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A FIRM OF SOLICITORS Vs. STATE
|
July 27, 1942 |
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ABDUL RAHMAN SYED LAL Vs. AMINABI SYED LAL
|
December 4, 1942 |
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ABDULLAMIYAN ABDULREHMAN Vs. GOVERNMENT OF BOMBAY
|
January 29, 1942 |
|
AHMED EBRAHIM VORAJEE Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
|
March 17, 1942 |
|
AHMEDABAD MUNICIPALITY Vs. SECRETARY OF STATE
|
December 15, 1942 |
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AMARDAS MANGALDAS SADHU Vs. HARMANBHAI JETHABHAI PATEL
|
January 14, 1942 |
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AMBALAL SANKALESHWAR OZA Vs. PUNJABHAI TRIKAMLAL PANDYA
|
August 5, 1942 |
|
BAI BHURIBAI SUKHANAND GURMUKHRAI Vs. ADVOCATE GENERAL OF BOMBAY
|
October 23, 1942 |
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BAI LAXMIBAI Vs. SHRIDHAR MANIK PATEL
|
September 8, 1942 |
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BAI MAHALAXMI Vs. DEPUTY NAZIR DISTRICT COURT
|
August 14, 1942 |
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BAI SURAJ Vs. HARIBHAI MOTABHAI
|
March 16, 1942 |
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BANGALORE WOOLLEN COTTON AND SILK MILLS CO LTD Vs. STATE
|
August 27, 1942 |
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BANK OF UPPER INDIA LTD Vs. ROBERT HERCULES SKINNER
|
June 15, 1942 |
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BAYABAI Vs. BAYABAI
|
July 7, 1942 |
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BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS CO LTD
|
December 8, 1942 |
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BONDRU AVASU MAHAJAN Vs. DAGADU EKOBA DHAKE
|
September 7, 1942 |
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CHANDULAL VADILAL Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
|
August 5, 1942 |
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CHANMALLAPPA SHIVLINGAPPA DANKARE Vs. VANNAJI SAKALCHAND
|
September 4, 1942 |
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CHANNAPPA GIRIMALAPPA JOLADSHAMSUNDARDAS VISHNUDAS DARBAR Vs. BAGALKOT BANK AND SHANKARDAS VISHNUDAS DARBARCHANNAPPA GIRIMALAPPA JOLAD
|
January 23, 1942 |
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CHANNAPPA GIRIMALLAPPA JOLAD Vs. SHANKARDAS VISHNUDAS DARBAR
|
January 23, 1942 |
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CHHABILDAS NANDLAL AND CO Vs. DAMODAR KHETSEY AND CO
|
July 17, 1942 |
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CHIMANLAL ISHWARLAL MEHTA AND GOVINDLAL NATHUBHAI VAKIL Vs. JUNIOR INSPECTOR OF FACTORIES
|
January 30, 1942 |
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CHIMANRAM MOTILAL Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1942 |
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CHIMANRAM MOTILAL GOLD AND SILVER Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
September 22, 1942 |
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CHIRANJILAL RAMCHANDRA LOYALKA Vs. JATASHANKAR N JOSHI
|
February 19, 1942 |
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CHUNILAL PITAMBERDAS MEHTA Vs. BAI SARASWATI MANILAL PITAMBERDAS
|
November 19, 1942 |
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CITY MUNICIPALITY Vs. HINDUSTAN CONSTRUCTION COMPANY
|
March 9, 1942 |
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COMMISSIONER OF INCOME TAX Vs. SIR HOMI M MEHTA
|
April 7, 1942 |
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COOVERBAI NASARWANJI BULSARA Vs. HAYATBI BUDHANBHAI
|
October 14, 1942 |
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CURSETJI JAMSHEDJI ARDASEER WADIA Vs. R D SHIRALEE
|
July 2, 1942 |
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DADIBA P ARSIWALLA Vs. THAKUJI RAMJI GAEKWAD
|
August 6, 1942 |
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DAMODAR VENKATESH DHOPADE Vs. NARHAR BALWANT KULKARNI
|
June 29, 1942 |
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DASHRATH MOTIRAM SHET WANI Vs. GAJANAN KESHAV PHADNIS
|
November 18, 1942 |
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DAYALDAS KASHIRAM Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
September 23, 1942 |
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DAYALDAS KHUSHIRAM Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1942 |
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DHANRAJ YUGULKISHORE AND CO Vs. BABULAL RAMCHANDRA
|
August 13, 1942 |
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DINSHAW DARABSHAW SHROFF Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
September 16, 1942 |
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DINSHAW IRON WORKS Vs. MIAKHAN ADAMJI AND CO
|
July 9, 1942 |
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DONKANGOUDA RAMCHANDRAGOUDA Vs. REVANSHIDDAPPA SHIVALINGAPPA BALGANUR
|
August 4, 1942 |
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EDWARD RADBONE Vs. JUGGILAL KAMALAPAT
|
October 1, 1942 |
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EKNATH PARSU GAVALI Vs. TUKA PANDU METKARI
|
August 11, 1942 |
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EMPEROR Vs. MAHADEV MAHALU
|
August 11, 1942 |
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EMPEROR Vs. KISAN SAKHARAM PATIL
|
September 17, 1942 |
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EMPEROR Vs. K P K SHETTY
|
September 9, 1942 |
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EMPEROR Vs. NILKANTH BALAJI PATHAK
|
September 28, 1942 |
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EMPEROR Vs. BYRAM KHODADAD IRANI
|
September 29, 1942 |
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EMPEROR Vs. BABIBAI
|
July 16, 1942 |
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EMPEROR Vs. SARDAR MOHAMMAD AURANGZEBKHAN
|
August 18, 1942 |
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EMPEROR Vs. GORDHANDAS NATHALAL PATEL
|
July 15, 1942 |
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EMPEROR Vs. ISMAIL KARIMBHAI MANSURI
|
July 6, 1942 |
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EMPEROR Vs. DAMODAR GOPAL
|
July 28, 1942 |
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EMPEROR Vs. HAJI HASSIM IBRAHIM
|
July 29, 1942 |
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EMPEROR Vs. ADAMBHAI ABDULLABHAI BUDHA
|
June 19, 1942 |
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EMPEROR Vs. KARSANDAS GOVINDJI VED
|
June 17, 1942 |
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EMPEROR Vs. OSMAN CHOTANI
|
April 15, 1942 |
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EMPEROR Vs. MAHOMED HANIF
|
March 17, 1942 |
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EMPEROR Vs. NAGINDAS NAROTTAMDAS GANDHI
|
March 11, 1942 |
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EMPEROR Vs. HUSEINALLI VILAYATALLI
|
March 5, 1942 |
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EMPEROR Vs. BABAJI SHIVRAM HEGISTE
|
February 19, 1942 |
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EMPEROR Vs. KARSANDAS NANJI
|
February 16, 1942 |
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EMPEROR Vs. MUKHTIYARKHAN TAJAMULKHAN
|
February 17, 1942 |
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EMPEROR Vs. CHUNILAL BHAGWANJI
|
February 3, 1942 |
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EMPEROR Vs. RAMDAS NATHUBHAI SHAH
|
February 11, 1942 |
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EMPEROR Vs. MATAPRASAD SHIVHARAK
|
September 30, 1942 |
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EMPEROR Vs. MAHADEO RAMA
|
November 17, 1942 |
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EMPEROR Vs. NANA SHAHU SONAVANE
|
December 18, 1942 |
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ERACHSHAW HORMUSJI GINWALA Vs. SECRETARY OF STATE
|
August 19, 1942 |
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FAKIRAPPA JOTAPPA MALEMANI Vs. NINGAPPA SHIDLINGAPPA MATTI
|
October 20, 1942 |
|
FAKIRJI NAVROJI TADIVALA Vs. MAHERBAN FAREDOON ALAMSHAW
|
January 27, 1942 |
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G I P RAILWAY EMPLOYEES CO-OPERATIVE BANK LTD Vs. BHIKHAJI MERWANJI KARANJIA
|
November 12, 1942 |
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GAJANAN MORESHWAR PARELKAR Vs. MORESHWAR MADAN MANTRI
|
April 1, 1942 |
|
GANESH RAMCHANDRA THAKUR Vs. GOPAL LAKSHMAN THAKUR
|
February 27, 1942 |
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GANGAPPAGOUDA GADIGEPPAGOUDA PATIL Vs. BASAYYA SHIVARUDRAYYA LINGAD
|
August 13, 1942 |
|
GOPAL PARSHARAM NAMJOSHI Vs. DAMODAR JANARDAN BHAGWAT
|
October 6, 1942 |
|
GOPALDAS HIRALAL MARWADI Vs. MAHADU DAGDU PATIL
|
June 24, 1942 |
|
GORDHANDAS RANCHHODDAS Vs. ISHVARBHAI CHHANALAL
|
January 7, 1942 |
|
GORDHANDAS T MANGALDAS Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1942 |
|
GORDHANDAS T MANGALDAS Vs. COMMISSIONER OF INCOME-TAX
|
September 25, 1942 |
|
GOVINDRAM SEKSARIA Vs. STATE OF MAHARASHTRA
|
September 30, 1942 |
|
GOVINDRAM SEKSARIA Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
September 30, 1942 |
|
GUJARAT OIL MILLS AND MANUFACTURING CO LTD Vs. SHAKARBHAI MOTILAL PATEL
|
November 20, 1942 |
|
GURUNATH EKNATH SUKRE Vs. LAXMIBAI GOVIND KANISTA
|
June 26, 1942 |
|
GYANU KASHIBA DHANGAR Vs. SARUBAI BIRU DHANGAR
|
October 14, 1942 |
|
HAKIM RAI Vs. GANGA RAM
|
June 22, 1942 |
|
HANMANT BHIMRAO KALGHATGI Vs. GURURAO SWAMIRAO KULKARNI
|
March 13, 1942 |
|
HANMANT RAMAJI PATIL Vs. VASUDEV HANMANT GUMASTE DESAI
|
July 8, 1942 |
|
HIRACHAND HIMATLAL MARWADI Vs. KASHINATH THAKURJI JADHAV
|
February 2, 1942 |
|
HIRALAL KALYANMAL Vs. IN RE
|
September 18, 1942 |
|
HIRALAL KALYANMAL Vs. COMMISSIONER OF INCOME-TAX
|
September 18, 1942 |
|
HIS HIGHNESS YADAVINDRA SINGH MAHARAJADHIRAJ OF PATIALA Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
September 24, 1942 |
|
HORMASJI ARDESHIR MAHUDAVALA Vs. STATE
|
December 16, 1942 |
|
JAMES FINLAY AND CO LTD Vs. FINLAY MILLS LTD
|
April 2, 1942 |
|
JETHABHAI RANCHHODBHAI DESAI Vs. BAI CHANCHAL
|
November 19, 1942 |
|
K M MULTANI Vs. PARAMOUNT TALKIES OF INDIA LIMITED
|
March 25, 1942 |
|
KANTILAL JESINGBHAI SHAH Vs. AMRATLAL MANSUKHRAM SHAH
|
October 22, 1942 |
|
KARASHIDDAYYA SHIDDAYYA BENNUR Vs. GAJANAN URBAN CO-OPERATIVE BANK LTD
|
September 25, 1942 |
|
KARIMMIYA HAMDUMIYA SONIWALA Vs. JAFARALI BAWAMIYA
|
February 6, 1942 |
|
KERSAJI DHANJIBHAI Vs. BARJORJI BHIKHAJI VANDRIWALA
|
October 8, 1942 |
|
KESHAVLAL TRIBHOVANDAS Vs. BAI DAHI
|
March 11, 1942 |
|
KRISHNAJI NARAYAN DESHMUKH Vs. BHAGWAN GANESH DESHMUKH
|
July 30, 1942 |
|
LACHHIA LIMJI Vs. NAGINDAS CHHOTALAL
|
July 22, 1942 |
|
LALA HEM CHAND Vs. LALA PEARY LAL
|
June 24, 1942 |
|
LALBHAI FULCHAND Vs. AHMEDABAD SHARE AND STOCK BROKERS ASSOCIATION
|
August 20, 1942 |
|
LALDAS KALYANDAS GUJARATI Vs. SHANKAR RAMCHANDRA PATIL
|
October 23, 1942 |
|
LAXMAN KRISHNA MAHAR Vs. PARVATIBAI VISHVANATH SURYAVANSHL
|
July 2, 1942 |
|
M R VED AND CO Vs. S B HAYEEM
|
December 11, 1942 |
|
MADHAVRAO GANPAT PAGIRE Vs. SHANKAR HARI BHAGVAT
|
September 23, 1942 |
|
MADHAVSANG HARIBHAI PATEL Vs. DIPSANG JIJIBHAI PATEL
|
January 26, 1942 |
|
MAGANLAL KISHORDAS SHAH Vs. RAMANLAL HIRALAL SHAH
|
November 23, 1942 |
|
MAHADEV GOPAL SAVANT Vs. BHIKAJI VISHRAM CHAVAN
|
September 24, 1942 |
|
MAHADEVAPPA SOMAPPA BHUSARADDI Vs. DHARMAPPA SANNA NINGAPPA BHUSARADDI
|
January 15, 1942 |
|
MAHALINGAYYA BASAPPAYYA ULLAGADDIMATH Vs. SANGAYYA CHENNAYYA ULLAGADDIMATH
|
December 10, 1942 |
|
MAHARAJA OF PATIALA Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1942 |
|
MALKAJAPPA CHANVIRAPPA HULLUR Vs. RACHAPPA PANCHAPPA GULEDGUD
|
February 12, 1942 |
|
MALKARJUN ANNARAO GAMBHIRE Vs. SARUBAI SHIVYOGI
|
August 14, 1942 |
|
MALLAPPA KARABASAPPA ANNIGERI Vs. IRAPPA SHIDLINGAPPA DANAPPANAVAR
|
September 9, 1942 |
|
MEGHJI HIRJI AND CO Vs. MANGILAL GORDHANDAS
|
March 18, 1942 |
|
MITTASAHEB HIRAMA KAKKALMALI Vs. GURUNATH HANMANT KULKARNI
|
October 2, 1942 |
|
MOTILAL TEJSI AND CO Vs. RAMCHANDRA GAJANAN KHERODKAR
|
March 16, 1942 |
|
MURALIDHAR CHATTERJEE Vs. INTERNATIONAL FILM COMPANY LIMITED
|
December 15, 1942 |
|
MURARRAO NARSINGRAO MUTALIK DESAI Vs. GOVIND SANTU BHOSALE
|
July 3, 1942 |
|
MUSSAMMAT SAHODRA Vs. RAM BABU
|
October 13, 1942 |
|
N ABDUL RAHIM Vs. LINGAPPA VAIJAPPA ANGOL
|
December 14, 1942 |
|
NAGINDAS GOKULDAS SHET Vs. BHIMRAO DAMU PATIL
|
March 25, 1942 |
|
NARGISBAI D B ACIDWALA Vs. JEHANGIR HOMUSJI MODY
|
October 10, 1942 |
|
NAVROJI ARDESHIR COOPER Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
February 10, 1942 |
|
NAWAB HABIBULLA Vs. COMMISSIONER OF INCOME-TAX
|
December 15, 1942 |
|
NILKANTH GANESH RANADIVE Vs. DHONDYA GANU TANDLEKAR
|
February 19, 1942 |
|
ODHAVJI ANANDJI Vs. HARIDAS RANCHHORDAS
|
August 14, 1942 |
|
OFFICIAL ASSIGNEE OF BOMBAY Vs. MOTILAL CHAMPALAL
|
April 6, 1942 |
|
OFFICIAL ASSIGNEE OF BOMBAY Vs. JEHANGIR SORABJI DALAL
|
December 30, 1942 |
|
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD
|
October 1, 1942 |
|
PADMAKANT MOTILAL VORATHE AHMEDABAD MUNICIPAL BOROUGH Vs. AHMEDABAD MUNICIPAL BOROUGHPADMAKANT MOTILAL VORA
|
February 19, 1942 |
|
PANNAJI DEVICHAND Vs. LAKKAJI DOLAJI
|
July 24, 1942 |
|
PANNAJI DEVICHAND Vs. BASAPPA VIRAPPA BELLARY
|
December 1, 1942 |
|
PHILOMENA MENDOZA Vs. DARA NUSSERWANJI MISTRY
|
December 1, 1942 |
|
PIROJA GHADIALI Vs. PESTONJI GHADIALI
|
July 16, 1942 |
|
PR N SM CHOCKALINGAM CHETTIAR Vs. OFFICIAL ASSIGNEE
|
October 13, 1942 |
|
PRABHAKAR BHASKAR PARULEKAR Vs. KRISHNARAO MOROBA RAUT
|
January 21, 1942 |
|
PROMATHA NATH MULLICK Vs. BATLIWALLA AND KARANI
|
March 23, 1942 |
|
PUNAMCHAND VELRAJ Vs. BOMBAY CLOTH MARKET COMPANY LIMITED
|
September 11, 1942 |
|
PURSHOTTAM HARI CHOUDHARI Vs. VASANT SHANKAR CHOUDHARI
|
October 19, 1942 |
|
RADHABAI GOPAL JOSHI Vs. GOPAL DHONDO JOSHI
|
December 17, 1942 |
|
RAGHAVENDRACHARYA APPACHARYA KATTI Vs. VAMAN SHRINIWAS DESHPANDE
|
September 23, 1942 |
|
RAGHBIR SINGH LALA Vs. RAM RATTAN SETH
|
December 14, 1942 |
|
RAJA MOHAN MANUCHA Vs. MANZOOR AHMAD KHAN
|
December 14, 1942 |
|
RAJA SHIVA PRASAD SINGH Vs. TINCOURI BANERJI
|
February 19, 1942 |
|
RAM LAL DUTT SARKAR Vs. DHIRENDRA NATH ROY
|
December 15, 1942 |
|
RAMA APPA JADHAV Vs. TIPPAYA APPAYA MATHAPATI
|
July 27, 1942 |
|
RAMA KALINGA MAHAR Vs. BALAPA KALINGA MAHAR
|
January 30, 1942 |
|
RAMA MARUTI CHAUGULE Vs. MALLAPPA KRISHNA CHAUGULE
|
February 23, 1942 |
|
RAMA SANKAYYA HEGDE Vs. MAHADEVA ANANT BHATTA
|
January 9, 1942 |
|
RAMCHANDRA LALBHAI Vs. CHINUBHAI LALBHAI
|
July 17, 1942 |
|
RAMDAS DWARKADAS Vs. ORIENT PICTURES
|
April 1, 1942 |
|
RAMGOPAL BHUTADA Vs. SIDRAM AUNAYYA
|
September 9, 1942 |
|
RAMLAL HARIRAM AGARWALE Vs. RATANLAL BALCHAND AGARWALE
|
March 9, 1942 |
|
RAMRAKH BAKSHIRAM MARWADI Vs. MADHAVRAO GANPATRAO BAMBALE
|
October 20, 1942 |
|
RANCHHODDAS PURSHOTTAM AND CO Vs. RATANJI VIRPAL AND CO
|
November 27, 1942 |
|
RATILAL M PARIKH Vs. DALMIA CEMENT AND PAPER MARKETING CO LTD
|
September 11, 1942 |
|
REFERENCE UNDER ORDER XLVI CIVIL PROCEDURE CODE 1908 Vs. STATE
|
September 9, 1942 |
|
SABURDAS MAHASUKHRAM GANDHI Vs. GOPALJI NANDAS PATEL
|
November 30, 1942 |
|
SANGAVVA GULAPPA KHANDEKAR Vs. GULAPPA KARIYEPPA KHANDEKAR
|
April 16, 1942 |
|
SARUBAI BALAKDAS BAIRAGI Vs. NARAYANDAS DEVDAS BAIRAGI
|
October 2, 1942 |
|
SECRETARY OF STATE FOR INDIA Vs. NARAIN KHANNA
|
March 19, 1942 |
|
SHAH RAM CHAND Vs. PANDIT PARBHU DAYAL
|
April 20, 1942 |
|
SHAIKH AHMED SHAIKH MAHOMED ASHRAF Vs. BAI FATMA
|
August 3, 1942 |
|
SHIDRAO NARAYANRAO GUMASTE PATIL Vs. MUNICIPALITY OF ATHNI
|
March 6, 1942 |
|
SHIVCHANDRAI JHUNJHUNWALLA Vs. MUSSAMAT PANNO BIBI
|
August 10, 1942 |
|
SHIVNARAYAN SARUPCHAND Vs. BILASRAI JUHARMAL
|
March 19, 1942 |
|
SHIVRAO SHESGIRI KALBAG Vs. SECRETARY OF STATE FOR INDIA
|
April 16, 1942 |
|
SHIVSHANKAR CHHAGANLAL SHUKLA Vs. LAXMAN CHIMANLAL SONI
|
April 17, 1942 |
|
SHIVSHANKAREPPA MAHADEVAPPA PARAKANHATTI Vs. SHIVAPPA PARAPPA KUPATI
|
March 9, 1942 |
|
SHRIPAD BALVANT KASTURE Vs. NAGU KUSHABA KATE
|
September 4, 1942 |
|
SIR BYRAMJI JEEJEEBHOY Vs. PROVINCE OF BOMBAY NO 2
|
April 14, 1942 |
|
SIR BYRAMJI JEEJEEBHOY Vs. PROVINCE OF BOMBAY NO 1
|
April 14, 1942 |
|
SIR SUNDAR SINGH MAJITHIA Vs. COMMISSIONER OF INCOME-TAX
|
June 4, 1942 |
|
SITARAM ABAJI GUJAR Vs. DAGADU ASARAM MARWADI
|
August 26, 1942 |
|
SITARAM VINAYAK HASABNIS Vs. NARAYAN SHANKARRAO HASABNIS
|
August 7, 1942 |
|
SUPERINTENDENT OF INSURANCE Vs. NAVABHARAT INSURANCE COMPANY LTD
|
September 30, 1942 |
|
SURAJLAL HARILAL MAJMUDAR Vs. STATE
|
October 1, 1942 |
|
TARACHAND HIRACHAND PORWAL Vs. DURAPPA TAVANAPPA PATRAVALI
|
October 9, 1942 |
|
THAKORLAL VADILAL Vs. AMBALAL BHIKHABHAI PATEL
|
June 18, 1942 |
|
TOTAPPA VIRBHADRAPPA JOLAD Vs. SHARANBASAPPA SANGANBASAPPA JOLAD
|
November 27, 1942 |
|
TOTARAM ICHHARAM WANI Vs. DATTU MANGU WANI
|
August 28, 1942 |
|
TRIKAMDAS JETHABHAI Vs. JIVRAJ KALIANJI
|
March 24, 1942 |
|
VENKATRAO SHRINIVASRAO Vs. BASAVPRABHU LAKHAMGOUDA SIRDESAI
|
November 23, 1942 |
|
VIRANGAUDA LINGANGAUDA HIREGAUDAR Vs. YELLAPPA SHIDAPPA TAMBAKAD
|
July 10, 1942 |
|
VISHVANATH HAIBATRAO DESHPANDE Vs. RANGANATH DHONDO DESHPANDE
|
January 5, 1942 |
|
VITHALDAS DAMODAR Vs. LAKHMIDAS HARJIWAN
|
April 16, 1942 |
|
W WILROW Vs. MAHADEO GOVIND MEHENDALE
|
December 1, 1942 |
|
WARUBAI KRIPARAM WANI Vs. SHIVSHANKAR BALMUKUND SHUKLA
|
January 20, 1942 |
|
YESHVANT SHANKAR DUNAKHE Vs. PYARAJI NURJI TAMBOLI
|
August 5, 1942 |
LOGIN