| Case Title | Date |
|---|---|
| ANILBHAI NAYAKA Vs. UNION OF INDIA | July 24, 2025 |
| CHINTU WAHENGBAM Vs. STATE OF MANIPUR | June 16, 2025 |
| HUIDROM BUSH SINGH Vs. STATE OF MANIPUR | July 22, 2025 |
| JOYDEEP DAS Vs. UNION OF INDIA | May 9, 2025 |
| KHANGJRAKPAM NETRAJIT SINGH Vs. UNION OF INDIA | January 20, 2025 |
| KHURAIJAM BUNGBUNG Vs. STATE OF MANIPUR | May 20, 2025 |
| KHWAIRAKPAM IBETOMBI DEVI Vs. STATE OF MANIPUR | June 25, 2025 |
| LAIMAYUM SANATOMBI DEVI Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY | July 2, 2025 |
| LAISHRAM NIRMAL SINGH Vs. STATE OF MANIPUR | June 25, 2025 |
| MAYANGLAMBAM INDUBALA DEVI Vs. STATE OF MANIPUR | April 15, 2025 |
| MD. ASRAF ALI Vs. STATE OF MANIPUR | May 9, 2025 |
| MD. SIRAJ AHAMAD Vs. STATE OF MANIPUR | June 25, 2025 |
| NAOREM PRIYOBARTA SINGH Vs. OFFICER IN CHARGE, KAKCHING POLICE STATION | January 7, 2025 |
| NINGTINGLUNG KAMEI Vs. STATE OF MANIPUR | March 3, 2025 |
| PHIJAM (N) KHWAIRAKPAM (O) BABINA DEVI Vs. KHWAIRAKPAM RAGESH SINGH | May 20, 2025 |
| TILOTAMA DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES | March 21, 2025 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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