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5200009 EX-SENIOR ACCOUNTANT Vs. UNION OF INDIA
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February 27, 2026 |
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AINAM MANIK SYIEM Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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February 20, 2026 |
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AISHA KHATOON Vs. STATE OF MEGHALAYA
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February 20, 2026 |
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AKASHI BAWRI Vs. DR. SHUVO DUTTA
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February 6, 2026 |
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ARJUMA BEGUM Vs. STATE OF MEGHALAYA
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January 30, 2026 |
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ASSAM RIFLES THROUGH ITS DIRECTOR GENERAL ASSAM RIFLES Vs. POSHAN LAL
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March 6, 2026 |
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BAREMDOR THANGKHIEW Vs. STATE OF MEGHALAYA
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March 9, 2026 |
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BHUPEN RABHA Vs. STATE OF MEGHALAYA
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March 3, 2026 |
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BIJENDER SINGH Vs. UNION OF INDIA
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February 11, 2026 |
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BIMLAN SOHSHANG Vs. STATE OF MEGHALAYA
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March 6, 2026 |
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BSCPL INFRASTRUCTURE LTD. Vs. PUBLIC WORKS DEPARTMENT
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February 19, 2026 |
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CARNELIUS RANEE Vs. STATE OF MEGHALAYA
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February 24, 2026 |
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CHESTERFIELD SUJA Vs. STATE OF MEGHALAYA
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January 9, 2026 |
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CIPHER LAXMAN RAM JAT Vs. GOVIND MOHAN
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February 23, 2026 |
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DAWN R. KHARLUKHI Vs. STATE OF MEGHALAYA
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February 9, 2026 |
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DIS CHYRMANG Vs. STATE OF MEGHALAYA
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February 9, 2026 |
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DR. SUBHASH CHANDRA SRIVASTAVA Vs. UNION OF INDIA
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February 5, 2026 |
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DURBAR SHNONG URKSEW WAHPATHAW VILLAGE, EAST KHASI HILLS DISTRICT, MEGHALAYA Vs. KHASI HILLS
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February 2, 2026 |
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EVANGELIST KHONGJEE Vs. STATE OF MEGHALAYA
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February 27, 2026 |
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EWAN M. MARAK Vs. STATE OF MEGHALAYA
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March 6, 2026 |
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FRANK KENNETH LYNGDOH Vs. DONA MARY SOHPDANG
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February 12, 2026 |
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GRITI ARENGH Vs. SHILLONG MUSLIM UNION
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February 11, 2026 |
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HA DOJI Vs. STATE OF MEGHALAYA
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March 10, 2026 |
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HARJIT KAUR Vs. STATE OF MEGHALAYA
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February 20, 2026 |
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IBADAPDIANGHUNSHISHA MAWSOR Vs. STATE OF MEGHALAYA
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February 6, 2026 |
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IN RE: (SOU MOTU): ILLEGAL MINING OF COAL IN THE STATE OF MEGHALAYA Vs. STATE OF MEGHALAYA
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February 2, 2026 |
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IN RE: (SOU MOTU): ILLEGAL MINING OF COAL IN THE STATE OF MEGHALAYA Vs. STATE OF MEGHALAYA
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February 9, 2026 |
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KAMAL KUMAR THAPA Vs. STATE OF MEGHALAYA
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February 6, 2026 |
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KENNYPHAS SUTNGA Vs. STATE OF MEGHALAYA
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February 16, 2026 |
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KESSY TURNIA Vs. UNION OF INDIA
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March 13, 2026 |
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KRISHNA RABHA Vs. STATE OF MEGHALAYA
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February 11, 2026 |
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LAKSHMI KAUR Vs. STATE OF MEGHALAYA
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March 6, 2026 |
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MANOJ KUMAR Vs. STATE OF MEGHALAYA
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March 3, 2026 |
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MARSHALL BIAM Vs. ADMINISTRATIVE HEAD/JUDICIAL TESHKAR
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March 5, 2026 |
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MD ABDUL RAHIM ALI Vs. UNION OF INDIA
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February 12, 2026 |
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MESSINGLAND SOHSHANG Vs. STATE OF MEGHALAYA
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February 9, 2026 |
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MOHAMMAD RIZWAN Vs. STATE OF MEGHALAYA
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February 21, 2026 |
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MONOJ KUMAR SAHA Vs. STATE OF MEGHALAYA
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February 6, 2026 |
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NATHANIEL JOHN DEXTER SHADAP Vs. STATE OF MEGHALAYA
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March 27, 2026 |
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NOZRUL ISLAM Vs. STATE OF MEGHALAYA
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January 9, 2026 |
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NUR ALOM SIDDIK Vs. SIM RICHARDO R. MARAK
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February 20, 2026 |
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PANKAJ GUPTA Vs. STATE OF MEGHALAYA
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February 4, 2026 |
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PHILARIUS KHYLLAIT Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL, SHILLONG, MEGHALAYA
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February 5, 2026 |
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PHRIDENT SINGH THABAH Vs. STATE OF MEGHALAYA
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March 5, 2026 |
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PHULMATI DEVI Vs. DINESH RAI
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March 6, 2026 |
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PRANESH CHANDRA ROY CHAKRABORTY Vs. STATE OF MEGHALAYA
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March 27, 2026 |
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PYNSKHEMLANG SOHTUN Vs. STATE OF MEGHALAYA
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February 26, 2026 |
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RAJESH LAMIN Vs. STATE OF MEGHALAYA
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February 9, 2026 |
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RAPSKHEMLANG MYRTHONG Vs. STATE OF MEGHALAYA
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February 10, 2026 |
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RNB CARBIDES AND FERRO ALLOYS PVT. LTD. Vs. UNION OF INDIA
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February 9, 2026 |
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SADDAM HUSSAIN Vs. STATE OF MEGHALAYA THROUGH PUBLIC PROSECUTOR
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May 22, 2026 |
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SATYA NARAYAN ROY Vs. STATE OF MEGHALAYA
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February 13, 2026 |
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SHALENBOR WAHLANG Vs. STATE OF MEGHALAYA
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March 12, 2026 |
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SHILLONG CLUB LTD. Vs. NATHANIEL THANGKHIEW
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February 20, 2026 |
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SHNGAIN LAMARE Vs. STATE OF MEGHALAYA
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February 3, 2026 |
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SKING RYMBAI Vs. STATE OF MEGHALAYA
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January 28, 2026 |
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SKOLA NONGBRI Vs. STATE OF MEGHALAYA
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February 27, 2026 |
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SPELMON SHILLANGAM Vs. STATE OF MEGHALAYA
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March 10, 2026 |
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STATE OF MEGHALAYA Vs. KIMFA S. MARBANIANG
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March 10, 2026 |
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STATE OF MEGHALAYA Vs. KIMFA S. MARBANIANG
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January 30, 2026 |
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SUKHER NONGRUM Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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March 2, 2026 |
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TALIKA D. MARAK Vs. STATE OF MEGHALAYA
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February 9, 2026 |
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TURTLE INFRA, THROUGH CONSTITUTED ATTORNEY Vs. UNION OF INDIA
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March 6, 2026 |
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UNION OF INDIA Vs. MADAN PRASAD CHOUDHARY
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March 3, 2026 |
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UNION OF INDIA Vs. NOOR AHMED AZAD
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March 3, 2026 |