A S KRISHNAN Vs. M SUNDARAM
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October 12, 1940 |
ABDUL AZIZ VALAD HAJI SUBHANHUSSAINBI HAJI SUBHAN Vs. MAHOMED IBRAHIM GHATKARI ANDSAYAD KHAIRUDDIN KUTUBUDDIN KAJI
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August 19, 1940 |
ABDUL MAJID Vs. SHAMSHERALI FAKRUDDIN
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February 8, 1940 |
AKOBA LAXMAN PAWAR Vs. SAI GENU LAXMAN PAWAR
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December 2, 1940 |
AMBABAI BHAICHAND GUJAR Vs. KESHAV BANDOCHAND GUJAR
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August 12, 1940 |
AMBEDAS KASHIBHAI AMIN Vs. VADILAL CHHAGANLAL CHOKSEY
|
February 5, 1940 |
ANANDAJI SAWAJI AND CO Vs. AHMEDBHOY ABEDINBHOY PEERBHOY
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March 20, 1940 |
ANNU BAJABA JAGADALE Vs. DADU TUKARAM JAGADALE
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October 14, 1940 |
APYA SHETTYA TALAWAR Vs. RAMMAKKA APYA TALAWAR
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August 30, 1940 |
ARJUNO NAIKO Vs. MODONOMOHONO NAIKO
|
June 18, 1940 |
ARVIND MILLS LTD Vs. K R GADGIL
|
July 5, 1940 |
BABAMIYA MOHIDIN SHAKKAR Vs. JEHANGIR DINSHAW BELGAUMWALLA
|
November 12, 1940 |
BABUBHAI VAMALCHAND KACHRA Vs. HIRALAL VAMALCHAND KACHRA
|
August 7, 1940 |
BABURAO KESHAVRAO MALKAPURE Vs. KALAVATIBAI AMRUTRAO KHASE
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April 19, 1940 |
BAI DAYAMBAI SULLEMANJI Vs. MAHOMEDALLI EBRAHIMJI ARSIWALA
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January 16, 1940 |
BAI KABA Vs. RAMNIKLAL SUNDERLAL INAMDAR
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April 5, 1940 |
BAI PARVATIBAI Vs. RAGHUNATH LAKSHMAN
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July 25, 1940 |
BAI VIDYAGAURI Vs. CHATURDAS AMBARAM
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July 18, 1940 |
BALAPPA TAMMANNA TAMMANNAVAR Vs. DYAMAPPA BHUSAPPA
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February 6, 1940 |
BANK OF CHETTINAD LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
June 2, 1940 |
BANK OF KHULNA LIMITED Vs. JYOTI PROKASH MITRA
|
June 17, 1940 |
BANK OF MORVI LIMITED Vs. R P WAGLE AND CO
|
September 3, 1940 |
BAPUGOUDA YADGOUDA PATIL Vs. VINAYAK SADASHIV KULKARNI
|
November 26, 1940 |
BHAGWANDAS PURSHOTTAMDAS KAPADIA Vs. CHUNILAL DAHYABHAI
|
February 7, 1940 |
BHAGWANT GENUJI GIRMEGANGABISAN RAMGOPAL AGARWAL Vs. GANGABISAN RAMGOPALYESHWANT BAPUJI
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March 20, 1940 |
BISHUN DAYAL Vs. KESHO PRASAD
|
June 8, 1940 |
BOMBAY ELECTRIC SUPPLY AND TRAMWAYS CO LTD Vs. IN RE
|
March 15, 1940 |
BRAHMIN MITRA MANDAL CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPALITY OF AHMEDABAD
|
February 14, 1940 |
CENTRAL TALKIES CIRCUIT Vs. STATE
|
October 7, 1940 |
CENTRAL TALKIES CIRCUIT MATUNGA Vs. IN RE
|
October 7, 1940 |
CHHOTIBAI DAULATRAM MARWADI Vs. MANSUKHLAL JASRAJ
|
July 26, 1940 |
CHITNIS AND KANGA Vs. WAMANRAO S MANTRI
|
September 25, 1940 |
COLLECTOR OF BROACH AND PANCH MAHALS Vs. OCHHAVLAL BHIKALAL
|
August 15, 1940 |
COMMISSIONER OF INCOME-TAX Vs. MAHALIRAM RAMJIDAS
|
April 25, 1940 |
COOVERJI VARJANG Vs. COOVERBAI NAGSEY CHAMPSEY
|
March 14, 1940 |
DAMODAR VISHNU JUVEKAR Vs. SHRIRAM LAKSHMAN JUVEKAR
|
July 30, 1940 |
DASHRATHLAL CHHAGANLAL Vs. BAI DHONDUBAI
|
December 6, 1940 |
DOSSABHOY JAMSHETJI NANPORIA Vs. EDULJI SORABJI DARUVALA
|
November 22, 1940 |
DWARKADAS DHANJI SHA Vs. CHHOTALAL RAVICARANDAS AND CO
|
December 5, 1940 |
EMPEROR Vs. MOHANLAL BABABHAI
|
December 4, 1940 |
EMPEROR Vs. BIRAM SARDAR
|
November 27, 1940 |
EMPEROR Vs. CHAMPAKLAL CHUNILAL BANKER
|
October 3, 1940 |
EMPEROR Vs. DAWOOD HASHAM
|
November 15, 1940 |
EMPEROR Vs. BASANGOUDA YAMANAPPA
|
November 19, 1940 |
EMPEROR Vs. BHAGWANDAS BISESAR
|
August 13, 1940 |
EMPEROR Vs. ANANDYA SAMBHYA MAHAR
|
August 8, 1940 |
EMPEROR Vs. NARAYAN VASUDEV PHADKE
|
July 23, 1940 |
EMPEROR Vs. KUNVERJI KAVASJI KAVARANA
|
October 1, 1940 |
EMPEROR Vs. RAGHUNATH RAMCHANDRA KARLEKAR
|
October 7, 1940 |
EMPEROR Vs. H L BATLIWALLA SONS AND CO LTD
|
September 23, 1940 |
EMPEROR Vs. VISHNU TATYABA NAIK
|
September 24, 1940 |
EMPEROR Vs. SHAMLAL JAMNADAS
|
September 3, 1940 |
EMPEROR Vs. SHIRINBAI SORABJI NAGPURWALA
|
September 12, 1940 |
EMPEROR Vs. MUKUND MARTU BHUJALE
|
March 4, 1940 |
EMPEROR Vs. NAJMUDDIN IBRAHIMSAHEB BOBADE
|
March 11, 1940 |
EMPEROR Vs. NAROTTAM LALBHAI SHETH
|
February 1, 1940 |
EMPEROR Vs. MAHOMEDALLI WALIJEE
|
January 17, 1940 |
EMPEROR Vs. RAMJI VALA
|
January 23, 1940 |
EMPEROR Vs. CHINUBHAI LALBHAI
|
April 11, 1940 |
EMPEROR Vs. KONDIBA BALAJI
|
April 18, 1940 |
EMPEROR Vs. MAHOMED HUSSEIN ABDUL KADAR SHAIKH BHIKAN
|
June 14, 1940 |
EMPEROR Vs. SULTANSHA SIDISHA
|
June 14, 1940 |
EMPEROR Vs. SHANKARAYA GURUSHIDDAYYA HIREMATH
|
June 19, 1940 |
EMPEROR Vs. BILAL MAHOMED
|
June 25, 1940 |
EMPEROR Vs. HASAM MAMAD
|
June 25, 1940 |
EMPEROR Vs. FULABHAI BHULABHAI JOSHI
|
June 27, 1940 |
EMPEROR Vs. SAVER MANUEL DANTES
|
July 1, 1940 |
FIDAHUSSEIN KADERBHAI Vs. TYABALLY MULLA EUSUFALLY
|
November 11, 1940 |
GANGADHAR KASHINATH SAKHARE Vs. DATTATRAYA VISHVANATH SULAKHE
|
November 15, 1940 |
GOKAK MUNICIPALITY Vs. RAJARAM SHRIDHAR KULKARNI
|
July 3, 1940 |
GOVINDNAIK GURUNATHNAIK KALGHATGI Vs. BASAWANNEWA PARUTAPPA KARAJGI
|
November 14, 1940 |
GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED Vs. V GOVINDAN NAIR
|
March 18, 1940 |
GURAPPA GURUSHIDDAPPA NEELI Vs. AMARANGJI VANICHAND
|
September 6, 1940 |
GURUPADAPPA MALLAPPA KALASGOND Vs. BASAPPA SHIDDAPPA KALAGI
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February 22, 1940 |
HAJI NASIRUDDIN KARIM MAHOMED Vs. PATEL HAJI UMERJI ADAM AND CO
|
December 9, 1940 |
HAJI YOONUS SHEKH MOHIDDIN NADKARSHEIKH ALI ISHAMUDDIN VALAD SHABUDDIN Vs. SHEKH HASANABDUL KARIM ABDUL KARIM SHERIFA JAVJE SHEKH USMAN TARE
|
August 15, 1940 |
HEM CHANDRA ROY CHAUDHURY Vs. SURADHANI DEBYA CHAUDHURANI
|
May 23, 1940 |
HORI RAM SINGH Vs. KING-EMPEROR
|
January 18, 1940 |
INJAL DEVI Vs. BHUJYA AVAJI RAMOSHI
|
July 5, 1940 |
J C ENO LIMITED Vs. VISHNU CHEMICAL CO
|
February 5, 1940 |
JAGADAMBA LOAN COMPANY LIMITED Vs. RAJA SHIBA PRASAD SINGH
|
December 2, 1940 |
JAGAT SINGH Vs. SANGAT SINGH
|
February 26, 1940 |
JAMBURAO SATAPPA KOCHARI Vs. ANNAPPA RAMCHANDRAPPA KABBUR
|
August 9, 1940 |
JANMAHOMED ABDUL RAHIMTHE GENERAL ACCIDENT FIRE AND LIFE ASSURANCE Vs. JANMAHOMED ABDUL RAHIMTHE GENERAL ACCIDENT FIRE AND LIFE ASSURANCE
APPELLANTS: <APL></APL>
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|
September 17, 1940 |
JESSIE GRANT KHAMBATTA Vs. MANCHERJI C KHAMBATTA
|
August 3, 1940 |
JETHMAL NARANDAS Vs. MAHADEO ANANDJI DHORIA
|
September 16, 1940 |
KANHAIYALAL HARKARANDAS Vs. MOHANLAL RAMVALLABH
|
December 13, 1940 |
KANJI VIJPAL Vs. PANDURANG KESHAV RANE
|
July 29, 1940 |
KHIMJEE THAKARSEE Vs. PIONEER FIBRE CO LTD
|
December 3, 1940 |
KHIMJI KUVERJI SHAH Vs. LALJI KARAMSI RAGHAVJL
|
September 20, 1940 |
KISHORI LAL Vs. BHAWANI SHANKAR
|
May 23, 1940 |
KRISHNADAS GOVARDHANDAS MADIVALE Vs. RATANBAI GOKULDAS LAXMANDAS
|
July 29, 1940 |
KRISHNAWA YELAGOUDA PATIL Vs. RAMAGOUDA KADAGOUDA PATIL
|
December 12, 1940 |
LAXMIBAI VENKATRAO DESAI Vs. KESHAVRAO LINGANGOUDA DESAI
|
October 3, 1940 |
M L M MAHALINGAM CHETTIAR Vs. RAMANATHAN CHETTIAR
|
May 30, 1940 |
MAHALINGAPPA CHANMALLAPPA GOTKINDI Vs. SHANKARAYYA GURUSHANTAYYA HIREMATH
|
July 11, 1940 |
MAHARAJA SRIS CHANDRA NANDY Vs. RAKHALANANDA THAKUR
|
November 11, 1940 |
MAHARANI HEMANTA KUMARI DEBI Vs. GAURI SANKAR TEWARI
|
December 4, 1940 |
MAHOMEDALLY TYEBALLY Vs. SAFIABAI
|
July 8, 1940 |
MALEGAON BUDRUK CO-OPERATIVE CREDIT SOCIETY Vs. GANGADHAR NARAYAN CHAVRE
|
February 8, 1940 |
MALLIKARJUNAGOWDA RUDRAGOWDA PATIL Vs. VENKAWA RAMCHANDRAPPA SAWKAR
|
February 8, 1940 |
MANCHERJI PALLONJI CONTRACTOR Vs. DINBAI NUSSERWANJI GOAWALLA
|
November 26, 1940 |
MASJID SHAHID GANJ MOSQUE Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
|
May 2, 1940 |
MEENAKSHI MILLS LTD Vs. RATILAL TRIBHOVANDAS THAKAR
|
September 24, 1940 |
MIRZA AKBAR Vs. EMPEROR
|
May 28, 1940 |
MITHALAL RANCHHODDAS Vs. MANEKLAL MOHANLAL MODIA
|
December 4, 1940 |
MORARJEE GOKULDAS AND CO Vs. SHOLAPUR SPINNING AND WEAVING CO LTD
|
March 29, 1940 |
MUNICIPAL CORPORATION OF THE CITY OF BOMBAY Vs. ANANDRAO NARAYAN SURVE
|
February 14, 1940 |
MUSAMMAT SUBHANI Vs. NAWAB
|
August 17, 1940 |
MUSSAMMAT HAR NARAINI KUNWAR Vs. SAJJAN PAL SINGH
|
June 28, 1940 |
NAGAPPA CHANNAPPA TAMBRALI Vs. RAMSING JESSASING
|
November 21, 1940 |
NAROTTAMDAS HARJIVANDAS AND CO AND MANIBHAI CHHOTUBHAI AND CO Vs. BULSAR TOWN MUNICIPALITY
|
June 28, 1940 |
NATHU LAL Vs. GOMTI KUAR
|
May 27, 1940 |
NAWAB SARDAR NARHARSINGJI ISHVARSINGJI Vs. SECRETARY OF STATE FOR INDIA
|
April 9, 1940 |
NEW MOFUSSIL CO LTD Vs. SHANKERLAL NARAYANDAS MUNDADE
|
September 3, 1940 |
NINGAUDA GIRIMALLAPPA PATIL Vs. NABISAHEB ABALAL PATIL
|
December 5, 1940 |
O R O M SP FIRM Vs. NAGAPPA CHETTIAR
|
September 17, 1940 |
P J ROGERS Vs. SHRINIVAS GOPAL KAWALE
|
January 31, 1940 |
PATIALA STATE BANK Vs. IN RE
|
October 8, 1940 |
PATIALA STATE BANK Vs. STATE
|
August 10, 1940 |
PEOPLES INTERNATIONAL TRAVEL EDUCATION AND COMMERCIAL CO LTD Vs. STATE
|
July 29, 1940 |
PHYLIS CLAIRE CARROLL Vs. CHARLES JAMES CARROLL
|
September 13, 1940 |
PRABHAKUVERBAI AMRITLAL SHAH Vs. KASUMBABAI SAKERCHAND PAREKH
|
March 19, 1940 |
PRATAPCHAND RAMCHAND AND CO Vs. JEHANGIRJI BOMANJI CHINOY
|
February 7, 1940 |
PUNJAB CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME-TAX
|
July 22, 1940 |
RADHAKISSEN CHAMRIA Vs. DURGA PROSAD CHAMRIA
|
June 3, 1940 |
RAI SAHEB ULFATRAI HUKUMCHAND Vs. NAGARMAL GOPIMAL RAO
|
September 24, 1940 |
RAMA SHAH Vs. LAL CHAND
|
February 22, 1940 |
RAMABAI SHRINIWAS NADGIRTHE GOVERNMENT OF BOMBAY Vs. GOVERNMENT OF BOMBAYNARAYAN GOVIND NADGIR
|
November 8, 1940 |
RAMCHANDRA B LOYALKA Vs. SHAPURJI N BHOWNAGREE
|
March 11, 1940 |
RAMCHANDRA KRISHNAJI CHANDOLE Vs. VITHU GOVIND PANHALE
|
July 18, 1940 |
RANEEGUNJ COAL ASSOCIATION LTD Vs. TATA IRON AND STEEL CO LIMITED
|
July 18, 1940 |
RANGO RAMCHANDRA KULKARNI Vs. GURLINGAPPA CHINNAPPA MUTHAL
|
September 6, 1940 |
RATANSI JETHABHAI BHAT Vs. BALKISAN GANGABAKAS NANDWANI
|
February 21, 1940 |
RAYCHAND JIVAJI Vs. BASAPPA VIRAPPA BELLARY
|
August 13, 1940 |
RUKMANSA RAJANSA HOSMANI Vs. SHANKARGOUDA BASANGOUDA LAKHYAL
|
August 15, 1940 |
RUSTOMJEE SORABJI KAPADIA Vs. MAHADEV CHINTAMAN WADEKAR
|
February 14, 1940 |
RUTTONJI ARDESHIR WADIA Vs. ASSISTANT DEVELOPMENT OFFICER
|
January 9, 1940 |
S R M C T S S P A CHETTYAR FIRM Vs. U ON MAUNG
|
July 8, 1940 |
S VENKATARAMA IYER Vs. SUNDARAMBAL
|
April 18, 1940 |
SAGARMAL KHEMRAJ Vs. STATE
|
July 25, 1940 |
SARASWATIBAI SHRIPAD VED Vs. SHRIPAD VASANJI VED
|
October 11, 1940 |
SECRETARY OF STATE Vs. MASK AND CO
|
March 15, 1940 |
SHANKAR VISHNU BURHANPURKAR Vs. MANEKLAL HARIDAS GUJRATHI
|
July 4, 1940 |
SHANKARRAO DAGADUJIRAO JAHAGIRDAR Vs. SHAMBHU NATHU PATIL
|
July 3, 1940 |
SHEIKH ABDUL LATIFF Vs. KHALAF ABDULLA
|
March 13, 1940 |
SHRIDHAR BALKRISHNA AGASHE Vs. POONA CITY MUNICIPALITY
|
July 5, 1940 |
SHRIMANT KHANDERAO SHIVAJIRAO GAEKWAR Vs. D D ROMER
|
July 29, 1940 |
SHRIPADGOUDA VENKANGOUDA APARANJI Vs. GOVINDGOUDA NARAYANGOUDA APARANJI
|
July 19, 1940 |
SIR JAMSHEDJI JEEJIBHOY BART Vs. SORABJI BYRAMJI WARDEN
|
March 7, 1940 |
SIR RAJENDRA NARAYAN BHANJ DEO Vs. COMMISSIONER OF INCOME-TAX
|
June 11, 1940 |
SMETHAM BYRNE AND LAMBERT Vs. DARASHAW ERUCHSHAW KARANJAWALLA
|
January 9, 1940 |
SORABJI HORMASJI LAKDAVALA Vs. BROACH BOROUGH MUNICIPALITY
|
November 20, 1940 |
SUBRAO BAJI PATIL Vs. DADA BHIWA CHAWAN
|
December 19, 1940 |
SUKHANANDAN RAMDHIN Vs. MANIKLAL KANHIALAL
|
August 27, 1940 |
SULEMAN HAJI AHMED UMER Vs. HAJI ABDULLA HAJI RAHIMTULLA
|
May 23, 1940 |
SUPERINTENDENT OF STAMPS Vs. TEJMAL NIHALCHAND SHAH
|
July 26, 1940 |
SURAT BOROUGH MUNICIPALITY Vs. SARIFA KARUNNISSA BEGAM SAHEB AND SAYED MUSTAFA SAYSD SAKKAF EDROOS SAHEB
|
July 4, 1940 |
T AND J BROCKLEBANK LTD Vs. NOOR AHMODE
|
July 18, 1940 |
THAKUR BHAGWAN SINGH Vs. BISHAMBHAR NATH
|
May 2, 1940 |
THOMAS BEAR AND SONS INDIA LIMITED Vs. PRAYAG NARAIN
|
March 7, 1940 |
TULSIDAS AMANMAL KARANI Vs. STATE
|
November 8, 1940 |
UPENDRA NATH BOSE Vs. LALL
|
July 22, 1940 |
VAZIRBHAI SULTANBHAI TAMBOLI Vs. GADMAL NATHMAL MARWADI
|
January 31, 1940 |
VISHVANATH VITHALSA ZAD Vs. BALARAM ANANDRAM PAWAR
|
November 13, 1940 |
VISHWESHWAR NARSABHATTA GADDADA Vs. DURGAPPA IRAPPA BHATKAR
|
February 29, 1940 |
VITA MUNICIPALITY Vs. GANGARAM TATYAJI JADHAV
|
November 11, 1940 |
VITHALBHAI MOTIBHAI Vs. NADIAD ELECTRIC SUPPLY CO LTD
|
August 23, 1940 |
VITHALDAS BHAGVANDAS DARBAR Vs. TUKARAM VITHOBA KSHATRI
|
November 5, 1940 |
YAMASHETTI BHAUSHETTI Vs. ASHOK BHOMSHETTI
|
June 18, 1940 |
ZUMAKLAL MOTIRAM Vs. FULCHAND TARACHAND
|
January 18, 1940 |