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ABHIJIT AMRRUTRAO BEDAKE Vs. DWARKANATH DAGDURAM KARWA
|
December 15, 2009 |
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ABHIJIT BARDE Vs. VIJAY VITHAL KUCHEKAR
|
April 27, 2009 |
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ADONIS ELECTRONICS PRIVATE LIMITED Vs. NIKHIL GANGAN
|
August 17, 2009 |
|
ADRIEN PINTO Vs. ENKAY HOMES LTD
|
April 22, 2009 |
|
AHER AUTO PRIVATE LIMITED Vs. INDRAPAL SINGH
|
October 1, 2009 |
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AKBAR N.KAZI Vs. SUDHIR SHIVAJI YEDAGE
|
April 15, 2009 |
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AKIL AHMAD KHAN GANESH NAGAR Vs. PALLAVI SHARMA
|
April 16, 2009 |
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ALANKAR LAXMAN KHANVILKIAR Vs. L.H.HIRANANDANI HOSPITAL HILLSIDE AVENUE
|
August 24, 2009 |
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ALLWYN FERNANDES Vs. TRISON BUILDERS
|
May 22, 2009 |
|
AMAR SUDHIR PARKAR Vs. STATE BANK
EMPLOYEES HOUSING SCHEME
|
June 26, 2009 |
|
AMBADAS MOHAN SHINDE Vs. KACHRU FAKIRA PAGARE
|
January 13, 2009 |
|
AMBIKE CONSULTANTS Vs. VISHWANATH V.NAIK
|
April 5, 2009 |
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AMIT KAMBLE Vs. MANAGER ICICI HOME FINANCE CO. LTD
|
May 21, 2009 |
|
AMOL DATTATRAYA MONE, DISTRICT-RAIGAD Vs. BRANCH MANGER, ORIENTAL INSURANCE COMPANY LIMITED
|
August 26, 2009 |
|
ANAND SUNDARLAL MALHARA Vs. BHARAT SANCHAR NIGAM LTD.
|
November 11, 2009 |
|
ANANT BABURAO KADAM Vs. VIJAY THORAT
|
July 17, 2009 |
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ANDARSUL URBAN CO-OP. BANK LTD Vs. NEW INDIA ASSURANCE CO. LTD
|
April 15, 2009 |
|
ANILKUMAR DUBEY Vs. MISHRA BUILDERS & DEVELOPERS
|
December 17, 2009 |
|
ANILKUMAR VASUDEO ZARKAR Vs. VINAYAK M.REVANKAR
|
November 17, 2009 |
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ANJANA PANDURANG GAIKWAD Vs. KUNAL SHELTERS PVT LTD
|
September 24, 2009 |
|
ANJURITA BUILDCON Vs. PRABIR KUMAR DUTTA
|
September 17, 2009 |
|
ANNAMMA C.VARGHESE Vs. LOK HOUSING & CONSTRUCTION LTD
|
July 13, 2009 |
|
ANUPAMA TEJUJA Vs. STATE BANK OF INDIA
|
June 24, 2009 |
|
ARCHANA KIRAN KHANDELWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 23, 2009 |
|
ARJUN PRALHAD GHATULE Vs. MAHAVEER BABGONDA PATIL
|
November 13, 2009 |
|
ARSHTUL AMINUDDIN SHAIKH Vs. SIR HARKISANDAS NAROTTAMDAS HOSPITAL & RESEARCH CENTRE
|
August 5, 2009 |
|
ARUN GULABRAO NALWADE Vs. GAJANAN AUTOMOBILES PVT. LTD
|
July 31, 2009 |
|
ARUN K.ENGINEER Vs. MILIND
KARMARKAR
|
June 5, 2009 |
|
ASHOKA COMMUNICATIONS PROP. ASHOK T. SIDANALE Vs. PATHAK, DY. GENERAL MANAGER (CENTRAL) BHARAT SANCHAR NIGAM LTD
|
September 17, 2009 |
|
ASSISTANT REGIONAL MANAGER BANK OF MAHARASHTRA Vs. AKHATARALLI NASAR ALLI SHAHA
|
October 12, 2009 |
|
ATUL PRRAVINCHANDRA SHAH Vs. PRADIP RAMCHNADRA WADKE
|
April 16, 2009 |
|
BAALU KASHINATH SONAR Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
September 29, 2009 |
|
BADRODDIN AMID AGA Vs. REHANA SALAUDDIN SHAIKH
|
June 4, 2009 |
|
BALASAHEB DATTATRAYA KOLEKAR Vs. UNITED INDIA INSURANCE CO. LTD
|
September 17, 2009 |
|
BALASAHEB PANDHARINATH Vs. UTTAMRAO DHIKALE GRAMIN BINSHETI SAHAKARI
|
May 5, 2009 |
|
BALASAHEB SHANKARRAO PISAL Vs. BRANCH
MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
|
April 2, 2009 |
|
BALKRISHNA MAHADEV KARE Vs. P.N.NAGPAL
|
October 21, 2009 |
|
BALKRISHNA PANDURANG KADAM Vs. MAHARASHTRA STATE ELECTRICITY BOARD KALYAN EXECUTIVE ENGINEER, DISTRICT THANE
|
September 22, 2009 |
|
BALKRISHNA SADASHIV CHANDANE Vs. ADARSH
FINANCE & INVESTMENT CORPORATION REGD. SANGOLA
|
April 2, 2009 |
|
BANK OF BARODA Vs. COMMONDORE BIPINCHANDRA BHASKAR BHAGWAT
|
June 10, 2009 |
|
BANK OF BARODA Vs. SUNIL CHNRAKANT GANDHI
|
May 22, 2009 |
|
BANK OF INDIA Vs. COMMONDORE
BIPINCHANDRA BHASKAR BHAGWAT, SHIVAJINAGAR
|
June 10, 2009 |
|
BANK OF INDIA Vs. JYOTI MUJUMDAR
|
May 6, 2009 |
|
BAPPUSO TATU KAMBLE Vs. R.U.KAMBLE
|
October 1, 2009 |
|
BARCLAY BANK PLC, MUMBAI Vs. K.P.SREEJITH
|
November 3, 2009 |
|
BEST UNDERTAKING Vs. NAVANIT O RAITHATHA
|
July 17, 2009 |
|
BHARAT CO-OP. BANK (MUMBAI) LTD Vs. TRU INFORMATION & SOFTWARE SYSTEM PVT. LTD
|
May 13, 2009 |
|
BHARTI & ORS Vs. NATIONAL INSURANCE COMPANY & ANR
|
March 13, 2009 |
|
BHARTI AIRTEL LIMITED Vs. ISHAN CHOUDHARY
|
March 31, 2009 |
|
BHAVANI BUILDERS & DEVELOPERS Vs. RAJENDRA V.PATIL
|
December 14, 2009 |
|
BHIMA DEVELOPERS & BUILDERS Vs. YASHODA MADHUKAR PADALKAR
|
November 12, 2009 |
|
BHIMSEN SOHANLAL Vs. PATRICIA VINEKAR, GOREGAON
|
April 21, 2009 |
|
BRANCH MANAGER, DENA BANK, MUMBIA Vs. DHIREN KHUSHALDAS MEHTA
|
September 22, 2009 |
|
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. GIRISH KESARINATH PATIL
|
April 22, 2009 |
|
CAJETAN DENNIS ESTIBEIRO, KANDIVALI (W), MUMBAI Vs. ELEGANT BUILDERS
|
May 20, 2009 |
|
CHAIRMAN KRANTI NAGARI SAHAKARI PATSANSTHA LTD Vs. BHARATI BHANUDAS LOKARE
|
September 30, 2009 |
|
CHAIRMAN/SECRETARY, SIMRAN CO-OP., NERUL Vs. NAGESH SIDRAMAPPA UPASE
|
November 19, 2009 |
|
CHAMP MOTORS Vs. UTPALKUMAR SAMANTA
|
December 16, 2009 |
|
CHANDRASAVITRI DEVELOPERS & BUILDERS Vs. KUMARI VANMALA AATMARAM BADHE
|
October 14, 2009 |
|
CHEMISOL ADHESIVES PVT. LTD Vs. DHANAJI SHANKAR DALVI
|
June 14, 2009 |
|
CHIEF ENGINEER Vs. SUDHIR K.GHOTKAR
|
December 17, 2009 |
|
CHIEF POST MASTER, R.P.L.I., MUMBAI Vs. SOMNATH DASHRATH GAIKWAD
|
September 30, 2009 |
|
CHITRA SHAH Vs. CONSUMER DEPARTMENT B.E.S.T. UNDERTAKING NORTH, DADAR, MUMBAI
|
June 18, 2009 |
|
CONCEPT HOSPITALITY LTD Vs. OMPRAKASH O.GOKARN
|
May 11, 2009 |
|
CROWN INDUSTRIES (GUJARAT) MUMBAI Vs. INDIAN OVERSEAS BANK
|
October 26, 2009 |
|
DARSHAN INDUSTRIAL ROADWAYS Vs. TEJAL DRESSES
|
May 20, 2009 |
|
DARSHAN SHAH Vs. POORTI KISHOR MANTRI
|
May 13, 2009 |
|
DASTGEER S.MUJAWAR Vs. RANJEET A.SHINDE
|
November 16, 2009 |
|
DATTATRAYA ANANT KULKARNI Vs. CHAIRMAN RELIANCE INDUSTRIES LTD
|
October 1, 2009 |
|
DATTATRAYA RAJARAM JADHAV Vs. BABAN JOTY KATKAR
|
November 23, 2009 |
|
DEPUTY EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY
DISTRIBUTION CO.LTD Vs. DILAWAR
ISMAILSAHEB MULLA
|
August 1, 2009 |
|
DEPUTY GENERAL MANAGER MAHARASHTRA STATE CO-OPERATIVE BANK LTD Vs. KESHARINATH B.VAIDYA
|
December 14, 2009 |
|
DHANANJAY PANDURANG DINGARE Vs. DAMAYANTI SIDDHESHWAR BHINGE
|
August 4, 2009 |
|
DHIRENDRA G.JAISWAR Vs. MISHRA BUILDERS & DEVELOPERS
|
December 17, 2009 |
|
DILIP DHONDIBA BHANDARE Vs. MOMIN CONSTRUCTIONS
|
October 14, 2009 |
|
DILIP LAL ASWANI Vs. GIGATECH PRIVATE LTD
|
November 30, 2009 |
|
DILIPKUMAR V.LAKHI Vs. KOTAK INVESTMENT ADVISORS LTD
|
July 16, 2009 |
|
DINESH K.SUVARNA Vs. AVINASH M.GADRE
|
November 16, 2009 |
|
DINKAR SADASHIV BADHE Vs. MUNICIPAL COMMISSIONER
|
August 5, 2009 |
|
DIPIKA ANIL JANI Vs. REKHA BHARTIA
|
July 7, 2009 |
|
DIVISIONAL MANAGER LIFE INSURANCE CORPN. OF INDIA Vs. LAXMI ASHOK MAHAJAN
|
May 19, 2009 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. HARISH GOPAL SACHDEV
|
April 13, 2009 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. RAKESH SOHANLAL PARMAR
|
May 13, 2009 |
|
DNYAESHWAR GOVIND KULKARNI Vs. KANCHAN
NARAYAN WANERE
|
July 27, 2009 |
|
DURDAIVI THEVIDAR SANGHATANA Vs. KIRLOSKAR INVESTMENT & FINANCE LTD
|
August 12, 2009 |
|
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. S.N.CHITNIS
|
May 14, 2009 |
|
EVEREST DEVELOPERS O/AT EVEREST SQUARE Vs. BANAJYOSHNA PANIGRAHEE
|
October 5, 2009 |
|
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. KRISHNADEO BABRUVAN WAGHCHAVARE
|
June 15, 2009 |
|
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. HARIDAS DAGADU WAGHCHAVARE
|
June 15, 2009 |
|
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. DNYANDEO MAHADEO WAGHCHAVARE
|
June 15, 2009 |
|
EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SIDHAPPA LACHMAYYA SHOLALU TAHSIL-DISTRICT-SOLAPUR
|
August 13, 2009 |
|
FINOLEX INDUSTRIES LTD Vs. NAGNATH HARIDAS MASKE, DISTRICT- SOLAPUR
|
June 22, 2009 |
|
FIONA FRANCIS JAMES Vs. SHALIMAR BUILDER A PARTNERSHIP FIRM
|
August 18, 2009 |
|
FORCE MOTORS LIMITED Vs. SHANTARAM NAMDEO LONARE
|
January 2, 2009 |
|
GAIKWAD ASSOCIATES, AUNDDH, PUNE Vs. RAMESH GULABRAO MARANE
|
April 15, 2009 |
|
GANESH MADHAVRAO MASLEKAR Vs. SANDEEP V.MARNE
|
October 3, 2009 |
|
GANESH ROADWAYS Vs. ORIENTAL INSURANCE CO. LTD
|
November 12, 2009 |
|
GEETA JAYANT THAKUR Vs. HARIVADAN MAGANLAL BHAT
|
May 12, 2009 |
|
GHADGE FOOD INDUSTRIES Vs. PAL PEUGEOT LTD
|
November 30, 2009 |
|
GOURI PAUL Vs. APPOLLO GLENEAGLES HOSPITAL
|
October 15, 2009 |
|
GURUDEEP KAUR S NAIR Vs. SANGEETA BHASIN
|
December 9, 2009 |
|
HAKIM SINGH NAURATA SINGH NAVI MUMBAI Vs. SENIOR MANAGER CANARA BANK, NERUL, NAVI MUMBAI
|
May 20, 2009 |
|
HAN MOTORS (I) PVT. LTD Vs. UTPALKUMAR SAMANTA
|
December 16, 2009 |
|
HARIBANS SINGH PARTNER OF M/S. SUPER CONSTRUCTION CO Vs. GAJANAN MORE
|
June 20, 2009 |
|
HARIBANS SINGH PARTNER OF M/S. SUPER CONSTRUCTION CO VASHI Vs. JAYSHRI LAXMAN PARAB WIDOW OF LATE LAXMAN N.PARAB
|
June 20, 2009 |
|
HASMUKH AMRITLAL MEHTA Vs. PLASTIC EXPORT PROMOTION COUNCIL
|
September 24, 2009 |
|
HDFC STANDARD LIFE INSURANCE CO. LTD Vs. SHAKIL ABDUL MAJID SAYYAD
|
July 24, 2009 |
|
HEAVEN DIAMONDS PVT. LTD Vs. ORIENTAL INSURANCE COMPANY LTD
|
October 26, 2009 |
|
HON. SECRETARY/CHAIRMAN, MUMBAI Vs. MADHU BUILDERS & DEVELOPERS, KHAR
|
May 7, 2009 |
|
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. MANOHAR KISHANDAS
|
April 15, 2009 |
|
HYUNDAI MOTOR INDIA LTD Vs. BADRUDDIN A.PATEL
|
June 20, 2009 |
|
I D B I BANK Vs. BIPINKUMAR BABULAL ZAVERI
|
November 23, 2009 |
|
ICICI BANK LIMITED Vs. RADHAKISHAN D.DHANJAL
|
December 16, 2009 |
|
ICICI BANK LIMITED Vs. KASHINATH D.PHULWARE
|
June 2, 2009 |
|
ICICI BANK LTD Vs. DATTATRAY SADASHIV GURAV
|
June 23, 2009 |
|
ICICI BANK LTD Vs. RAMCHANDRA D.KAMBLE
|
July 4, 2009 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SATISH SABLOK
|
April 8, 2009 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. GOYAL TRADERS
|
June 15, 2009 |
|
INDU TULSIRAM PATIL, HIRAMANI CO-OPERATIVE HOUSING SOCIETY LTD Vs. K.C.SHAH
|
May 14, 2009 |
|
IRENE PAIS, MAHIM Vs. ANIL PINTO DENISANDRA
|
April 15, 2009 |
|
JAGDISH K.GIANCHANDANI ROYAL LAUNDRY Vs. VIPUL KOTHARI
|
April 15, 2009 |
|
JAGDISH S.KALAKERI Vs. MANAGER, VIJAYA BANK OPP. PADMA TALKIES
|
November 10, 2009 |
|
JAI KUMAR KARNANI Vs. ZODIC-JRD-MKJ LTD
|
September 30, 2009 |
|
JASWANTIBEN KANTILAL SHAHA Vs. MANAGER THE MAHAD CO-OP. URBAN BANK LTD
|
October 15, 2009 |
|
JAWAHAR H.NAKRA Vs. PEARL CERAMICS
|
June 24, 2009 |
|
JAYSHREE SHANTARAM BHOIR Vs. GIRIRAJ SAMDHANI
|
April 13, 2009 |
|
JOSHIS BUSINESS ASSOCIATES Vs. PRAKASH SANKAR ARBUNE
|
November 3, 2009 |
|
K.F.PAUL Vs. STATE BANK OF INDIA
|
November 18, 2009 |
|
K.G.N. BUILDERS Vs. SALMA RAFIQ SHAIKH
|
November 4, 2009 |
|
KALIKANT MISHRA Vs. R.N.A. BUILDER
|
October 30, 2009 |
|
KALPANA PRABHAT KUMAR SRIVASTAVA Vs. STATE BANK OF INDIA
|
June 24, 2009 |
|
KALYANI RAUT JUI COOPERATIVE HOUSING SOCIETY Vs. MANISH RAMESH MOTWANI
|
November 4, 2009 |
|
KALYANRAO DIGAMBER JADHAV Vs. NILESH SHIVAJIRAO DHAMDHERE AND ORS
|
November 30, 2009 |
|
KAMAL BABURAO VIROLE, PUNE Vs. PIMPARI CHINCHAVAD NEW TOWN DEVELOPMENT AUTHORITY
|
July 13, 2009 |
|
KAMLESH ASHOK ARORA Vs. GODREJ PROPERTIES & INVESTMENT LTD
|
June 9, 2009 |
|
KHEMU PURSU ANKOLEKAR Vs. MEGHASHYAM VASANT JOSHI
|
November 26, 2009 |
|
KHUSHBU GHIA Vs. KUONI TRAVELS (I) PVT.LTD
|
November 11, 2009 |
|
KIRAN RAJEEV SHARMA Vs. DIVISIONAL MAMGER, M/S. UNITED INDIA INSURANCE COMPANY LIMITED
|
August 18, 2009 |
|
KISAN BHIKU CHIKANE, BY D.L. GANDHI AND SONS Vs. MOMIN CONSTRUCTIONS BY SHAHID YAKUB MOMIN
|
October 14, 2009 |
|
KISHOR PARASHAVNATH MAGDUM Vs. BALAJI
MANIKRAO SURYAVANSHI
|
October 5, 2009 |
|
KISHOR VANDRAVANDAS GORADIA Vs. SIEMENS LTD
|
October 15, 2009 |
|
KOLHAPUR DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. PARIKSHIT VIJAYSINGH KHANWILKAR
|
August 13, 2009 |
|
KONARK REALTORS PVT. LTD Vs. VITHAL KRISHNA PATIL
|
April 9, 2009 |
|
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD Vs. RAJENDRA ANANT CHAVAN
|
October 12, 2009 |
|
KULBHUSHAN JAIN Vs. NEW INDIA ASSURANCE COMPANY LTD
|
July 15, 2009 |
|
LAL NATHIRLAL ASWANI Vs. GIGATECH PRIVATE LTD
|
November 30, 2009 |
|
LAXMICHAND RUPCHAND BADLANI Vs. VIVEK ABROL KRISHNA VASTU
|
September 17, 2009 |
|
LIC HOUSING FINANCE LTD Vs. VASANT B.HELVI
|
September 30, 2009 |
|
LIFE INSURANCE CORPN. OF INDIA Vs. MANGAL CHANDRAKANT PUJARI
|
June 5, 2009 |
|
LIFE INSURANCE CORPN. OF INDIA Vs. YASHWANT S.PATKAR
|
April 21, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 26, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SHRIDHAR BHILA BHADANE
|
October 15, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAKUNTALA SHIVDAS WAGHMODE
|
October 5, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SHOBHA GAUTAM GAWALI
|
April 1, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. ULHAS NILKANT CHILLEKAR
|
September 30, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. AMRUT PUKHRAJ JAIN
|
September 22, 2009 |
|
LILAVATI TATYABHAU BHOR Vs. MISHRA BUILDERS & DEVELOPERS
|
December 17, 2009 |
|
LIQUIDATOR, VASANTDADA SHETKARI SAHAKARI BANK LTD Vs. SAU JAYASHREE DATTATRAY GANGAPURE
|
September 16, 2009 |
|
LOKHANDWALA DEVELOPERS Vs. REKHA KISAN PATIL
|
September 24, 2009 |
|
LORRAINE ANDRADE THRU CONSTITUTED ATTORNEY MR.ANTHONY ANDRADE Vs. MANOHAR SHETTY
|
June 5, 2009 |
|
LOTUS BUILDERS Vs. HENRY LOBO
|
June 17, 2009 |
|
M.DAMODAR RAYA BHATT Vs. RAJVEER K.CHINOY
|
June 22, 2009 |
|
M.K. DEVELOPERS Vs. ASHOK KUMAR
|
December 7, 2009 |
|
M.M.SHAH CONSULTANTS LTD Vs. RAVIKUMAR BUDHARAJA
|
October 12, 2009 |
|
MAHABIR PRASAD KESHAVDEV KEDIA Vs. ORIENTAL
BANK OF COMMERCE
|
April 16, 2009 |
|
MAHARASHTRA STATE CO-OP.HOUSING, KOLHAPUR Vs. PRABHAKAR VASUDEV
|
April 8, 2009 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. CHANDRAKANT BALKRISHNA JAGDALE AT & POST SATARA ROAD(PADALI) TALUKA KOREGAON
|
November 18, 2009 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. UMANATH TRIPATHI
|
September 22, 2009 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. KISHOR VISHNU RANE
|
April 13, 2009 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUJATA YOGESH MALKHARE
|
November 13, 2009 |
|
MAHINDRA & MAHINDRA FINANCIAL SERVICES Vs. PRAKASH
DATTARAM GAWANKAR
|
August 12, 2009 |
|
MAHINDRA & MAHINDRA LTD Vs. HARJLT KUAR BATRA & ORS
|
November 10, 2009 |
|
MALLINATH RAMCHANDRA MHAMANE Vs. MANAGER ICICI BANK, SOLAPUR
|
May 7, 2009 |
|
MALTI SHREEKANT SHILOTRI Vs. SHIVAJI THORAT CIVIL CONTRACTOR
|
October 30, 2009 |
|
MANAGER GOVERNMENT COLONY, BANDRA(E), MUMBAI Vs. RATAN SANDUJI HIVRALE
|
April 17, 2009 |
|
MANAGER NEW INDIA ASSURANCE CO.LTD Vs. JAYANTI S.MENON
|
October 15, 2009 |
|
MANAGER, BANK OF INDIA Vs. SUBHASHCHANDRA JAYARAM POTKAR
|
May 19, 2009 |
|
MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. RAJENDRA KUMAR G.JAIN
|
October 5, 2009 |
|
MANGALA N.LOKHANDE, DISTRICT-THANE Vs. PRATHAMA P.MAHAJAN, PROMOTER OF M/S. PRATHAMESH CO-OPERATIVE HOUSING SOCIETY LIMITED
|
September 16, 2009 |
|
MANIK ALIAS GANGAJIRAO ZUGARA MORE GULMOHAR SHRINAGAR Vs. RAJASTHANI & GUJRATHI CHARITABLE FOUNDATIONS POONA HOSPITAL AND RESEARCH CENTRE
|
November 3, 2009 |
|
MANUFACTURE AND DISTRIBUTORS MAHARASHTRA STATE SEEDS
CORPORATION LTD Vs. KALGONDA DHULGONDA PATIL
|
August 12, 2009 |
|
MAULESH R.PARIKH Vs. SHARAD MEHTA
|
August 20, 2009 |
|
MEDHA KOTWAL LELE Vs. RUBY TOURS & TRAVELS
|
August 26, 2009 |
|
MEGHA PROPERTY DEVELOPERS LTD Vs. SUSHIL MAHESH ALIAS MAHESHWARI PROP OF M/S. S.R.S. INVESTMENTS
|
August 13, 2009 |
|
MIRZA SHABBIR BAIG Vs. ABN AMRO BANK N.V.EMPIRE MILLS COMPOUND, LOWER PAREL, MUMBAI
|
November 17, 2009 |
|
MOHAN DATTATRAY CHANDAN Vs. PRAVINBHAI PATEL
|
September 30, 2009 |
|
MOHAN SHRIPATI SABLE CHAIRMAN, PRAVIN SAHAKARI GRIHA NIRMAN SANSTHA, SATARA Vs. SANJAY RAGHUNATH KADAM
|
December 16, 2009 |
|
MOHAN SHRIPATI SABLE, CHAIRMAN, PRAVIN SAHAKARI GRIHA NIRMAN SANSTHA Vs. SANJAY RAGHUNATH KADAM
|
December 16, 2009 |
|
MUKESH CHOTHANI Vs. LAKHANLAL RAMCHAND
|
October 12, 2009 |
|
MUKTADEVI KRUSHI SEVA KENDRA Vs. SANTOSH GANUBHAU WAGHMARE, DISTRICT PUNE
|
August 25, 2009 |
|
MULLOLI MUHAMMADALI, KARIM STORE, VATSALATAI NAIK NAGAR Vs. AIR LANKA COMPANY LIMITED
|
September 25, 2009 |
|
MUTAHAR HUSAIN HASAN ALI Vs. STATE BANK OF INDIA
|
March 31, 2009 |
|
N.N.SIPPY PRODUCTIONS Vs. AIR FRANCE MAKER CHAMBERS VI NARIMAN POINT
|
July 30, 2009 |
|
NACHIKET AVINASH DUBALE Vs. IDBI BANK LIMITED
|
April 9, 2009 |
|
NAGESH SIDRAMAPPA UPASE Vs. CHAIRMAN/SECRETARY, SIMRAN CO-OP
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November 19, 2009 |
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NAGRAJ KALURAMJI SAKARIA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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January 27, 2009 |
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NAGUBAI SIDRAMAPPA NADGERI Vs. NIRMALA NURSING HOME
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November 6, 2009 |
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NANDAN BUILDERS Vs. SHRIKANT A.JADHAV
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October 7, 2009 |
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NARENDRA SHASHIKANT MAWAL Vs. PRAKASH DAGADU KALE
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November 19, 2009 |
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NARSUDAS RAMCHANDRA MEHTA DISTRICT RAIGAD Vs. VIJAY KESHAV KARNIK
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April 18, 2009 |
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NATIONAL AVIATION COMPANY OF INDIA LIMITED Vs. RAJAS R. DOSHI
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March 31, 2009 |
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NATIONAL INSURANCE CO. LTD Vs. SUBHASH B.JATANIA
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July 4, 2009 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. PRABHAKAR MARUTRAO KONDUSKAR
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May 13, 2009 |
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NAVALCHAND AMICHAND MEHTA MHASRUL Vs. SHRI DIGAMBER JAINSIDHKSHETRA GAJPANTH
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June 19, 2009 |
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NAVNATH DNYANESHWAR SURVASE DIST. SOLAPUR Vs. DEEPAK JINDATTA ACHLARE, NEAR NEW KARAD NAKA, PANDHARPUR
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May 19, 2009 |
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NEELAM Y. ALDANKAR Vs. TRIMURTI BUILDERS & DEVELOPERS
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August 24, 2009 |
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NEW INDIA ASSURANCE CO. LTD Vs. CHANDRA MOHAN
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November 11, 2009 |
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NEW INDIA ASSURANCE CO. LTD Vs. UMESH V.BHOSALE
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November 13, 2009 |
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NEW INDIA ASSURANCE CO. LTD Vs. GOPUJKAR JYOTI SUBHASHCHANDRA
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April 16, 2009 |
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NEW INDIA ASSURANCE CO. LTD Vs. SHRADDHA SALES CORPORATION, PROP. SMT. RAJESHWARI RAJEENDRA GHORPADE
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June 6, 2009 |
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NEW INDIA ASSURANCE CO. LTD Vs. SWAGAT APPARELS
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June 4, 2009 |
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NEW INDIA ASSURANCE CO. LTD Vs. ANILKUMAR H.MATHIA
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July 10, 2009 |
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NEW INDIA ASSURANCE CO.LTD Vs. PRERNA COLLECTIONS SHASHIKANT DUBEY PROPRIETOR
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June 4, 2009 |
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NEW INDIA ASSURANCE CO.LTD Vs. SHAHZEB SALIM HASHAMBHAI
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June 29, 2009 |
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NEW INDIA ASSURANCE CO.LTD Vs. VANITA D.DATTU PATIL @ SOMAVANSHI
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December 17, 2009 |
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NEW INDIA ASSURANCE CO.LTD Vs. VIJAY RAJARAM PAWAR
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December 17, 2009 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SATTAPA R.TANAWADE
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September 15, 2009 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARIM YAQOOB LADAK, HUSBAND OF DECEASED SMT. PERIN KARIM LADAK, MUMBAI
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July 10, 2009 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. SAMARTH SAHAKARI BANK LTD.
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September 11, 2009 |
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NINAD ANIL LOKRE Vs. SARASWAT CO-OPERATIVE BANK LIMITED
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August 6, 2009 |
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NISHITA ASHISH KHADAKBAN Vs. CHIEF EDITOR, HINDUSTAN TIMES
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September 25, 2009 |
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OMRANI T GROVER Vs. ESTATE OFFICER
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December 8, 2009 |
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ONIDA SERVICE CENTRE Vs. NIKHIL GANGAN, RATNAGIRI
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August 17, 2009 |
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ORIENTAL INSURANCE CO. LTD Vs. PARASHURAM
PRABHAKAR UPARKAR
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August 17, 2009 |
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ORIENTAL INSURANCE CO. LTD Vs. KHAN YUSUF
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May 26, 2009 |
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ORIENTAL INSURANCE CO. LTD Vs. DINESH PUNIA
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April 23, 2009 |
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ORIENTAL INSURANCE CO.LTD Vs. RAMESH LAXMAN PATHAK
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October 15, 2009 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. EKNATH
KRISHNA BHOIR
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April 9, 2009 |
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ORIGIN PROPERTIES PRIVATE LIMITED Vs. GURUSHARANAM COMPLEX CHS LIMITED
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April 21, 2009 |
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OSHIWARA AKASH GANGA CO-OP.HSG.SOCIETY Vs. ESTATE MANAGER BOMBAY HOUSING & AREA DEVELOPMENT AUTHORITY
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April 20, 2009 |
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P.SIVASANKARAN Vs. SATHISH WAMAN PATKAR
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April 2, 2009 |
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PANKAJ AGARKHED Vs. MUKESH MACCHIDRANTH PATIL
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August 13, 2009 |
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PARTNER, RAINBOW REALTORS, QUEENS SEEMA, MIRA ROAD Vs. SOLOMON ESAU DAVID
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August 24, 2009 |
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PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. MURLIDHAR RAMDAS PATIL
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March 31, 2009 |
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PETER JOSEPH PINTO Vs. ENKAY HOMES LTD
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April 22, 2009 |
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PHILLIPS ELECTRONICS INDIA LTD Vs. SURESH BABU DEVRUKHKA
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April 13, 2009 |
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PRABHAT KUMAR SADASHIV SARAN SRIVASTAVA Vs. STATE BANK
OF INDIA
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June 24, 2009 |
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PRADEEP RAGHOBA PARADKAR Vs. ASHOK MUKUND DALVI
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October 6, 2009 |
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PRADIP SITARAM SHELTE Vs. JOSHUA ESTATE DEVELOPERS PVT. LTD
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September 17, 2009 |
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PRASHANT SADASHIV PORE Vs. NIVRUTTI BAYAPPA RAUT
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July 15, 2009 |
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PRECISION STEEL & TUBES, MUMBAI Vs. CHAIRMAN
AHMEDABAD MERCANTILE CO-OP.BANK LTD
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June 16, 2009 |
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PREMIER LIMITED Vs. DEVENDRA DHONDIBA BANDGAR
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August 13, 2009 |
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PREMIER LTD Vs. KAPILNATH D.SHUKLA
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October 7, 2009 |
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PREMJI DANA JOGADIA Vs. SHRIDHAR J.AMBERKAR
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October 9, 2009 |
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PRESIDENT, THE SOLAPUR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. MAHADEVI NAGAPPA KATTE
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April 1, 2009 |
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PRESTIGE HOLIDAY RESORTS PVT.LTD Vs. SHABBIR TAYEBALI KAPADIA
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July 6, 2009 |
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PRIMOS BUILDERS Vs. ANANT SHRIPAD KAMAT
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July 3, 2009 |
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PRITHVIRAJ JAYACHAND OSWAL Vs. HEM
SECURITIES LIMITED
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April 2, 2009 |
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PUSHKAR PRAKASH DEO Vs. JANATA SAHAKARI BANK LTD
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May 16, 2009 |
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PUSHPAM INFOTECH CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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August 18, 2009 |
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R.T. ENTERPRISES, PROPRIETOR SHRI RODMAL T. GUPTA, MUMBAI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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April 13, 2009 |
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RAHUL PATORIA Vs. UVI HOLIDAYS, VASHI
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June 16, 2009 |
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RAJANI CHANDRAKANT GAYAKWAD Vs. SHIVAM SAHAKARI BANK LTD
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November 13, 2009 |
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RAJARAM BHIKA DHIKLE Vs. UTTAMRAO DHIKALE GRAMIN BINSHETI SAHAKARI
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May 5, 2009 |
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RAJASHREE (ASHA) V.KARKHANIS Vs. ALESIN FERNANDES
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March 31, 2009 |
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RAJENDRA BAPUSO PACHORE Vs. SANJEEV SHANTINATH ARWADE
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September 22, 2009 |
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RAJENDRA DAJI KOLEKAR Vs. SENIOR DIVISIONAL MANAGER, L.I.C OF INDIA OFFICE
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August 13, 2009 |
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RAJENDRA NARAYAN HOLKAR Vs. JMJ DEVELOPERS PVT.LTD
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April 16, 2009 |
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RAJENDRA T. MEHTA Vs. BANK OF INDIA
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December 10, 2009 |
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RAJESH KANTILAL BHANDARI Vs. PARANJAPE SCHEMES (CONSTRUCTION) PRIVATE LIMITED
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April 13, 2009 |
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RAMCHAND J.UTTAMCHANDANI Vs. MRUNALINI DESHMUKH
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April 4, 2009 |
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RAMDHARI DEVNARAYAN MISHRA Vs. AMARJIT RAMSAJIVAN
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December 17, 2009 |
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RAMESH KUMAR KARNAL Vs. NATIONAL INSURANCE CO. LTD
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November 10, 2009 |
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RATNAKAR BANK LTD Vs. NELITON SYSTEMS LTD
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August 17, 2009 |
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RAVIKANT SURYAJI RASAM Vs. ANIL YASHWANT DABBHOLKAR
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November 5, 2009 |
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RAVJI VITHAL NARE DISTRICT SINDHUDURG Vs. TELECOM
DISTRICT ENGINEER POKALE BUILDING
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April 16, 2009 |
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RELIANCE ENERGY LTD Vs. ABDUL MUNAF SHAIKH, ANDHERI
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November 18, 2009 |
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RENUKA ENTERPRISES, PROPRIETOR SHRI LAXMAN GANPATI PATIL Vs. BANK OF MAHARASHTRA
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August 18, 2009 |
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REV. FATHER APOLLO, CARDIOZ S.J. PRINCIPAL Vs. DEEPAK
SAMBHAJIRAO GADKARI
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April 9, 2009 |
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RIZVI ESTATES & HOTELS PVT. LTD Vs. PARASNATH MISHRA & DR. RAHUL PARASNATH MISHRA SANTACRUZ
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October 6, 2009 |
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ROHIT SHRIKRISHNA JOSHI Vs. LAMBODAR ENTERPRISES
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May 18, 2009 |
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ROSHAL GARDEN Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD
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December 14, 2009 |
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S.D.BUDDHISAGAR Vs. GENERAL MANAGER, TELECOM, BSNL
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May 4, 2009 |
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SABAR ENTERPRISES Vs. MAHALAXMI AGRO-ELECTRICALS & PUMP
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April 22, 2009 |
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SADANAND KRISHNA KULKARNI Vs. PRAMOD DIGAMBAR JOSHI
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December 2, 2009 |
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SADANAND NARSU GAVADE Vs. EXECUTIVE ENGINEER & NODAL OFFICER, M.S.E DISTRICUTION CO. LTD
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May 19, 2009 |
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SAI ANUSAYA CO-OP.HSG.SOCIETY LTD Vs. SAI NAYAN LAND DEVELOPERS
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April 24, 2009 |
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SAI SIDDHI ENTERPRISES Vs. NEETA HARESH KANUGA
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November 6, 2009 |
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SAKHARAM KISAN GADEKAR Vs. PUNE NEUROSCIENCES TRUST & RESEARCH SOCIETY PUNE INSTITUTE OF NEUROLOGY
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October 8, 2009 |
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SANDEEP MANOHAR DESAI Vs. RAM SHANKAR
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June 15, 2009 |
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SANGRAM NAGARI SAHAKARI PAT SANASTHA MARYADIT Vs. KISHORKUMAR M.SHAH
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April 21, 2009 |
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SANJAY SWARUPCHAND SAWLA Vs. MAHINDRA HOLIDAYS &
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July 31, 2009 |
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SANT PRASAD SINGH Vs. ASHOK EDUCATION CENTRE
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July 14, 2009 |
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SARIKA NANDKUMAR DHAIGUDE Vs. DURYODHAN D.RANVARE
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August 10, 2009 |
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SAROJ BABASAHEB BHOSLE-NAIK Vs. PAL PEUGEOT LTD
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November 30, 2009 |
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SATISH DATTATRAY VADKE Vs. VANITA SITARAM KADAM
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April 6, 2009 |
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SAVITA A.GUPTA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD
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June 4, 2009 |
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SBI CARDS & PAYMENT SERVICES PVT. LTD Vs. SHRI JUGAL KISHORE FURIA & KAJAL KISHORE FURIA, NAVI MUMBAI
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June 20, 2009 |
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SHAIKH NAZIM HAJI SHAIKH HUSSAIN Vs. MANAGER OF BULDHANA URBAN CO-OPERATIVE CREDIT SOCIETY LTD
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February 5, 2009 |
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SHAIKH SHAGUFTA Vs. TRIMURTI BUILDER
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May 15, 2009 |
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SHANKARRAO SAVALARAM Vs. CHAIRMAN/SECRETARY, SIMRAN CO-OP., NERUL (W), NAVI MUMBAI
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November 19, 2009 |
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SHANTIBEN POPATLAL SHAH Vs. AMAR DEEP CO-OPERATIVE HOUSING SOCIETY LIMITED
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June 8, 2009 |
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SHARAD BHAGWAN KAMBLE Vs. VASANT VITHOBA DESAI
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August 18, 2009 |
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SHARAD S.PENTE Vs. PRESIDENT (SHRI C.H. DUTTA)HEERA PANNA APARTMENTS ASSOCIATION
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July 6, 2009 |
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SHARWARI CONSTRUCTION Vs. SANSKRITI CO-OP. HSG. SOC. LTD
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October 29, 2009 |
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SHASHANKKUMAR HIRALAL GANDHI Vs. JAISINGH
DNYANESHWAR GOSAVI
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May 25, 2009 |
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SHASHIKALA RAJENDRA PAI Vs. GYEL NASH RODRIGUES
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April 13, 2009 |
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SHAUNAK H.SAYTA Vs. HDFC BANK LTD
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August 5, 2009 |
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SHIVANAND VIRUPAKSHA SANMATH Vs. PRATHMESH DEVELOPERS
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April 9, 2009 |
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SHREE SATGURU CO-OP. CREDIT SOCIETY LTD Vs. ZAMIR AHMED KHAN
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July 2, 2009 |
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SHRI BHALCHANDRA TRIMBAK SHIDHYE Vs. SHRI SATTISH GOVIND RAO, PROPRIETOR OF M/S. SHANTI CONSTRUCTIONS, KALYAN
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August 26, 2009 |
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SHRI VASANTDADA SHETKARI SAHAKARI CO-OP.BAND LTD. Vs. SHOBHA CHANDRAKANT AMRUTE
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July 20, 2009 |
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SHRINIVAS SRINIDHI CHILLARA Vs. USHA GANAPATHI
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September 17, 2009 |
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SILVER PARK A CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. SUREKHA YASHWANT GAIKWAD
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April 2, 2009 |
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SIMRAN D/O PRADEEP ARORA Vs. KOREGAON
PROPERTIES PVT. LTD
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October 15, 2009 |
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SITARAM VITTHAL JADHAV Vs. SUDHIR GAJANAN DHAMANKAR
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April 21, 2009 |
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SMITA VIKAS BALWADKAR Vs. DESHPANDE SURGICAL & MATERNITY NURSING HOME
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October 5, 2009 |
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SNOWCEM INDIA LTD Vs. SUSHMA R.NERURKAR
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October 12, 2009 |
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SOMNATH KASHINATH GHODSE Vs. VILAS GANGARAM JAGTAP
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May 5, 2009 |
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SOMNATH PUNJU NERKAR Vs. SUSHILA ARVIND BHUJBAL
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April 20, 2009 |
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SREI INFRASTRUCTURE FINANCE LTD Vs. DILIP DAMODAR RASAL
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June 30, 2009 |
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STANDARD CHARTERED BANK CREDIT CARD DEPARTMENT Vs. RAMCHANDRA JAGDEO LAL
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April 20, 2009 |
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STATE BANK OF INDIA Vs. VIMAL NARAYAN LOHANE
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August 17, 2009 |
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STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT BRANCH, MUMBAI Vs. GIRISH VYANKATRAO NALAVADE
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July 23, 2009 |
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SUBHASH D.CHANDEKAR Vs. RAJESH @ NITIN G. DESHAMANE
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October 1, 2009 |
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SUBHASH YESHWANT MORE Vs. ALI RAZA SIDDIQUI
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June 16, 2009 |
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SUBHRAJIT SAHA Vs. ASHWIN PARDESHI PROP. ADITYA ENTERPRISES
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October 8, 2009 |
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SUDHAKAR S.PATIL Vs. NAVODAYA EDUCATION TRUST
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September 22, 2009 |
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SUDHIR RAJARAM TELI Vs. SALES DEPARTMENT, THE PREMIER AUTOMOBILES LTD
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November 5, 2009 |
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SUHAIL JABBAR SHAIKH Vs. ORIENTAL INSURANCE CO. LTD
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September 17, 2009 |
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SUJIT RAMESHCHANDRA JIRAPURE Vs. ICICI
BANK LIMITED
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August 13, 2009 |
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SUNITA VARMA Vs. MONT VERT ASSOCIATES
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November 18, 2009 |
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SUPDT. OF POST OFFICES Vs. SWAMY SHANTIPRAKASH SANDESH, THRU SWAMY SHANTIPRAKASH SANDESH
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June 8, 2009 |
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SURENDRANATH KAMBALI Vs. ABELIN MARSHAL DSOUZA
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June 4, 2009 |
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SURYABHAN WAMAN GAIKWAD Vs. MANIK KEDA MAGAR PROP OF M/S. M.K. CONSTRUCTION, NASHIK
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September 22, 2009 |
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SUSHILABAI KANTU HUBALE Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
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April 21, 2009 |
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SWAPNIL BANDU KADAM Vs. PRINCIPAL INDIRA GANDHI ENGINEERING COLLEGE
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August 3, 2009 |
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SWAPNIL VILAS SHINDE Vs. IBRAHIM AHMED GADKARI
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July 20, 2009 |
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TANAJI KONDIBA MANE, VIJAYNAGAR ANNEX, MUMBAI Vs. MOMIN
CONSTRUCTIONS
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October 6, 2009 |
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TATA MOTORS LTD Vs. NARAYAN
DATTU MANDVE
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July 6, 2009 |
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TORRENT POWER LTD Vs. MOHAMMED SHAHNAWAZ ALAM
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September 22, 2009 |
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TORRENT POWER LTD Vs. HAFIS ABDUL SALAM BHADDIS AHMED
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October 16, 2009 |
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TORRENT POWER LTD Vs. SHYAMPRASAD S. BANDIVADEKAR
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August 21, 2009 |
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UNION OF INDIA Vs. SHASHIKANT SHANTARAM NAIK, NAVPADA
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September 30, 2009 |
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UNION OF INDIA Vs. SHARAD GOVIND AGNIHOTRI
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September 15, 2009 |
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UNITED INDIA INSURANCE CO. LTD Vs. HARJEET KAUR BATRA
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November 10, 2009 |
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UNITED INDIA INSURANCE CO. LTD Vs. KRISHNA ENTERPRISES PROP. SHRI TUKARAM NAGOJIRAJ SHELKE
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June 23, 2009 |
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UNITED INDIA INSURANCE CO. LTD Vs. SHRADDHA SALES CORPORATION PROP RAJESHWARI RAJEENDRA GHORPADE
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June 6, 2009 |
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UNITED INDIA INSURANCE CO.LTD Vs. JAIKISHANDAS K.NARAILWALA
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April 1, 2009 |
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V R JEWELLER Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 16, 2009 |
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VAISHNAVI BUILDERS RAVINDRA SHETTY Vs. BINDWASI P.RAI
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May 25, 2009 |
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VASANTDADA SHETKARI SAHAKARI CO-OP BANK LTD Vs. VIVEKANAND VIRBHADRA ALANGE
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July 20, 2009 |
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VASANTDADA SHETKARI SAHAKARI CO-OP BANK LTD Vs. NAGAPPA
BHIMRAO SHARNARTHI
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July 20, 2009 |
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VASANTDADA SHETKARI SAHAKARI CO-OP.BANK LTD Vs. KAMLAKAR GANPAT NIKATE
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October 8, 2009 |
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VASHULAL MADHAVDAS TALREJA Vs. SHYAM NIKETAN CO-OP. HSG. SOC. LTD
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December 9, 2009 |
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VASTU SHAKTI ENGINEERS & BUILDERS PVT. LTD Vs. SAMBHAJI BABURAO BHOSALE, MAHARASHTRA NAGAR, MUMBAI
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July 2, 2009 |
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VIJAY PEER Vs. SADASHIV HARIBHAU SHINDE
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January 16, 2009 |
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VIJAY S PRADHAN Vs. NITEEN C DEDHIA
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September 19, 2009 |
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VIJAY VASANT GAJARE Vs. AGARWAL CHILDRENS HOSPITAL
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June 1, 2009 |
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VIJETA VIKAS KATKAR Vs. BRNACH MANAGER, STATE BANK OF HYDERABAD
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July 27, 2009 |
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VILEPARLE GUJRATI MANDAL CO-OP.HOUSING SOC. LTD Vs. CONSUMER WELFARE ASSOCIATION
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July 3, 2009 |
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VILLAYATI RAM MITTAL BUILDERS, OFFICE AT KESHAV KUNJ Vs. NAVI MUMBAI
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August 21, 2009 |
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VINAYAK LAXMAN LAKARE Vs. KIRAN PRABHAKAR KEKANE
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July 22, 2009 |
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VINAYAK VAMAN KARAMBELKAR Vs. SIDDHESHWAR HOUSES
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November 23, 2009 |
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VINODABAI DATTATRAYA BHAIRI Vs. SIDHU ASHAPPA DHANGAR
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June 22, 2009 |
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VIRANGNA BHARDWAJ Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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May 5, 2009 |
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VISHNU SARJERAO SHELKE Vs. CHAIRMAN WAKHARI VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY
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September 22, 2009 |
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VISHWANATH GANGADHAR PATANKAR Vs. AVADHOOT GAS AGENCY, MIRAJ
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May 26, 2009 |
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VIVEK GAJANAN JOSHI Vs. KISHOR SHRIRAM SATHE
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April 21, 2009 |
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VODAFONE ESSAR LIMITED (EARLIER KNOWN AS HUTCHINSON ESSAR LTD ) Vs. ULHAS T NAIK
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December 3, 2009 |
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VODAFONE ESSAR LTD. PENINSULA CORPORATE PARK GANPATRAO KADAM Vs. HIRACHAND N.BAFNA
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June 24, 2009 |
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Y.K.MEHTA Vs. DOORDARSHAN EMPLOYEES CO-OP. HSG. SOC. LTD
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May 4, 2009 |
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YASHWANT AATMARAM LIMAYE DOMBIVALI Vs. MAHESH PRABHKAR LIMAYE
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June 8, 2009 |
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YOGESH DESAI Vs. PURSHOTAM C.PATEL
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April 23, 2009 |
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