A.S.BARNABAS Vs. U.O.I
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March 14, 2024 |
ACHOIBAM DEBEN SINGH Vs. OFFICER IN CHARGE, CITY POLICE STATION
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May 9, 2024 |
AHANTHEM KUNJO SINGH Vs. STATE OF MANIPUR
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October 21, 2024 |
AHONGSANGBAM BHEIGASHING SINGH Vs. LEITANTHEM SENAPATI SINGH
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April 4, 2024 |
AINUL HAQUE Vs. DIRECTORATE OF REVENUE
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May 10, 2024 |
ALL MANIPUR GOVERNMENT NON FORMAL EDUCATION SUPERVISOR WELFARE ASSOCIATION Vs. STATE OF MANIPUR
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March 7, 2024 |
ASSURANCE RAIKHAN Vs. OFFICER IN CHARGE, WPS-UKL
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December 27, 2024 |
ATHOKPAM MANGI SINGH Vs. ATHOKPAM NINGOL
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May 15, 2024 |
AUTONOMOUS DISTRICT COUNCIL Vs. ROLEN PROU
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April 17, 2024 |
BHARTIA INFRA PROJECT LTD Vs. UNION OF INDIA
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August 28, 2024 |
CENTRAL BUREAU OF INVESTIGATION Vs. YAMBEM NINGTHEM SINGH
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July 18, 2024 |
CHINGABAM DILIP MEITEI Vs. STATE OF MANIPUR
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May 28, 2024 |
CHINGANGBAM PATESHORI DEVI Vs. STATE OF MANIPUR
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February 5, 2024 |
DAPLYNE BLAH Vs. STATE OF MEGHALAYA
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February 5, 2024 |
JITING KOM Vs. UNION OF INDIA
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December 7, 2024 |
K. YANGLA Vs. STATE OF MANIPUR
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April 24, 2024 |
KHUNDRAKPAM MOHON SINGH Vs. STATE OF MANIPUR
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January 11, 2024 |
KHWAIRAKPAM ROMIO SINGH Vs. STATE OF MANIPUR
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June 14, 2024 |
KORIMAYUM RUKSANA Vs. OFFICER-IN-CHARGE, NAMBOL POLICE STATION
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August 14, 2024 |
LAIRENLAKPAM BOBO SINGH Vs. OFFICER-IN-CHARGE, SINGJAMEI POLICE STATION
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August 14, 2024 |
LAISHRAM SANAMATUM SINGH Vs. LAISHRAM RONIKA DEVI
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August 6, 2024 |
LAISHRAM SARATCHANDRA SINGH Vs. STATE OF MANIPUR
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July 5, 2024 |
LAMKHOLAL HAOKIP Vs. STATE OF MANIPUR
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February 22, 2024 |
LHAINEINENG HAOKIP Vs. STATE OF MANIPUR
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May 2, 2024 |
LISHAM ANILKUMAR SINGH Vs. KANGJAM JAYANTA SINGH
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September 2, 2024 |
LONGJAM SUBHASCHANDRA SINGH Vs. STATE OF MANIPUR
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April 24, 2024 |
MD. ZAKIR AHAMED Vs. STATE OF MANIPUR
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October 30, 2024 |
MD. ZAKIR HUSSAIN Vs. STATE OF MANIPUR
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May 23, 2024 |
MEHUL DESAI Vs. UNION OF INDIA
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December 13, 2024 |
MUTUM CHURAMANI MEETEI Vs. STATE OF MANIPUR
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February 21, 2024 |
NAOREM AMAR MEITEI Vs. STATE OF MANIPUR
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July 18, 2024 |
NINGTHOUJAM TOMCHOU SINGH Vs. SUPERINTENDENT OF POLICE
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September 26, 2024 |
NONGMEIKAPAM VICTINA Vs. UNION OF INDIA
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November 20, 2024 |
POTSANGBAM (N) BHAIGYABATI DEVI Vs. STATE OF MANIPUR
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July 19, 2024 |
PRINCE KUMAR Vs. INTELLIGENCE OFFICER, NCB, IMPHAL
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January 18, 2024 |
R. ARIYA Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
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July 11, 2024 |
R. MARINGCHAN MARING Vs. STATE OF MANIPUR
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April 22, 2024 |
R.ARIYA Vs. OFFICER-IN-CHARGE
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August 14, 2024 |
RAMU KALLURI Vs. STATE OF MANIPUR
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January 12, 2024 |
RK LABAKISHORE Vs. STATE OF MANIPUR
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May 3, 2024 |
SALAUDDIN Vs. UNION OF INDIA
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February 8, 2024 |
SANASAM PREMCHANDRA SINGH Vs. AHANTHEM SHANJOY SINGH
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August 30, 2024 |
SECRETARY, MEGHALAYA URBAN DEVELOPMENT AUTHORITY Vs. URBAN SHOPPING COMPLEX ASSOCIATION
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February 7, 2024 |
SHIRAJUL ALI Vs. STATE OF MEGHALAYA
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February 8, 2024 |
SHRI MEHUL DESAI Vs. JOINT SECRETARY
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July 26, 2024 |
SHRI THOKCHOM ROMESCHANDRA SINGH Vs. DISTRICT MAGISTRATE, IMPHAL EAST
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October 25, 2024 |
STATE OF MANIPUR Vs. A. S. RINGAM
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July 19, 2024 |
STATE OF MANIPUR Vs. P. THAOVEI
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December 7, 2024 |
STATE OF MANIPUR Vs. LHAINEIKIM LHOUVUM
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June 27, 2024 |
STATE OF MANIPUR Vs. OINAM MANISANA SINGH
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August 6, 2024 |
STATE OF MANIPUR Vs. MOHAMMAD HUSSAIN
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June 3, 2024 |
STATE OF MANIPUR Vs. MARK THANGMANG HAOKIP
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June 27, 2024 |
STATE OF MANIPUR Vs. LHAINEIKIM LHOUVUM
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August 22, 2024 |
SUDEEP THAKORE Vs. COASTAL PROJECTS LTD.
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June 14, 2024 |
SUNIL KUMAR SETHI Vs. STATE OF MANIPUR
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July 18, 2024 |
THANGJAM MOHENDRO SINGH Vs. THOKCHOM LOKESHWAR SINGH
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September 27, 2024 |
THOUDAM (N) TAKHELLAMBAM (O) ANOUBI DEV Vs. NAMEIRAKPAM DHIREN SINGH
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January 12, 2024 |
VASOCHAN RAGUI Vs. UNION OF INDIA
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November 20, 2024 |
VIJAY NIRMAN COMPANY PVT. LTD. Vs. UNION OF INDIA
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September 6, 2024 |
WAHENGBAM JOYKUMAR SINGH Vs. OFFICER-IN-CHARGE, THOUBAL POLICE STATION
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March 18, 2024 |
YENGKHOM SURCHANDRA SINGH Vs. MAYANGLAMBAM RAMESHWOR SINGH
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February 5, 2024 |
YUMNAM SHYAM SINGH Vs. STATE OF MANIPUR
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February 16, 2024 |