| Case Title | Date |
|---|---|
| GURURAO SHRINIVAS HEBLIKAR Vs. SECRETARY OF STATE FOR INDIA | December 22, 1916 |
| KASHIBAI RAMCHANDRA GHATGE Vs. TATYA GENU PAWAR | August 10, 1916 |
| MUNICIPAL CORPORATION OF THE CITY OF BOMBAY Vs. GREAT INDIAN PENINSULA RAILWAY | October 26, 1916 |
| NANDA LAL DHUR BISWAS Vs. JAGAT KISHORE ACHARJYA CHOWDHURI | July 17, 1916 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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