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A R HATTIANGADI Vs. IN RE
|
October 5, 1939 |
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ABDUL LATIF GULAM NABI PATIL Vs. JAWHAR STATE
|
October 4, 1939 |
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AHMED IBRAHIM SINGAPORI Vs. COLLECTOR OF SURAT
|
March 3, 1939 |
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AKBERALLY TAYABALLI Vs. ALIMAHOMED ABDUL HUSSAIN
|
March 28, 1939 |
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AMATEPPA DANAPPA KOPPAL Vs. SANGANBASAPPA BHOJAPPA GAVADAR
|
March 9, 1939 |
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ANWAR F J LALJEEIN RE BARJOR HOSANGJI VAKIL Vs. EBRAHIM F J LALJEE
|
April 11, 1939 |
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APPA SAKHARAM MEDKAR Vs. JAGANNATH SAMBHUAPPA GHODKE
|
October 10, 1939 |
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ARDESHIR PHIROZSHAW MURZBAN Vs. STATE
|
August 30, 1939 |
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ARVI CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. DHONDIRAM NAVALCHAND
|
December 8, 1939 |
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ATMARAM VINAYAK KIRTIKAR Vs. LALJI LAKHAMSI
|
October 13, 1939 |
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AYYANGOUDA BASANGOUDA AYYANGOUDAR Vs. GADIGEPPAGOUDA HUCHANGOUDA AYYANGOUDAR
|
September 13, 1939 |
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BABA KARTAR SINGH Vs. DAYAL DAS
|
June 15, 1939 |
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BABU BHAGWAN DIN Vs. GIR HAR SAROOP
|
October 10, 1939 |
|
BAI HAKIMBU Vs. DAYABHAI RUGNATH
|
April 12, 1939 |
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BAI LALITA RATANCHAND KHIMCHAND Vs. TATA IRON AND STEEL COMPANY LIMITED
|
September 21, 1939 |
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BAI RATANGAVRI Vs. MANILAL MAHIPATRAM MEHTA
|
October 9, 1939 |
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BAI SHEVANTIBAIJANARDAN R WARICK Vs. JANARDAN R WARICKBAI SHEVANTIBAI
|
March 17, 1939 |
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BALIRAM NARAYAN NAIK Vs. SAKHARAM RAMJI GUJAR
|
February 24, 1939 |
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BENARES BANK LIMITED Vs. S C H MEYER
|
January 30, 1939 |
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BHAGWANDAS NARANDAS Vs. D D PATEL AND CO
|
October 8, 1939 |
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BHUPENDRA MOHAN ROY Vs. MATI PURNA SASHI DEBI
|
July 7, 1939 |
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BIRADH MAL Vs. PRABHABHATI KUNWAR
|
March 27, 1939 |
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BOROUGH MUNICIPALITY OF AHMEDABAD Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD
|
April 13, 1939 |
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BRIJMOHANDAS DAMODARDAS Vs. SADASHIV LAXMAN NAIK
|
June 16, 1939 |
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BRUUSGAARD KIOSTERUDS DAMPSKIBS AKTIESELSKAB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
November 30, 1939 |
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BYRAMJI JEEJEEBHOY SIR Vs. PROVINCE OF BOMBAY MUNICIPAL CORPN BOMBAY
|
September 27, 1939 |
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C P MATTHEN Vs. DISTRICT MAGISTRATE OF TRIVANDRUM
|
June 6, 1939 |
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CENTRAL TALKIES CIRCUIT Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1939 |
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CHANDAN MULL INDRA KUMAR Vs. CHIMANLAL GIRDHARDAS PAREKH
|
October 10, 1939 |
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CHHAGANLAL KALYANDAS SHAH Vs. JAGJIWANDAS GULABDAS
|
July 18, 1939 |
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CHIMANRAM MOTILAL Vs. JAYANTILAL CHHAGANLAL
|
March 31, 1939 |
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CHUNILAL JETHALAL Vs. AHMEDABAD BOROUGH MUNICIPALITY
|
July 28, 1939 |
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CITY MUNICIPALITY Vs. NUSSERWANJI HORMUSJI MADON
|
December 20, 1939 |
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COMMISSIONER OF INCOME TAX Vs. D R NAIK
|
March 20, 1939 |
|
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MILLOWNERS ASSOCIATION
|
March 20, 1939 |
|
COMMISSIONER OF INCOME-TAX Vs. MOTIRAM NANDRAM
|
November 14, 1939 |
|
COMMISSIONER OF INCOME-TAX Vs. AHMEDABAD ADVANCE MILLS LTD
|
November 14, 1939 |
|
D M JACINTO Vs. J D B FERNANDEZ
|
February 6, 1939 |
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DAMJI HIRJI Vs. MAHOMEDALLI ESSABHOY
|
February 16, 1939 |
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DASHARATH SUPADU LADSAKE Vs. GOPAL BHILA GADHARI
|
October 12, 1939 |
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DATTATRAYA CHANDRAYA BACHUWAR Vs. K L BAWACHEKAR
|
June 22, 1939 |
|
DATTATRAYA VISHNU DABHOLKAR Vs. SADASHIV SHIVRAM NISAL
|
February 23, 1939 |
|
DAVID SASSOON AND CO LTD Vs. IN RE
|
January 1, 1939 |
|
DAVID SASSOON AND CO LTD Vs. STATE
|
October 9, 1939 |
|
DAYALDAS KUSHIRAM Vs. COMMISSIONER OF INCOME-TAX CENTRAL
|
December 15, 1939 |
|
EBRAHIM SHERKHAN PATHAN Vs. HAJRATKHAN MOHIDDINKHAN
|
July 28, 1939 |
|
EMPEROR Vs. LAVJI MANDAN
|
July 20, 1939 |
|
EMPEROR Vs. KRISHNAJI MADHUSUDAN
|
July 26, 1939 |
|
EMPEROR Vs. KANAYALAL MOHANLAL GUJAR
|
June 20, 1939 |
|
EMPEROR Vs. BAPTIST DE SOUZA
|
June 16, 1939 |
|
EMPEROR Vs. KALLAPPA GURAPPA KOTAGUNSHI
|
June 12, 1939 |
|
EMPEROR Vs. RAUTMAL KANUMAL MARWADI
|
August 25, 1939 |
|
EMPEROR Vs. GULAM HUSSEIN RAWJI
|
August 24, 1939 |
|
EMPEROR Vs. R K NAIK
|
August 4, 1939 |
|
EMPEROR Vs. MAHOMAD ISLAM ABDUL SAKUR
|
January 17, 1939 |
|
EMPEROR Vs. DINKAR KRISHNALAL MEHTA
|
March 7, 1939 |
|
EMPEROR Vs. NATHALAL VANMALI
|
February 28, 1939 |
|
EMPEROR Vs. M A BHAGVATI
|
April 6, 1939 |
|
EMPEROR Vs. RAJENDRASING RAMSING
|
December 20, 1939 |
|
EMPEROR Vs. ASGARALLI MAHAMMEDALLI HERALWALA
|
December 6, 1939 |
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EMPEROR Vs. SONAPPA SHINA SHETTY
|
December 6, 1939 |
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EMPEROR Vs. IBRAHIM HAJI ABDUL RAHIMAN
|
November 2, 1939 |
|
ERROL MACKAY Vs. OSWALD FORBES
|
November 10, 1939 |
|
GAFUR WALAD USMAN VAGHU MAPARI Vs. SAKHARAM TANSHET NARKAR
|
June 29, 1939 |
|
GAJANAN SHESHADRI PANDHARPURKAR Vs. SHANTABAI
|
February 16, 1939 |
|
GAJRAMJI JASRAMJI MAHARAJ Vs. SOMNATH BHUDARDAS SONI
|
October 6, 1939 |
|
GANGADHAR DHANJISHET MARWADI AND SUPDUSING DAULATSING PATIL Vs. BALWANT KASHIRAO DESHMUKH
|
November 1, 1939 |
|
GANGUBAI PANDURANG DOMBE Vs. PAGUBAI NARAYAN KORE
|
February 14, 1939 |
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GANPAT GATLU Vs. NAVNITLAL RANCHHODDAS
|
June 29, 1939 |
|
GORDHANDAS G MEHTA Vs. IN RE
|
October 6, 1939 |
|
GOVERNMENT OF BOMBAY Vs. GANPAT MANOHAR KULKARNI
|
January 17, 1939 |
|
GOVERNOR GENERAL IN COUNCIL Vs. CHOTALAL SHIVDAS
|
February 20, 1939 |
|
GULABCHAND MOTILAL MARWADI Vs. MAHADU NARAYAN TELI
|
February 20, 1939 |
|
GULABCHAND RAYCHAND Vs. NARAYAN MOTIRAM TELI
|
July 19, 1939 |
|
GURAPPA BHIMANNA CHIDGUPPI Vs. MADWALAPPA RAMCHANDRAPPA DUMANE
|
February 23, 1939 |
|
GURUNATH BALWANT DESHPANDE Vs. SURYAKANT DHUNDERAO
|
November 17, 1939 |
|
GURUSANGAPPA BASAPPA HOKRANI Vs. BASLINGAPPA BASAPPA HOKRANI
|
December 8, 1939 |
|
HANMANTRAO ANNARAO KALGI Vs. STATE
|
December 11, 1939 |
|
HARI CHAND Vs. SECRETARY OF STATE
|
June 30, 1939 |
|
HARIDAS KISANDAS GUJARATI Vs. NARAYANDAS JAGMOHANDAS GUJARATI
|
July 11, 1939 |
|
HARILAL NATHALAL TALATI Vs. BHAILAL PRANLAL SHAH
|
August 15, 1939 |
|
HIRJI RAMJI Vs. DAULATRAM RATANJI AND CO
|
July 3, 1939 |
|
HUSSAINBI HAJI SUBHAN MUJAVAR Vs. SAYAD KHAIRUDDIN KUTUBUDDIN
|
March 10, 1939 |
|
IRAPPA LOKAPPA VASTRAD Vs. RACHAYYA MADIWALAYYA
|
August 17, 1939 |
|
JADU NATH ROY Vs. PARAMESWAR MULLICK
|
October 30, 1939 |
|
JAGANNATH GANESHRAM AGARWALA Vs. SHIVNARAYAN BHAGIRATH
|
November 23, 1939 |
|
JAISUKHLAL HARISHANKAR GIRNARA Vs. MAHOMED HUSSEIN DAWOODBHAI KARWA
|
March 10, 1939 |
|
JEHANGIR CURSETJI MISTRI Vs. KASTUR PANNAJI OSWAL
|
January 25, 1939 |
|
JHINA SOMA Vs. EMPEROR
|
May 9, 1939 |
|
JIVAJI KESHAV BAPAT Vs. VENKATESH KRISHNA BYADGI
|
September 4, 1939 |
|
JUGAL KISHORE NARAIN SINGH Vs. CHAROO CHANDRA SUR
|
March 21, 1939 |
|
K H MODY Vs. IN RE
|
October 5, 1939 |
|
KARSON CHAMPSI Vs. MEGHJI ASARIA SHAH
|
December 8, 1939 |
|
KESHARDEO CHAMRIA Vs. COMMISSIONER OF INCOME-TAX
|
May 9, 1939 |
|
KESHAV RAMKRISHNA BHATT PHADKE Vs. SUBBA MANGA NAIK
|
March 20, 1939 |
|
KESHAVLAL TRIBHUVANDAS Vs. BAI DAHI
|
January 30, 1939 |
|
KRISHNA VITNAK MAHAR Vs. SHANKAR KRISHNA GANDHI
|
February 28, 1939 |
|
KRISHNAYA PARBHAYA CHINTALWAR Vs. MEGHRAJ PAPARAM TELI
|
June 21, 1939 |
|
LACHHMESHWAR SAHAI Vs. MOTI RANI KUNWAR
|
March 28, 1939 |
|
LALA RAM SARUP Vs. COURT OF WARDS
|
November 7, 1939 |
|
LALLUBHAI BHIKHABHAI CHUNAWALLA Vs. RATANCHAND RAICHAND
|
July 11, 1939 |
|
LAXMAN MAHADEV BANKAR Vs. MARUTI RAMBHAU NIKAM
|
February 13, 1939 |
|
LAXMAN MANJUNATHAYA BALWALLI Vs. VENKATRAO MANGESHRAO
|
February 24, 1939 |
|
LOKMANYA MILLS LTD Vs. MUNICIPAL BOROUGH OF BARSI
|
March 8, 1939 |
|
M S BHOPSHETTI Vs. B V BHAT
|
October 13, 1939 |
|
MAHADEO SUNDER MEHTA Vs. KHANDERAO SITARAM TIPNIS
|
June 20, 1939 |
|
MAHANT NARSIDASJI BALMUKUNDDASJI Vs. BAI JAMNA
|
February 3, 1939 |
|
MAHANT SINGH Vs. U BA YI
|
March 3, 1939 |
|
MANILAL MAGANLAL Vs. BAI CHAMPA
|
November 22, 1939 |
|
MARIYAYA CHANVIRAYA HIREMATH Vs. SHANTIRAPPA DANAPPA NELVIGI
|
January 13, 1939 |
|
MIAN FEROZ SHAH Vs. SIR MOHAMMAD AKBAR KHAN
|
May 23, 1939 |
|
MOHAMMAD AZIM KHAN Vs. RAJA SAADAT ALI KHAN
|
March 17, 1939 |
|
MONGHIBAI Vs. COOVERJI UMERSEY
|
May 2, 1939 |
|
MOTICHAND HIRACHAND GUJAR Vs. KHUDABAKSH GULAMHUSEN TAMBATKAR
|
December 6, 1939 |
|
MULJEE SICKA AND CO Vs. MUNICIPAL COMMISSIONER OF BOMBAY
|
March 17, 1939 |
|
MUSAMMAT BHAGWATI Vs. MUSAMMAT RAM KALI
|
March 7, 1939 |
|
NANA NAMDEO PATIL Vs. DALPAT SUPADU PATIL
|
June 29, 1939 |
|
NANDLAL TRIBHOVANDAS Vs. BAKER JAFER AND CO
|
November 14, 1939 |
|
NARANLAL JETHALAL THAKKAR Vs. SHIVPRASAD ACHRATLAL JANI
|
December 21, 1939 |
|
NARBHERAMJI GYANIRAMJI RAMSNEHI Vs. VIVEKRAMJI BHAGATRAMJI RAMSNEHI
|
March 8, 1939 |
|
NARHAR SONAJEE JAHAGIRDAR Vs. TRIMBAK SHRIDHAR JAHAGIRDAR
|
June 28, 1939 |
|
NARIMAN EDULJI CONTRACTOR Vs. PIROJBAI NARIMAN CONTRACTOR
|
March 16, 1939 |
|
NAROTTAMDAS BHAGWANDAS Vs. CHITTA BHAGWANSANG
|
February 27, 1939 |
|
NINGAPPA NEELAPPA KATTI Vs. ADIVEPPA SHIVAPPA TUPPAD
|
April 3, 1939 |
|
NOORUDIN ESMAILJI KURWA Vs. MAHOMED UMAR SUBRATI
|
April 13, 1939 |
|
NURBAI Vs. ABHRAM MAHAMAD
|
February 13, 1939 |
|
OUDH COMMERCIAL BANK LTD Vs. BIND BASNI KUER
|
January 27, 1939 |
|
P M DIXIT Vs. SENIOR INSPECTOR OF FACTORIES
|
August 15, 1939 |
|
PAKALA NARAYANA SWAMI Vs. EMPEROR
|
January 19, 1939 |
|
PARAGJI BHULABHAI Vs. BHAGWANJI BAWABHAI
|
August 24, 1939 |
|
PARAWA SANGAPPA Vs. RAYANGOUDA CHANDRAMAPPA
|
February 27, 1939 |
|
PROBODH KUMAR DAS Vs. DANTMARA TEA CO LTD
|
October 10, 1939 |
|
PURSHOTTAMDAS PARBHUDAS PATEL Vs. BAI DAHI
|
October 3, 1939 |
|
PURUSHOTTAM DAMODAR RAICHURKAR Vs. GANGADHAR KASHINATH SAKHARE
|
February 16, 1939 |
|
RADHI KATHARI BHOIR Vs. NAMDEO DHAKU BHAGAT
|
January 30, 1939 |
|
RAGHUNATH RAMCHANDRA JERE Vs. RAMCHANDRA NARAYAN JERE
|
January 19, 1939 |
|
RAICHAND GULABCHAND ACCHA Vs. SECRETARY OF STATE FOR INDIA
|
February 27, 1939 |
|
RAJA JANAKI NATH ROYKUMAR PRAMATHA NATH ROY Vs. RAJA PRAMATHA NATH MALIARAJA JANAKI NATH ROY
|
November 10, 1939 |
|
RAJA VYRICHERLA NARAYANA GAJAPATIRAJU BAHADUR GARU Vs. REVENUE DIVISIONAL OFFICER
|
February 23, 1939 |
|
RAJARAM JAYARAM JOSHI Vs. TANUBAI DHONDIBA PUJARI
|
August 10, 1939 |
|
RAM NARAYAN SAHU Vs. MUSAMMAT MAKHNA
|
April 20, 1939 |
|
RAMRAO BHAGWANTRAO INAMDAR Vs. BABU APPANNA SAMAGE
|
October 11, 1939 |
|
RAMRAO NILKANTH NADKARNI Vs. SHRIMANT PURNANAND SARASWATI SWAMI
|
December 20, 1939 |
|
RATANCHAND DHULAJI Vs. JASRAJ KASTURCHAND
|
October 3, 1939 |
|
RAWJI DHANJI AND CO Vs. STATE OF MAHARASHTRA
|
January 1, 1939 |
|
RAYMOND THORNTON Vs. MARGUERITE ELAINE THORNTON
|
August 18, 1939 |
|
RUDRAPPA YELLAPPA SATTENNANAVAR Vs. MALLAPPA MALLESHAPPA
|
August 11, 1939 |
|
RUSTOMJI DOSSABHAI BILLIMORIA Vs. BAI MOTI
|
August 17, 1939 |
|
SACHIDANAND VIDYA NARASINHA BHARATI SHANKARACHARYA OF SANKESHWAR MATH Vs. CHANMALAPPA GURUSIDH MALAPPA
|
August 2, 1939 |
|
SATISH CHANDRA GIRIDHARNIDHAR SINGHA ROY Vs. DHARNIDHAR SINGHA ROYSATISH CHANDRA GIRI
|
November 3, 1939 |
|
SAYAD MOHIUDDIN SAYAD NASIRUDDIN Vs. KHATIJABI
|
June 14, 1939 |
|
SHAIKH DAWOOD ABDUL REHMAN HURJUK Vs. BALAJI DHARAMNAK MAHAR
|
September 27, 1939 |
|
SHANKAR DYAMANGONDA PATIL Vs. PUTTABAI GURUNATHGONDA K PATIL
|
February 22, 1939 |
|
SHANKAR NIMBAJI SHINTRE Vs. LAXMAN SUPDU SHELKE
|
September 20, 1939 |
|
SHANKARLAL JADHAVJI JOSHI Vs. MUNICIPAL COMMISSIONER OF BOMBAY
|
February 23, 1939 |
|
SHIVU SHIDDA CHAUGULA Vs. LAKHMICHAND TULJARAM KOTHARI
|
April 6, 1939 |
|
SHRIDHAR MAHADEO RASAL Vs. GODULAL JETHMAL
|
July 19, 1939 |
|
SHRIRAM HANUTRAM Vs. MOHANLAL AND CO
|
August 8, 1939 |
|
SIDDAPPA GANGAPPA SHINTRE Vs. RAMCHANDRA VISHNU GINDE
|
December 14, 1939 |
|
SIR BYRAMJEE JEEJEEBHOY KT Vs. PROVINCE OF BOMBAY
|
September 27, 1939 |
|
SIR HARI SHANKAR PAUL KT Vs. KEDAR NATH SAHA
|
April 25, 1939 |
|
SUBHAS CHANDRA BOSE Vs. GORDHANDAS I PATEL
|
September 28, 1939 |
|
SUNIL KUMAR KERR Vs. SISIR KUMAR KERR
|
November 10, 1939 |
|
SURAJMAL DEORAM BHAVSAR Vs. MOTIRAM KALU WANI
|
June 12, 1939 |
|
SURAT BOROUGH MUNICIPALITY Vs. SARIFA KARUNNISSA
|
April 5, 1939 |
|
SURENDRA BAHADUR SINGH Vs. BEHARI SINGH
|
March 17, 1939 |
|
SURENDRA SINGH Vs. CHAUDHRI GHULAM MOHAMMAD
|
March 28, 1939 |
|
SURYAJIRAO GANPATRAO NAIK NIMBALKAR JAHAGIRDAR Vs. SHIVAKACHARU KUMBHAR
|
February 13, 1939 |
|
TARABAI SHRINIWAS NAIK GUTTAL Vs. MURTACHARYA ANANTACHARYA
|
February 10, 1939 |
|
TRIKAMBHAI JIBHAI Vs. FULABHAI KALIDAS
|
September 27, 1939 |
|
TRUSTEES OF TRIBUNE PRESS Vs. COMMISSIONER OF INCOME-TAX
|
June 13, 1939 |
|
ULAGALUM PERUMAL SETHURAYAR Vs. RANI SUBBULAKSHMI NACHIAR
|
February 24, 1939 |
|
UMABAI SHANKAR BORGAONKAR Vs. SHANKAR HARI BORGAONKAR
|
July 26, 1939 |
|
URBAN CO-OPERATIVE BANK LIMITED Vs. HONAVAR HAVIK CO-OPERATIVE BANK LIMITED
|
October 10, 1939 |
|
VAIJAYANTAPPA SHIRSAPPA IJARI Vs. ANASUYA WAMAN ANANT
|
October 11, 1939 |
|
VAMAN RAVJI KULKARNI Vs. NAGESH VISHNU JOSHI
|
October 6, 1939 |
|
VIRBHADRAYYA NAGAYYA SHIVAPPANMATH Vs. BASANGOWDA MUDIGOWDA PATIL
|
November 3, 1939 |
|
WASUDEV VISHNU DESHPANDE Vs. PANDU VITHU YADAV
|
January 13, 1939 |
|
WESTERN ELECTRIC COMPANY LIMITED Vs. KAILAS CHAND
|
July 20, 1939 |
|
YADAV VISHVANATH GANDRE Vs. BACHOO ABRAHAM DAVID AWASKAR
|
April 13, 1939 |
|
YESHWANT BALKRISHNA LAGU Vs. KESHAV ANANT PANDIT
|
June 30, 1939 |
|
ZUJYA PASCOL DAMEL Vs. MANMOHANDAS LALLUBHAI PRATAP
|
September 13, 1939 |
LOGIN