |
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EMPEROR Vs. SULEMAN SHAMJI
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July 15, 1943 |
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EMPEROR Vs. PANDU KUSHA MANDAVKAR
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July 12, 1943 |
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EMPEROR Vs. SUMATIBAI WASUDEO BACHUWAR
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September 8, 1943 |
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EMPEROR Vs. KANTILAL MANGALDAS
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September 1, 1943 |
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EMPEROR Vs. RAMCHANDRA NARHAR ABHYANKAR
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August 17, 1943 |
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EMPEROR Vs. KHANDUBHAI K DESAI
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September 30, 1943 |
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EMPEROR Vs. BANAPPA KALLAPPA AJAWAN
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October 12, 1943 |
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EMPEROR Vs. JAYANTILAL JAGJIVAN MULJL
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November 3, 1943 |
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EMPEROR Vs. AYUBKHAN MIRSULTAN
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November 26, 1943 |
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EMPEROR Vs. PURSHOTTAM DEVJI PATEL
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December 8, 1943 |
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EMPEROR Vs. RAMANLAL DALSUKHBHAI SHAH
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December 8, 1943 |
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EMPEROR Vs. KASHINATH DAYARAM CHAUDHARI
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December 8, 1943 |
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EMPEROR Vs. DHANRAJ MILLS LTD
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January 26, 1943 |
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EMPEROR Vs. BALLABHDAS MOTIRAM GUPTA
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January 27, 1943 |
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EMPEROR Vs. SHANKAR PAPAYYA PADAMSALI
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January 13, 1943 |
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EMPEROR Vs. SHANKARBHAI KASHIBHAI PATEL
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March 2, 1943 |
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EMPEROR Vs. KAMAL DATTATRAYA SOHONI
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March 3, 1943 |
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FAKIRCHAND JANKIRAM AGARWAL Vs. NARMADABAI TULSIRAM AGARWAL
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January 29, 1943 |
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FAKRUDDIN SHAMSUDDIN SAIYED Vs. BAI JENAB
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July 19, 1943 |
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FAZLHUSSEIN SHARAFALLY Vs. MAHOMEDALLY ABDULALLY SASSOOR
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March 28, 1943 |
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GAJANAN YESHWANT PATANKAR Vs. GOVIND RAMCHANDRA DESHMUKH
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February 10, 1943 |
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GOPAL DAS Vs. THAKURJI
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January 22, 1943 |
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GOVERNMENT OF THE PROVINCE Vs. LIMDI DARBAR
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July 6, 1943 |
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GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. AHMEDABAD SARANGPUR MILLS CO LTD
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August 4, 1943 |
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GOVERNMENT TELEPHONES BOARD LTD Vs. HORMUSJI MANEKJI SEERVAL
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March 30, 1943 |
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GOVIND PRASAD Vs. PAWANKUMAR
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March 4, 1943 |
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GOVIND RAMCHANDRA CHITALE Vs. GANGADHAR MAHADEO WADEKAR
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August 9, 1943 |
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HARKUBAI FAKIRCHAND SHET Vs. SHANKERBHAI ZAVERBHAI GUJARATI
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March 10, 1943 |
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HEMRAJ Vs. KHEM CHAND
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May 12, 1943 |
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HIFZURRAHEMAN ANSARSAHEB Vs. HASANSAHEB ABANSAHEB FULMANDI
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July 7, 1943 |
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HORMASJI JAMSHEDJI GINWALLA Vs. MANEKLAL MANSUKHBHAI
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March 9, 1943 |
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INDIAN IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME-TAX
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March 25, 1943 |
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ISHWARLAL LAXMICHAND PATEL Vs. KUBER MOHAN LAWAR
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February 1, 1943 |
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ISMAIL DADA BHAMANI Vs. BAI ZULEIKHABAI
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November 12, 1943 |
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JADAVKUMAR LILADHAR MAINTHIA Vs. PUSHPABAI MAINTHIA NEE
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June 23, 1943 |
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JAGANNATH FAKIRCHAND MARWADI Vs. BABURAO GANESH DESHMUKH
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April 1, 1943 |
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JANKIRAM COMPANY Vs. CHUNILAL SHRIRAM
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November 25, 1943 |
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JITENDRA NATH ROY Vs. SAMARENDRA NATH MITTER
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February 25, 1943 |
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KADERBHAI ISMAILJI POONAWALLA Vs. FATMABAI GOLAMHUSEIN KABIRA
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February 8, 1943 |
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KASTURCHAND JIWAJI Vs. MANEKCHAND DEVCHAND
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February 2, 1943 |
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KEDARNATH HIMATSINGKA Vs. PRABHABATI SAHEBA
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July 8, 1943 |
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KESHAVLAL PUNJARAM Vs. COMMISSIONER OF INCOME-TAX
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September 28, 1943 |
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KHATAU MAKANJI SPINNING AND WEAVING CO LTD Vs. S R DESHPANDE
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April 14, 1943 |
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KISANDAS BANKATLAL Vs. RAGHO RAM KRISHNA
|
November 10, 1943 |
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KISHORELAL STORES Vs. JAGANNATH BAYAJI PATIL
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March 31, 1943 |
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KRISHNA MHATARBA TEMKAR Vs. BABAN RAMBHAU TEMKAR
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August 24, 1943 |
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KUNDANMAL JASRAJ MARWADI Vs. SURAJKUVARBAI TARACHAND
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February 16, 1943 |
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LAKHAJI DALJI GARASIA Vs. KUBERDAS HARGOVINDAS MODI
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July 13, 1943 |
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LAXMAN HARI GHARPURE Vs. VISHNU VISHWANATH PARANJPE
|
October 7, 1943 |
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LAXMIBAI GANPATRAO MAHAJAN Vs. RADHABAI KRISHNAJI MAHAJAN
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July 19, 1943 |
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LAXMICHAND TULJARAM SHEDJI Vs. PIONEER URBAN CO-OPERATIVE BANK
|
November 22, 1943 |
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MAHADEV SHANKAR LOKHANDE Vs. SHANKAR SWAMIRAO LOKHANDE
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January 4, 1943 |
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MAHOMED JAFFER HAJI NAZARALLI DEVJI Vs. MAHOMED JANMAHOMED
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November 23, 1943 |
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MAHOMED SIDDIQUE YUSUF Vs. OFFICIAL ASSIGNEE
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March 24, 1943 |
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MANEKLAL MANSUKHBHAI Vs. CHIMANLAL KALIDAS
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November 30, 1943 |
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MANILAL BRIJLAL Vs. VANDRAVANDAS C JADAV
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July 16, 1943 |
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MANTUBHAI MEHTA Vs. STATE
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December 3, 1943 |
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MANUBHAI BHIKABHAI PATEL Vs. STATE
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February 1, 1943 |
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MARTIN AND CO Vs. SYED FAIYAZ HUSAIN
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December 13, 1943 |
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MEGHAJI MOHANJI THAKKAR Vs. ANANT PANDURANG CHHATRE
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September 6, 1943 |
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MORARJI GOCULDAS AND CO Vs. SHOLAPUR SPINNING AND WEAVING CO LTD
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October 21, 1943 |
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MUNICIPAL BOROUGH OF AHMEDABAD Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
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September 21, 1943 |
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MUNICIPAL BOROUGH OF AHMEDABAD Vs. VADILAL DALSUKHRAM SHAH
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July 30, 1943 |
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MUNICIPAL CORPORATION OF THE CITY Vs. PROVINCE OF BOMBAY
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March 18, 1943 |
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NAGINDAS PURSHOTAMDAS PATEL Vs. BAJRANG LAL KHEMKA AND RAI BAHADUR MOTILAL CHAMARIA
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November 26, 1943 |
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NATHALAL ICHHASHANKAR Vs. BAI MANEK
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June 25, 1943 |
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NAWAB HUMAYUN BEGAM Vs. NAWAB SHAH MOHAMMAD KHAN
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February 24, 1943 |
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P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD
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September 2, 1943 |
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P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD
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August 18, 1943 |
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PANDAPPA MAHALINGAPPA Vs. SHIVALINGAPPA MURTEPPA
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August 13, 1943 |
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PANDURANG VITHOBA PATIL Vs. SHAMRAO BHAU PATIL
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August 4, 1943 |
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PARSHOTTAM CHHAGANLAL Vs. KUBERDAS HARGOVANDAS
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July 29, 1943 |
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PATIALA STATE BANK Vs. COMMISSIONER OF INCOME TAX
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July 8, 1943 |
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PAUL ENGEL Vs. EDITH ENGEL
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June 18, 1943 |
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PROVINCE Vs. MUNICIPAL CORPORATION OF THE CITY
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July 26, 1943 |
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PURSHOTTAM VASUDEO Vs. RAMKRISHNA GOVIND
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September 14, 1943 |
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PUTTAPPA KARIYAPPA HUCHAPPA BIJJUR Vs. BANAPPA FAKIRAPPA SHIGGAUV
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July 9, 1943 |
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RAGHUNATH KESHAV KHADILKAR Vs. POONA MUNICIPALITY
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December 16, 1943 |
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RAHMAT ILAHI Vs. MOHAMMAD HAYAT KHAN
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July 28, 1943 |
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RAJA BRAJA SUNDER DEB Vs. BAMDEB DAS
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August 5, 1943 |
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RAJESHWARI KUER Vs. KHUKHNA KUER
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March 15, 1943 |
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RAMCHANDRA GURURAO JOSHI Vs. KAMALABAI SHESHAGIRIRAO SARATHI
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June 28, 1943 |
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RAMCHANDRA RANGO KULKARNI Vs. ANNAJI VENKATESH MANNUR
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April 7, 1943 |
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RAMESHWARDAS PODDAR Vs. PAPER SALES LTD
|
February 2, 1943 |
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RANGO RAMCHANDA KULKARNI Vs. NARAYAN RAYAJI KULKARNI
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August 26, 1943 |
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ROHANI RAMANDHWAJ PRASAD SINGH Vs. HAR PRASAD SINGH
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June 24, 1943 |
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ROSHANBAI Vs. SULEMAN HAJI AHMED UMAR
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February 23, 1943 |
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RUSTAMALLI GOHARALLI MIRZA Vs. AFTABHUSEINKHAN NAJAFALLIKHAN MIRZA
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February 21, 1943 |
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RYOTS OF GARABANDHO Vs. ZEMINDAR OF PARLAKIMEDI
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May 10, 1943 |
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S V MANDLIK Vs. BOROUGH MUNICIPALITY
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March 18, 1943 |
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SADASHIV MAHADEO WALHEKAR Vs. MAHOMED YAKUB MAHOMED SAIDULLA
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March 3, 1943 |
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SARALA SUNDARI DASSYA Vs. DINABANDHU ROY
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November 2, 1943 |
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SAVALARAM GIRDHARILAL MARWADI Vs. HIMATLAL PRATAPMAL AND CO
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September 20, 1943 |
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SETH CHIMANLAL LALBHAI Vs. IN RE
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September 27, 1943 |
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SHAMAJI NARAYAN Vs. GOVIND RANGACHARYA
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October 13, 1943 |
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SHANKARGOUDA RANGANGOUDA PATILSHANKARGOUDA RANGANGOUDA PATIL Vs. SHANKARGOUDA RANGANGOUDA PATILSHANKARGOUDA RANGANGOUDA PATIL
APPELLANTS: <APL></APL>
VS
RESPONDENT: <RP>
|
March 15, 1943 |
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SHIDRAMAPPA IRAPPA SHIVANAGI Vs. BASALINGAPPA KUSHAPPA KUMBHAR
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February 26, 1943 |
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SHIVAPPA GURAPPA SHETTAR Vs. VIRBHADRAPPA SHIVARUDRAPPA KALASPUR
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February 3, 1943 |
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SHRAVAN JAYARAM PATIL Vs. GARBAD UKHA NHAVI
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February 26, 1943 |
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SIDDAPPA NAGAPPA DIVATE Vs. VISHVANATHSA RAMCHANDRASA KABADI
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January 28, 1943 |
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SOHRABJI DHUNJIBHOY MEDORA Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
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November 18, 1943 |
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STATE OF GONDAL Vs. GOVINDRAM SEKSARIA
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November 8, 1943 |
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SUPDU LAXMANSHET Vs. SONIRAM RAGHO
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December 10, 1943 |
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TAHERALLY MAHOMEDALLY KAJIJI Vs. CHANABASAPPA MALLAPPA WARAD
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March 3, 1943 |
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TEJILAL NARAYANDAS HALWAI Vs. GODUBAI RAMCHANDRA MEDHEKAR
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October 12, 1943 |
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THAKOREBAI SHRINIVAS KHEMRAJ Vs. CENTRAL BANK OF INDIA LIMITED
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August 27, 1943 |
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THAKUR SHAH Vs. EMPEROR
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June 24, 1943 |
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TIRKANGAUDA MALLANGAUDA KASHIGAUDAR Vs. SHIVAPPA PATIL
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February 12, 1943 |
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TRIBHOVAN HARGOVAN Vs. SHANKAR DESAI
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February 23, 1943 |
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TULSIRAM MOTIRAM MARWADI Vs. SHANKAR NANA PATIL
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September 6, 1943 |
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TYEBHOY ESSOFALLI THINGNA Vs. COLLECTOR
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June 25, 1943 |
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UMIASHANKAR NARANJI PANDIA Vs. SHIVSHANKAR PRABHASHANKAR BHATT
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August 12, 1943 |
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USMAN ABUBAKAR SANI Vs. CHIEF ACCOUNTS OFFICER G I P RAILWAY
|
January 29, 1943 |
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UTILITY ARTICLES MANUFACTURING COMPANY Vs. RAJA BAHADUR MOTILAL BOMBAY MILLS LTD
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March 23, 1943 |
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VALARSHAK SETH APCAR Vs. STANDARD COAL COMPANY LIMITED
|
May 13, 1943 |
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VAMANRAO LALLUBHAI Vs. PRANLAL BHAGWANDAS
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February 22, 1943 |
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VINAYAKRAO PANDURANGRAO DESAI Vs. SHARANAPPA RAMANNA METRI
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April 2, 1943 |
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VIRCHAND KAPURCHAND Vs. MARUALAPPA
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November 19, 1943 |
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VISSONJI SONS AND CO Vs. COMMISSIONER OF INCOME TAX
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September 23, 1943 |
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WALCHAND AND CO LTD Vs. HINDUSTAN CONSTRUCTION CO LTD
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July 26, 1943 |
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WALCHAND AND COMPANY LIMITED Vs. HINDUSTAN CONSTRUCTION COMPANY LIMITED
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July 26, 1943 |
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WALLACE BROS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX
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July 22, 1943 |
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WALLACE BROS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 22, 1943 |
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WAMANLAL CHHOTALAL PAREKH Vs. SCINDIA STEAM NAVIGATION CO LTD
|
October 13, 1943 |
LOGIN