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ABDUL REHMAN MOHAMUD YUSUF Vs. SIR PHIROZE CURSETJI SETHNA
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October 8, 1935 |
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ADVOCATE GENERAL OF BOMBAY Vs. PHIROZ RUSTOMJI BHARUCHA
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July 5, 1935 |
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AHMAD ABDUL RAZAAK Vs. JAMALA BINT MEHDI
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January 17, 1935 |
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AMARCHAND MADHAVJI AND CO Vs. COMMISSIONER OF INCOME TAX
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March 25, 1935 |
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ATMARAM ABHIMANJI Vs. BAJIRAO JANRAO
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March 1, 1935 |
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BAI JIVKORE LAKSHMIRAM Vs. HIMATLAL GIRDHARLAL PAREKH
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September 10, 1935 |
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BAI PREMABAI Vs. JIVANDAS VALLABHRAM
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November 29, 1935 |
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BAKOR MOTI PAGI Vs. ISHVAR MOTI THAKOR
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January 31, 1935 |
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BASAWANEWA BALAPPA GANDIGWAD Vs. BALAPPA SHIVAPPA GANDIGWAD
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December 16, 1935 |
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BHAGWAN BAKHSH SINGH Vs. MAHESH BAKHSH SINGH
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October 11, 1935 |
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BHARAT SPINNING AND WEAVING CO LTD Vs. MANILAL LALLUBHAI
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June 21, 1935 |
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BHOGILAL HARGOVANDAS PATEL Vs. COMMISSIONER OF INCOME TAX
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October 17, 1935 |
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BHOJRAJ Vs. SITA RAM
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November 22, 1935 |
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BINDESWARI CHARAN SINGH Vs. BAGESHWARI CHARAN SINGH
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November 18, 1935 |
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BUNDI PORTLAND CEMENT LTD Vs. ABDUL HUSSEIN ESSAJI
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December 9, 1935 |
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BYRAMJI BOMANJI TALATI Vs. OFFICIAL ASSIGNEE OF BOMBAY
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April 2, 1935 |
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CHANDULAL DAMODARDAS Vs. KESHAVLAL KUBERDAS AMIN
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December 5, 1935 |
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COMMISSIONER OF INCOME TAX Vs. ABUBAKER ABDUL RAHMAN
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October 16, 1935 |
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COMMISSIONER OF INCOME TAX Vs. BUCKINGHAM AND CARNATIC COMPANY LIMITED
|
October 25, 1935 |
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COMMISSIONER OF INCOME TAX Vs. GOMEDALLI LAKSHMINARAYAN
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March 28, 1935 |
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COMMISSIONER OF INCOME TAX Vs. GOPAL VAIJNATH MANOHAR
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April 1, 1935 |
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COMMISSIONER OF INCOME-TAX Vs. CHUNILAL B MEHTA
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March 27, 1935 |
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COMMISSIONER OF INCOME-TAX Vs. P R A L MUTHUKARUPPAN CHETTIAR
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May 24, 1935 |
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COMMISSIONER OF INCOME-TAX Vs. SIR KAMESHWAR SINGH
|
July 2, 1935 |
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COMMISSIONER OF INCOME-TAX Vs. CURRIMBHOY EBRAHIM AND SONS LIMITED
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October 28, 1935 |
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CORA LILLIAN MCPHERSON Vs. ORAN LEO MCPHERSON
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December 16, 1935 |
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DAHYABHAI VANMALIDAS SHAH Vs. HIRALAL UMEDRAM SHAH
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July 24, 1935 |
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DAWSONS BANK LIMITED Vs. NIPPON MENKWA KABUSHIKI KAISHA JAPAN COTTON TRADING COMPANY LIMITED
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February 21, 1935 |
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DEVENDRA PRASAD SUKUL Vs. SURENDRA PRASAD SUKUL
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November 1, 1935 |
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DHANU LAL SUCHANTI Vs. HUKUM CHAND
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November 15, 1935 |
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DHONDI DNYANOO SINDE Vs. RAMA BALA SINDE
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July 3, 1935 |
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DHONDO YESHVANT KULKARNI Vs. MISHRILAL SURAJMAL
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August 23, 1935 |
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DORABJI NOWROSJEE PAJNIGAR Vs. JAMSHEDJI PESTONJI MEHTA
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June 27, 1935 |
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DUNDOOBAI ANANDRAO DESHMUKH Vs. VITHALRAO ANANDRAO DESHMUKH
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August 8, 1935 |
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EMPEROR Vs. GULABRAO CHANDGUDE
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August 1, 1935 |
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EMPEROR Vs. MRS S DCUNHA
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August 15, 1935 |
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EMPEROR Vs. NARAYAN MUDLAGIRI MAHALE
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August 23, 1935 |
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EMPEROR Vs. L M MARINO
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June 28, 1935 |
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EMPEROR Vs. SAKHARAM RAWAJI PAWAR
|
February 12, 1935 |
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EMPEROR Vs. PAPA KAMALKHAN
|
February 20, 1935 |
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EMPEROR Vs. CHHOTAN HASMAT ALI
|
January 16, 1935 |
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EMPEROR Vs. JESINGBHAI CHHAGANLAL SHAH
|
January 17, 1935 |
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EMPEROR Vs. HARI
|
April 12, 1935 |
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EMPEROR Vs. DAHU RAUT
|
March 1, 1935 |
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EMPEROR Vs. PUTTAN HASSAN
|
November 19, 1935 |
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EMPEROR Vs. FAKIR MAHOMED RAMZAN
|
November 12, 1935 |
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EMPEROR Vs. SHAPURJI SORABJI
|
October 18, 1935 |
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EMPEROR Vs. A A ALWE
|
August 28, 1935 |
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FANNY SKINNER Vs. BANK OF UPPER INDIA LIMITED
|
February 28, 1935 |
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GANAPATI MANJA HEGADE Vs. SUBRAYA RAYAPPA SHETTI
|
September 26, 1935 |
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GIRIKANT SHIVLAL PANDYA Vs. VADILAL VRIJLAL SHAH
|
August 9, 1935 |
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GOPAL BHAURAO JAPE Vs. JAGANNATH PANDIT VASUDEORAO PANDIT MAHARAJ
|
January 15, 1935 |
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GORDHANDAS KESHAVLAL Vs. RAMCHAND BANARSIDAS
|
February 11, 1935 |
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GOVINDBHAI LALLUBHAI PATEL Vs. DAHYABHAI NATHABHAI PATEL
|
August 6, 1935 |
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GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED Vs. MOTILAL HIRABHAI SPINNING AND MANUFACTURING COMPANY LIMITED
|
December 6, 1935 |
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H HUNTER Vs. RANI KANIZ ABID
|
February 28, 1935 |
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HEMRAJ DATTUBUVA MAHNUBHAO Vs. NATHU RAMU MAHAJAN
|
February 1, 1935 |
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HIRABAI D DESAI AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 31, 1935 |
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HOE KIM SEING Vs. MAUNG BA CHIT
|
July 11, 1935 |
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HOMESHWAR SINGH Vs. KAMESHWAR SINGH
|
June 20, 1935 |
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INDIAN RADIO AND CABLE COMMUNICATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1935 |
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ISAMODDIN AJMODDIN Vs. AJMODDIN SHAMSODDIN
|
September 11, 1935 |
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KAIKHUSROO MANEKSHAH TALYARKHAN Vs. GANGADAS DWARKADAS
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November 8, 1935 |
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KEDAR NATH GOENKA Vs. MUNSHI RAM NARAIN LAL
|
June 4, 1935 |
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KRISHNARAO ANANDRAO BARGAL Vs. SECRETARY OF STATE FOR INDIA
|
January 18, 1935 |
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KUNWAR BASANT SINGH Vs. KUNWAR BRIJRAJ SARAN SINGH
|
May 17, 1935 |
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KUSUM KUMARI Vs. DEBI PRASAD DHANDANIA
|
November 28, 1935 |
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LAKSHMICHAND RAJMAL Vs. GOPIKISAN BALMUKUND
|
November 8, 1935 |
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LALA ATMA RAM Vs. LALA BENI PRASAD
|
July 23, 1935 |
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MADHAVJEE DAMODAR THACKERSAY Vs. COMMISSIONER OF INCOME TAX
|
December 31, 1935 |
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MAHARAJ KUMAR GOPAL SARAN NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX
|
May 28, 1935 |
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MAHOMED OOSMAN Vs. ESSACK SALEH MAHOMED VANJARA
|
April 1, 1935 |
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MANCHERSHA ARDESHIR DEVIERWALA Vs. ISMAIL IBRAHIM PATEL
|
December 3, 1935 |
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MANILAL LALLUBHAI Vs. BHARAT SPINNING AND WEAVING CO LTD
|
September 10, 1935 |
|
MAQBUL AHMAD Vs. ONKAR PRATAP NARAIN SINGH
|
February 7, 1935 |
|
MUNICIPAL CORPORATION OF BOMBAY Vs. HORMUSJI MANECKJI CHOWNA
|
July 9, 1935 |
|
MUNICIPALITY OF DHULIA Vs. NEW PRATAP SPINNING WEAVING AND MANUFACTURING COMPANY LIMITED
|
April 1, 1935 |
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NARAYAN GANPAT MAHAJAN Vs. RADHABAI KRISHNAJI MAHAJAN
|
August 13, 1935 |
|
NATIONAL MUTUAL LIFE ASSOCIATION OF AUSTRALIA LIMITED Vs. COMMISSIONER OF INCOME-TAX
|
November 18, 1935 |
|
NIVAS PRASAD SINGH Vs. KESHAVA PRASAD SINGH
|
October 13, 1935 |
|
P D SHAMDASANI Vs. STATE
|
September 23, 1935 |
|
PACHAN LADHA Vs. MUNICIPAL COMMISSIONER
|
November 26, 1935 |
|
PANDIT CHANDRIKA PRASADA Vs. BOMBAY BARODA AND CENTRAL INDIA RAILWAY
|
January 18, 1935 |
|
PITAMBAR KHEMJI GUJAR Vs. RAJARAM SHAHAJIRAO SURBARAO MAHAMUNKAR
|
August 9, 1935 |
|
POONAMCHAND PRATAPJI Vs. MOTILAL KAPURCHAND
|
February 21, 1935 |
|
PRATAPMULL AGARWALLA Vs. DHANABATI BIBI
|
November 4, 1935 |
|
PROVIDENT INVESTMENT CO LTD Vs. LAND ACQUISITION OFFICER
|
March 14, 1935 |
|
RAJA SOMASEKHARA ROYAL Vs. RAJA SUGUTUR MAHADEVA ROYAL
|
October 28, 1935 |
|
RAJAH KRISHNAYYA RAO Vs. RAJAH OF PITTAPUR
|
June 28, 1935 |
|
RAMASRAY PRASAD CHOUDHARY Vs. RADHIKA DEBI
|
October 11, 1935 |
|
RAMESHWAR BAKSH SINGH Vs. BALRAJ KUAR
|
July 23, 1935 |
|
RAOJI BAPUJI PANDARKAR Vs. K L BAWACHEKAR
|
February 22, 1935 |
|
RATILAL MANILAL NANAVATI Vs. SAKARCHAND SHAH AND CO
|
April 17, 1935 |
|
SATINDRA NATH CHOUDHURY Vs. JATINDRA NATH CHOUDHURY
|
July 8, 1935 |
|
SECRETARY OF STATE FOR INDIA Vs. MUNICIPAL CORPORATION OF BOMBAY NO 2
|
March 8, 1935 |
|
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MUTTY PARIJAT DEBI
|
October 14, 1935 |
|
SHAMBHUPRASAD UMIASHANKAR Vs. LALBHAI BHIKHABHAI SHAH
|
October 3, 1935 |
|
SHAMRAO KRISHNAJI HONNALI Vs. UNITED HOUSE BUILDING AND ENGINEERING SOCIETY INDIA LTD
|
August 23, 1935 |
|
SHANKAR VINAYAK NIGADE Vs. RAMRAO SAHEBRAO NIGADE
|
July 5, 1935 |
|
SHANKAR VISHVANATH KATRE Vs. SHRINIVAS BHALCHANDRA PUROHIT
|
January 8, 1935 |
|
SHEONANDAN PRASAD SINGH Vs. ABDUL FATEH MOHAMMAD REZA
|
May 31, 1935 |
|
SHIRINBAI DINSHAW CHOKSHI Vs. SIR NAVROJI PESTONJI VAKIL
|
July 8, 1935 |
|
SHRIMANT RAMCHANDRA MUKUNDRAO KIBESHRINIWAS SHASTRI Vs. SERVANTS OF INDIA SOCIETYSHRIMANT RAMCHANDRA MUKUNDRAO KIBE
|
October 4, 1935 |
|
SIDICK HAJI HUSEIN Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
March 7, 1935 |
|
SITABAI RAMBHAU MARATHE Vs. GANGADHAR DHANRAM MARWADI
|
January 18, 1935 |
|
STRAUSS AND CO LIMITED; IN RE BHIMRAJ HARLALKA Vs. STATE
|
April 16, 1935 |
|
SURENDRA KRISHNA ROY Vs. MIRZA MAHAMMAD SYED ALI MATWALI
|
November 8, 1935 |
|
TARACHAND GHANSHAMDAS Vs. MOHIDEEN ABDUL GAFOOR
|
March 13, 1935 |
|
TARAKDAS ACHARJEE CHOUDHURY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
|
March 13, 1935 |
|
TATA HYDRO ELECTRIC AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1935 |
|
TYAGARAJA MUDALIYAR Vs. VEDATHANNI
|
December 6, 1935 |
|
UMABAI BHAGWANT RAJARAM Vs. NANI MAHADEV JAKHADI
|
July 12, 1935 |
|
VEHERBHAI VALLAVBHAI Vs. JAVER SOMA
|
August 9, 1935 |
|
VIJAYSINGJI CHHATRASINGJI THAKOR Vs. SHIVSANGJI BHIMSANGJI THAKOR
|
March 11, 1935 |
|
VITHALDAS GOVINDRAM GANDHI Vs. VADILAL CHHAGANLAL SHAH
|
September 23, 1935 |
|
WALCHAND MOLAJI MARWADI Vs. CHARLES A WILLIAMS
|
January 18, 1935 |
|
ZIPRU KRISHNA Vs. PANNALAL BAHIRUDAS
|
November 13, 1935 |
LOGIN