| Case Title | Date |
|---|---|
| A C EXPORT Vs. AIR FRANCE & ANR | September 14, 2007 |
| ASCHARYA LAL SADANA Vs. SR. SUPDT. OF POST OFFICE NORTH-EAST DIVISION, BHANDUP MUMBAI | August 27, 2007 |
| INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. Vs. PRAFULLACHANDRA S. DATYE | October 11, 2007 |
| SHAKUNTALA SHANKARRAO PATIL Vs. MAHENDRA RAVINDRA YADAV | January 5, 2007 |
| SHALAN SHRIRANG JADHAV Vs. PRAKASH CHOUKWALE | October 3, 2007 |
| SHANKARRAO N. KADAM Vs. PRABHAKAR SITARAM DHAMNEKAR | August 14, 2007 |
| VARSHA VILAS MHAPANKAR Vs. ASSTT PROVIDENT FUND COMMISSIONER, WAGLE ESTATE, THANE (W) | November 29, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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