| Case Title | Date |
|---|---|
| BHIMABAI KRISHNAPPA DESAI Vs. TAYAPPA MURARRAO NADGAUDA | June 13, 1913 |
| THAKUR BASANT SINGH Vs. MAHABIR PERSHAD | March 14, 1913 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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