ALTAF HUSSAIN Vs. ALE RASUL KHAN
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December 20, 1937 |
ANURAGO KUER Vs. DARSHAN RAUT
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December 20, 1937 |
APPAYA NIJLINGAPPA HATTARGI Vs. SUBRAO BABAJI TELI
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July 23, 1937 |
ARYAN LIFE ASSURANCE SOCIETY LIMITED Vs. STATE
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September 28, 1937 |
BANDU ANNAJI NAIK Vs. YESHWANT RAMRAO DESAI
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December 17, 1937 |
BENGAL NAGPUR RAILWAY COMPANY LIMITED RUTTANJI RAMJI Vs. RUTTANJI RAMJI BENGAL NAGPUR RAILWAY COMPANY LIMITED
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December 20, 1937 |
CHINNUBHAI MADHOWLAL SIR Vs. COMMISSIONER OF INCOME TAX
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March 23, 1937 |
COMMISSIONER OF INCOME TAX Vs. VISWANATH BHASKAR SATHE
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March 23, 1937 |
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARIA
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March 25, 1937 |
COMMISSIONER OF INCOME TAX Vs. LAXMIDAS DEVIDAS
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March 30, 1937 |
COMMISSIONER OF INCOME TAX Vs. MAZAGAON DOCK LIMITED
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October 15, 1937 |
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD ADVANCE MILLS LIMITED
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September 27, 1937 |
COMMISSIONER OF INCOME-TAX Vs. SARANGPUR COTTON MANUFACTURING COMPANY
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November 5, 1937 |
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. CORPORATION OF CALCUTTA
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July 26, 1937 |
DWARAKANATH HARISCHANDRA PITALE Vs. IN RE
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September 27, 1937 |
DWARKA NATH SINGH Vs. RAJ RANI
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May 7, 1937 |
EMPEROR Vs. BABURAO APPA LINGAYAT
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July 5, 1937 |
KAMALA VAHUJI MAHARAJ Vs. COLLECTOR OF BOMBAY
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June 17, 1937 |
KRISHNAJI MADHAVRAO BHONDE Vs. KESHAV KRISHNA BHONDE
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July 21, 1937 |
LALA ATMA RAM Vs. THAKUR SADHU SINGH
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December 20, 1937 |
MANMOHAN DAS Vs. BALDEO NARAIN TANDON
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December 20, 1937 |
NADIRSHAW JAMSHEDJI VACHHA Vs. MANEKBAI NADIRSHAW VACHHA
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September 20, 1937 |
NARMADABAI TULSIRAM SHET AGARWAL Vs. RUPSING BHILA
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July 9, 1937 |
NUTBEHARI DAS Vs. NANILAL DAS
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January 28, 1937 |
P D SHAMDASANI Vs. CENTRAL BANK OF INDIA LTD
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October 15, 1937 |
PARMESHARI DIN Vs. RAM CHARAN
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June 14, 1937 |
PRADYUMNA KUMAR MULLICK Vs. KUMAR DINENDRA MULLICK
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June 4, 1937 |
RAJA RAM Vs. RAJA BAKHSH SINGH
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November 2, 1937 |
RATANSEY DAMJI Vs. RATANSEY VIRJI
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October 18, 1937 |
RUDRAGOWDA YESHVANTGOWDA Vs. GANGOWDA BASAGOWDA PATIL
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June 29, 1937 |
SECRETARY OF STATE FOR INDIA Vs. SUNDERJI SHIVJI AND CO
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November 16, 1937 |
WESTERN INDIA LIFE INSURANCE COMPANY LIMITED Vs. STATE OF MAHARASHTRA
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September 24, 1937 |