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ABDUL BARI Vs. UNION OF INDIA AND ORS.
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April 10, 2013 |
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ADITYA GEONKA Vs. STATE OF MEGHALAYA
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April 9, 2013 |
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AKIL ALI Vs. STATE BANK OF INDIA
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December 9, 2013 |
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ANGELA RANGAD Vs. STATE OF MEGHALAYA
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May 27, 2013 |
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ARUNA SANGMA Vs. STATE OF MEGHALAYA
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November 29, 2013 |
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ARVIND KUMAR SINGH Vs. STATE OF MEGHALAYA
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May 13, 2013 |
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ASSAD UDDIN AND ORS Vs. AIRIDA RUMNONG
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November 21, 2013 |
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BAHADUR SINGH Vs. UNION OF INDIA
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November 20, 2013 |
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BASHIR AHMED Vs. KHALIL AHMED
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July 9, 2013 |
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BOM BAHADUR THAPA Vs. MEGHALAYA TOURISM DEVELOPMENT CORPORATION LTD.
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December 2, 2013 |
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BRIMSINGH MAWPHNIANG Vs. STATE OF MEGHALAYA
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November 29, 2013 |
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CELESTINE K. SANGMA Vs. GOVERNMENT OF MEGHALAYA
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October 4, 2013 |
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CEMENT MANUFACTURING COMPANY LTD. Vs. UNION OF INDIA AND ORS.
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November 20, 2013 |
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CHAMPION R SANGMA Vs. STATE OF MEGHALAYA
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June 13, 2013 |
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CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA
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May 22, 2013 |
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DAPHILIN WARJRI Vs. STATE OF MEGHALAYA
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July 31, 2013 |
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DEEPAK ATAL Vs. UNION OF INDIA
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August 22, 2013 |
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DELSINORA DYMPEP Vs. HASINA KHARBHIH
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April 4, 2013 |
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DEMIAN R MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL, TURA
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October 10, 2013 |
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DHARMENDRA SINGHA Vs. STATE OF MEGHALAYA
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November 12, 2013 |
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DHIRESH KR. CHAKRABORTY Vs. CENTRAL BUREAU OF INVESTIGATION, SHILLONG
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December 10, 2013 |
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DHIRESH KUMAR CHAKRABORTY Vs. SUPERINTENDENT OF POLICE
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December 17, 2013 |
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DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. L TD. Vs. GAYBREANATH KHONGWIR
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November 4, 2013 |
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EARNEST PASLEIN Vs. RECOVERY OFFICER I DEBTS RECOVERY TRIBUNAL GUWAHATI
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July 29, 2013 |
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FREESTARMAN SYIEMIONG Vs. STATE OF MEGHALAYA
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November 19, 2013 |
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G L AGARWALLA Vs. STATE OF MEGHALAYA
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December 2, 2013 |
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GOMA CHETTRI Vs. BHUBAN CHANDRA SHARMA
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May 15, 2013 |
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GONO SANGMA Vs. WILLITH MARAK
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June 13, 2013 |
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HENROL M. MARAK Vs. STATE OF MEGHALAYA
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November 15, 2013 |
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HMUN SIAMDINGA DARLONG Vs. STATE OF MEGHALAYA
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November 27, 2013 |
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INDIRA D SANGMA Vs. WALSANG D SANGMA
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August 12, 2013 |
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INVESTIGATING OFFICER & OFFICER-IN-CHARGE Vs. PROHLAD HAJONG AND ORS
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October 23, 2013 |
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IVORY SYIEM Vs. BETTYMAI SYIEM
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July 23, 2013 |
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J. N. BAWRI Vs. UNION OF INDIA
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April 8, 2013 |
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JANARDHAN PRASAD SINGH Vs. STATE OF MEGHALAYA
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July 30, 2013 |
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JC-M/370458A NAIB SUBEDAR NURSING ASSISTANT GYAN SINGH CHAUHAN AND ORS Vs. UNION OF INDIA AND ORS
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August 19, 2013 |
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JOGINDER RAI Vs. SHILLONG MUNICIPAL BOARD
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August 14, 2013 |
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K B TIWARI ELECTRICAL CO PVT LTD Vs. NORTH EASTERN HILL UNIVERSITY AND ORS
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November 13, 2013 |
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K M ROY AND ORS Vs. SUPERINTENDENT OF POLICE
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April 2, 2013 |
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KINGLAND THONGNI Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL & ORS.
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May 24, 2013 |
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KISHON KHARSAHNOH Vs. STATE OF MEGHALAYA AND ORS
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October 3, 2013 |
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KUP SYNREM,SORDAR RNGI Vs. TRIAL SYNREM
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May 23, 2013 |
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KYRSHAN SOHLANG Vs. CHIEF EXECUTIVE MEMBER AND ORS
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November 15, 2013 |
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LAMBOKLANG MYLLIEM Vs. BARNABAS NONGBAH
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October 7, 2013 |
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M/S. KESHAR MULTIYARN MILL LTD. AND OTHERS Vs. M/S. HOTEL POLO TOWERS PVT. LTD.
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August 27, 2013 |
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M/S. WALCHANDNAGAR INDUSTRIES LTD. Vs. M/S. JUD CEMENTS LTD.
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December 16, 2013 |
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MAKHAN SINGH Vs. UNION OF INDIA
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July 8, 2013 |
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MANIDHISH BHATTACHARJEE Vs. NORTH EASTERN HILL UNIVERSITY
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July 3, 2013 |
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MATAP MARK Vs. STATE OF MEGHALAYA
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November 15, 2013 |
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MATHAI P C Vs. UNION OF INDIA AND ORS
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September 10, 2013 |
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MAWKHAP VILLAGE Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL; CHIEF EXECUTIVE MEMBER; SECRETARY, EXECUTIVE COMMITTEE; CHIEF FOREST OFFICER AND ORS
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July 31, 2013 |
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MAWTHUNGKPER VILLAGE Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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October 24, 2013 |
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MEGHALAYA CEMENTS LTD Vs. UNION OF INDIA
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November 26, 2013 |
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MITHU SEWA Vs. STATE OF MEGHALAYA
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July 1, 2013 |
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NARENDER SINGH Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY
|
October 28, 2013 |
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NATIONAL INSURANCE COMPANY Vs. M/S. NEW INDIA ASSURANCE CO. LTD. AND OTHERS
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October 29, 2013 |
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NEW INDIA ASSURANCE CO LTD Vs. PRISILA PHAWA
|
July 3, 2013 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. VICTORIA KHARKHONGOR AND OTHERS
|
June 11, 2013 |
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OFFICER-IN-CHARGE, AMPATI POLICE STATION Vs. PROHLAD HAJONG
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May 13, 2013 |
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PANKAJ KUMAR SINGH Vs. UNION OF INDIA
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July 1, 2013 |
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PATRISHA SYMPLI Vs. NANDITA DAS
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June 26, 2013 |
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PIAR SINGH NONGSIEJ Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL, SHILLONG
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July 31, 2013 |
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PONGDO MARAK Vs. ROSIN SHIRA
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July 11, 2013 |
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PRABHAT CHANDRA DAS Vs. UNION OF INDIA
|
November 11, 2013 |
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PRANAB KUMAR DEB Vs. UNION OF INDIA
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November 15, 2013 |
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PROSTER TANGLIANG AND ANR. Vs. WOLBING PASLEIN AND ANR.
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November 28, 2013 |
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PYNWANDURLANG SHABONG Vs. STATE OF MEGHALAYA
|
November 20, 2013 |
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RAM CHAUHAN AND ORS Vs. UNION OF INDIA AND ORS
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August 19, 2013 |
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RAMESH KUMAR BAWRI Vs. WALLY MARBANIANG
|
June 12, 2013 |
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RAMESH KUMAR ROY Vs. STATE BANK OF INDIA AND ORS
|
August 30, 2013 |
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RESTAR SHIANGLONG Vs. STATE OF MEGHALAYA
|
July 11, 2013 |
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RETURNING OFFICER Vs. BARNABAS NONGBAH
|
August 30, 2013 |
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ROJENSON ROY KHARUMNUID Vs. GOVERNMENT OF MEGHALAYA,
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July 3, 2013 |
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SABIR Vs. ABDUL WASHID
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April 26, 2013 |
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SALJING A. SANGMA Vs. BILMONI A. SANGMA
|
June 6, 2013 |
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SANJAY BHATTACHARJEE Vs. UNION OF INDIA
|
November 22, 2013 |
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SANJU SINGH Vs. STATE OF MEGHALAYA; UNDER SECRETARY; DIRECTOR GENERAL OF POLICE AND ORS
|
July 29, 2013 |
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SATYANARAYAN JIWAN RAM Vs. MD. ILLIASS
|
May 7, 2013 |
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SEVEN CITY DEVELOPERS PVT. LTD. Vs. STATE OF MEGHALAYA
|
November 12, 2013 |
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SHELLA VILLAGE DORBAR Vs. WALLAMPHRANG
|
May 6, 2013 |
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SHILLONG CLUB LTD Vs. H K LOUNGANI & CO
|
December 5, 2013 |
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SHILLONG MUSLIM UNION Vs. LAILA RYNTHATHING
|
June 6, 2013 |
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SHIV KUMAR AGARWALA Vs. STATE OF MEGHALAYA AND ORS
|
July 1, 2013 |
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SMT. JONALIL DAS SAIKIA Vs. SRI KIMFA S. MARBANIANG
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November 19, 2013 |
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SMT. KRISHNA DAS BHOWMICK Vs. AJOY KUMAR DUTTA & OTHERS.
|
July 10, 2013 |
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SMT. TAMINA G. MOMIN Vs. STATE OF MEGHALAYA REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF MEGHALAYA POLITICAL DEPARTMENT, MEGHALAYA AND OTHERS
|
July 15, 2013 |
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SMT.CHALIA S SANGMA Vs. STATE OF MEGHALAYA
|
July 11, 2013 |
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ST. ANTHONY'S COLLEGE Vs. STATE OF MEGHALAYA
|
November 18, 2013 |
|
STATE OF MEGHALAYA Vs. BIKENDRA HAJONG
|
December 13, 2013 |
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STATE OF MEGHALAYA Vs. RAID LABAN COLLEGE TEACHERS WELFARE ASSOCIATION
|
October 30, 2013 |
|
STATE OF MRGHALAYA Vs. SAPHADABIANG PASSAH
|
December 13, 2013 |
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SULTAN SINGH AND ORS Vs. UNION OF INDIA AND ORS
|
August 19, 2013 |
|
SUMAN CHOUDHURY AND ORS Vs. UNION OF INDIA AND ORS
|
August 19, 2013 |
|
SUMEET PAUL Vs. STATE OF MEGHALAYA
|
April 3, 2013 |
|
SUPERINTENDENT OF POLICE Vs. SHALAK NONGRUM
|
May 14, 2013 |
|
SUSHIL KUMAR GUPTA Vs. CENTRAL BUREAU INVESTIGATION
|
July 23, 2013 |
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TANBOR LANGBNANG Vs. NORTH EASTERN HILL UNIVERSITY
|
September 2, 2013 |
|
TANBOR LANGBNANG Vs. NORTH EASTERN HILL UNIVERSITY
|
May 3, 2013 |
|
TENNYDARD M. MARAK Vs. STATE OF MEGHALAYA
|
October 7, 2013 |
|
THINDA NONGBRI Vs. STATE OF MEGHALAYA
|
April 2, 2013 |
|
TIKENDRA SINGH Vs. UNION OF INDIA
|
December 2, 2013 |
|
TIKENDRA SINGH AND OTHERS Vs. MANAGING DIRECTOR, MECOFED AND OTHERS
|
July 10, 2013 |
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TOBIAS TIEWDOP, SECRETARY OF SHELLA VILLAGE DORBAR Vs. STATE OF MEGHALAYA AND ORS
|
August 19, 2013 |
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U HIROD NONGSPUNG AND ORS Vs. KA OSCILIAN NONGSPUNG
|
August 20, 2013 |
|
U SUPERVISOR KHONGLAH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
November 11, 2013 |
|
UMPLING (R) CO-OPERATIVE CONSUMER STORES LTD Vs. STATE OF MEGHALAYA
|
April 4, 2013 |
|
UNION OF INDIA Vs. GIDEON SYIEM
|
May 31, 2013 |
|
UNION OF INDIA Vs. JEMS MANGSANG SANGMA
|
November 15, 2013 |
|
UTTAM CHAND Vs. UNION OF INDIA AND ORS.
|
November 13, 2013 |
|
VANGALA KASTURI RANGACHARYULU Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 12, 2013 |
|
WITTING N MARAK Vs. STATE OF MEGHALAYA
|
July 30, 2013 |
|
YIANG BAIT MASKUT Vs. THUMBHA DKHAR AND OTHERS
|
June 11, 2013 |
|
YOUNG MEN CHRISTIAN ASSOCIATION Vs. HOLY MOTHER OF AUROBINDO ASHRAM OF PONDICHERRY
|
October 21, 2013 |
|
ZAHEER AHMED GHAFOOR PARIAT Vs. STATE OF MEGHALAYA
|
April 30, 2013 |