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AMAR AUDYOGIK KAMGAR GRUHA NIRMAN SAH SANSTHA Vs. NILKANTHRAO APPASAHEB MOHITE
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December 19, 2006 |
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ANITA SENA FERNANDES Vs. V N SHRIKHANDE
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March 17, 2006 |
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ASHU Vs. STATE OF MAHARASHTRA
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February 4, 2006 |
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ASSTT SECY , RAILWAY RECRUITMENT BOARD DIVIL OFFICE COMPOUND, MUMBAI Vs. ATUL SHYAMSUNDAR KAMAT
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November 29, 2006 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. NAMDEO RAMCHANDRA KADU PATIL
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March 21, 2006 |
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BHAYYASAHEB YADAVRAO PHASAGE Vs. RAVI SEED CORPORATION
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December 14, 2006 |
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COSMOS PARK CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. TARLOID PRIVATE LIMITED
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May 22, 2006 |
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DEVENDRA KUMAR TOLARAMJI BAID Vs. UNION OF INDIA
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February 15, 2006 |
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DYNANOBA VITHOBA HUDEKAR Vs. UNITED INDIA INSURANCE & ORS
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June 12, 2006 |
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KANTA MOHANLAL KOTECHA Vs. BRANCH MANAGER
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November 6, 2006 |
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LAXMAN BABURAO GADDAM Vs. SHAIKH ADIL
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January 24, 2006 |
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LAXMAN THAMAPPA KOTGIRI Vs. UNION OF INDIA
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November 18, 2006 |
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MOHAMAD IBRAHIM SHEKH MUNEER Vs. PULGAON COTTON MILL LTD
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February 2, 2006 |
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MOHAMMED IBRAHIM SHAIKH MUNIR Vs. EMPLOYEES STATE INSURANCE CORPORATION
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March 9, 2006 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHREE AMBE MATA INDUSTRIES
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January 23, 2006 |
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PARVATNATH BUILDERS Vs. SHASHIKUMAR D VAIDYA
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October 20, 2006 |
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RAGHAVENDRA RAO Vs. SANTOSH J KARMARKAR
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May 20, 2006 |
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SHAHJI L BHOSALE (ESTATE OFFICER), CIDCO LIMITED Vs. PRAFUL V MHATRE
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March 18, 2006 |
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SOURABH TRADERS AND COMPANY Vs. DINKAR NAMDEO KHARTODE
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May 5, 2006 |
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SUNIL RAMCHANDRA DABHADE Vs. PREMIER AUTOMOBILES LTD
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November 30, 2006 |
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SWATI PRAKASH PATIL Vs. KIRAN RAJARAM VANARASE
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February 20, 2006 |
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VIJAY GUPTE Vs. GODREJ PROPERTIES AND INVESTMENTS LTD
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September 19, 2006 |
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VINAYAK NAGESH SHRIKHANDE Vs. AIR INDIA
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April 1, 2006 |
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