ABDUL HELIM KHAN Vs. STATE OF MANIPUR
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May 10, 2022 |
ABONMAI CHARANGBOU Vs. OFFICER-IN-CHARGE, SEKMAI POLICE STATION
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September 20, 2022 |
ABUJAM TOMBISANA SINGH Vs. STATE OF MANIPUR
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May 24, 2022 |
AHANTHEM ABANI SINGH Vs. STATE OF MANIPUR
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April 11, 2022 |
AHONGSHANGBAM TOMBA SINGH Vs. STATE OF MANIPUR
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May 26, 2022 |
AKANGJAM Vs. AKANGJAM NARAN SINGH
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October 17, 2022 |
AKOIJAM ROSHAN SINGH Vs. OFFICER-IN-CHARGE, HEINGANG POLICE STATION
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October 17, 2022 |
ALAN FAMHOITE Vs. OFFICER-IN-CHARGE OF THE CHURACHANDPUR POLICE STATION
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November 4, 2022 |
ANDY MANGSATABAM Vs. ANNIE MANGSATABAM
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July 4, 2022 |
ANGOM MIHIR SINGH Vs. STATE OF MANIPUR
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August 9, 2022 |
ARMABAM PRAKASH SINGH Vs. STATE OF MANIPUR
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October 10, 2022 |
ASEM (O) KAMALA LEIMA Vs. HIGH COURT OF MANIPUR
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March 1, 2022 |
AWANG KONGPAL KONGKHAM LEIKAI DEVELOPMENT COMMITTEE Vs. STATE OF MANIPUR
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October 18, 2022 |
AWANG KONGPAL KONGKHAM LEIKAI DEVELOPMENT COMMITTEE Vs. R.K. DINESH SINGH
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October 18, 2022 |
BHAGWATI PRASHAD Vs. STATE OF MANIPUR
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January 18, 2022 |
BIDYARANI AYEKPAM Vs. STATE OF MANIPUR
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January 19, 2022 |
BRAHMACHARIMAYUM SURUPKUMAR SHARMA Vs. STATE OF MANIPUR
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September 19, 2022 |
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. PUNI MAO
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July 12, 2022 |
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs. MAYANGLAMBAM (N) NAOREM (O) MANIMACHA DEVI
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January 18, 2022 |
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs. YUMNAM SHARAT MEITEI
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January 18, 2022 |
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs. KONJENGBAM ONGBI MANGSATABAM NINGOL CHANDANI DEVI
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January 18, 2022 |
CH. DEEPENDRA SINGH Vs. STATE OF MANIPUR
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August 12, 2022 |
CH. NALINI SUNITA DEVI Vs. MANGSATABAM HAREKRISHNA
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August 17, 2022 |
CHABUNGBAM SARAT SINGH Vs. STATE OF MANIPUR
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July 6, 2022 |
CHANDRA PRAKASH DUBEY Vs. UNION OF INDIA
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January 18, 2022 |
CHINGANGBAM USHAKIRAN DEVI Vs. RAJESH BHUSHAN
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July 11, 2022 |
CHINGKHANVUNG Vs. UNION OF INDIA
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July 20, 2022 |
CHONGTHAM JAPSON MEETEI Vs. STATE OF MANIPUR
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July 11, 2022 |
CHOUDHURIMAYUM KAJAL DEVI Vs. HAOBAM RAJ SINGH
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December 16, 2022 |
D. TOSHIM MARING Vs. STATE OF MANIPUR
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February 24, 2022 |
DEVENDRA CONSTRUCTION COMPANY Vs. STATE OF MANIPUR
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March 10, 2022 |
DR. S. BIKRAMADITYA MEITEI Vs. STATE OF MANIPUR
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May 27, 2022 |
DR.SALAM ROBINDRO SINGH Vs. OFFICER-IN-CHARGE
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April 4, 2022 |
E. SUJATA DEVI Vs. STATE OF MANIPUR
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January 20, 2022 |
E. SUSHIL SINGH Vs. UNION OF INDIA
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August 9, 2022 |
ELANGBAM GOPAL SINGH Vs. STATE OF MANIPUR
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December 21, 2022 |
ELANGBAM RABI SINGH Vs. OFFICER-IN-CHARGE, WAIKHONG POLICE STATION
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September 28, 2022 |
GAIKHONLUNG PANMEI Vs. UNION OF INDIA
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August 17, 2022 |
GAINAICHUNG MALANGMEI Vs. STATE OF MANIPUR
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July 29, 2022 |
GEGIN Vs. KHWAIRAKPAM MANGLEMBI DEVI
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November 25, 2022 |
GOUTAM MANNA Vs. UNION OF INDIA
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November 2, 2022 |
GOVERNING BODY, MAYAI LAMBI COLLEGE Vs. STATE OF MANIPUR
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February 25, 2022 |
GUNABATI KANGABAM Vs. STATE OF MANIPUR
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October 11, 2022 |
H.A. NGANONGREI Vs. UNITED BANK OF INDIA
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April 8, 2022 |
HARIMOHAN SHARMA Vs. STATE OF MANIPUR
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May 10, 2022 |
HEMAM ONGBI IBENI DEVI Vs. PHILEM NOREN SINGH
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November 11, 2022 |
HENKHOKHAI SINGSIT Vs. STATE OF MANIPUR
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February 21, 2022 |
HOCKEY MANIPUR Vs. STATE OF MANIPUR
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July 20, 2022 |
HOULIM SHOKHOPAO MATE Vs. LORHO S. PFOZE
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September 23, 2022 |
HUIDROM BHEIGYA SINGH Vs. STATE OF MANIPUR
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August 12, 2022 |
HUIREM DEBEN SINGH Vs. STATE OF MANIPUR
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May 5, 2022 |
IMRAN KUNDAN Vs. STATE OF MANIPUR
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February 25, 2022 |
IN RE: SUO MOTU CONTEMPT CASE Vs. SIBA VEIMY
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March 24, 2022 |
INSHA Vs. STATE OF MANIPUR
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June 17, 2022 |
JACOB JOHN Vs. STATE OF MANIPUR
|
January 19, 2022 |
JAWARHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES Vs. NIRENDRAKUMAR SINGH
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December 19, 2022 |
JOHN HAUZEL Vs. STATE OF MANIPUR
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October 11, 2022 |
K. ASHANG KOM Vs. NAJIMUDDIN SHAH (MD.)
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December 19, 2022 |
K. HOLISON RAOMAI Vs. STATE OF MANIPUR
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December 15, 2022 |
K. HOLISON RAOMEI Vs. STATE OF MANIPUR
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December 2, 2022 |
KAMEI KHAMPU Vs. STATE OF MANIPUR
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October 11, 2022 |
KAMEI PEIKHOLLU Vs. STATE OF MANIPUR
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April 12, 2022 |
KANGABAM TOMBA DEVI Vs. PRINCIPAL ACCOUNTANT GENERAL
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July 13, 2022 |
KARMA BHUTIA Vs. UNION OF INDIA
|
October 10, 2022 |
KEISHAM DILIPKUMAR SINGH Vs. STATE OF MANIPUR
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June 8, 2022 |
KEISUNGPOU T. PANMEI Vs. STATE OF MANIPUR
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June 14, 2022 |
KEITHELLAKPAM SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
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December 2, 2022 |
KH. BRAJAKUMAR SINGH Vs. STATE OF MANIPUR
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September 1, 2022 |
KH. CHAOBA SINGH Vs. STATE OF MANIPUR
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June 14, 2022 |
KH. RASBIHARI SINGH Vs. STATE OF MANIPUR
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October 10, 2022 |
KHAIDEM KULLABIDHU SINGH Vs. UNION OF INDIA
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April 7, 2022 |
KHAIDEM NARENDRAJIT SINGH Vs. STATE OF MANIPUR
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October 10, 2022 |
KHANGEMBAM LOKEN SINGH Vs. STATE OF MANIPUR
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June 16, 2022 |
KHOIROM PRASANTA MEETEI Vs. UNION OF INDIA
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September 8, 2022 |
KHOISNAM KUBER SINGH Vs. STATE OF MANIPUR
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May 6, 2022 |
KHUMANTHEM NAGOR SINGH Vs. STATE OF MANIPUR
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July 21, 2022 |
KHUMLO ABI ANAL Vs. NATIONAL INVESTIGATION AGENCY
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March 7, 2022 |
KHUNDONGBAM JOYCHANDRA MEITEI Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
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October 10, 2022 |
KHURAIJAM GAMBHIR SINGH Vs. MOIRANGTHEM NINGOL KHUNDRAKPAM ONGBI LOIDANG DEVI
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May 5, 2022 |
KHWAIRAKPAM LOKEN SINGH Vs. RAJKUMAR IMO SINGH
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January 31, 2022 |
KIYAM SADANANDA SINGH Vs. UNION OF INDIA
|
August 9, 2022 |
KOMBIREI HOUSING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF MANIPUR
|
September 23, 2022 |
KONJENGBAM NILLAKOMOL SINGH Vs. STATE OF MANIPUR
|
April 27, 2022 |
KSH. KENNEDY SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF MANIPUR
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April 8, 2022 |
KSHETRIMAYUM LIKLAISANA SINGH Vs. STATE OF MANIPUR
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July 13, 2022 |
KUHELIKA GUHA Vs. UNION OF INDIA
|
February 7, 2022 |
KYAW KYAW NAING Vs. STATE OF MANIPUR
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August 31, 2022 |
L. NIRMALA SINGH Vs. UNION OF INDIA
|
May 24, 2022 |
LAISHRAM BADAL KUMAR SINGH Vs. STATE OF MANIPUR
|
October 11, 2022 |
LAISHRAM BIJOYCHANDRA SINGH Vs. GENERAL MANAGER, PERSONNEL DEPARTMENT (PENSION)
|
July 27, 2022 |
LAISHRAM ONGBI MANDAKINI DEVI Vs. HIJAM OPENJIT SINGH
|
July 29, 2022 |
LAISHRAM PRIYOKUMAR SINGH Vs. STATE OF MANIPUR
|
February 1, 2022 |
LAISHRAM RADHAKISHORE SINGH Vs. STATE OF MANIPUR
|
August 11, 2022 |
LAISHRAM ROMESH SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
|
July 13, 2022 |
LAISHRAM SURESH Vs. STATE OF MANIPUR
|
May 24, 2022 |
LAITONJAM NABADWIP SINGH Vs. STATE OF MANIPUR
|
June 7, 2022 |
LALIT KISHORE Vs. UNION OF INDIA
|
October 18, 2022 |
LALLUKHUM FIMATE Vs. CBI, ACB-IMPHAL BRANCH
|
October 10, 2022 |
LALLUKHUM FIMATE Vs. CHALTONLIEN AMO
|
March 30, 2022 |
LALMUNLEN SERTO Vs. STATE OF MANIPUR
|
February 18, 2022 |
LALREMKIMA Vs. STATE OF MANIPUR
|
May 23, 2022 |
LAMKHOMANG KIPGEN Vs. LANLIMLUNG
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November 8, 2022 |
LAMTHIANMANG VAIPHEI Vs. STATE OF MANIPUR
|
October 7, 2022 |
LANGPOKLAKPAM KAMAL SINGH Vs. STATE OF MANIPUR
|
September 20, 2022 |
LEISHANGTHEM NINGOL IBECHOUBI DEVI Vs. LEISANGTHEM IBOMCHA
|
August 16, 2022 |
LONGJAM BIJOY SINGH Vs. SHRIMATI LONGJAM (O) THOIBI DEVI
|
February 4, 2022 |
LONGJAM BIJOY SINGH Vs. KEISHAM IRABOT SINGH
|
February 4, 2022 |
MAIBAM SARAT SINGH Vs. LANGPOKLAKPAM JAYANTAKUMAR SINGH
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February 8, 2022 |
MAIBAM SURANJOY SINGH Vs. CHIEF INFORMATION COMMISSIONER
|
April 6, 2022 |
MALEMNGANBA ANGOMJAMBAM Vs. STATE OF MANIPUR
|
November 16, 2022 |
MANGLIEN GANGTE Vs. STATE OF MANIPUR
|
May 10, 2022 |
MANGLINHAO ZOU Vs. NARCOTIC CONTROL OF BUREAU
|
January 18, 2022 |
MANGSATABAM INGO SINGH Vs. UNION OF INDIA
|
October 11, 2022 |
MANIPUR PUBLIC SERVICE COMMISSION Vs. MANIPUR INFORMATION COMMISSION
|
June 16, 2022 |
MANIPUR TECHNICAL UNIVERSITY Vs. MUTUM SHAYMKESHO SINGH
|
September 15, 2022 |
MARK THANGMANG HAOKIP Vs. STATE OF MANIPUR
|
November 2, 2022 |
MAYANGLAMBAM PRABHA DEVI Vs. STATE OF MANIPUR
|
November 2, 2022 |
MAYANGLAMBAM RAMESHWAR SINGH Vs. YENGKHOM SURCHANDRA SINGH
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June 6, 2022 |
MAYENGBAM SANAHAL MEETEI Vs. STATE OF MANIPUR
|
November 2, 2022 |
MAYENGBAM SHYAMANAND Vs. ALEMLA IMTI LONGKUMAR
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June 14, 2022 |
MD. AYUB Vs. UNION OF INDIA
|
July 28, 2022 |
MD. HASSAN Vs. OFFICER-IN -CHARGE, WOMEN POLICE STATION
|
June 13, 2022 |
MD. IQBAL HUSSAIN Vs. HIGH COURT OF MANIPUR
|
March 24, 2022 |
MD. NASIRUDDIN KHAN Vs. STATE OF MANIPUR
|
November 2, 2022 |
MD. SALATUR RAHMAN Vs. STATE OF MANIPUR
|
September 7, 2022 |
MD. TAMIJUR RAHAMAN Vs. OFFICER-IN-CHARGE, LILONG POLICE STATION
|
August 5, 2022 |
MD. YAKUP ALI Vs. MD. ABDUL RAJAK
|
March 2, 2022 |
MEGHALAYA POWER DISTRIBUTION CORPORATION Vs. MEGHALAYA STATE ELECTRICITY COMMISSION
|
December 16, 2022 |
MICHAEL ZIMIK Vs. NGATHINKHUI SHINGNAISUI
|
May 17, 2022 |
MOIRANGTHEM ABUNGTHOI SINGH Vs. STATE OF MANIPUR
|
August 9, 2022 |
MOIRANGTHEM MEGHACHANDRA MEETEI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
|
May 5, 2022 |
MOIRANGTHEM RISHIKANTA MEITEI Vs. STATE OF MANIPUR
|
February 21, 2022 |
MOIRANGTHEM SUSHIL SINGH Vs. STATE OF MANIPUR
|
August 18, 2022 |
MUFTI ALSAM KHAN Vs. STATE OF MANIPUR
|
January 18, 2022 |
MUNGTUNG LEITHIL CHARANGA Vs. OFFICER-IN-CHARGE, CITY POLICE STATION
|
November 2, 2022 |
MUNNA KUMAR SINGH Vs. UNION OF INDIA
|
August 17, 2022 |
MUTUM DINAMANI Vs. STATE OF MANIPUR
|
June 7, 2022 |
N. APABI SINGH Vs. STATE OF MANIPUR
|
July 18, 2022 |
N. RANJIT SINGH Vs. STATE OF MANIPUR
|
July 27, 2022 |
N. ROMESH SINGH Vs. OFFICER IN-CHARGE NAMBOL POLICE STATION
|
July 12, 2022 |
N. SADANANDA SINGH Vs. STATE OF MANIPUR
|
June 6, 2022 |
N. SARAT SINGH Vs. STATE OF MANIPUR
|
November 22, 2022 |
N. SOMORJIT SINGH Vs. UNION OF INDIA
|
July 19, 2022 |
NAMEIRAKPAM INAOTOMBI SINGH Vs. LOUREMBAM BASANTA SINGH
|
April 19, 2022 |
NAMEIRAKPAM NODIACHAND SINGH Vs. STATE OF MANIPUR
|
February 8, 2022 |
NAOREM NENA DEVI Vs. STATE OF MANIPUR
|
June 16, 2022 |
NAOREM NEPOLIAN MEITEI Vs. UNION OF INDIA
|
May 4, 2022 |
NAOREM SARATCHANDRA SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
|
August 23, 2022 |
NAOSHEKPAM RABI SINGH Vs. STATE OF MANIPUR
|
January 31, 2022 |
NARCOTICS CONTROL BUREAU Vs. PAOKHOTHANG HAOKIP
|
November 21, 2022 |
NELOJIT MAYENGBAM Vs. MANIPUR PUBLIC SERVICE COMMISSION
|
May 2, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. PUNI MAO
|
July 12, 2022 |
NG. RANDHIR Vs. UNION OF INDIA
|
July 7, 2022 |
NGANGBAM BIJAYANI DEVI Vs. UNION OF INDIA
|
June 7, 2022 |
NGANGBAM PREMJIT SINGH Vs. STATE OF MANIPUR
|
November 3, 2022 |
NGANGOM SOMORENDRO SINGH Vs. OFFICER-IN-CHARGE, MOREH POLICE STATION
|
October 19, 2022 |
NGATHEM SUDHIR SINGH Vs. STATE OF MANIPUR
|
May 11, 2022 |
NGATHEM SUDHIR SINGH Vs. STATE OF MANIPUR
|
April 11, 2022 |
NGULZATHANG NEIHSIAL Vs. STATE OF MANIPUR
|
May 11, 2022 |
NINGOMBAM PUINABATI DEVI Vs. THONGRAM ONGBI PREMESHWORI DEVI
|
October 10, 2022 |
NINGOMBAM SHITALJIT SINGH Vs. STATE OF MANIPUR
|
November 14, 2022 |
NONGMAITHEM MEMCHA DEVI Vs. STATE OF MANIPUR
|
September 19, 2022 |
OFFICE OF THE LOKAYUKTA MANIPUR Vs. THOKCHOM KAMINIMOHON SINGH
|
April 18, 2022 |
OFFICE OF THE LOKAYUKTA MANIPUR Vs. THOKCHOM KAMINIMOHON SINGH
|
May 30, 2022 |
OINAM CHAOBA SINGH Vs. STATE OF MANIPUR
|
September 5, 2022 |
OINAM LUKHOI SINGH Vs. STATE OF MANIPUR
|
February 22, 2022 |
OINAM MANISANA SINGH Vs. STATE OF MANIPUR
|
February 7, 2022 |
OINAM MUHINDRO SINGH Vs. STATE OF MANIPUR
|
May 24, 2022 |
OINAM SANATOMBA SINGH Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
|
August 17, 2022 |
OM DUTTA SHARMA Vs. UNION OF INDIA
|
January 19, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. CHINTA DEVI
|
December 23, 2022 |
PHURITSABAM MUKHRA DEVI Vs. OFFICER-IN-CHARGE, SEKMAI POLICE STATION
|
May 2, 2022 |
PIPA YAIMA DANGSHAWA MARING Vs. STATE OF MANIPUR
|
June 3, 2022 |
POTSANGBAM VICTORIA DEVI Vs. UNION OF INDIA
|
September 6, 2022 |
PRABIN MONGJAM Vs. STATE OF MANIPUR
|
July 20, 2022 |
PRINCIPAL ACCOUNTANT GENERAL Vs. KANGABAM TOMBA DEVI
|
December 16, 2022 |
R.K. DINESH Vs. STATE OF MANIPUR
|
January 18, 2022 |
R.K. RANJAN SINGH Vs. MANIPUR UNIVERSITY
|
April 12, 2022 |
RAJKUMAR KISHOR Vs. MANIPUR UNIVERSITY THROUGH ITS VICE-CHANCELLOR
|
May 24, 2022 |
RAJKUMAR SURENDRA SINGH Vs. STATE OF MANIPUR
|
May 24, 2022 |
REKIBUDDIN AHAMED Vs. STATE OF MANIPUR
|
May 18, 2022 |
ROMI KUMAR Vs. UNION OF INDIA
|
September 14, 2022 |
S. KAMGINPAO VAIPHEI Vs. UNION OF INDIA
|
September 6, 2022 |
S. SOMOKANTA Vs. UNION OF INDIA
|
July 19, 2022 |
S.J. NEETHI RAJAN Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
June 6, 2022 |
SAGOLSHEM ROCKY SINGH Vs. STATE OF MANIPUR
|
June 13, 2022 |
SAJISH KHAN Vs. STATE OF MANIPUR
|
November 14, 2022 |
SANDAM BHOGEN MEETEI Vs. STATE OF MANIPUR
|
August 23, 2022 |
SARANGTHEM ARUNJIT SINGH Vs. STATE OF MANIPUR
|
May 26, 2022 |
SARUNGBAM NIMAI SINGH Vs. STATE OF MANIPUR
|
October 10, 2022 |
SERAM OLISH SINGH Vs. OFFICER-IN-CHARGE, CB POLICE STATION
|
November 14, 2022 |
SIMPLEX PROJECTS LTD Vs. NATIONAL SPORTS UNIVERSITY
|
July 27, 2022 |
SINAM KALPANA DEVI Vs. STATE OF MANIPUR
|
February 24, 2022 |
SINGUL LARSON ANAL Vs. STATE OF MANIPUR
|
July 7, 2022 |
SOIBAM REYNOLD MEETEI Vs. OFFICER-IN-CHARGE, POROMPAT POLICE STATION
|
November 14, 2022 |
SOITINKHUP VAIPHEI Vs. STATE OF MANIPUR
|
August 10, 2022 |
SOROKHAIBAM (N) JAMUNA DEVI Vs. OFFICER-IN-CHARGE CITY POLICE STATION
|
April 5, 2022 |
SOROKHAIBHAM SWARUPARANI DEVI Vs. ASHEM KUMARJIT SINGH
|
May 5, 2022 |
SOUGAIJAM NINGOL HUIDROM ONGBI BINITA DEVI Vs. LAISHRAM MANIHAR SINGH
|
November 23, 2022 |
SOUGAIJAM ROBINDRO SINGH Vs. STATE OF MANIPUR
|
November 16, 2022 |
STATE OF MANIPUR Vs. BABY KHUSHI KUMARI
|
November 3, 2022 |
STATE OF MANIPUR Vs. TERESA @ NENGBOI
|
May 4, 2022 |
STATE OF MANIPUR Vs. TINCHONGHOI MATE
|
October 20, 2022 |
STATE OF MANIPUR Vs. LOURIYAM SANAHANBI DEVI
|
May 13, 2022 |
STATE OF MANIPUR Vs. MAIPHAI HONGCHUI
|
April 18, 2022 |
STATE OF MANIPUR Vs. YAIKHOM JOYKUMAR SINGH
|
April 18, 2022 |
STATE OF MANIPUR Vs. BABY TINCHONGHOI MATE
|
October 20, 2022 |
STATE OF MANIPUR Vs. MUFTI ASLAM KHAN
|
January 18, 2022 |
STATE OF MANIPUR Vs. MD. YAHIYA KHAN
|
March 11, 2022 |
STATE OF MANIPUR Vs. MAITHEM DEBEN SINGH
|
March 16, 2022 |
STATE OF MANIPUR Vs. RANJANA MANOHERMAYUM
|
March 29, 2022 |
SUCHITRA WANGKHEM Vs. UNION OF INDIA
|
May 23, 2022 |
SUJATA SELEIBAM Vs. UNION OF INDIA
|
September 14, 2022 |
T. BINA DEVI Vs. STATE OF MANIPUR
|
October 18, 2022 |
TAKHELCHANGBAM Vs. HEIKHAM THOIBI
|
December 21, 2022 |
TALEB ALI SHEIKH Vs. STATE OF MEGHALAYA
|
December 23, 2022 |
TAYENJAM BIJU SINGH Vs. STATE OF MANIPUR
|
May 17, 2022 |
TELEM JAYANTA SINGH Vs. STATE OF MANIPUR
|
May 17, 2022 |
THANGJAM BIJANANDA SINGH Vs. STATE OF MANIPUR
|
November 29, 2022 |
THANGJAM DHANESHWOR SINGH Vs. STATE OF MANIPUR
|
April 7, 2022 |
THANGJAM PREMAVANI CHANU Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
August 23, 2022 |
THANGLEMSANG KHONGSAI Vs. UNION OF INDIA
|
May 26, 2022 |
THANGMINLUN ZOU Vs. STATE OF MANIPUR
|
August 3, 2022 |
THEMERIMUNG ZIMIK Vs. STATE OF MANIPUR
|
July 5, 2022 |
THIYAM PRIYA DEVI Vs. STATE OF MANIPUR
|
December 7, 2022 |
THOKCHOM JITENDRO SINGH Vs. STATE OF MANIPUR
|
October 19, 2022 |
THOKCHOM KAMINIMOHAN SINGH Vs. SUPERINTENDENT OF POLICE, KAKCHING DISTRICT, MANIPUR
|
September 28, 2022 |
THOKCHOM SURAJ SINGH Vs. OFFICER-IN-CHARGE, LAMPHEL POLICE STATION
|
May 24, 2022 |
THOUDAM GHANASHYAM SINGH Vs. THOUDAM SUNIL SINGH
|
April 19, 2022 |
THOUNAOJAM PRIYORANJAN Vs. STATE OF MANIPUR
|
June 8, 2022 |
THUMLIP TININGPHAM MONSANG Vs. SHARDA MAIBAM
|
May 6, 2022 |
TUNGKKHAN MUNG ZOU Vs. STATE OF MANIPUR
|
August 3, 2022 |
VEIJALHING Vs. STATE OF MANIPUR
|
June 3, 2022 |
VINAY KUMAR SINGH Vs. UNION OF INDIA
|
August 8, 2022 |
WAIKHOM ABUNGOTON SINGH Vs. STATE OF MANIPUR
|
March 3, 2022 |
WAIKHOM JITEN SINGH Vs. TH. SABANAM DEVI
|
February 7, 2022 |
WANGKHEI DOLAITHABA CHINGU KHUBAM Vs. AHANTHEM SUNITA DEVI
|
August 17, 2022 |
YANGLEM HEROJIT SINGH Vs. STATE OF MANIPUR
|
July 11, 2022 |
YUMNAM RANJIT SINGH Vs. STATE OF MANIPUR
|
August 17, 2022 |
YUMNAM SURJIT KUMAR SINGH Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION, IMPHAL WEST
|
October 10, 2022 |
YUMNAM SWAMY SINGH Vs. STATE OF MANIPUR
|
April 12, 2022 |
ZENEETA LAISHRAM Vs. STATE OF MANIPUR
|
June 15, 2022 |