| Case Title | Date |
|---|---|
| BABU RAM NARAIN CHAUDHURY Vs. MUSAMMAT PAN KUER | November 27, 1934 |
| BISHESHWAR PRATAP SAHI Vs. PARATH NATH | July 20, 1934 |
| COMMISSIONER OF INCOME TAX Vs. D N MEHTA | August 22, 1934 |
| COMMISSIONER OF INCOME TAX Vs. C MACDONALD AND CO | September 11, 1934 |
| GOVINDOSS KRISHNADOSS Vs. OFFICIAL ASSIGNEE OF MADRAS | May 8, 1934 |
| NARAYAN ATMARAM PATKAR Vs. COMMISSIONER OF INCOME-TAX | March 7, 1934 |
| PRATAPSING MOHOLALBHAI SETH Vs. KESHAVLAL HARILAL SETALVAD | November 27, 1934 |
| VADILAL LALLUBHAI MEHTA Vs. COMMISSIONER OF INCOME TAX | September 11, 1934 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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