ANIL RAMCHANDRA CHANDAK Vs. VIAJYANAND REVANA SIDDHAYYA ARALELIMATH AND ORS.
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January 27, 2015 |
BRANCH MANAGER SOLAPUR DISTRICT CENTRAL CO-OP BANK LTD Vs. MAHADEV BHAGWAN GARAD
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February 3, 2015 |
BRANCH MANAGER, SOTC/KUONI TRAVEL INDIA LTD. AND ORS. Vs. M.Y. PATIL AND ORS.
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February 10, 2015 |
HANSA KHETSHI DESAI (DEDHIA) AND ORS. Vs. EVERGREEN CO-OPERATIVE HOUSING SOCIETY AND ORS.
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May 12, 2015 |
ICICI BANK LTD. Vs. CHANDRAKALA GAUTAM JAIN AND ORS.
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February 3, 2015 |
KALIKA NAGARI SAHAKARI PAT SANSTHA LTD. AND ORS. Vs. PRABHAKAR YOGIRAJ WARLE AND ORS.
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January 14, 2015 |
MAHAVIR Vs. AJEET S. DUBE AND ORS.
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January 23, 2015 |
MERIT MAGNUM CONSTRUCTION AND ORS. Vs. BHAGWAN PANDEY
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January 15, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. ONKAR NITIN JADHAV AND ORS.
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May 13, 2015 |
PROVIDENT FUND COMMISSIONER Vs. BALAJI KERBA YENAKFALE AND ORS.
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March 25, 2015 |
ROY VINCI WADIA AND ORS. Vs. STANDARD CHARTERED BANK AND ORS.
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April 23, 2015 |
RUKMINI M. KARAD Vs. RAJEEV RAMCHANDRA SONAWANE SHIVASMRUTI AND ORS.
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February 10, 2015 |
SANTOSH NATTULAL GUPTA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
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October 21, 2015 |
SHAZIA AND ORS. Vs. THE COMMISSIONER OF GREATER MUMBAI MUNICIPAL CORPORATION AND ORS.
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April 1, 2015 |
SUPERINTENDING ENGINEER, M.S.E.D.C.L. AND ORS. Vs. SADHANA KISHOR JOSHI
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March 25, 2015 |
SURENDRA JITENDRA MAKWANA Vs. S. BALAJI
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February 10, 2015 |
SUSHILA CHS LTD. Vs. SAI CONSTRUCTIONS
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April 30, 2015 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. ASHWINI UTTAM SHINDE AND ORS.
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April 6, 2015 |
VISHWANATH SANJEEV SHETTY AND ORS. Vs. VIJAYA R. PENKAR AND ORS.
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February 10, 2015 |
WASAN AUTOMOBILES LTD. Vs. PURSHOTTAM TEJWANI AND ORS.
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May 7, 2015 |