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ABDUL MANNAF Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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July 11, 2025 |
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ABUTT NELSON MUKSOR Vs. STATE OF MEGHALAYA
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June 11, 2025 |
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ADELBERT NONGRUM Vs. SPEAKER, MEGHALAYA LEGISLATIVE ASSEMBLY
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February 27, 2025 |
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AMIT R.MARAK Vs. UNION OF INDIA
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March 25, 2025 |
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ANDREW A. JYRWA Vs. STATE OF MEGHALAYA
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June 27, 2025 |
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AXIS BANK LTD. Vs. UNION OF INDIA
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May 23, 2025 |
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BALBINDER SINGH Vs. STATE OF MEGHALAYA
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April 3, 2025 |
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BALPAKRAM A.KING NOKMAS SOCIAL WELFARE ASSOCIATION Vs. STATE OF MEGHALAYA
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June 6, 2025 |
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BAMANG NABAM Vs. NORTH EASTERN HILL UNIVERSITY
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May 6, 2025 |
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BAPPAN DAS Vs. STATE OF MEGHALAYA
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July 22, 2025 |
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BARAK ALI Vs. STATE OF MEGHALAYA
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January 28, 2025 |
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BERONIKA SYIEMLIEH Vs. STATE OF MEGHALAYA
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July 2, 2025 |
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BINOY DEBBARMA Vs. STATE OF MEGHALAYA
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February 20, 2025 |
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CRAIG ALAN LYNGDOH Vs. EXECUTIVE COMMITEE
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January 10, 2025 |
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DANILLA T.SANGMA Vs. STATE OF MEGHALAYA
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February 12, 2025 |
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DAUD PETERSON Vs. STATE OF MEGHALAYA
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May 15, 2025 |
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DHYAN FOUNDATION Vs. STATE OF MEGHALAYA
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March 21, 2025 |
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DIMCHANGCHIRIM L.SANGMA Vs. CHANO CH. SANGMA
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July 11, 2025 |
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DIPANKAR DAS Vs. STATE OF MEGHALAYA
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January 10, 2025 |
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DONDOR JANA Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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May 16, 2025 |
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EDWIN SUNGOH Vs. STATE OF MEGHALAYA
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June 2, 2025 |
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ELIBON MARBANIANG Vs. STATE OF MEGHALAYA
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May 14, 2025 |
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EXECUTIVE COMMITTEE OF THE KHASI HILLS AUTONOMOUS DISTRICT COUNCIL Vs. WANPHRANG SYIEM NONGSHAI
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April 16, 2025 |
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FORGET LYNGDOH PHAWA Vs. DARAPBIANG MULIEH
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May 16, 2025 |
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GURUDEEP SINGH Vs. UNION OF INDIA
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January 27, 2025 |
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HAMBIWELL PALIAR Vs. STATE OF MEGHALAYA
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June 4, 2025 |
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HAV(CLK) PREM SINGH Vs. UNION OF INDIA
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March 18, 2025 |
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JESMIN JAHIR Vs. STATE OF MEGHALAYA
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May 1, 2025 |
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JEWING MYNTHLIANG Vs. STATE OF MEGHALAYA
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March 4, 2025 |
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JINGSENG MARAK Vs. GARO HILLS AUTONOMOUS
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April 16, 2025 |
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KAUSTAV PAUL Vs. STATE OF MEGHALAYA
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May 15, 2025 |
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KIRAN THAPA Vs. UNION OF INDIA
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July 3, 2025 |
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KLASSTARWELL WARJRI Vs. STATE OF MEGHALAYA
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May 23, 2025 |
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L.DEBORAH PASWETT Vs. UNION OF INDIA
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February 27, 2025 |
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LAITUMKHRAH DORBAR SHNONG PYLLUN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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January 23, 2025 |
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LAMPHRANG DKHAR Vs. STATE OF MEGHALAYA
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May 22, 2025 |
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LAMPHRANG RUMNONG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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May 16, 2025 |
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LINGTON D. SANGMA Vs. STATE OF MEGHALAYA
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June 18, 2025 |
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LLINDA MARBANIANG RIPNAR Vs. NORTH EASTERN HILL UNIVERSITY
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July 16, 2025 |
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LOBILIAN MARPNA Vs. STATE OF MEGHALAYA
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January 27, 2025 |
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LOBILIAN MARPNA Vs. STATE OF MEGHALAYA
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February 6, 2025 |
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LOVELY CHYRMANG Vs. STATE OF MEGHALAYA
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April 2, 2025 |
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LURSHAI IAWAPHNIAW Vs. KHASI HILLS AUTONOMOUS DIST.
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May 1, 2025 |
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MANIK DHAR Vs. INDIAN OVERSEAS BANK
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May 16, 2025 |
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MANJUMANI BARUAH TIWARI Vs. STATE OF MEGHALAYA
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July 10, 2025 |
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MANORANJAN MODAK Vs. STATE OF MEGHALAYA
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March 4, 2025 |
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MEGHALAYA POWER DISTRIBUTION CORPORATION LIMITED Vs. RELIANCE INFRATEL LIMITED
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May 7, 2025 |
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MELARISHISHA KHARSATI Vs. STATE OF MEGHALAYA
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February 14, 2025 |
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MEMORY TIMUNG Vs. STATE OF MEGHALAYA
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June 20, 2025 |
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NANTU DAS Vs. NORTH EASTERN HILL UNIVERSITY
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July 10, 2025 |
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PAUL LEONG Vs. ARCHDIOCESE OF SHILLONG
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May 22, 2025 |
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PAWAN KUMAR SINGHANIA Vs. UNION OF INDIA
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April 23, 2025 |
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PHIDALIS LAMARE Vs. STATE OF MEGHALAYA
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June 18, 2025 |
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PHRANGSHAI HYNNIEWTA Vs. STATE OF MEGHALAYA
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March 17, 2025 |
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PIONEER CARBIDE PVT. LTD. Vs. MEGHALAYA STATE ELECTRICITY REGULATORY COMMISSION
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July 18, 2025 |
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PYNHUN SUCHIANG Vs. STATE OF MEGHALAYA
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March 19, 2025 |
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RAHIM UDDIN SHEIKH Vs. STATE OF MEGHALAYA
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February 12, 2025 |
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RAHUL SHARMA Vs. STATE OF MEGHALAYA
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February 12, 2025 |
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RAHUL SHARMA Vs. STATE OF MEGHALAYA
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March 3, 2025 |
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RANA AHMED Vs. STATE OF MEGHALAYA
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July 7, 2025 |
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RE-SENG KHASI HIMA CREMATORIUM Vs. STATE OF MEGHALAYA
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July 7, 2025 |
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REGIONAL PROVIDENT FUND COMMISSIONER-II Vs. NORTH EASTERN POWER CORPORATION EMPLOYEES PROVIDENT FUND TRUST
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March 28, 2025 |
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REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
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February 26, 2025 |
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RITHS TRUST Vs. STATE OF MEGHALAYA
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April 4, 2025 |
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ROBIUL HUSSAIN Vs. STATE OF MEGHALAYA
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January 30, 2025 |
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ROHIT KUMAR Vs. UNION OF INDIA
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June 19, 2025 |
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SANDEEP BHALERAO Vs. STATE OF MEGHALAYA
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June 24, 2025 |
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SHELDAR SYIEMLIEH Vs. STATE OF MEGHALAYA
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June 13, 2025 |
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SHILLONG MUSLIM UNION Vs. MD. MUNSHI ALI SONARI
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April 4, 2025 |
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SHITO POHSHNA Vs. STATE OF MEGHALAYA
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July 2, 2025 |
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SHITO POHSHNA Vs. STATE OF MEGHALAYA
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July 11, 2025 |
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SILBANIA LYNGDOH Vs. UNION OF INDIA
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February 10, 2025 |
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SILBANIA LYNGDOH Vs. UNION OF INDIA
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March 25, 2025 |
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SKIRIL PARIONG Vs. STATE OF MEGHALAYA
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February 6, 2025 |
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STATE OF MEGHALAYA Vs. DARITIMAI LYNGDOH
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April 23, 2025 |
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STATE OF MEGHALAYA Vs. UTTORA G. SANGMA
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March 12, 2025 |
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STATE OF MEGHALAYA Vs. JOLIAN MARAK
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May 9, 2025 |
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STERLITE INTERLINKS LIMITED Vs. STATE OF MEGHALAYA
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June 9, 2025 |
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STRICKLY SYIEMLIEH Vs. STATE OF MEGHALAYA
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February 12, 2025 |
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SUBBAYAN NAGARAJAN Vs. STATE OF MEGHALAYA
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April 9, 2025 |
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SURAKSHA SALVIA LLP Vs. STATE OF MEGHALAYA
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April 9, 2025 |
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SYIEM RAID MARNGAR Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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May 21, 2025 |
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SYNGKHONG RYMPEI THYMMAI Vs. STATE OF MEGHALAYA
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June 27, 2025 |
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TANDHAN POLYPLAST LTD. Vs. UNION OF INDIA
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May 5, 2025 |
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UNION OF INDIA Vs. BIKASH SONI
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February 18, 2025 |
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UNION OF INDIA Vs. RFN(GD) R.RAMU
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February 19, 2025 |
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VICKY KUMAR Vs. UNION OF INDIA
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March 19, 2025 |
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VIRENDER SINGH Vs. STATE OF MEGHALAYA
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July 18, 2025 |
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WANPYNSUK PASSAH Vs. COMMISSIONER AND SECRETARY, POWER DEPARTMENT SHILLONG
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April 4, 2025 |
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YOOWANPHI SYNGKON Vs. STATE OF MEGHALAYA
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May 8, 2025 |
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