| Case Title | Date |
|---|---|
| ANSA TUKA Vs. KENCHAPPA SATAPPA | March 7, 1905 |
| ASSOOBAI Vs. NOORBAI | September 22, 1905 |
| DAMODAR LAKHMIDAS Vs. ATMARAM NARAYAN | November 14, 1905 |
| EMPEROR Vs. SAKHARAM GANU | December 23, 1905 |
| EMPEROR Vs. HUSSEIN NOOR MAHOMED | December 5, 1905 |
| HANMANT NARSINHA Vs. GOVIND PANDURANG KAMAT | August 3, 1905 |
| HARI RAGHUNATH Vs. VITHAL DHONDU | July 25, 1905 |
| IN RE: MANEKJI CAWASJEE Vs. STATE | December 20, 1905 |
| IN RE: MOWJEE LILADHAR Vs. | December 19, 1905 |
| KRISHNABAI MARTAND Vs. SHRIPATI PANDU | December 1, 1905 |
| LAXUMAN JANU Vs. KRISHNAJI ANTAJI | February 23, 1905 |
| MULCHAND NAROTAM Vs. MANECKCHAND HARJIVAN | November 30, 1905 |
| NARAYAN BHAGWANT Vs. SHRINIWAS TRIMBAK | December 14, 1905 |
| SARABAI Vs. RABIABAI | December 9, 1905 |
| SHAW WALLACE AND CO Vs. GORDHANDAS KHATAO | December 18, 1905 |
| SHIVLINGAPPA BASAPPA Vs. CHANBASAPPA FAKIRAPPA | December 1, 1905 |
| THE ADVOCATE GENERAL Vs. ADAMJI MAHOMEDALLI | October 14, 1905 |
| VITHU GOVINDA Vs. RAMJI YELLUJI | December 5, 1905 |
| WAMAN BAPUJI Vs. CHANGU HAS PATIL | June 15, 1905 |
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