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A.K. BARBUIYA Vs. UNION OF INDIA
|
May 23, 2014 |
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ABHAY KUMAR Vs. UNION OF INDIA
|
September 24, 2014 |
|
ABIDA BEGUM Vs. MD. SULAIMAN
|
August 18, 2014 |
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ABIDA KHATOON Vs. UNION OF INDIA
|
April 2, 2014 |
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ABILAL PARIYAR Vs. STATE OF MEGHALAYA
|
August 19, 2014 |
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ADELBERT KHARLYNGDOH Vs. THE STATE OF MEGHALAYA
|
December 5, 2014 |
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ADITYA PRATAP Vs. UNION OF INDIA
|
May 1, 2014 |
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AGNES KHARSHIING Vs. STATE OF MEGHALAYA
|
July 23, 2014 |
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AGNES KHARSHIING Vs. STATE OF MEGHALAYA AND IRENE P.HUJON
|
February 11, 2014 |
|
ALL GARO HILLS TRUCK DRIVERS ASSOCIATION AT RESUBELPARA Vs. STATE OF MEGHALAYA
|
May 23, 2014 |
|
ALLAN W. KHARKONGOR Vs. STATE OF MEGHALAYA
|
September 4, 2014 |
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ALTRICIA MAJAW Vs. STATE OF MEGHALAYA
|
May 27, 2014 |
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AMITA SANGMA Vs. BREMILA SANGMA
|
May 23, 2014 |
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AMOSWELL K. BANI Vs. STATE OF MEGHALAYA
|
September 24, 2014 |
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ARCHI SIANGSHAI Vs. THE STATE OF MEGHALAYA
|
December 10, 2014 |
|
ASHISH KUMAR DAS Vs. UNION OF INDIA
|
September 22, 2014 |
|
ASHOK KUMAR GHOSH Vs. STATE OF MEGHALAYA
|
May 27, 2014 |
|
ASHOK KUMAR YADAV Vs. UNION OF INDIA
|
December 3, 2014 |
|
B. KWINGSHON SHANGOI SYIEM Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 9, 2014 |
|
B. NONGRUM Vs. GOVERNMENT OF MEGHALAYA
|
March 3, 2014 |
|
B.B. CHHETRY Vs. UNION OF INDIA
|
August 22, 2014 |
|
BADAHUN SHISHA KHARBULI Vs. STATE OF MEGHALAYA
|
September 11, 2014 |
|
BAITI SANGMA Vs. UNION OF INDIA
|
September 1, 2014 |
|
BALAJIED NONGRUM AND ORS Vs. STAILING MUKHIM AND ORS
|
February 11, 2014 |
|
BALAWAN PALA Vs. STATE OF MEGHALAYA
|
March 21, 2014 |
|
BANPYNDAPLANG MAWLONG Vs. STATE OF MEGHALAYA
|
April 3, 2014 |
|
BATCHAN W. MOMIN Vs. THE STATE OF MEGHALAYA
|
October 24, 2014 |
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BENEDICT M. MARAK Vs. STATE OF MEGHALAYA
|
December 16, 2014 |
|
BENHUR M. SANGMA Vs. STATE OF MEGHALAYA
|
March 13, 2014 |
|
BHAITBARI DEFICIT U.P. MADRASSA (SCHOOL) Vs. STATE OF MEGHALAYA
|
November 27, 2014 |
|
BHARAT SINGH Vs. THE STATE OF MEGHALAYA
|
October 27, 2014 |
|
BHIM THAPA Vs. STATE OF MEGHALAYA
|
August 20, 2014 |
|
BIDHAN CHANDRA CHAKMA Vs. STATE BANK OF INDIA
|
March 14, 2014 |
|
BIJOYABALA HAJONG Vs. THE STATE OF MEGHALAYA
|
December 2, 2014 |
|
BIKASH PAUL CHOUDHURY, SUPERINTENDING ENGINEER (PHE), OFFICE OF Vs. STATE OF MEGHALAYA
|
April 17, 2014 |
|
BISSA ORAON Vs. STATE OF MEGHALAYA
|
August 20, 2014 |
|
BLOIN SHYLLA Vs. STATE OF MEGHALAYA
|
February 3, 2014 |
|
BORHAN UDDIN AKOND Vs. STATE OF MEGHALAYA
|
July 3, 2014 |
|
BRIMSINGH MAWPHNIANG Vs. STATE OF MEGHALAYA
|
October 15, 2014 |
|
BUHAIMON THANGKHIEW Vs. MEGHALAYA ENERGY CORPORATION LTD
|
May 6, 2014 |
|
CHAITANYA PROJECTS CONSULTANCY PVT. LTD. Vs. STATE OF MEGHALAYA
|
September 4, 2014 |
|
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA
|
December 15, 2014 |
|
CHANDRA MAYA Vs. UNION OF INDIA
|
June 9, 2014 |
|
CHELLISH SANGMA Vs. LABINA SANGMA
|
September 26, 2014 |
|
CHESTERFIELD KHONGSHIT Vs. STATE OF MEGHALAYA
|
December 2, 2014 |
|
CHITRA DEY Vs. SHILLONG MUNICIPAL BOARD
|
August 19, 2014 |
|
COMMISSIONERATE OF CENTRAL EXCISE Vs. UNION OF INDIA
|
March 24, 2014 |
|
COSTERING KHYLLEP Vs. STATE OF MEGHALAYA
|
March 10, 2014 |
|
DANNY G. MOMIN Vs. STATE OF MEGHALAYA AND ORS.
|
September 23, 2014 |
|
DANNY SHYLLA Vs. STATE OF MEGHALAYA
|
March 31, 2014 |
|
DEBABRATA BHATTACHARJEE, EXECUTIVE ENGINEER Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
June 6, 2014 |
|
DEBAPRASAD SAHA, UNITED MUKDANGRA SECONDARY SCHOOL Vs. STATE OF MEGHALAYA
|
April 22, 2014 |
|
DEEPAK KUMAR SHARMA Vs. UNION OF INDIA
|
March 24, 2014 |
|
DENG BAREH Vs. STATE OF MEGHALAYA
|
March 20, 2014 |
|
DENINGSTAR LYNGDOH Vs. STATE OF MEGHALAYA; DIRECTOR, MEGHALAYA URBAN DEVELOPMENT AGENCY
|
June 12, 2014 |
|
DHURBA SOHTUN Vs. BANK OF MAHARASHTRA
|
April 16, 2014 |
|
DICKSON CH. MARAK Vs. UNION OF INDIA
|
March 14, 2014 |
|
DILWAR SINGH Vs. UNION OF INDIA
|
March 24, 2014 |
|
DOMINIC SUTING Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 25, 2014 |
|
DORBAR SHNONG UMKYRPONG Vs. STATE OF MEGHALAYA
|
May 21, 2014 |
|
DUKE HILBERT. CH. MOMIN Vs. STATE OF MEGHALAYA
|
September 1, 2014 |
|
EDIBOR CHYNE Vs. THE KHASI HILLS AUTONOMOUS
|
December 2, 2014 |
|
EMBOLIN TERON Vs. GWENDOLINE LYNGDOH
|
June 23, 2014 |
|
ENGINEERING PROJECTS (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 23, 2014 |
|
FRILLIOUS SYIEMIONG Vs. SHILLONG MUNICIPAL BOARD
|
March 25, 2014 |
|
G.P. NATH Vs. STATE OF MEGHALAYA
|
February 11, 2014 |
|
GHASI RAM Vs. UNION OF INDIA
|
June 26, 2014 |
|
GILIANCY JYRWA Vs. STATE OF MEGHALAYA
|
July 8, 2014 |
|
GLOTILDA SYIEM Vs. UNION OF INDIA
|
January 31, 2014 |
|
GOODNIGHT L. SYIEMLIEH Vs. STATE OF MEGHALAYA
|
August 18, 2014 |
|
GOODNIGHT L. SYIEMLIEH Vs. STATE OF MEGHALAYA
|
July 18, 2014 |
|
GOPIKA RANJAN DEY Vs. SHARIFUL ISLAM BORBHUYA
|
April 23, 2014 |
|
GOVIND SINGH BATHYAL Vs. UNION OF INDIA
|
May 23, 2014 |
|
H.P. OFLYN DOHLING Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 11, 2014 |
|
HALIDA KHATUN, D/O LATE ABDUL GANI Vs. STATE
|
May 30, 2014 |
|
HAMIDUR RAHMAN Vs. STATE OF MEGHALAYA
|
June 25, 2014 |
|
HARDING K. KYLLIANG Vs. STATE OF MEGHALAYA
|
May 19, 2014 |
|
HARENI MARAK Vs. THE GARO HILLS AUTONOMOUS
|
September 24, 2014 |
|
HARINDER SHAH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 9, 2014 |
|
HARWANT SINGH CHHABRA Vs. UNION OF INDIA
|
March 4, 2014 |
|
HERILLA M. SANGMA Vs. STATE OF MEGHALAYA
|
August 18, 2014 |
|
HRISHIKESH BHATTACHARJEE Vs. INDIAN BANK A NATIONALIZED BANK
|
March 3, 2014 |
|
IBERIS NONGLAIT Vs. STATE OF MEGHALAYA
|
May 22, 2014 |
|
IOSTARSON SUNN MADAN LABAN Vs. THE STATE OF MEGHALAYA
|
November 11, 2014 |
|
IRIAL MUTHOH Vs. JRON KHARBIHKHIEW
|
January 31, 2014 |
|
ISILDA MARY THYRNIANG Vs. UNION OF INDIA
|
February 26, 2014 |
|
JAIL ROAD WELFARE COMMITTEE Vs. SHILLONG MUNICIPAL BOARD
|
July 7, 2014 |
|
JALESH KUMAR Vs. THE UNION OF INDIA
|
December 8, 2014 |
|
JELWIS PASLEIN Vs. THE JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
October 29, 2014 |
|
JOHN R. MARAK Vs. STATE OF MEGHALAYA
|
July 9, 2014 |
|
K. LYNGDOH Vs. KRISMEL NELLANG
|
March 19, 2014 |
|
KAILASH VARMA Vs. DUSHYANT VARMA
|
October 15, 2014 |
|
KAMAKSHI ISPAT PRIVATE LIMITED Vs. STATE OF MEGHALAYA
|
October 16, 2014 |
|
KAMLESH HAJONG Vs. STATE OF MEGHALAYA
|
June 17, 2014 |
|
KERLANG CHYNE Vs. STATE OF MEGHALAYA
|
May 21, 2014 |
|
KHULJON N. ARENGH Vs. STATE OF MEGHALAYA
|
March 4, 2014 |
|
KINGLAND THONGNI Vs. THE KHASI HILLS AUTONOMOUS DISTRICT
|
May 9, 2014 |
|
KINGLAND THONGNI Vs. THE KHASI HILLS AUTONOMOUS
|
October 29, 2014 |
|
KOMAR T. SANGMA Vs. THE STATE OF MEGHALAYA
|
August 21, 2014 |
|
KRINDHARINE N. SANGMA Vs. STATE OF MEGHALAYA
|
July 4, 2014 |
|
KRISHNA BAHADUR THAPA Vs. STATE OF MEGHALAYA
|
September 12, 2014 |
|
KRISHNA BARUAH Vs. STATE OF MEGHALAYA
|
February 10, 2014 |
|
KRISHNA MURARI LAL SRIVASTAVA Vs. MEGHALAYA ENERGY CORPORATION LTD.
|
March 5, 2014 |
|
KULWANT TAGORE Vs. CANTONMENT BOARD SHILLONG
|
April 2, 2014 |
|
L.R. MITHRAN Vs. CENTRAL BUREAU OF INVESTIGATION, A.C.B.
|
June 13, 2014 |
|
LALAMTRE SUCHEN Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
December 2, 2014 |
|
LASTING G. MOMIN Vs. UNION OF INDIA
|
September 22, 2014 |
|
LINGSTONE D. SANGMA Vs. STATE OF MEGHALAYA
|
August 18, 2014 |
|
LITICIA MOMIN Vs. THE STATE OF MEGHALAYA
|
November 11, 2014 |
|
LOKMAN HUSSAIN Vs. GOVERNMENT OF MEGHALAYA
|
April 29, 2014 |
|
LOTSTAR N. ARENGH Vs. STATE OF MEGHALAYA
|
June 18, 2014 |
|
LOWIS DKHAR Vs. THE JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
December 4, 2014 |
|
LUKHI KALITA Vs. STATE OF MEGHALAYA
|
September 19, 2014 |
|
M. SAMUEL RYNGKSAI AND SMTI. SHILLA RYNGKSAI Vs. STATE OF MEGHALAYA
|
February 12, 2014 |
|
M.N. BHARDWAJ, RETIRED ASSISTANT COMMANDANT Vs. UNION OF INDIA
|
April 1, 2014 |
|
MADHUVENDRA SINGH Vs. UNION OF INDIA
|
May 8, 2014 |
|
MADONBAI RYMBAI Vs. STATE OF MEGHALAYA
|
September 2, 2014 |
|
MADONBAI RYMBAI, S/O RISING DKHAR AND ORS Vs. STATE OF MEGHALAYA
|
February 26, 2014 |
|
MAJBUN NISA Vs. STATE OF MEGHALAYA
|
April 4, 2014 |
|
MALKIT SINGH Vs. UNION OF INDIA
|
September 23, 2014 |
|
MANMOHAN SINGH Vs. UNION OF INDIA
|
June 4, 2014 |
|
MANSUK TRON Vs. STATE OF MEGHALAYA
|
April 4, 2014 |
|
MARCELIA A. SANGMA Vs. BIONECIA NONGKHLAW
|
September 17, 2014 |
|
MARTIN MARAK Vs. STATE OF MEGHALAYA
|
March 27, 2014 |
|
MARY JYRWA Vs. STATE OF MEGHALAYA
|
April 4, 2014 |
|
MAWIONG UMJAPUNG VILLAGE Vs. STATE OF MEGHALAYA
|
April 4, 2014 |
|
MEGHA TRADE LINKS Vs. STATE OF MEGHALAYA
|
February 19, 2014 |
|
MEGHALAYA GORKHA EX-SERVICEMEN WELFARE ASSOCIATION Vs. UNION OF INDIA
|
September 24, 2014 |
|
MEGHALAYA SUB-ORDINATE AGRICULTURE/HORTICULTURE TECHNICAL EMPLOYEES SERVICE ASSOCIATION (MESAHTESA) Vs. THE STATE OF MEGHALAYA
|
October 16, 2014 |
|
MEGHALAYA TOURISM DEVELOPMENT CORPORATION LTD. Vs. ISABEL NONGRUM
|
September 10, 2014 |
|
MEGHALAYA TOURIST TRANSPORTERS ASSOCIATION Vs. STATE OF MEGHALAYA
|
March 12, 2014 |
|
MILAP CHAND Vs. THE UNION OF INDIA
|
December 4, 2014 |
|
MODY M. SANGMA Vs. THE GARO HILLS AUTONOMOUS DISTRICT
|
September 30, 2014 |
|
MOFIZUR RAHMAN Vs. GOVERNMENT OF MEGHALAYA
|
May 15, 2014 |
|
MOHIBUL ISLAM Vs. STATE OF MEGHALAYA
|
September 26, 2014 |
|
MUNISING T. SANGMA Vs. GARO HILLS REPRESENTED BY ITS SECRETARY
|
June 17, 2014 |
|
N.S. KARAN SINGH Vs. UNION OF INDIA
|
April 10, 2014 |
|
NASSAR SYIEM JAHNOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 17, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. RICHMOND NONGSIEJ
|
May 22, 2014 |
|
NAVIN RAM EX-RIFLEMAN Vs. UNION OF INDIA
|
April 10, 2014 |
|
NEH PHAWA, W/O AMING SHYRMANG, R/O SALANI AND ORS Vs. STATE OF MEGHALAYA
|
February 25, 2014 |
|
NETJAK CH. MARAK Vs. GARO HILLS AUTONOMOUS
|
September 23, 2014 |
|
NILOTPAL BHATTACHARJEE, JUNIOR ENGINEER Vs. STATE OF MEGHALAYA
|
March 26, 2014 |
|
NITYANANDA MALIK Vs. STATE OF MEGHALAYA
|
May 15, 2014 |
|
NIVA MARAK Vs. STATE OF MEGHALAYA
|
July 24, 2014 |
|
NK PARSURAM LIMBU Vs. UNION OF INDIA
|
February 25, 2014 |
|
NONGAL DOBU COAL TRUCK OWNERS ASSOCIATION Vs. STATE OF MEGHALAYA
|
July 25, 2014 |
|
NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED Vs. GAMMON INDIA LTD.
|
May 19, 2014 |
|
NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. M/S. SHROLENSON MARBANIANG
|
April 3, 2014 |
|
NORTH EASTERN HILL UNIVERSITY Vs. PROFESSOR MANMOHAN SINGH
|
December 1, 2014 |
|
P.J. MATHEW Vs. UNION OF INDIA
|
August 12, 2014 |
|
P.S. RANA Vs. THE UNION OF INDIA
|
September 24, 2014 |
|
PANKAJ KUMAR BATHNOTRA Vs. UNION OF INDIA
|
March 14, 2014 |
|
PARDILINA R. SANGMA Vs. UNION OF INDIA
|
August 26, 2014 |
|
PAROMITA SAHA Vs. STATE OF MEGHALAYA
|
August 25, 2014 |
|
PATEL ENGINEERING COMPANY LTD. Vs. STATE OF MEGHALAYA
|
May 29, 2014 |
|
PATEL ENGINEERING LTD Vs. UNION OF INDIA
|
March 19, 2014 |
|
PATEL ENGINEERING LTD. Vs. UNION OF INDIA
|
May 5, 2014 |
|
PAWAN BAWRI Vs. UNION OF INDIA
|
December 8, 2014 |
|
PETER A THOROSE, S/O AA THOROSE AND ORS Vs. GEETA DEVI GOENKA, C/O GOENKA AUTOMOBILES BUILDING, DISPUR, GUWAHATI AND ORS
|
February 17, 2014 |
|
PETER A. THOROSE AND SHRI PATRICK A. THOROSE Vs. GEETA DEVI GOENKA
|
February 19, 2014 |
|
PHLIN SURONG Vs. STATE OF MEGHALAYA
|
December 3, 2014 |
|
PREBUL KEMPRAI Vs. STATE OF MEGHALAYA
|
July 2, 2014 |
|
PRINCIPAL, ST. ANTHONY’S COLLEGE Vs. STATE OF MEGHALAYA
|
April 17, 2014 |
|
PURAN SINGH Vs. UNION OF INDIA
|
June 13, 2014 |
|
QUAMAR LYNGDOH Vs. STATE OF MEGHALAYA
|
April 10, 2014 |
|
RADHA MOHAN YADAV Vs. UNION OF INDIA
|
February 27, 2014 |
|
RADHAKRISHNAN NAIR Vs. UNION OF INDIA
|
March 27, 2014 |
|
RAHUL S. SURONG Vs. STATE OF MEGHALAYA
|
July 24, 2014 |
|
RAJAN K. Vs. UNION OF INDIA
|
August 12, 2014 |
|
RAJASTHAN VISHRAM BHAVAN Vs. SHIV KUMAR AGARWALA
|
October 13, 2014 |
|
RAJESH KUMAR Vs. THE UNION OF INDIA
|
December 10, 2014 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
July 30, 2014 |
|
RAJESH KUMAR AGARWAL Vs. ABDUL MUQUIT
|
July 1, 2014 |
|
RAJESH KUMAR AGARWAL Vs. STATE OF MEGHALAYA
|
March 6, 2014 |
|
RAJIV KR. SINGH Vs. STATE OF MEGHALAYA
|
March 4, 2014 |
|
RAJNISH PANDEY Vs. UNION OF INDIA
|
September 8, 2014 |
|
RAM BINOD RAI Vs. UNION OF INDIA
|
May 27, 2014 |
|
RANBIR KUMAR Vs. UNION OF INDIA; DEPUTY COMMISSIONER; CHAIRMAN; PRINCIPAL
|
June 10, 2014 |
|
RENU THAPA Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
|
May 1, 2014 |
|
RIING LYNGDOH MARSHILLONG Vs. ICY DORA SWEAR
|
July 1, 2014 |
|
RIKMONI N. MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
September 23, 2014 |
|
RINGTON LYNGKHOI Vs. STATE OF MEGHALAYA
|
April 1, 2014 |
|
RODRICK WANBOK LYNGDOH DUIA Vs. MEGHALAYA ENERGY CORPORATION
|
September 30, 2014 |
|
RUBU HANGU Vs. NORTH EASTERN ELECTRICAL POWER CORPORATION LTD.
|
February 25, 2014 |
|
S. C. DWIVEDI Vs. UNION OF INDIA
|
March 31, 2014 |
|
S.S. MARBANIANG Vs. SHILLONG MUNICIPAL BOARD
|
April 24, 2014 |
|
SAINKUR DEWKHAID Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
May 30, 2014 |
|
SAIRA HAMID KHAN Vs. UNION OF INDIA
|
April 30, 2014 |
|
SALBIONA DKHAR Vs. STATE OF MEGHALAYA
|
November 11, 2014 |
|
SAMIRA BEGUM Vs. UNION OF INDIA
|
August 12, 2014 |
|
SAMIUL ISLAM Vs. THE STATE OF MEGHALAYA
|
November 19, 2014 |
|
SANIAL HOQUE Vs. STATE OF MEGHALAYA
|
May 20, 2014 |
|
SANJAY SEN Vs. STATE OF MEGHALAYA
|
July 25, 2014 |
|
SANTOSH R. MARAK Vs. CLEVERT M. SANGMA
|
June 16, 2014 |
|
SANTOSH SINGH Vs. UNION OF INDIA
|
March 21, 2014 |
|
SATYA NARAYAN Vs. UNION OF INDIA
|
April 22, 2014 |
|
SAYEED AMITAB AHMED Vs. UNION OF INDIA
|
March 26, 2014 |
|
SECRETARY OF THE MANAGING COMMITTEE OF SMIT HIGHER SECONDARY SCHOOL Vs. STATE OF MEGHALAYA
|
December 9, 2014 |
|
SELLINA A. SANGMA Vs. STATE OF MEGHALAYA
|
September 4, 2014 |
|
SENGSIME A. SANGMA Vs. STATE OF MEGHALAYA
|
May 7, 2014 |
|
SHAH JAMAL SHEIKH Vs. STATE OF MEGHALAYA
|
September 29, 2014 |
|
SHANKAR DUBEY Vs. STATE OF MEGHALAYA
|
March 4, 2014 |
|
SHANKARLAL SINGHANIA Vs. STATE OF MEGHALAYA
|
June 2, 2014 |
|
SHEMPHANG RANI Vs. STATE OF MEGHALAYA
|
December 9, 2014 |
|
SHIBUN LYNGDOH Vs. THE STATE OF MEGHALAYA
|
December 10, 2014 |
|
SHIV KUMAR AGARWALA Vs. STATE OF MEGHALAYA
|
July 8, 2014 |
|
SHOHIDUR RAHMAN AHMED Vs. GOVT. OF MEGHALAYA
|
May 27, 2014 |
|
SHOLANDING K. LARTHONG Vs. STATE OF MEGHALAYA
|
May 1, 2014 |
|
SHRI MARCELLO MAWLOT Vs. SHRI PYNKMENLANG LYNDEM
|
February 19, 2014 |
|
SHRINA BEGUM Vs. STATE OF MEGHALAYA
|
November 27, 2014 |
|
SILAS IAWROD AND SHRI. SIKIAL WANNIANG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
February 27, 2014 |
|
SILLEYNISH CH SANGMA Vs. UNION OF INDIA
|
June 10, 2014 |
|
SILSENG MARAK Vs. STATE OF MEGHALAYA
|
October 16, 2014 |
|
SMEK MARBOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
March 31, 2014 |
|
SMIRA LAWAI Vs. STATE OF MEGHALAYA
|
June 18, 2014 |
|
SMTI HIRA MAYA Vs. UNION OF INDIA
|
March 4, 2014 |
|
SMTI LUCY MERRY ROSE K. SANGMA Vs. SATILLA M. MARAK
|
March 10, 2014 |
|
SOHBAR SIRDARSHIP Vs. THE STATE OF MEGHALAYA
|
October 29, 2014 |
|
SPESHON LYNGDOH SYLLIANG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
March 5, 2014 |
|
SRIMATI QUEEN MARY KONGRI Vs. THE STATE OF MEGHALAYA
|
October 30, 2014 |
|
ST PTER'S SCHOOL Vs. UNION OF INDIA
|
April 10, 2014 |
|
STATE OF MEGHALAYA Vs. B.K. DEY SAWIAN
|
July 30, 2014 |
|
STATE OF MEGHALAYA Vs. NILOTPAL BHATTACHARJEE
|
September 12, 2014 |
|
STATE OF MEGHALAYA Vs. WITHNENG CHANDRA SANGMA
|
May 14, 2014 |
|
STATE OF MEGHALAYA Vs. SELLINA N MARAK
|
May 21, 2014 |
|
STATE OF MEGHALAYA Vs. ROCKYSTAR B. SANGMA
|
February 4, 2014 |
|
STEVE AUSTIN SYIEM MALNGIANG Vs. STATE OF MEGHALAYA
|
June 3, 2014 |
|
SUDAMA YADAV Vs. UNION OF INDIA; DIRECTOR GENERAL ASSAM RIFLES; GENERAL OFFICER COMMANDING HEAD QUARTER EASTERN COMMAND; BRIGADIER (PERS); INSPECTOR GENERAL ASSAM RIFLES; COMMANDANT, HQ 9TH ASSAM RIFLES; DHARAM SILLA
|
June 4, 2014 |
|
SUDIP DEY Vs. NORTH EASTERN HILL UNIVERSITY
|
April 25, 2014 |
|
SUJATA GUPTA Vs. STATE OF MEGHALAYA
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June 24, 2014 |
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SULEIMAN Vs. STATE OF MEGHALAYA
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August 12, 2014 |
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SURAJUL ISLAM KAZI Vs. STATE OF MEGHALAYA
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January 31, 2014 |
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SURAJUL ISLAM KAZI, S/O NUR MOHAMMAD KAZI AND ORS Vs. STATE OF MEGHALAYA AND ORS
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January 30, 2014 |
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SWAGATA GHOSH AND SMTI. RAJLAXMI MISHRA Vs. STATE OF MEGHALAYA
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February 17, 2014 |
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SWAPNA DAS Vs. CHIEF EXECUTIVE OFFICER
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July 1, 2014 |
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SWARNALI BASUMATARY Vs. STATE OF MEGHALAYA
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May 30, 2014 |
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SWARUP MUKHERJEE Vs. UNION OF INDIA
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January 31, 2014 |
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TANGMAN N SANGMA Vs. UNION OF INDIA
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May 29, 2014 |
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TANGMAN N. SANGMA Vs. THE UNION OF INDIA
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October 13, 2014 |
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TAPASHI DEB Vs. STATE OF MEGHALAYA
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June 26, 2014 |
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TARA SINHA Vs. STATE OF MEGHALAYA
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April 15, 2014 |
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TATA CONSULTANCY SERVICES LTD. Vs. STATE OF MEGHALAYA
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February 19, 2014 |
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TEIBORLANG SYIEMLIEH, SHILLONG Vs. STATE OF MEGHALAYA
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February 20, 2014 |
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THE GARO HILLS AUTONOMOUS DISTRICT COUNCIL Vs. MODY M. SANGMA
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November 11, 2014 |
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THE SECRETARY, MANAGING COMMITTEE, SELSELLA HIGHER SECONDARY SCHOOL MEGHALAYA AND ORS. Vs. JOHN PAJELLARD K. SANGMA AND ORS.
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November 13, 2014 |
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THE STATE OF MEGHALAYA Vs. SHRI WANDELL PASSAH
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September 24, 2014 |
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THE UNION OF INDIA Vs. GOVIND SINGH BATHYAL
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October 22, 2014 |
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THE UNION OF INDIA Vs. HARIPADA DINDA
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October 27, 2014 |
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THWINGLAND LYNGKHOI Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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June 2, 2014 |
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UMPYRCHIN Vs. JAINTIA HILLS AUTONOMOUS
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July 25, 2014 |
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UMSAW KHWAN, VILLAGE DURBAR MEGHALAYA Vs. STATE OF MEGHALAYA
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February 17, 2014 |
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UNION OF INDIA Vs. BABUCHANDRAN NAIR P.
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July 11, 2014 |
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UNION OF INDIA Vs. NARENDER SINGH
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July 4, 2014 |
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UNION OF INDIA Vs. LAFARGE UMIAM MINING PVT. LTD.
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June 17, 2014 |
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UNION OF INDIA Vs. PANKAJ KUMAR SINGH
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May 30, 2014 |
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UNION OF INDIA Vs. RUPESH SURYAVANSHI
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September 3, 2014 |
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UNION OF INDIA Vs. BINAY CHETRI
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December 2, 2014 |
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UNION OF INDIA Vs. RAM SUKHPAL SINGH
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December 4, 2014 |
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UNION OF INDIA Vs. RAJINI KANTA DEKA
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December 4, 2014 |
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UNION OF INDIA Vs. DHARAMVIR SINGH
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December 16, 2014 |
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VENETTA KHARSYNTIEW Vs. TUSHAR NATH BHATTACHARJEE
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June 23, 2014 |
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VIKRAM D. MOMIN Vs. STATE OF MEGHALAYA
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June 13, 2014 |
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WANDELL PASSAH Vs. STATE OF MEGHALAYA
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April 16, 2014 |
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WESTERN COAL MINERS & EXPORTERS ASSOCIATION Vs. STATE OF MEGHALAYA
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April 7, 2014 |
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WILAS PALE Vs. THE STATE OF MEGHALAYA
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November 24, 2014 |
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Y Vs. UNION OF INDIA
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April 15, 2014 |
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YOGINDRAPPA AMARAD Vs. THE UNION OF INDIA
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November 20, 2014 |
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