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AMRITLAL RAICHAND JHAVERI Vs. BHAGWANDAS FATEHCHAND
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March 7, 1938 |
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BAI HARI Vs. NATHUBHAI PARBHUBHAI
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December 20, 1938 |
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BALKRISHNA ABA PATIL Vs. GAJA JAITYA
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November 23, 1938 |
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BALKRISHNA RAMCHANDRA KONKAR Vs. CALCUTTA SOAP WORKS
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March 24, 1938 |
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CALICO PRINTERS ASSOCIATION LIMITED Vs. MITSUBISHI SHOJI KAISHA LIMITED
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March 11, 1938 |
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CHIMANLAL GIRDHAR GHANCHI Vs. DAHYABHAI NATHUBHAI GHANCHI
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March 11, 1938 |
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COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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March 23, 1938 |
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COMMISSIONER OF INCOME TAX Vs. BOMBAY TRUST CORPORATION
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March 23, 1938 |
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COMMISSIONER OF INCOME TAX Vs. GRAIN MERCHANTS ASSOCIATION OF BOMBAY
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March 23, 1938 |
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COMMISSIONER OF INCOME TAX Vs. ABUBAKER ABDUL REHMAN
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November 1, 1938 |
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COMMISSIONER OF INCOME TAX Vs. METRO GOLDWYN MAYER INDIA LIMITED
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November 2, 1938 |
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COMMISSIONER OF INCOME TAX Vs. TATA SONS LIMITED
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November 4, 1938 |
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COMMISSIONER OF INCOME-TAX Vs. NEW INDIA ASSURANCE COMPANY LTD
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March 23, 1938 |
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COMMISSIONER OF INCOME-TAX Vs. GRAIN MERCHANTS ASSOCIATION
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March 23, 1938 |
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DAHYABHAI MARGHABHAI PATEL Vs. BAI DIWALI
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December 22, 1938 |
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DHONDO NARAYAN SHIRALKAR Vs. ANNAJI PANDURANG KOKATNUR
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February 2, 1938 |
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EMPEROR Vs. JALAM BHARATSING
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January 10, 1938 |
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EMPEROR Vs. EUGENE MIRANDA
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January 19, 1938 |
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EMPEROR Vs. AHMEDALLI ESUFALLI
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January 20, 1938 |
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EMPEROR Vs. YARMAHOMED AHMEDKHAN
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February 11, 1938 |
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EMPEROR Vs. TRIMBAK DAMODAR HERLEKAR
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February 18, 1938 |
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EMPEROR Vs. MAGAN BHIKHA
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December 8, 1938 |
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GAEKWAR BARODA STATE RAILWAY Vs. HAFIZ HABIB-UL HAQ
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March 18, 1938 |
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GANESH SHANKARBHAT SADALGEKAR NAGESH RANGO KULKARNI Vs. GANGABAI SHAMBHUBHAT SADALGEKARGANESH SHANKARBHAT SADALGEKAR
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January 18, 1938 |
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GANPATRAO RAMJI PATIL Vs. JEHANGIR NAVROJI
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February 2, 1938 |
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HANMANT NARAYAN KULKARNI Vs. B R JAINAPUR
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January 28, 1938 |
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JANARDAN GOVIND GORE Vs. ADVOCATE GENERAL OF BOMBAY
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December 6, 1938 |
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JIVANRAO ANANDRAO DESHPANDE Vs. VISHNU RANGNATH KALAWADE
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November 22, 1938 |
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KRISHNA HUKUMCHAND GUJAR Vs. MADHAV DATTATRAYA KIRPEKAR
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January 28, 1938 |
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LALA KARAM CHAND Vs. MIAN AHMAD AZIZ AHMAD
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January 31, 1938 |
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MAGANLAL PITAMBERDAS KHATRI Vs. DAHYABHAI CHHAGANLAL VYAS
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February 4, 1938 |
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MAHOMEDBHAI SAMSUDDIN JIVAJI RAJA VOHRA Vs. M A DAWOODBHAI AND CO
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March 14, 1938 |
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MANEKLAL KALIDAS SHAH Vs. YORKSHIRE INSURANCE COMPANY LIMITED
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February 2, 1938 |
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MANUFACTURERS LIFE INSURANCE CO OF CANADA Vs. COMMISSIONER OF INCOME TAX
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March 22, 1938 |
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MARIA FLAVIANA ALMEIDA Vs. RAMCHANDRA SANTURAM ASAVLE
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March 9, 1938 |
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MOTILAL TRIBHOVANDAS CHOKSEY Vs. SHANKARLAL CHHAGANLAL
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December 6, 1938 |
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MUNICIPAL CORPORATION OF THE CITY OF BOMBAY Vs. VASANTLAL FULCHAND ANAND JAITHA
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February 18, 1938 |
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NAMDEV KRISHNA CHAUDHARI Vs. GOVARDHAN NANABHAI GUJARATHI
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December 16, 1938 |
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NATHJIBHAI HARJIWAN PANDYA Vs. SHANKARLAL NATHJIBHAI BHATT
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November 23, 1938 |
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NATHU LAL Vs. COLLECTOR OF BUDAUN
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March 25, 1938 |
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P C MULLICK Vs. COMMISSIONER OF INCOME-TAX
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February 1, 1938 |
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PARVATIBAI HARIVALLABHDAS VANI Vs. VINAYAK BALVANT JANGAM
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March 17, 1938 |
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PRAHLADRAI CHOOREEWALLA Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
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December 1, 1938 |
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RADHARANI Vs. BRINDARANI
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December 19, 1938 |
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RAGHUNANDAN N KOTHARE Vs. KESHAVRAO B KIRTIKAR
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March 24, 1938 |
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RAICHAND CHUNILAL Vs. RAHI NANA GADE
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February 8, 1938 |
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RAICHAND LALCHANDSHET Vs. TANIBAI
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March 15, 1938 |
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RAJA PRATAPGIR NARSINGIRJI Vs. OFFICIAL LIQUIDATOR PRAHLAD MILLS LTD
|
February 10, 1938 |
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RAM KINKAR BANERJEE Vs. SATYA CHARAN SRIMANI
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November 29, 1938 |
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SADASHIV GOVIND AREKAR Vs. YESHVANT BHIKAJI VILANKAR
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November 23, 1938 |
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SECRETARY OF STATE Vs. BANK OF INDIA LIMITED
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March 2, 1938 |
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SHIVAPPA NARSAPPA PUJARI Vs. KARIYAPPA RAMAPPA DONUR
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September 12, 1938 |
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SHRIPAD BAJI GARWARE Vs. DATTATRAYA VITHAL GARWARE
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November 16, 1938 |
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T R PRATT BOMBAY LIMITEDE D SASSOON AND CO LIMITED Vs. M T LIMITEDT R PRATT BOMBAY LIMITED
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March 11, 1938 |
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VISHWANATH SADASHIV NATU Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
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March 17, 1938 |
LOGIN