ACHUT SITARAM PATWARDHAN Vs. SHIVAJIRAO KRISHNARAO GAIKWAD
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July 24, 1936 |
ALLURI VENKATAPATHI RAJU Vs. DANTULURI VENKATANARSIMHA RAJU
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July 17, 1936 |
COMMISSIONER OF INCOME-TAX Vs. BOMBAY TRUST CORPORATION LIMITED
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July 17, 1936 |
GANESH CHUNDER DHUR Vs. LAL BEHARY DHUR
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July 29, 1936 |
GURUSHIDDAPPA GURUBASAPPA BHUSANUR Vs. GURUSHIDDAPPA CHENAVIRAPPA CHETNI
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October 9, 1936 |
KALYANJI VITHALDAS Vs. COMMISSIONER OF INCOME-TAX
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November 30, 1936 |
MAHADEO KRISHNA RUPJI Vs. STATE
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October 1, 1936 |
MURLIDHAR SHRINIVAS Vs. MOTILAL RAMCOOMAR
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October 14, 1936 |
RAMCHANDRA VISHNU JOSHI Vs. RAMABAI GOVIND GADRE
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April 16, 1936 |
RAMKUMAR KEDARNATH Vs. COMMISSIONER OF INCOME TAX
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March 12, 1936 |
SARUPCHAND Vs. COMMISSIONER OF INCOME TAX
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March 11, 1936 |
SIR CHINNUBHAI MADHAVLAL Vs. COMMISSIONER OF INCOME TAX
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March 12, 1936 |