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CANARA BANK Vs. TUSHAR SHANKARBHAI PATEL
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June 15, 2004 |
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CHANDRAMOHAN SAWANT Vs. MYRTLE PURI & ORS
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January 8, 2004 |
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CHIEF COMMERCIAL MANAGER, CENTRAL RAILWAY Vs. SURAJMAL GAJADHAR PADIYA
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October 11, 2004 |
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COX AND KINGS (INDIA) LIMITED Vs. SHEILA P B D SOUZA
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April 14, 2004 |
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DEVADATTI SUNDARESAN Vs. SHAM B BAJAJ
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February 20, 2004 |
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GEETA INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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March 31, 2004 |
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GODREJ PACIFIC TECHNOLOGY LTD Vs. ELBEE BUSINESS EXPRESS
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April 22, 2004 |
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INSIGHT DIAGNOSTIC AND ONCOLOGICAL RESEARCH INSTITUTE PVT LTD Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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July 8, 2004 |
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KENT ENTERPRISES Vs. BNG REALTORS
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February 26, 2004 |
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MOHAMMAD AZAM ABDUL MAJID TNGEKAR Vs. RAGHUNATH MARUTI AUTI
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October 6, 2004 |
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OLIVE EXTROSS Vs. MERLYN FERNANDES MERLVIN
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March 29, 2004 |
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ORBIT TRAVELS Vs. RAJESH MEHTA & ORS
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February 24, 2004 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RAGHUNATH SHIVDAYAL TOTALA
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June 29, 2004 |
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PARAS K RAKA Vs. ANANT VITHAL TARKASBAND
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February 25, 2004 |
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PERCY DOCTOR Vs. SONA DEVELOPERS
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August 26, 2004 |
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RELIANCE ENERGY B S E S LTD Vs. MIR MOZAM ALI
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April 20, 2004 |
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SARASWAT CO-OPERATIVE BANK LIMITED Vs. PREMLATA PARSHURAM BAVKAR
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March 9, 2004 |
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SAU NIRMALA SHYAMSUNDER JAIPURIA Vs. CANBANK MUTUAL FUND
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August 11, 2004 |
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SHOBHATAI DAULATRAO TALEKAR Vs. BRANCH MANAGER, MAHARASHTRA RAJYA SAHAKARI KRISHI & GRAMIN DEVELOPMENT BANK
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April 6, 2004 |
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SIPANI AUTOMOBILES LIMITED Vs. SHIVAJI DASHARAT BABAR
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March 24, 2004 |
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SONY INDIA PVT LTD Vs. DEVKARAN S SHAH
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April 6, 2004 |
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SUNIL GOPINATH RAUT Vs. SHRIRAM P PINGALE
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June 29, 2004 |
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SUSHILA D SHETH Vs. ARVIND VASANTLAL SHETH
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February 5, 2004 |
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SWADESHI MARKETING AND RETAIL TRADING PRIVATE LIMITED Vs. NAMDEO BABASAHEB JADHAV
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January 7, 2004 |
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VALLABJI MALSI & CO Vs. ORIENTAL INSURANCE COMPANY LIMITED
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March 12, 2004 |
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YASHPAL ARORA Vs. NEW INDIA CO-OP BANK LTD
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March 19, 2004 |
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