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A. MURALI KRISHNA Vs. UNION OF INDIA
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November 29, 2021 |
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A2Z INFRA ENGINEERING LTD. Vs. MSN ENTERPRISES
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January 18, 2021 |
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ABDUL KALAM SK Vs. STATE OF MEGHALAYA
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June 28, 2021 |
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ADHUNIK MEGHALAYA STEELS PRIVATE LIMITED Vs. UNION OF INDIA
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November 8, 2021 |
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AKASH GUPTA Vs. STATE OF MEGHALAYA
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February 23, 2021 |
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AKKI A. SANGMA Vs. STATE OF MEGHALAYA
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February 17, 2021 |
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AKOIJAM CHINGKHEINGANBI DEVI Vs. STATE OF MANIPUR
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April 27, 2021 |
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AKRAMUZ ZAMAN Vs. STATE OF MEGHALAYA
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October 21, 2021 |
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ALPHON KHARDEWSAW Vs. STATE OF MEGHALAYA
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May 6, 2021 |
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AMIT KUMAR GUPTA Vs. STATE OF MEGHALAYA
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December 8, 2021 |
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ANDREW H. KHONGLAM Vs. STATE OF MEGHALAYA
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April 5, 2021 |
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ANGELINA LANGTE Vs. SUSINA RYNDEM
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February 4, 2021 |
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ANJU SLONG MYNSO Vs. MEGHALAYA CO-OPERATIVE APEX BANK LTD., REPRESENTED BY ITS CHAIRMAN
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July 14, 2021 |
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ANTONISH CH. MARAK Vs. STATE OF MEGHALAYA
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December 13, 2021 |
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ARDALIN THABAH Vs. STATE OF MEGHALAYA
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March 25, 2021 |
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ARYA SAMA Vs. STATE OF MEGHALAYA
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February 8, 2021 |
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ASENG SANGMA Vs. STATE OF MEGHALAYA
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March 4, 2021 |
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ASHOK SHARMA Vs. RAMESH KUMAR JHUNJHUNWALA
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April 23, 2021 |
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ATC TELECOM INFRASTRUCTURE PVT. LTD. Vs. STATE OF MEGHALAYA
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October 21, 2021 |
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AYNAL HAQUE Vs. STATE OF MEGHALAYA
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March 26, 2021 |
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AYUB K. NONGKYNRIH Vs. STATE OF MEGHALAYA
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March 26, 2021 |
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BAL KRISHNA YADAV Vs. UNION OF INDIA
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April 13, 2021 |
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BARSON ROY LYNGDOH Vs. MEGHALAYA TRANSPORT CORPORATION
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November 1, 2021 |
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BASANDORLANG THANGKHIEW Vs. STATE OF MEGHALAYA
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March 16, 2021 |
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BASANT KUMAR MISHRA Vs. STATE OF MEGHALAYA
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December 6, 2021 |
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BASHAN SKHEM KHARSAHNOH Vs. STATE OF MEGHALAYA
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December 13, 2021 |
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BENKELBIN NONGRUM Vs. STATE OF MEGHALAYA
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September 20, 2021 |
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BIOLIN KURBAH Vs. HINDUSTAN PETROLEUM CORPORATION LTD..
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October 1, 2021 |
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BIOLINDA STEN Vs. STATE OF MEGHALAYA
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June 14, 2021 |
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BIPRADEEP DEB Vs. STATE OF MEGHALAYA
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March 16, 2021 |
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BIRESH BASHAILANG KHARSHIING Vs. STATE OF MEGHALAYA
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February 2, 2021 |
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BIRIT NONGRUM Vs. STATE OF MEGHALAYA
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March 25, 2021 |
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BISALONE LALOO Vs. STATE OF MEGHALAYA
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March 25, 2021 |
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BISWAJIT GHOSH Vs. STATE OF MEGHALAYA
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March 23, 2021 |
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BISWANATH NATH Vs. STATE OF MEGHALAYA
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May 28, 2021 |
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BUILDER KHARIR Vs. MEGHALAYA TRANSPORT CORPORATION
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November 1, 2021 |
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CHALLANG M. MARAK Vs. STATE OF MEGHALAYA
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October 28, 2021 |
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CHIEF EXECUTIVE OFFICER, MEGHALAYA BOARD OF WAQF Vs. STATE OF MEGHALAYA
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February 18, 2021 |
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CLAMINGSTAR NONGSIEJ Vs. STATE OF MEGHALAYA
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March 19, 2021 |
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CLARINDA MOMIN Vs. BRISHMONY G. MOMIN
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October 28, 2021 |
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COMMISSIONER OF CENTRAL GOODS & SERVICES TAX, SHILLONG Vs. MANAKSIA LIMITED
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September 23, 2021 |
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COMMISSIONER OF CENTRAL GOODS & SERVICES TAX, SHILLONG Vs. ISHAAN TECHNOLOGIES PVT. LTD.
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September 23, 2021 |
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COMMISSIONER OF CUSTOMS Vs. RAJIB GHOSH
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August 26, 2021 |
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COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. MANIK RANJAN PAUL
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December 9, 2021 |
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CORNELLIUS PATHAW Vs. STATE OF MEGHALAYA
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April 15, 2021 |
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DAHUNSHISHA RYNJAH Vs. MEGHALAYA PUBLIC SERVICE COMMISSION
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March 26, 2021 |
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DAHUNSHISHA RYNJAH Vs. MEGHALAYA PUBLIC SERVICE COMMISSION
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January 27, 2021 |
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DAPYOOKI DKHAR Vs. STATE OF MEGHALAYA
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October 1, 2021 |
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DAYANIDHI VENTURES PVT. LTD Vs. MEGHALAYA STATE POLLUTION CONTROL BOARD
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December 16, 2021 |
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DHANESWAR MEDHI Vs. UNION OF INDIA
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February 3, 2021 |
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DHARMESWAR SAIKIA Vs. STATE OF MEGHALAYA
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November 1, 2021 |
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DIPSIKHA HANDIQUE Vs. UNION OF INDIA
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February 22, 2021 |
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DISKOLAN RANI Vs. STATE OF MEGHALAYA
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February 8, 2021 |
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DONBOK BUAM Vs. SUPERINTENDENT OF POLICE
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November 25, 2021 |
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DROSHING LYNGDOH Vs. SHILLONG CANTONMENT BOARD
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December 13, 2021 |
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EFFILINA MARAK Vs. STATE OF MEGHALAYA
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April 20, 2021 |
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EPHINA KHONGLAH Vs. STATE OF MEGHALAYA
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November 22, 2021 |
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EX HC PRADIP KUMAR HAJONG Vs. UNION OF INDIA
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February 25, 2021 |
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GAGAN DEKA Vs. STATE OF MEGHALAYA
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May 28, 2021 |
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GANESH PRASAD SAPKOTA Vs. STATE OF MEGHALAYA
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November 1, 2021 |
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GAVIN M. MYLLIEM Vs. STATE OF MEGHALAYA
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February 4, 2021 |
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GOJOMONI KOCH Vs. HARAI KOCH
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February 15, 2021 |
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GONOTH MANDA SANGMA Vs. DEWIN GABIL MOMIN
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February 9, 2021 |
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GOTJENG SANGMA Vs. AIJONISH D. SHIRA
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April 30, 2021 |
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HAMMED BALOGUN Vs. STATE OF MEGHALAYA
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October 7, 2021 |
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HANNA CH. MARAK Vs. STATE OF MEGHALAYA
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October 8, 2021 |
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HILARIOUS YMBON Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI)
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February 23, 2021 |
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HISTOPHARLY KHYLLEM KHARAI Vs. STATE OF MEGHALAYA
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December 17, 2021 |
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HRIDAY RYNJAH Vs. SANISHA KHARLUKHI
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January 18, 2021 |
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HUNMON RANGAD Vs. STATE OF MEGHALAYA
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October 21, 2021 |
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IBAHUNLANG NONGKYNRIH Vs. STATE OF MEGHALAYA
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September 21, 2021 |
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ISSAC LALSIEMTHAR Vs. STATE OF MEGHALAYA
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April 1, 2021 |
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JADE JEREMIAH LYNGDOH Vs. UNION OF INDIA
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February 2, 2021 |
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JAINTIA HILLS LOWER PRIMARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF MEGHALAYA
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February 24, 2021 |
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JASPER LEE PAKYNTEIN Vs. SUMARMAI HYNNIEWTA
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March 4, 2021 |
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JAYANTA KUMAR DEB Vs. STATE OF MEGHALAYA
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November 1, 2021 |
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JENGME SANGMA Vs. STATE OF MEGHALAYA
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June 7, 2021 |
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JESPARLEY DIENGNGAN Vs. STATE OF MEGHALAYA
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March 24, 2021 |
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JOHIRUL ISLAM SARKAR Vs. MONJAK ALI
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September 2, 2021 |
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JOINT ACTION COMMITTEE ON TWO LANES ROAD NONGSTOIN-MAWTHABAH Vs. UNION OF INDIA
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January 28, 2021 |
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JOPSILIN NONGDHAR Vs. TRIS KHARUMNUID
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February 15, 2021 |
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JOSEPH K.S. Vs. UNION OF INDIA
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May 6, 2021 |
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JUDE RANGKU T. SANGMA Vs. STATE OF MEGHALAYA
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April 6, 2021 |
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JUNE BORDOLOI Vs. STATE OF MEGHALAYA
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February 11, 2021 |
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KAM SUAL MANG Vs. STATE OF MEGHALAYA
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April 29, 2021 |
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KAUSTAV PAUL Vs. UNION OF INDIA
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June 30, 2021 |
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KAUSTAV PAUL Vs. UNION OF INDIA
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September 30, 2021 |
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KERLANG TARIANG Vs. LING TARIANG
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February 3, 2021 |
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KITBOK RYMBAI Vs. STATE OF MEGHALAYA
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December 1, 2021 |
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KITLEM MYLLIEM Vs. PERSARA MANERS
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September 1, 2021 |
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KRISHNA AVTAR SINGH Vs. STATE OF MEGHALAYA
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April 5, 2021 |
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KRISHNA BOROOAH Vs. STATE OF MEGHALAYA
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October 28, 2021 |
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KRISTINA SANGMA Vs. HOBILLA SANGMA
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February 1, 2021 |
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LEELA CHOUDHURY Vs. BINA SAIKIA
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March 12, 2021 |
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LOTHINA D SANGMA Vs. STATE OF MEGHALAYA
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March 12, 2021 |
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LUCAS MORROW MOHAN Vs. STATE OF MEGHALAYA
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February 1, 2021 |
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LUCAS MORROW MOHAN Vs. STATE OF MEGHALAYA
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September 17, 2021 |
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MAHENDER SINGH Vs. UNION OF INDIA
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April 20, 2021 |
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MAITHAN ALLOYS LTD. Vs. STATE OF MEGHALAYA
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March 16, 2021 |
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MANOJ BAISHYA Vs. STATE OF MEGHALAYA
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March 24, 2021 |
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MARK AUGUST D. SHIRA Vs. STATE OF MEGHALAYA
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February 11, 2021 |
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MASOOD KHAN Vs. MILLIE HAZARIKA
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March 4, 2021 |
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MEGHALAYA CEMENTS LTD. Vs. UNION OF INDIA
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February 2, 2021 |
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MEGHALAYA COMMERCIAL TRUCK OWNERS & OPERATORS ASSOCIATION Vs. STATE OF MEGHALAYA
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March 4, 2021 |
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MEGHALAYA ENERGY CORPORATION LIMITED, LUMJINGSHAI, SHILLONG Vs. TOKIWAIO BLAH
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February 19, 2021 |
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MEGHALAYA PUBLIC SERVICE COMMISSION Vs. MILLON CH. MOMIN
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January 28, 2021 |
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MEM JULET PASSAH Vs. STATE OF MEGHALAYA
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March 2, 2021 |
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MERCYLINA SHYRMANG Vs. STATE OF MEGHALAYA
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October 27, 2021 |
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MILLON CH. MOMIN Vs. STATE OF MEGHALAYA
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April 6, 2021 |
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MONJAK ALI Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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March 22, 2021 |
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MONORANJAN KOCH Vs. STATE OF MEGHALAYA
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November 1, 2021 |
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MSN ENTERPRISE Vs. A2Z INFRA ENGINEERING LTD.
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February 12, 2021 |
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MSN ENTERPRISES Vs. A2Z INFRA ENGINEERING LTD.
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January 18, 2021 |
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NAIL NOLIANSON KHONGWIR Vs. STATE OF MEGHALAYA
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November 25, 2021 |
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NATIONAL THERMAL POWER CORPORATION LIMITED (NTPC) Vs. MEGHALAYA POWER DISTRIBUTION CORPORATION LTD.
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July 6, 2021 |
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NEW INDIA ASSURANCE CO. LTD. Vs. KHEIN KHARSATI
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November 10, 2021 |
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NIKERSON NONGBAK Vs. STATE OF MEGHALAYA
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December 13, 2021 |
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NIKIRU WAR Vs. STATE OF MEGHALAYA
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March 19, 2021 |
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NILESH K. JAYBHAYE Vs. UNION OF INDIA
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November 24, 2021 |
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NINOBELLY B. SANGMA Vs. STATE OF MEGHALAYA
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November 24, 2021 |
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NOORJAHAN MARWEIN Vs. STATE OF MEGHALAYA
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August 6, 2021 |
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NORTH EASTERN HILL UNIVERSITY Vs. TAPAN KUMAR CHAKRABARTY
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September 24, 2021 |
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NORTH EASTERN HILL UNIVERSITY TEACHERS ASSOCIATION & ORS Vs. UNION OF INDIA
|
February 9, 2021 |
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OAKLAND BIVAR ROAD, CIVIC WELFARE COMMITTEE Vs. STATE OF MEGHALAYA
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October 7, 2021 |
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PAILOT NONGPHUD Vs. K.H.A.D.C.
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November 16, 2021 |
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PANKAJ KUMAR BHARDWAJ Vs. STATE OF MEGHALAYA
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November 17, 2021 |
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PARLANG PHAWA Vs. ARWIS LYNGDOH
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April 22, 2021 |
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PATRICIA SYMPLI Vs. STATE OF MEGHALAYA
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March 2, 2021 |
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PHIDINGSTAR KHONGSIT Vs. STATE OF MEGHALAYA
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February 9, 2021 |
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PHOS MUSKOR Vs. STATE OF MEGHALAYA
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May 28, 2021 |
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PIONEER CARBIDE PVT. LTD Vs. UNION OF INDIA
|
December 6, 2021 |
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PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
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September 3, 2021 |
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PROF. LALIT KUMAR JHA Vs. NORTH EASTERN HILL UNIVERSITY
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March 26, 2021 |
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PROF. MAN MOHAN SINGH Vs. UNION OF INDIA
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February 11, 2021 |
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RAFIAT ZAMAN Vs. STATE OF MEGHALAYA
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November 18, 2021 |
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RAM KUMAR SHARMA Vs. SHILLONG MUNICIPAL BOARD
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November 18, 2021 |
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RAM NARESH RAI Vs. STATE OF MEGHALAYA
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February 12, 2021 |
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RANJIT CH. MOMIN Vs. STATE OF MEGHALAYA
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March 11, 2021 |
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RANJIT SINGH Vs. MEGHALAYA TRANSPORT CORPORATION
|
November 1, 2021 |
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REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
|
June 23, 2021 |
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REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
|
February 23, 2021 |
|
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
|
August 24, 2021 |
|
REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA Vs. STATE OF MEGHALAYA
|
July 22, 2021 |
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ROHIT KUMAR MITTAL Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE
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October 6, 2021 |
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RONILLA CH. MARAK Vs. AFTAR ALI
|
August 27, 2021 |
|
ROSHAN THAKURI Vs. UNION OF INDIA
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September 24, 2021 |
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RUPA PAUL Vs. SATYAJIT PAUL
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April 15, 2021 |
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RUTHANI CH. MARAK Vs. STATE OF MEGHALAYA
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September 29, 2021 |
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SALINA RAHMAN Vs. STATE OF MEGHALAYA
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February 12, 2021 |
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SAMBAR KHARTHANGMAW Vs. STATE OF MEGHALAYA
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March 3, 2021 |
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SANTIRA CH MARAK (NOKMA) Vs. G.H.A.D.C.
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March 12, 2021 |
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SAROJ GANERIWAL Vs. STATE OF MEGHALAYA
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September 24, 2021 |
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SASIKUMAR R. Vs. STATE OF MEGHALAYA
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February 18, 2021 |
|
SATYA NARAYAN ROY Vs. STATE OF MEGHALAYA
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April 6, 2021 |
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SEKENDAR ALI Vs. STATE OF MEGHALAYA
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October 25, 2021 |
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SHAHAZAMAN MIAH Vs. STATE OF MEGHALAYA
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March 15, 2021 |
|
SHAIBORLANG NONGBRI Vs. STATE OF MEGHALAYA
|
December 15, 2021 |
|
SHAILENDRA KUMAR Vs. UNION OF INDIA
|
September 27, 2021 |
|
SRILEKHA DAS PURKAYASTHA Vs. DIRECTOR GENERAL, ASSAM RIFLES
|
November 25, 2021 |
|
STATE OF MEGHALAYA Vs. CMJ FOUNDATION
|
May 6, 2021 |
|
STATE OF MEGHALAYA Vs. SANJAY DAS
|
February 25, 2021 |
|
STATE OF MEGHALAYA Vs. CENTRE DOLLOI
|
February 15, 2021 |
|
STATE OF MEGHALAYA Vs. JOHONE CH. MARAK
|
April 1, 2021 |
|
STATE OF MEGHALAYA Vs. HEIBORMI DKHAR
|
December 10, 2021 |
|
SUSHAN DAS Vs. STATE OF MEGHALAYA
|
October 25, 2021 |
|
SYIEM OF BHOWAL MAWPEN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
November 18, 2021 |
|
SYNJOIT MAIRANG Vs. STATE OF MEGHALAYA
|
December 8, 2021 |
|
TARA SOHKHLET Vs. NIKEL KHONGMAWLOH
|
December 6, 2021 |
|
TBN. PHRANGSNGI MYNSONG Vs. TBN. G. THWINGLAND LYNGDOH
|
September 13, 2021 |
|
THOMY R. MARAK Vs. STATE OF MEGHALAYA
|
March 18, 2021 |
|
THYWILL BAREH Vs. MEGHALAYA TRANSPORT CORPORATION
|
November 1, 2021 |
|
TILOK DASGUPTA Vs. STATE OF MEGHALAYA
|
March 2, 2021 |
|
TILOK DASGUPTA Vs. STATE OF MEGHALAYA
|
February 23, 2021 |
|
TIRET MAWLONG Vs. STATE OF MEGHALAYA
|
March 1, 2021 |
|
TOBIAS R. MARAK Vs. STATE OF MEGHALAYA
|
October 26, 2021 |
|
UMADUTT INDUSTRIES LTD. Vs. STATE OF MEGHALAYA
|
February 12, 2021 |
|
UNION OF INDIA Vs. CHANDRIKA THAKUR
|
April 1, 2021 |
|
UNION OF INDIA Vs. KUMAR KESHAB KALITA
|
October 1, 2021 |
|
UNION OF INDIA Vs. MIN BAHADUR RAWAL CHHETRI
|
February 4, 2021 |
|
VICKY SUN Vs. STATE OF MEGHALAYA
|
April 9, 2021 |
|
VIVEK AGARWAL Vs. SECRETARY, EXECUTIVE COMMITTEE, GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
February 15, 2021 |
|
W. MARBOH Vs. NORTH EASTERN HILL UNIVERSITY (NEHU)
|
February 25, 2021 |
|
WENINGSON SANGMA Vs. SECRETARY, GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 16, 2021 |
|
ZANERA R. MARAK Vs. STATE OF MEGHALAYA
|
November 22, 2021 |
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