| Case Title | Date |
|---|---|
| BHARAT SANCHAR NIGAM LTD Vs. SAUMITRA NATH, SHILLONG | June 20, 2014 |
| BHARAT SANCHAR NIGAM LTD Vs. VIMAL GOENKA | June 20, 2014 |
| BHARAT SANCHAR NIGAM LTD Vs. MD IMTIYAZ, SHILLONG | July 25, 2014 |
| BHARAT SANCHAR NIGAM LTD Vs. KUM D PHAWA, MCS, EXECUTIVE MAGISTRATE, | June 20, 2014 |
| BHARAT SANCHAR NIGAM LTD Vs. SANTISSIMA MARY KHARKONGOR, W/O F SYIEMLIEH | June 20, 2014 |
| GEN MANAGER, GMTD, BSNL Vs. D PHAWA, MANGPOH | February 25, 2014 |
| SUBASH SHARMA Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD | June 20, 2014 |
| UTTAM SARKAR Vs. MANAGEMENT OF TURA CHRISTIAN HOSPITAL | February 7, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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