A. KAPANI Vs. STATE OF MANIPUR
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November 15, 2021 |
A. SURJAMUKHI DEVI Vs. STATE OF MANIPUR
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April 30, 2021 |
ABDUL RAHMAN Vs. UNION OF INDIA
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November 15, 2021 |
ACHONG HAOKIP Vs. STATE OF MANIPUR
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December 8, 2021 |
AHEIBAM ROMEL SINGH Vs. THE STATE OF MANIPUR AND ORS.
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January 13, 2021 |
AHEIBAM ROMEL SINGH Vs. STATE OF MANIPUR
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December 15, 2021 |
AKOIJAM CHINGKHEINGANBI DEVI Vs. STATE OF MANIPUR
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April 27, 2021 |
AKOIJAM JHALAJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
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February 24, 2021 |
AKOIJAM SANATOMBA SINGH Vs. STATE OF MANIPUR
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September 28, 2021 |
ANGOM RITA DEVI Vs. UNION OF INDIA
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August 31, 2021 |
ASSAM SUPPLY AGENCY Vs. UNION OF INDIA
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November 15, 2021 |
ATHOKPAM SHANTI DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES, IMPHAL
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January 19, 2021 |
B.L.L. AGENCY Vs. STATE OF MANIPUR
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March 18, 2021 |
C.S. THANGA Vs. STATE OF MANIPUR
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June 17, 2021 |
CHINGAKHAM SHACHI Vs. STATE OF MANIPUR
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January 19, 2021 |
CHINGANGBAM ONGBI IBETOMBI DEVI Vs. YUMNAM ONGBI MAIMU DEVI
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February 26, 2021 |
CHINGTON DEVELOPMENT SOCIETY Vs. UNION OF INDIA
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November 8, 2021 |
CHITRESWORI KHUNDRAKPAM Vs. UNION OF INDIA
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December 8, 2021 |
CONTRACTORS ASSOCIATION, RIMS Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
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October 21, 2021 |
D. JAMES LAMKANG Vs. STATE OF MANIPUR
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November 22, 2021 |
DEVENDRA CONSTRUCTION COMPANY Vs. STATE OF MANIPUR
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October 29, 2021 |
H. NILAMANI NGANGKHA LAMPAK SPORTS COMPLEX DEVELOPMENT COMMITTEE Vs. STATE OF MANIPUR
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November 30, 2021 |
HAOBAM NISHIKANTA SINGH Vs. STATE OF MANIPUR
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April 9, 2021 |
HAWAIBAM PRADEEP KUMAR SINGH Vs. AKOIJAM SANATOMBA SINGH
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November 9, 2021 |
HEMAM JAMUNA DEVI Vs. UNION OF INDIA
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April 22, 2021 |
HOINEIHING HAOKIP Vs. DISTRICT MAGISTRATE
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November 22, 2021 |
HOINEILAM KIPGEN Vs. MANIPUR UNIVERSITY, CANCHIPUR
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October 26, 2021 |
HUIDROM BROJEN MANGANG Vs. JAWAHARLAL NEHRU DANCE ACADEMY, IMPHAL
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November 9, 2021 |
IRENGBAM IBOHANBI SINGH Vs. STATE OF MANIPUR
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February 22, 2021 |
IROM ABLU MEITEI Vs. MANIPUR UNIVERSITY
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February 26, 2021 |
IROM IBOYAIMA Vs. STATE OF MANIPUR
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July 5, 2021 |
JAMKHOMANG BAITE Vs. STATE OF MANIPUR
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January 28, 2021 |
JIM GOLDEN THINGUJAM Vs. SUKHAM PREMJIT SINGH
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December 7, 2021 |
JOHNSON AROKIADASS Vs. STATE OF MANIPUR
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August 9, 2021 |
KABRABAM SANJOY SINGH Vs. STATE OF MANIPUR
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December 8, 2021 |
KEISHAM MEGHACHANDRA SINGH Vs. STATE OF MANIPUR
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October 28, 2021 |
KHARAMJAM OJIT SINGH Vs. STATE OF MANIPUR
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November 22, 2021 |
KHEKHOMBA WANGKHEM Vs. UNION OF INDIA
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January 11, 2021 |
KHUMANTHEM DILIP SINGH Vs. STATE OF MANIPUR
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October 27, 2021 |
KHWAIRAKPAM LOKEN SINGH Vs. RAJKUMAR IMO SINGH
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September 20, 2021 |
KHWAIRAKPAM LOKEN SINGH Vs. RAJKUMAR IMO SINGH
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December 10, 2021 |
KHWAIRAKPAM LOKEN SINGH Vs. RAJKUMAR IMO SINGH
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January 15, 2021 |
KM. PUNATA HANGLEM Vs. NATIONAL INSTITUTE OF TECHNOLOGY
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February 16, 2021 |
KONSAM BALA DEVI Vs. STATE OF MANIPUR
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January 19, 2021 |
KONSAM POIREI Vs. STATE OF MANIPUR
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June 18, 2021 |
KONTHOUJAM SOMORJIT SINGH Vs. STATE OF MANIPUR
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April 27, 2021 |
KSHETRIMAYUM BIREN SINGH Vs. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
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June 2, 2021 |
L. IMOCHA SINGH Vs. UNION OF INDIA
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October 28, 2021 |
LAIPHRAKPAM TOMBI SINGH Vs. STATE OF MANIPUR
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October 5, 2021 |
LAIRENLAKPAM POIREITON MEITEI Vs. STATE OF MANIPUR
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February 5, 2021 |
LAISHRAM (ONGBI) HEMABATI Vs. STATE OF MANIPUR AND ORS.
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February 9, 2021 |
LAISHRAM BIRAMANGOL SINGH Vs. STATE OF MANIPUR
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September 6, 2021 |
LAISHRAM IBEMNAO CHANU Vs. PUKHRAMBAM KUNJALATA DEVI
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October 26, 2021 |
LAISHRAM MANORANJAN SINGH Vs. UNION OF INDIA
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November 2, 2021 |
LALLUKHUM FIMATE Vs. CHALTONLIEN AMO
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June 17, 2021 |
LALROZAMI DUHLIAN Vs. STATE OF MANIPUR
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April 22, 2021 |
LALTHANG LHOUVUM Vs. STATE OF MANIPUR
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August 9, 2021 |
LEISHANGTHEM KHOMEI SINGH Vs. STATE OF MANIPUR
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March 12, 2021 |
LEISHANGTHEM MEMMA DEVI Vs. DIRECTOR, STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
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October 26, 2021 |
LOIJING LOYA LEISHEMBA LUP Vs. STATE OF MANIPUR
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November 9, 2021 |
LOITONGBAM BIMOLCHANDRA SINGH Vs. RAJIV KUMAR
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September 10, 2021 |
LORHO S. PFOZE Vs. HOULIM SHOKHOPAO MATER
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March 25, 2021 |
LUNGKHOTHANG SINGSON Vs. STATE OF MANIPUR
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June 17, 2021 |
LUNSAT KIPGEN Vs. STATE OF MANIPUR
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November 22, 2021 |
LUNTHANG HAOKIP Vs. STATE OF MANIPUR
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March 2, 2021 |
M. MARINGMEI KHURIPOU Vs. MARINGMEI ACHAM
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March 11, 2021 |
M. PHEIJAO SINGH Vs. STATE OF MANIPUR
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November 15, 2021 |
MAIBAM JOGESH Vs. TERESA
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April 29, 2021 |
MAIBAM SHARAT Vs. OFFICER-IN-CHARGE, IMPHAL POLICE STATION
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August 27, 2021 |
MANIPUR FENCING ASSOCIATION Vs. FENCING ASSOCIATION OF INDIA (FAI)
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March 5, 2021 |
MANIPUR FENCING ASSOCIATION (MFA) Vs. FENCING ASSOCIATION OF INDIA (FAI)
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April 6, 2021 |
MANIPUR UNIVERSITY Vs. SARANGTHEM INDIRA DEVI
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November 9, 2021 |
MAYANGLAMBAM BIR SINGH Vs. STATE OF MANIPUR
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March 16, 2021 |
MAYANGLANGBAM KOIRENG SINGH Vs. STATE OF MANIPUR
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March 26, 2021 |
MD. ABDUL HELIM KHAN Vs. STATE OF MANIPUR
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January 13, 2021 |
MD. ABDUL KALAM Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
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August 9, 2021 |
MD. ABDUL MALIQUE Vs. STATE OF MANIPUR
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March 9, 2021 |
MD. ABDUL SATTAR Vs. M.H. KHAN
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April 9, 2021 |
MD. AKBAR KHAN Vs. STATE OF MANIPUR
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March 18, 2021 |
MD. AYAJUDDIN Vs. STATE OF MANIPUR
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November 15, 2021 |
MD. HABIBULLAH Vs. OFFICER-IN-CHARGE, LILONG POLICE STATION
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March 18, 2021 |
MD. NASIB ALI Vs. STATE OF MANIPUR
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November 10, 2021 |
MD. SAHABUDDIN Vs. STATE OF MANIPUR
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June 18, 2021 |
MD. SALAM KHAN & BROTHERS Vs. STATE OF MANIPUR
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January 27, 2021 |
MD. SALIM Vs. STATE OF MANIPUR
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March 23, 2021 |
MD. YAKUB ALI Vs. STATE OF MANIPUR
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August 16, 2021 |
MD. ZAHIR SHAH Vs. STATE OF MANIPUR
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March 17, 2021 |
MEINAM SUJATA DEVI Vs. STATE OF MANIPUR
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August 16, 2021 |
MOCHI JUMMA KHAN Vs. UNION OF INDIA
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January 11, 2021 |
MOHANLAL SHARMA Vs. UNION OF INDIA
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August 31, 2021 |
MOHIT KHANNA Vs. STATE OF MANIPUR
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October 29, 2021 |
MOLINGSON TONGSIN ANAL Vs. UNION OF INDIA
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October 27, 2021 |
MUTUM SHANTI KUMAR SINGH Vs. UNION OF INDIA
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September 16, 2021 |
MUTUM SHANTI KUMAR SINGH Vs. AJAY KUMAR BHALLA
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March 12, 2021 |
N. HERACHANDRA SINGH Vs. STATE OF MANIPUR
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May 10, 2021 |
N. THANGKHANKHUAL Vs. STATE OF MANIPUR
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October 28, 2021 |
NANDITA HAKSAR Vs. STATE OF MANIPUR
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May 3, 2021 |
NATIONAL INVESTIGATION AGENCY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA Vs. SALAI GROUP OF COMPANIES AND SMART SOCIETY
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February 25, 2021 |
NEZONE PIPES & STRUCTURES Vs. STATE OF MANIPUR
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October 11, 2021 |
NEZONE PIPES & STRUCTURES Vs. STATE OF MANIPUR
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August 16, 2021 |
NIMAICHAND LUWANG Vs. TH. SHYAMKUMAR
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March 1, 2021 |
NINGTHOUJAM DIJEN SINGH Vs. OFFICER-IN-CHARGE OF WOMEN POLICE STATION
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April 9, 2021 |
NONGTHOMBAM RAMESH SINGH Vs. STATE OF MANIPUR
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July 8, 2021 |
NORTH EASTERN CHILDRENS HOME Vs. STATE BANK OF INDIA
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March 17, 2021 |
P. JOHNSON Vs. STATE OF MANIPUR
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August 10, 2021 |
P. NENGKHANCHIN Vs. STATE OF MANIPUR
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November 16, 2021 |
P. NENGKHANCHIN Vs. STATE OF MANIPUR
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September 3, 2021 |
P. SHYAMSUNDER SINGH Vs. STATE OF MANIPUR
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January 22, 2021 |
P.K. MAIPAK RONGMEI Vs. JONATHAN PAMEI
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August 12, 2021 |
PAONAM NILAMANI SINGH Vs. UNION OF INDIA
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March 15, 2021 |
PIPA YAIMA DANGSHAWA MARING Vs. STATE OF MANIPUR
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April 9, 2021 |
PREMVIR SINGH Vs. UNION OF INDIA
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January 11, 2021 |
R.K. LALIT SINGH Vs. NATIONAL INSTITUTE OF TECHNOLOGY (NIT)
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June 7, 2021 |
RAMYANG KEISHING Vs. STATE OF MANIPUR
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December 13, 2021 |
RATNA MUTUM Vs. COMMISSIONER (ARTS & CULTURE), DIRECTORATE OF ARTS AND CULTURE
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March 11, 2021 |
REBIKA SOIBAM CHANU Vs. STATE OF MANIPUR
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February 19, 2021 |
S.MANGLEMJAO SINGH Vs. UNION OF INDIA
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February 12, 2021 |
S.P. WARSHING Vs. STATE OF MANIPUR
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January 21, 2021 |
SANASAM BIRA SINGH Vs. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
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June 2, 2021 |
SEIKHOTHANG HAOKIP Vs. CHAIRMAN & MANAGING DIRECTOR, POWER GRID CORPORATION OF INDIA LTD.
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March 17, 2021 |
SERYYO HUNGYO Vs. MURPHY THUMRAH
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March 22, 2021 |
SIMPLEX PROJECTS LTD. Vs. STATE OF MANIPUR
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September 23, 2021 |
SINAM SHAMBHU Vs. SPECIAL SECRETARY (HOME), GOVERNMENT OF MANIPUR
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August 9, 2021 |
SONAR CHAND SINGH NGANGOM Vs. NGANGOM MIR
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October 26, 2021 |
STATE MANIPUR Vs. THONGAM SHYAMO SINGH
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September 16, 2021 |
STATE OF MANIPUR Vs. CANNING KEISHING
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August 9, 2021 |
STATE OF MANIPUR Vs. MANOHARMAYUM IBOTOMBI SHARMA
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March 26, 2021 |
STATE OF MANIPUR Vs. THOUNAOJAM BRINDA
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April 15, 2021 |
STATE OF MANIPUR Vs. SIMPLEX PROJECT LTD.
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January 13, 2021 |
STATE OF MANIPUR Vs. LH WOLRING
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March 25, 2021 |
STATE OF MANIPUR Vs. LAISHRAM SURJIT SINGH
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March 26, 2021 |
STATE OF MANIPUR Vs. P. SHYAMSUNDER SINGH
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March 12, 2021 |
STATE OF MANIPUR Vs. SORAISAM GOBIN SINGH
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February 24, 2021 |
T. THANGZALAM HAOKIP Vs. SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
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July 13, 2021 |
TA AMARJEET TRANSPORT AGENCY Vs. INDIAN OIL CORPORATION LTD
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December 17, 2021 |
TH. SABANAM DEVI Vs. STATE OF MANIPUR
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June 21, 2021 |
TH. TONGNEILAL VAIPHEI Vs. STATE OF MANIPUR
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October 28, 2021 |
THAMANGJAM HENA Vs. BOARD OF SECONDARY EDUCATION
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December 7, 2021 |
THANGCHUNGHNUNG Vs. STATE OF MANIPUR
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February 10, 2021 |
THANGMEISO HORAM Vs. STATE OF MANIPUR
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June 17, 2021 |
THOKCHOM CHHATRAJIT SINGH Vs. LOUREMBAM IBOYAIMA SINGH
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September 9, 2021 |
THOKCHOM DHARMA SINGH Vs. STATE OF MANIPUR
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September 28, 2021 |
THOKCHOM NIDHUBON SINGH Vs. STATE OF MANIPUR
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May 10, 2021 |
THOKCHOM THAI SINGH Vs. OFFICER-IN-CHARGE, WOMEN POLICE STATION
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April 15, 2021 |
THONGAM SANATOMBA SINGH Vs. STATE OF MANIPUR
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May 10, 2021 |
TITUS KAMEI Vs. UNION OF INDIA
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March 12, 2021 |
UNEMPLOYED YOUTH WELFARE ORGANIZATION Vs. STATE OF MANIPUR
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February 12, 2021 |
VIRENDRA RAJKUMAR Vs. STATE OF MANIPUR
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December 8, 2021 |
W. JICO SINGH Vs. STATE OF MANIPUR
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November 10, 2021 |
W. RANCHONG Vs. STATE OF MANIPUR
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March 25, 2021 |
WANGKHEM SUNANDA SINGH Vs. UNION OF INDIA
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September 22, 2021 |
WARIBAM NINGOL DHANESHWORI DEVI Vs. ATHOKPAM
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February 25, 2021 |
Y. THAIBA Vs. STATE OF MANIPUR
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November 24, 2021 |
YAIKHOM JOYKUMAR SINGH Vs. STATE OF MANIPUR
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January 14, 2021 |
YENGKHOM SURCHANDRA SINGH Vs. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
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June 2, 2021 |
YOGITA JAIN Vs. MAHENDRA KUMAR JAIN
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April 20, 2021 |
YOGITA JAIN Vs. MAHENDRA KUMAR JAIN
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April 2, 2021 |
YUMKHAM ERABOT SINGH Vs. OKRAM HENRY SINGH
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April 15, 2021 |
YUMNAM BHOCHAO SINGH Vs. STATE OF MANIPUR
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January 19, 2021 |