AATISH INDUSTRIES Vs. HDFC BANK LTD.
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September 17, 2012 |
BALASAHEB NIVRUTTI MEMANE Vs. SUKHADEV MAHADEO KUCHEKAR
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March 6, 2012 |
CITIBANK, N.A. Vs. MR. RATILAL VELJEE ISRANI
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December 5, 2012 |
COTMAC PRIVATE LIMITED Vs. MOHAMMAD MUZAFFAR, CROWN ENGG WORKS RR DISTRICT A P
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August 31, 2012 |
COUNTRY VACATION INTERNATIONAL HOLIDAY CLUB Vs. DELANO AZAVEDO
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December 13, 2012 |
DAEWOO ANCHOR ELECTRONICS LTD. Vs. KISHOR UKA MAKWANA
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November 5, 2012 |
DATTATRAY SHANKARRAO DESAI Vs. SHARABI M PATHAN, IBRAHIM M PATHAN, BIKISBANU I PATHAN , MADINA A NAIKWADI, IMRAN I PATHAN, NOORJAHAN U LAGIWALE
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September 6, 2012 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. DEEPAK KISHAN GORADIA
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September 18, 2012 |
KALESHWAR MINERALS Vs. SHIVSU CANADIAN CLEAR WATERS TECHNOLOGY PVT LTD
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March 20, 2012 |
MADHURI RAVINDRA NERURKAR Vs. SREENATH ENTERPRISES
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September 18, 2012 |
MAHABANOO CONTRACTOR Vs. BR MANAGER BANK OF INDIA
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December 20, 2012 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. S K ENTERPRISES
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March 7, 2012 |
MAHINDRA AND MAHINDRA FINANCE Vs. SANJAY SHIVAJI PADGHAN
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November 22, 2012 |
MANOJ M PATKI Vs. VAISHALI M RAJENDRA
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September 24, 2012 |
MEDICMARTYS RESORTS PRIVATE LIMITED Vs. ROSENDO DOS REMEDIOUS FURTADO
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January 5, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ANIL RAMGOPAL LAHOTI
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March 19, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ANITA RAJABHAU KHISTE
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March 16, 2012 |
NAVNIT DHIRJA LAL SETH Vs. NITIN N.MEHTA
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April 13, 2012 |
NEW INDIA ASSURANCE CO LIMITED Vs. INDIRA BHARAT REJEPANDHARE
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September 6, 2012 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIKH SAJAN SHAIKH RATAN BAGWAN
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August 27, 2012 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOHAN DAJI SATAV
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September 24, 2012 |
PRANLAL D SHAH Vs. LOK HOUSING AND CONSTRUCTION LTD
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October 30, 2012 |
RAVINDRA BANDAPPA TUNDALWAR Vs. DIVISIONAL MANAGER, MAHARASHTRA RAJYA KRUSHI UDYOG VIKAS
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August 29, 2012 |
RUPAM COLOUR LAB PVT LTD Vs. ICICI BANK
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July 25, 2012 |
S.R. KANOJIA Vs. RAMESH K. PANCHAL
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October 16, 2012 |
SANJAY BHAUSAHEB SHELKE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
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March 2, 2012 |
SETH DEVELOPERS LTD. Vs. SUNITA BHARAT SALUNKHE
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April 30, 2012 |
STATUS CONSTRUCTION PRIVATE LIMITED Vs. SANKALP APARTMENT CHS LTD
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November 26, 2012 |
SUREKHA KRISHNAJI KULKARNI Vs. LIFELINE HOSPITAL AND MEDICAL RESEARCH CENTER PVT. LTD.
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November 21, 2012 |
SWAGAT APPARELS Vs. NEW INDIA ASSURANCE CO
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August 31, 2012 |
TIGER TOBACCO CO. Vs. TRIMURTI NAGARI SHARI PATSANTHA MARYADIT
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December 6, 2012 |
TOLANI SHIPPING COMPANY LIMITED Vs. STERLING HOLIDAY RESORT (I) LTD
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May 3, 2012 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAUSABAI
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June 13, 2012 |
VIJAY NARAYAN BHAMBURE Vs. BRANCH MANAGER ICICI BANK LTD
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November 21, 2012 |
VIJAY SHANKAR HANDE Vs. SUDHIR DATTATRAY KAWADE
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December 18, 2012 |
VIP BUILDERS & DEVELOPERS Vs. AMOL C. NAIK
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November 20, 2012 |
WESTERN RAILWAY Vs. MEENU CHHAZED
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April 20, 2012 |