| Case Title | Date |
|---|---|
| REGTL. NO. JC-3400207 W NB SUB/GD NARENDRA SINGH Vs. UNION OF INDIA | February 17, 2026 |
| SORAM TEKENDRAJIT Vs. UNION OF INDIA | March 9, 2026 |
| THOUDAM BHUPENDRA SINGH Vs. YENGKHOM ASHALATA DEVI | February 27, 2026 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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