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AHMEDABAD VICTORIA IRON WORKS LTD Vs. MAGANLAL KESHAVLAL PANCHAL
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January 23, 1941 |
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ALABUX NAZARALLI BOHORI Vs. ABDULLALLI KHANBHAI BOHORI
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November 7, 1941 |
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ALL INDIA SPINNERS ASSOCIATION Vs. IN RE
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April 8, 1941 |
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ALL-INDIA SPINNERS ASSOCIATION Vs. STATE
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April 8, 1941 |
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AMRITLAL MOHANLAL JHAVERI Vs. SPECIAL LAND ACQUISITION OFFICER
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November 19, 1941 |
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ATMARAM NEMCHAND GUJAR Vs. MALLAPPA APPAYYA KOTIWALE
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July 17, 1941 |
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BACHUBAI MANJREKAR Vs. RAGHUNATH GHANSHYAM MANJREKAR
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October 7, 1941 |
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BAI JAYA Vs. GANPATRAM KALIDAS DAVE
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January 22, 1941 |
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BAI KOKILABAI Vs. KESHAVLAL MANGALDAS AND CO
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July 18, 1941 |
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BAIDYANATHJI Vs. MATT URMILA DEVI
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July 30, 1941 |
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BALKRISHNA KHANDERAO NYAYADHISHA Vs. ANANT ABAJI INAMDAR
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November 13, 1941 |
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BALUBHAI KALLIANCHAND Vs. STATE
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November 27, 1941 |
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BASAPPA MALESAPPA RAJURE Vs. SAMBAPPA SHIVLINGAPPA ASHTYE
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October 2, 1941 |
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BASWANNEWA MALLESHAPPA APPAJI Vs. DODGOWDA BASANGOWDA DYAWANGOWDA
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August 21, 1941 |
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BAYABAI Vs. ESMAIL AHMED
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March 5, 1941 |
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BECHARDAS DAMODARDAS KACHIA Vs. BOROUGH MUNICIPALITY OF AHMEDABAD
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January 17, 1941 |
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BHAJGOVIND CHUNILAL SEVAK Vs. HARILAL GORDHANDAS SEVAK
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August 22, 1941 |
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BHOWANIPUR BANKING CORPORATION LIMITED Vs. SHREEMATI DURGESH NANDINI DASI
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June 23, 1941 |
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BOROUGH MUNICIPALITY OF AHMEDABAD Vs. GOVERNMENT OF THE PROVINCE OF BOMBAY
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November 24, 1941 |
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CANARA INDUSTRIAL AND BANKING SYNDICATE CO LTD Vs. NARAYAN VENKATESH SHENOY
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July 17, 1941 |
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CENTRAL BANK OF INDIA LTD Vs. PRABHAKAR ANANDRAO DABHOLKAR
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September 3, 1941 |
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CHANDRAKANT DEVJI Vs. NAROTTAMDAS AMARCHAND
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March 12, 1941 |
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CHHOTUBHAI BHIMBHAI Vs. BAI KASHI
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March 20, 1941 |
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CINE INDUSTRIES AND RECORDING CO LTD Vs. STATE
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November 24, 1941 |
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COMMISSIONER OF INCOME-TAX Vs. DEWAN KRISHNA KISHORE
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July 4, 1941 |
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COMMISSIONER OF INCOME-TAX AND ORISSA Vs. SIR KAMESHWAR SINGH OF DARBHANGA
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December 12, 1941 |
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COMMITTEE OF MANAGEMENT OF GURDWARA PENJA SAHIB Vs. MOHAMMAD NAWAZ KHAN
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May 5, 1941 |
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DARBAR NARANSINHJI CHANDRASINHJI Vs. MADHAVSING KESARISING DESAI
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August 29, 1941 |
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DATTATRAYA KASHINATH CHHATRE Vs. VITHALDAS BHAGWANDAS DARBAR
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August 14, 1941 |
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DEVSEY KHETSEY Vs. HIRJI KHAIRAJ
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August 7, 1941 |
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DINBAI BEHRAMJI GONDA Vs. MOTIBAI BURJORJI CHHOR
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February 19, 1941 |
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EBRAHIM MAHOMED MUKRI Vs. KHURSHEDBAI EBRAHIM MUKRI
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January 17, 1941 |
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EMPEROR Vs. SAVER MANUEL DANTES
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January 16, 1941 |
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EMPEROR Vs. ISHVARLAL CHHAGANLAL
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January 8, 1941 |
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EMPEROR Vs. SORABJI RUSTOMJI IRANI
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January 22, 1941 |
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EMPEROR Vs. DAHYABHAI SAVCHAND JHAVERI
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January 23, 1941 |
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EMPEROR Vs. NOORMAHOMED HAJI JANMAHOMED
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February 19, 1941 |
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EMPEROR Vs. MAVJI NANJI
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March 14, 1941 |
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EMPEROR Vs. NINGAPA RAMAPPA KURBAR
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July 30, 1941 |
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EMPEROR Vs. KARSAN JESANG
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July 22, 1941 |
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EMPEROR Vs. GORDHAN KALIDAS
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July 11, 1941 |
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EMPEROR Vs. CHHOTALAL BAPALAL
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June 11, 1941 |
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EMPEROR Vs. JOSEPH ABDULLAHI
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June 20, 1941 |
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EMPEROR Vs. ALLADATTA
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March 31, 1941 |
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EMPEROR Vs. LAXMAN KRISHNA NAIK
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August 11, 1941 |
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EMPEROR Vs. BHIKHABHAI MOTIRAM ADENWALLA
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August 13, 1941 |
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EMPEROR Vs. GULAMALLI BIN HUSAIN
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August 13, 1941 |
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EMPEROR Vs. MAHAMED KASSAM PANWALLA
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August 28, 1941 |
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EMPEROR Vs. SADEPPA GIREPPA MUTGI
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August 28, 1941 |
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EMPEROR Vs. DHULA JETHA
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September 3, 1941 |
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EMPEROR Vs. ALI MAHOMED ADAMALLI NO 2
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December 2, 1941 |
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EMPEROR Vs. MAHADEO TATYA
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December 3, 1941 |
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EMPEROR Vs. DHARMAPPA YELLAPPA SAMBRANI
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November 11, 1941 |
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EMPEROR Vs. ALI MAHOMED ADAMALLT NO 1
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November 12, 1941 |
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EMPEROR Vs. HASANALI GULAMALI PATANWALLA
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October 6, 1941 |
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EMPEROR Vs. HASANBHAI REHMATBHAI VINAWALA
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October 10, 1941 |
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EMPEROR Vs. KASAMALLI MIRZALLI
|
October 15, 1941 |
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EMPEROR Vs. BALVANT JIVAN PAWAR
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October 17, 1941 |
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EMPEROR Vs. GULAM RASUL GULAM AHMED
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November 6, 1941 |
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EMPEROR Vs. S R KOPPALKAR
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November 6, 1941 |
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EMPEROR Vs. SALAMAT MARZBAN IRANI
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December 12, 1941 |
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FRAMROZ DADABHOY MADON Vs. STATE
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July 11, 1941 |
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GAJANAN LAXMAN LIMAYE Vs. BHALCHANDRA KESHAV LIMAYE
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August 18, 1941 |
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GANAPA RAMA HEGDE Vs. TIMMAYA NARAYAN HEGDE
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September 1, 1941 |
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GANPAT KINUSHET SONAR Vs. VITHAL BHIKAN PATIL
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July 17, 1941 |
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GANPATRAO SHRIPATRAO KALMADI Vs. BALKRISHNA GURURAO KALMADI
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September 19, 1941 |
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GHUNILAL KEVALRAM MARWADI Vs. RAMQHANDRA YESAJI GURSAL
|
November 19, 1941 |
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GOVERNMENT Vs. CENTURY SPINNING AND MANUFACTURING CO LTD
|
October 16, 1941 |
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GOVERNMENT OF BOMBAY Vs. MATHURDAS LALJIBHAI GANDHI
|
July 21, 1941 |
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GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. BAI BAIBA KANDHABHAI HARIBHAI
|
November 19, 1941 |
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GOVIND KESHAV DANDAVATE Vs. YESHWANT PANDHARINATH SHETE
|
March 28, 1941 |
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GOVIND NARAYAN PRABHU Vs. BHIKU GOPAL MHALE
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December 17, 1941 |
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GOVINDRAM GORDHANDAS Vs. STATE
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September 26, 1941 |
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GUDDAPPA CHIKKAPPA KURBAR Vs. BALAJI RAMJI DANGE
|
February 6, 1941 |
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HAIDARSHA LALSHA PATHAN Vs. DHONDU ABAJI SANDBHOR
|
October 9, 1941 |
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HARGOWANDAS B KOTAK Vs. CHIMANLAL VADILAL SHAH
|
August 21, 1941 |
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HARILAL PANNALAL SARDA Vs. VISHNU RAMCHANDRA KALLOL
|
February 27, 1941 |
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HARISCHANDRA KHANDERAO KOTHARE Vs. A S CRAIG
|
November 11, 1941 |
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HILLA MANEKSHA PANTHAKY Vs. MANEKSHA DARASHA PANTHAKY
|
February 10, 1941 |
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HUSSENBHOY ABDOOLABHOY LALJI Vs. RASHID B VERSHI
|
February 7, 1941 |
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ISMAIL HAJI ARAT Vs. UMAR ABDULLA
|
November 14, 1941 |
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J D BOYWALLA Vs. SORAB RUSTOMJI ENGINEER
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January 31, 1941 |
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JAGAT NARAIN SINGH Vs. KHARTAR SAH
|
April 3, 1941 |
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JAIJIBAI PESTONJI MODI Vs. BHIKHIBAI CHANDULAL CHHOTALAL
|
January 28, 1941 |
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JAMIYATRAM GAURISHANKAR JOSHI Vs. UMIYASHANKAR PRANSHANKAR JOSHI
|
February 20, 1941 |
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JINA MAGAN PAKHALI Vs. BAI JETHI
|
February 3, 1941 |
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JOTIRAM EKOBA PATIL Vs. RAMCHANDRA TRIMBAK PATIL
|
March 4, 1941 |
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K U KULKARNI Vs. GANPAT HIRAJI TELL
|
July 9, 1941 |
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KANTAWA BASAPPA PATILSANGANGOWDA SHIVSHANKREPPA PATIL Vs. SANGANGOWDA SHIVSHANKREPPA PATIL
|
August 27, 1941 |
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KANTILAL BAPUBHAI Vs. RAJNIKANT BABUBHAI
|
September 17, 1941 |
|
KASHIRAM CHAUDHURI Vs. RANGLAL MOTILALSHET MARWADI
|
January 10, 1941 |
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KEDAR NATH GOENKA Vs. BAGESWARI PRASAD SINGH
|
November 18, 1941 |
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KESARMAL INDAJISHET Vs. NARAYAN VIDYADHAR VANKDE
|
December 19, 1941 |
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KESHAV KRISHNA DHOPADE Vs. BHAGWAN SAMBHU CHAUDHARL
|
September 17, 1941 |
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KRISHNA GOVIND PATIL Vs. MOOLCHAND KESHAVCHAND GUJAR
|
March 6, 1941 |
|
KRISHNAJI BHARMALJI AND CO Vs. ABDULRAZAK AHMEDBHOY
|
July 7, 1941 |
|
KRISHNAJI DATTAMBHAT JOSHI Vs. PARAPPA DATTO PATIL
|
January 13, 1941 |
|
KRISHNAJI KONDO SAHASRABUDHE Vs. NARAYAN ANANT PHANSALKAR
|
September 18, 1941 |
|
KRISHNAJI RAMCHANDRA KOSHTI Vs. BHIKCHAND RAMKARAN MARWADI
|
February 12, 1941 |
|
KUBERDAS DEVCHAND SONI Vs. JERKISH NAOROJI
|
July 18, 1941 |
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LALCHAND HIRACHAND GUJAR Vs. TULJARAM RAOJI GUJAR
|
September 11, 1941 |
|
LAXMAN ANANT PAI KAGAL Vs. GOVIND RAMBHAT
|
February 6, 1941 |
|
LAXMAN RAGHUNATH GOKHALE Vs. MAHADEV HERAMB DEV
|
August 20, 1941 |
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LOKAMANYA TILAK JUBILEE NATIONAL TRUST FUND Vs. STATE OF MAHARASHTRA
|
October 1, 1941 |
|
LOKAMANYA TILAK JUBILEE NATIONAL TRUST FUND; IN RE G V SALVEKAR Vs. STATE
|
October 1, 1941 |
|
MARY DO ROZARIO Vs. ERNEST DO ROZARIO
|
June 27, 1941 |
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MERLA RAMANNA Vs. CHELIKANI JAGANNADHA RAO
|
March 18, 1941 |
|
MITHA RUSTOMJI MURZBAN Vs. NUSSERWANJI NOWROJI ENGINEER
|
January 30, 1941 |
|
MOTIRAM KESHAVDAS Vs. AHMEDABAD MUNICIPAL BOROUGH
|
October 7, 1941 |
|
MUHAMMAD NAWAZ Vs. EMPEROR
|
July 16, 1941 |
|
MULGUND CO-OPERATIVE CREDIT SOCIETY Vs. SHIDLINGAPPA ISHWARAPPA MANVI
|
April 9, 1941 |
|
MULRAJ VIRJI Vs. NAINMAL PRATAPCHAND
|
July 15, 1941 |
|
MUNICIPAL BOROUGH OF AHMEDABAD Vs. ARYODAYA GINNING AND MANUFACTURING CO LIMITED
|
March 25, 1941 |
|
NADIRSHAW H CONTRACTOR Vs. GAJRAJ SHEOKARANDAS
|
September 22, 1941 |
|
NARAYAN DIVAKARAPPA HUBLI Vs. PARAMESHVARAPPA BHIMAPPA YARCAD
|
September 8, 1941 |
|
NINGAPPA NARSINGAPPA HAVALDAR Vs. CHANDRA JAKKAPPA HAVALDAR
|
November 26, 1941 |
|
P E POLSON Vs. STATE
|
October 1, 1941 |
|
P T KRISHNASWAMI AYYANGAR Vs. CHEVULU KAMALAMMA
|
June 23, 1941 |
|
PARASHURAM DETARAM SHAMDASANI Vs. HUGH GOLDING COCKE
|
September 11, 1941 |
|
POLSON P E Vs. STATE OF MAHARASHTRA
|
October 1, 1941 |
|
POST MASTER GENERAL AND GANGARAM Vs. CHENMAL MAYACHAND
|
March 27, 1941 |
|
RAGHUNATH AMBAIDAS SHET CHITODE Vs. DWARKABAI JAGANNATH SHET CHITODE
|
March 4, 1941 |
|
RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU Vs. RAJA RAJESWARA RAO
|
October 16, 1941 |
|
RAMCHETSING ARJUNSING Vs. DEOJI KALYANJI
|
September 16, 1941 |
|
RAMU BALA SANKPAL Vs. JANA DALA PATIL
|
July 24, 1941 |
|
RATANJI RAMAJI Vs. STATE
|
August 25, 1941 |
|
RATANJI VIRPAL AND CO Vs. DHIRAJLAL MANILAL
|
November 21, 1941 |
|
RATANSHAW NUSSERWANJI TODIWALLA Vs. GEOFFREY WILLIAM MCELHINNY
|
April 18, 1941 |
|
RUSTAMJI AND GINWALA Vs. STATE
|
September 29, 1941 |
|
S N BANERJI AND THE KALYANPUR LIME WORKS LIMITED Vs. KUCHWAR LIME AND STONE COMPANY
|
June 30, 1941 |
|
SADASHIV RAMCHANDRA NADGOUDA Vs. AMRITRAO GOVIND SABNIS
|
August 29, 1941 |
|
SAVLARAM SADOBA NAVLE Vs. DNYANESHWAR VISHNU CHINKE
|
November 18, 1941 |
|
SECRETARY OF STATE FOR INDIA Vs. CHIMANLAL JAMNADAS
|
October 14, 1941 |
|
SETH GOVINDRAM GORDHANDAS Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1941 |
|
SHANKAR BALA JAGTAP Vs. GOTIRAM PANDURANG PAWAR
|
August 7, 1941 |
|
SHANKAR HARI DESHPANDE Vs. DAMODAR VYANKOJI KULKARNI
|
July 7, 1941 |
|
SHANTARAM SHANKAR CHOBHE Vs. CHINTAMANRAO BHALCHANDRA PATWARDHAN
|
December 4, 1941 |
|
SHEKH ZAFARBHAI GULJARBHAI Vs. CHHAGANLAL ADITRAM GANDHI
|
June 30, 1941 |
|
SHIVAWWA BALAPPA RAMPUR Vs. CHENBASAPPAGOWDA SANGANGOWDA GOWDAR
|
January 24, 1941 |
|
STATE AIDED BANK OF TRAVANCORE LIMITED Vs. DHRIT RAM
|
November 6, 1941 |
|
SUGANCHAND BHIKAMCHAND Vs. MANGIBAI GULABCHAND
|
November 25, 1941 |
|
SUNDARABAI BALAPPANAIK CHITGUPPI Vs. GURUSHIDDAPPA GURUBASAPPA BHUSNUR
|
September 24, 1941 |
|
TIKAIT UMED NARAIN SINGH Vs. EQUITABLE COAL COMPANY LIMITED
|
July 30, 1941 |
|
TRIMBAK YESHVANT NENE Vs. ABDULLA ABDUL RAHIMAN
|
September 3, 1941 |
|
UNION BANK OF BIJAPUR AND SHOLAPUR LIMITED Vs. STATE OF MAHARASHTRA
|
September 29, 1941 |
|
VAIKUNTH P MUNIM Vs. PRAHLADSHANKAR K SHUKLA
|
March 7, 1941 |
|
VIJAYADAS HANUMANTDAS GUDIHAL Vs. SHEKHARAPPA ANANTAPPA SAVANUR
|
March 11, 1941 |
|
VINAYAK ATMARAM PATHARE Vs. SHANTARAM JANARDAN PATHARE
|
April 8, 1941 |
|
VISHNU BALKRISHNA NAIK Vs. SHANKAREPPA GURLINGAPPA WAGARALI
|
October 1, 1941 |
|
VISHNU JANARDAN SALVEKAR Vs. MAHADEV KESHAV KSHIRSAGAR
|
July 17, 1941 |
|
VISHRAM YESU HALDANKAR Vs. DADABHOY HORMASJI AND CO
|
October 16, 1941 |
|
VITHALBHAI SHIVABHA PATEL Vs. LALBHAI BHIMBHAI
|
October 15, 1941 |
LOGIN